Ronakbhai Nathabhai Vadher vs State Of Gujarat
2021 Latest Caselaw 2327 Guj

                R/CR.MA/16592/2020                         ORDER




                  IN THEHIGHCOURTOF GUJARATAT AHMEDABAD

                  R/CRIMINALMISC.APPLICATIONNO. 16592of 2020

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                             RONAKBHAINATHABHAIVADHER
                                       Versus
                                 STATEOF GUJARAT
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Appearance:
MRK S CHANDRANI(6674)for the Applicant(s)No. 1
PUBLICPROSECUTOR(2)for the Respondent(s)No. 1
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 CORAM: HONOURABLE MS. JUSTICE GITA GOPI

                                     Date: 12/02/2021

                                      ORALORDER

Mr. K.S. Chandrani, learned advocate for the applicant, stated that one of the co-accused has been released on bail by the coordinate Bench and therefore, requested that some time may be granted to place on record the copy of said order as also certain judgments in support of his case.

List on 19.02.2021. Registry to accept and place on record the documents as and when the same are produced by learned advocate for the applicant.

(GITA GOPI, J) PRAVINKARUNAN