Citation : 2021 Latest Caselaw 12638 Guj
Judgement Date : 26 August, 2021
C/SCA/5641/2019 ORDER DATED: 26/08/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 5641 of 2019
With
R/SPECIAL CIVIL APPLICATION NO. 5642 of 2019
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JAYESHBHAI GOVINDBHAI BALAR
Versus
M/S DIMPLE FILMS PRIVATE LIMITED
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Appearance:
VENU H NANAVATY(7458) for the Petitioner(s) No. 1,2
for the Respondent(s) No. 1,2
MR P P MAJMUDAR(5284) for the Respondent(s) No. 3
MR. NISHIT P GANDHI(6946) for the Respondent(s) No. 3
NOTICE SERVED(4) for the Respondent(s) No. 10,11,12,13,14,4,5,7,8,9
SERVED BY AFFIX(N)(7) for the Respondent(s) No. 6
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CORAM:HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
Date : 26/08/2021
COMMON ORAL ORDER
Arguments concluded. Put up for dictation of order/judgment on 6.9.2021.
(SANGEETA K. VISHEN,J) BINOY B PILLAI
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