Heirs And Lrs Of Decd. Kharadi ... vs Patel Natvarbhai Madhabhai
2021 Latest Caselaw 102 Guj

         C/SCA/652/2020                                      ORDER




          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            R/SPECIAL CIVIL APPLICATION NO. 652 of 2020

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      HEIRS AND LRS OF DECD. KHARADI ALKABEN BACHUBHAI
                            Versus
                 PATEL NATVARBHAI MADHABHAI
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Appearance:
MR. HARDIK K RAVAL(6366) for the Petitioner(s) No. 1,1.1,1.2,1.3
RUSHI B BHAVSAR(9342) for the Respondent(s) No. 1,2
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 CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                            Date : 05/01/2021

                              ORAL ORDER

Heard learned advocate Mr. Hardik Raval for the petitioners and learned advocate Mr. Rushi Bhavsar for the Respondents through video conference.

Registry to accept reply and citations/ Judgments filed by learned advocate Mr. Rushi Bhavsar for the Respondents No. 1 to 4 as well as citations/Judgments filed by the learned advocate Mr. Hardik Raval for the petitioners and place on record.

Stand over to 27.01.2021.

(DR. ASHOKKUMAR C. JOSHI,J) prk