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Rajesh Jayantilal Dudhwala vs Govind Narottambhai Patel
2021 Latest Caselaw 18065 Guj

Citation : 2021 Latest Caselaw 18065 Guj
Judgement Date : 3 December, 2021

Gujarat High Court
Rajesh Jayantilal Dudhwala vs Govind Narottambhai Patel on 3 December, 2021
Bench: A.G.Uraizee
        C/CA/1189/2020                             ORDER DATED: 03/12/2021



              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
                    R/CIVIL APPLICATION NO. 1189 of 2020
                                     In
                       F/FIRST APPEAL NO. 6343 of 2020
================================================================
                         RAJESH JAYANTILAL DUDHWALA
                                    Versus
                         GOVIND NAROTTAMBHAI PATEL
================================================================
Appearance:
MR DILIP L KANOJIYA(3691) for the Applicant(s) No. 1
MR. BHAUMIK DHOLARIYA(7009) for the Respondent(s) No. 10,4,5,6,8,9
RULE SERVED(64) for the Respondent(s) No. 1,7
SERVED BY RPAD (N)(6) for the Respondent(s) No. 2,3
================================================================
  CORAM:HONOURABLE MR. JUSTICE A.G.URAIZEE

                               Date : 03/12/2021
                                ORAL ORDER

Heard Mr. Dilip L. Kanojiya, learned advocate for the applicant and Mr. Bhaumik Dholariya, learned advocate for respondent Nos. 4, 5, 6, 8, 9 & 10. There is no appearance on behalf of the other respondents though served.

This application under Section 5 of Limitation Act to condone the delay which has occurred in preferring an appeal to challenge the judgment and order of the trial Court.

Considering the averments made in this application, the delay is condoned. The application stands disposed of. Rule is made absolute.

(A.G.URAIZEE, J)

Manoj

 
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