Jayeshbhai Trambaklal Dave vs Road And Building Sub Division
2021 Latest Caselaw 1560 Guj

         C/SCA/209/2021                                         ORDER




          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            R/SPECIAL CIVIL APPLICATION NO. 209 of 2021

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                    JAYESHBHAI TRAMBAKLAL DAVE
                               Versus
                   ROAD AND BUILDING SUB DIVISION
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Appearance:
MR UT MISHRA(3605) for the Petitioner(s) No. 1
for the Respondent(s) No. 1,2
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 CORAM: HONOURABLE MR. JUSTICE NIRZAR S. DESAI

                                Date : 02/02/2021

                                 ORAL ORDER

Heard Mr. U. T. Mishra, learned advocate for the petitioner.

Mr. U. T. Mishra, learned advocate relies upon the judgment in case of Lallubhai Bapujibhai Parmar vs. Panchmahal District Panchayat reported in 2005 (3) GLR 1907.

Issue Notice to the respondents returnable on 09/03/2021.

(NIRZAR S. DESAI,J) ila