Gujarat State Road Transport ... vs Harshadkumar Shantilal Rathod
2021 Latest Caselaw 2912 Guj

                C/FA/674/2016                               ORDER




                IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                R/FIRST APPEAL NO. 674 of 2016
==========================================================
        GUJARAT STATE ROAD TRANSPORT CORPORATION
                            Versus
         HARSHADKUMAR SHANTILAL RATHOD & 1 other(s)
==========================================================
Appearance:
MS SEJAL K MANDAVIA(436) for the Appellant(s) No. 1
DELETED(20) for the Defendant(s) No. 2
MR.HIREN M MODI(3732) for the Defendant(s) No. 1
==========================================================

 CORAM: HONOURABLE MR. JUSTICE R.M.CHHAYA
        and
        HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

                         Date : 19/02/2021
         ORAL ORDER

BELOW NOTE FOR SPEAKING TO MINUTES (PER : HONOURABLE MR. JUSTICE R.M.CHHAYA)

The following is added at the end of paragraph 25 of the Oral Judgment dated 06.09.2019: -

"Additional amount of Rs.85,000/- to be paid along with interest and cost as awarded by the Tribunal."

Rest of the Oral Judgment shall remain as it is.

Note for speaking to minutes stands disposed of.

Sd/-

(R.M.CHHAYA, J)

Sd/-

(SANGEETA K. VISHEN,J) RAVI P. PATEL