Jasminbhai Bharatbhai Kothari vs State Of Gujarat
2021 Latest Caselaw 2330 Guj

                    R/CR.A/417/2019                         IA ORDER




                     IN THEHIGHCOURTOF GUJARATAT AHMEDABAD


 CRIMINALMISC.APPLICATION(REGULARIZEDDAYOF LATESURRENDER) NO. 1 of
                                 2021
                   In R/CRIMINALAPPEALNO. 417 of 2019
==========================================================

JASMINBHAIBHARATBHAIKOTHARI Versus JAIL SUPERINTENDENT,SABARMATI CENTRALJAIL, AHMEDABAD. ========================================================== Appearance:

for the PETITIONER(s)No.

MS GAYATRIBAB JADEJAfor the PETITIONER(s)No. MRRCKODEKARAPPfor the RESPONDENT(s)No. RULESERVEDfor the RESPONDENT(s)No. ==========================================================

CORAM: HONOURABLE MR. JUSTICE A.J.DESAI and HONOURABLE MR. JUSTICE A.C. RAO

Date: 12/02/2021 IA ORDER (PER: HONOURABLEMR. JUSTICEA.J.DESAI)

Learned advocate Ms. Gayatriba Jadeja for the applicant wants to produce necessary documents, including the judgment of the Division Bench passed in similar type of matters.

The registry shall accept the same. Stand over to 19.2.2021.

(A.J.DESAI,J)

(A. C. RAO,J) KAUSHIKD. CHAUHAN