Batukbhai Gopalbhai Patel vs Ravjibhai Bhangad Ukabhai Rathod
2021 Latest Caselaw 2969 Guj

            C/SCA/17644/2017                                     ORDER



         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

         R/SPECIAL CIVIL APPLICATION NO. 17644 of 2017

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        BATUKBHAI GOPALBHAI PATEL & 3 others
                      Versus
   RAVJIBHAI BHANGAD UKABHAI RATHOD & 11 others
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Appearance:
MR. MEHUL SHAH SR. ADVOCATE WITH MR MANAN A SHAH(5412) for the Petitioner
Nos. 1, 2, 3, 4
MR. K.M. ANTANI, AGP (1) for the Respondent No.7
MR RM PARMAR(591) for the Respondent Nos. 1,2,3,4,5
MR. NISHIT P GANDHI(6946) for the Respondent Nos. 11,12
NOTICE SERVED BY DS(5) for the Respondent Nos. 10,6,8,9
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CORAM: HONOURABLE MR. JUSTICE BHARGAV D. KARIA

                               Date : 20/02/2021

                                 ORAL ORDER

Heard learned Senior Advocate Mr. Mehul Shah assisted by learned advocate Mr. Manan A. Shah for the petitioners, learned advocate Mr. R.M. Parmar for the respondent nos.1 to 5, learned advocate Mr. Nishit P. Gandhi for the respondent nos.11 and 12 and learned AGP Mr. K.M. Antani for the respondent - State through video conference.

Learned advocates for the respective parties have concluded their arguments.

Reserved for judgment.

(BHARGAV D. KARIA, J.) AMAR RATHOD...