Darbarasing Jodharam Chaudhary vs State Of Gujarat
2021 Latest Caselaw 10489 Guj

Citation : 2021 Latest Caselaw 10489 Guj
Judgement Date : 3 August, 2021

Gujarat High Court

Darbarasing Jodharam Chaudhary vs State Of Gujarat on 3 August, 2021

Bench: Sangeeta K. Vishen

    C/SCA/20606/2016                               IA ORDER DATED: 03/08/2021




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD


        CIVIL APPLICATION (FOR JOINING PARTY) NO. 1 of 2021
                                In
           R/SPECIAL CIVIL APPLICATION NO. 20606 of 2016
==========================================================

BHIMSINH RANSINH CHARAN Versus DARBARASING JODHARAM CHAUDHARY ========================================================== Appearance:

MR VICKY B MEHTA for the PETITIONER(s) No. GOVERNMENT PLEADER for the RESPONDENT(s) No. MR IM PANDYA for the RESPONDENT(s) No. ==========================================================

CORAM:HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

Date : 03/08/2021

IA ORDER

Ms.Namrata Lawale, learned advocate for Mr.Vicky B.Mehta, learned advocate for the petitioner, states that she intends to cite certain judgments. Request is made for an adjournment.

Request is acceded to. Let the matter appear on 14.09.2021.

(SANGEETA K. VISHEN,J) URIL RANA