Girishchandra Mahendraprasad ... vs The Collector, Vadodara
2021 Latest Caselaw 2970 Guj

         C/SCA/9093/2020                                      ORDER




          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

           R/SPECIAL CIVIL APPLICATION NO. 9093 of 2020

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            GIRISHCHANDRA MAHENDRAPRASAD PATHAK
                            Versus
                   THE COLLECTOR, VADODARA
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Appearance:
MR BHARAT JANI(352) for the Petitioner(s) No. 1,2,2.1,2.2,2.3,3,4,5,6,7
for the Respondent(s) No. 9
GOVERNMENT PLEADER(1) for the Respondent(s) No. 1,11,12,13,14
MR AB MUNSHI(1238) for the Respondent(s) No. 3,4,5,6,7,8
NANAVATI & CO.(7105) for the Respondent(s) No. 10
NOTICE SERVED(4) for the Respondent(s) No. 9.1,9.2,9.3,9.4,9.5,9.6,9.7
UNSERVED EXPIRED (N)(9) for the Respondent(s) No. 2
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 CORAM: HONOURABLE MS. JUSTICE SONIA GOKANI
        and
        HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

                            Date : 20/02/2021

                        ORAL ORDER

(PER : HONOURABLE MS. JUSTICE SONIA GOKANI)

1. Some of the judgments shared by learned advocate Mr.

Maulik Nanavati, according to the learned advocates

on both the sides, need to be studied and, therefore,

they require time.

2. Matter is being posted on 03.03.2021. At the request of

all concerned, any judgements are to be further

C/SCA/9093/2020 ORDER

pressed in service, shall be shared with the other side

and with the Court latest by 24.02.2021.

(MS. SONIA GOKANI, J. )

(SANGEETA K. VISHEN,J) SUDHIR