Rpg Life Sciences Ltd vs Vijaykumar Parshottambhai Patel
2021 Latest Caselaw 18585 Guj

      C/CA/2704/2019                             ORDER DATED: 20/12/2021



     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            R/CIVIL APPLICATION NO. 2704 of 2019
              In F/FIRST APPEAL NO. 25905 of 2019
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                     RPG LIFE SCIENCES LTD
                             Versus
            VIJAYKUMAR PARSHOTTAMBHAI PATEL
====================================================
Appearance:
MR.BHASH H MANKAD(6258) for the Applicant(s) No. 1
MR DR BHATT(165) for the Respondent(s) No. 1
UNSERVED EXPIRED (R)(69) for the Respondent(s) No. 2,3,4
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 CORAM:HONOURABLE MR. JUSTICE J.B.PARDIWALA
         and
         HONOURABLE MR. JUSTICE NIRAL R. MEHTA

                           Date : 20/12/2021
                           ORAL ORDER

(PER : HONOURABLE MR. JUSTICE J.B.PARDIWALA)

Pursuant to the order passed by this Court on 22.11.2021, the appellant (judgment debtor) has deposited an amount of Rs.67,40,000/- (Rupees Sixty Seven Lakh Forty Thousand Only) before the Registry of this Court.

In view of the aforesaid, the delay of 484 days in preferring the first appeal stands condoned. The appeal shall now be notified for admission.

(J. B. PARDIWALA, J)

(NIRAL R. MEHTA,J) VISHAL MISHRA