Nisthaben Ranchhoddas Goradia vs Mahavirsinh Ramsinh Gohil
2021 Latest Caselaw 1565 Guj

             C/SCA/1721/2015                                 ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/SPECIAL CIVIL APPLICATION NO. 1721 of 2015

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                     NISTHABEN RANCHHODDAS GORADIA
                                  Versus
                    MAHAVIRSINH RAMSINH GOHIL & 1 other(s)
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Appearance:
MR P P MAJMUDAR(5284) for the Petitioner(s) No. 1
MR SP MAJMUDAR(3456) for the Petitioner(s) No. 1
MR DHAVAL D VYAS(3225) for the Respondent(s) No. 1,2
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 CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                               Date : 02/02/2021

                                ORAL ORDER

Heard Mr.P.P. Majmudar, learned advocate for the petitioner and Mr.Dhaval D. Vyas, learned advocate for the respondents through video conference.

Both the learned advocates desire to submit the compilation of judgments/citation.

Registry shall accept and place on record the same. Stand over to 15.03.2021.

(A. C. JOSHI,J) KUMAR ALOK