Bhikhiben D/O Maniben And W/O ... vs Narsinhbhai Jerambhai Patel
2021 Latest Caselaw 2391 Guj

        C/SCA/16685/2020                                     ORDER




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

          R/SPECIAL CIVIL APPLICATION NO. 16685 of 2020
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  BHIKHIBEN D/O MANIBEN AND W/O CHHOTUBHAI KANJIBHAI PATEL
                            Versus
                 NARSINHBHAI JERAMBHAI PATEL
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Appearance:
MR SP MAJMUDAR(3456) for the Petitioner(s) No.
1,2,3,4,4.1,4.2,4.3,5,6,6.1,6.2,6.3,7,8
SHASHVATA U SHUKLA(8069) for the Petitioner(s) No.
1,2,3,4,4.1,4.2,4.3,5,6,6.1,6.2,6.3,7,8
MR DHAVAL D VYAS(3225) for the Respondent(s) No. 1
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 CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                           Date : 15/02/2021

                             ORAL ORDER

1. This matter is taken up through video conference.

2. Learned advocates for both the sides have requested to submit relevant citations/judgments.

3. Registry to accept relevant citations / judgments that may be submitted by the learned advocates for both the sides.

4. Stand over to 08.04.2021.

5. Interim relief granted earlier shall continue till next date.

(A. C. JOSHI,J) prk