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Hardik Bharatbhai Patel vs State Of Gujarat
2021 Latest Caselaw 2917 Guj

Citation : 2021 Latest Caselaw 2917 Guj
Judgement Date : 19 February, 2021

Gujarat High Court
Hardik Bharatbhai Patel vs State Of Gujarat on 19 February, 2021
Bench: A.Y. Kogje
         R/SCR.A/5761/2020                                       ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

        R/SPECIAL CRIMINAL APPLICATION NO. 5761 of 2020
                             With
  CRIMINAL MISC.APPLICATION (FOR INTERIM RELIEF) NO. 1 of 2021
       In R/SPECIAL CRIMINAL APPLICATION NO. 5761 of 2020
=============================================
                             HARDIK BHARATBHAI PATEL
                                      Versus
                                STATE OF GUJARAT
=============================================
Appearance:
MR AJ YAGNIK(1372) for the Applicant(s) No. 1
MR. MITESH AMIN, PUBLIC PROSECUTOR(2) for the Respondent(s) No. 1
=============================================

  CORAM: HONOURABLE MR. JUSTICE A.Y. KOGJE

                                 Date : 19/02/2021

                                   ORAL ORDER

Arguments concluded. Kept for dictation of judgment / order.

(A.Y. KOGJE, J) PARESH SOMPURA

 
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