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Aman Yarifbhai Gulamrasul Vohra vs Musarathasen Abdulgafar Gaushi
2021 Latest Caselaw 1702 Guj

Citation : 2021 Latest Caselaw 1702 Guj
Judgement Date : 4 February, 2021

Gujarat High Court
Aman Yarifbhai Gulamrasul Vohra vs Musarathasen Abdulgafar Gaushi on 4 February, 2021
Bench: Vaibhavi D. Nanavati
           C/FA/371/2021                                       ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       R/FIRST APPEAL NO. 371 of 2021

==========================================================
                  AMAN YARIFBHAI GULAMRASUL VOHRA
                                Versus
                  MUSARATHASEN ABDULGAFAR GAUSHI
==========================================================
Appearance:
MR R G DWIVEDI(6601) for the Appellant(s) No. 1
MS POOJA H HOTCHANDANI(7765) for the Appellant(s) No. 1
for the Defendant(s) No. 1,2,3
==========================================================

 CORAM: HONOURABLE MS. JUSTICE VAIBHAVI D. NANAVATI

                              Date : 04/02/2021
                               ORAL ORDER

Learned advocate Mr.Pooja Hotchandani relies upon the judgment of the Apex Court in the case of Master Mallikarjun V/s. Divisional Manager, the National Insurance Company Limited & Anr., (2014) 14 SCC 396.

Notice returnable on 09.03.2021

(VAIBHAVI D. NANAVATI,J) ABHISHEK

 
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