Adani Ports And Special Economic ... vs Union Of India
2021 Latest Caselaw 3138 Guj

            C/SCA/9671/2019                                    ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 9671 of 2019

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             ADANI PORTS AND SPECIAL ECONOMIC ZONE LTD.
                               Versus
                           UNION OF INDIA
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Appearance:
GUPTA LAW ASSOCIATES(9818) for the Petitioner(s) No. 1,2
PARITOSH R GUPTA(7583) for the Petitioner(s) No. 1,2
MR PY DIVYESHVAR(2482) for the Respondent(s) No. 2
NOTICE NOT RECD BACK(3) for the Respondent(s) No. 3
NOTICE SERVED(4) for the Respondent(s) No. 1
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 CORAM: HONOURABLE MS. JUSTICE SONIA GOKANI
        and
        HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

                              Date : 23/02/2021

                        ORAL ORDER

(PER : HONOURABLE MS. JUSTICE SONIA GOKANI)

1. The hearing is CONCLUDED.

2. For pronouncement of judgment on 26TH FEBRUARY, 2021.

(SONIA GOKANI, J)

(SANGEETA K. VISHEN,J) UMESH/-