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Sureshkumar Dheerajlal Vyas vs Divisional Director Gujarat ...
2021 Latest Caselaw 1218 Guj

Citation : 2021 Latest Caselaw 1218 Guj
Judgement Date : 27 January, 2021

Gujarat High Court
Sureshkumar Dheerajlal Vyas vs Divisional Director Gujarat ... on 27 January, 2021
Bench: Nirzar S. Desai
             C/SCA/1314/2021                                          ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/SPECIAL CIVIL APPLICATION NO. 1314 of 2021
                                  With
                R/SPECIAL CIVIL APPLICATION NO. 58 of 2021
==========================================================
                  BHUPENDRA NATHALAL BABARIYA
                             Versus
       DIVISIONAL DIRECTOR GUJARAT STATE ROAD TRANSPORT
                         CORPORATION
==========================================================
Appearance:
MR JITENDRA H SINGH(3199) for the Petitioner(s) No. 1
for the Respondent(s) No. 1
==========================================================

 CORAM: HONOURABLE MR. JUSTICE NIRZAR S. DESAI

                                  Date : 27/01/2021

                                   ORAL ORDER

Heard learned advocate Mr. Jitendra H. Singh for the petitioner through video conference.

Learned advocate Mr. Singh for the petitioner submits that in other matters having identical set of facts, the coordinate Bench of this Court has remanded back the matter. He submits that he wants to place on record judgments delivered by the coordinate Bench in those petitions. Accordingly, the Registry is directed to accept the documents that learned advocate Mr. Singh may submit.

Stand over to 10.02.2021.

(NIRZAR S. DESAI,J) Pradhyuman

 
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