Bharati Ramrangila Mor D/O Late ... vs Union Of India
2021 Latest Caselaw 3240 Guj

Citation : 2021 Latest Caselaw 3240 Guj
Judgement Date : 24 February, 2021

Gujarat High Court

Bharati Ramrangila Mor D/O Late ... vs Union Of India on 24 February, 2021

Bench: Sonia Gokani, Sangeeta K. Vishen

           C/SCA/21702/2019                                 ORDER




                IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

         R/SPECIAL CIVIL APPLICATION NO. 21702 of 2019
==========================================================
   BHARATI RAMRANGILA MOR D/O LATE SHRI RAM RANGILA RAM
                           LAKHAN
                            Versus
                        UNION OF INDIA
==========================================================
Appearance:
MS MINI M NAIR(2689) for the Petitioner(s) No. 1,2
NOTICE NOT RECD BACK(3) for the Respondent(s) No. 1,2,4,5
VIRAL K SHAH(5210) for the Respondent(s) No. 3
==========================================================
 CORAM: HONOURABLE MS. JUSTICE SONIA GOKANI
        and
        HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
                     Date : 24/02/2021
                      ORAL ORDER

(PER : HONOURABLE MS. JUSTICE SANGEETA K. VISHEN)

Mr.Viral K. Shah, learned advocate for the respondent, with the consent of the learned advocate for the petitioners, requests for time, as he is awaiting judgment in Special Civil Application No.17517/2019.

At the request of Mr.Shah, let the matter appear on 3.3.2021.

(SONIA GOKANI, J)

(SANGEETA K. VISHEN,J) RAVI P. PATEL