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Bhaskar Nath vs The State Of Assam And 7 Ors
2026 Latest Caselaw 2906 Gua

Citation : 2026 Latest Caselaw 2906 Gua
Judgement Date : 30 March, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Bhaskar Nath vs The State Of Assam And 7 Ors on 30 March, 2026

                                                                   Page No.# 1/15

GAHC010190142024




                                                             undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/4952/2024

         BHASKAR NATH
         S/O- LATE GANESH CHANDRA NATH,
         R/O- VILLAGE- BHOJMALA, PART II, TAKADIABORI,
         P.O- LALABARI, P.S- MORNOI, DIST- GOALPARA, ASSAM, PIN-783126



         VERSUS

         THE STATE OF ASSAM AND 7 ORS
         REP. BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM,
         PERSONNEL DEPARTMENT
         DISPUR, JANATA BHAWAN, GUWAHATI-6.

         2:THE PRINCIPAL SECRETARY
         TO THE GOVERNMENT OF ASSAM
          DEPARTMENT OF SOCIAL JUSTICE AND EMPOWERMENT
          DISPUR
          JANATA BHAWAN
          GUWAHATI-6.

         3:THE PRINCIPAL SECRETARY
         TO THE GOVERNMENT OF ASSAM
          HEALTH AND FAMILY WELFARE DEPARTMENT
          DISPUR
          JANATA BHAWAN
          GUWAHATI-6.

         4:THE STATE LEVEL POLICE RECRUITMENT BOARD
          REPRESENTED BY ITS CHAIRMAN/ SECRETARY
          MADHABDEVPUR
          REHABARI
          GUWAHATI-08
                                                                          Page No.# 2/15

            5:THE GAUHATI UNIVERSITY
             REP. BY ITS REGISTRAR
             GOPINATH BORDOLOI NAGAR
             JALUKBARI
             GUWAHATI-14

            6:THE DIRECTOR OF MEDICAL EDUCATION
            ASSAM
             KHANAPARA
             GUWAHATI-22

            7:THE JOINT DIRECTOR OF HEALTH SERVICES
             GOALPARA
            ASSAM
             PIN-783101

            8:THE MEDICAL BOARD
             REPRESENTED BY THE PRINCIPAL-CUM- CHIEF SUPERINTENDENT
             GAUHATI MEDICAL COLLEGE AND HOSPITAL
             GUWAHATI-32
            ASSAM

Advocate for the Petitioner   : MR. S K ROY, MS. S PATHAK,S MEDHI,MRS. M M ROY

Advocate for the Respondent : GA, ASSAM, SC, HEALTH AND F W,SC, G U,SC, SOCIAL
JUSTICE AND EMPOWERMENT




             Linked Case : WP(C)/4321/2024

            MD. ARMAN ALI AHMED
            S/O- LT. ABDUR RAHMAN
            R/O- VILLAGE- AMLIPUKHURI
            POST OFFICE- JUGIJAN
            POLICE STATION- HOJAI
            DISTRICT- HOJAI
            ASSAM
            PIN- 782429


             VERSUS

            THE STATE OF ASSAM AND 7 ORS
            REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF
                                                     Page No.# 3/15

ASSAM
PERSONNEL DEPARTMENT
DISPUR
JANATA BHAWAN
GUWAHATI-6

2:THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM
DEPARTMENT OF SOCIAL JUSTICE AND EMPOWERMENT
 DISPUR
 JANATA BHAWAN
 GUWAHATI-6

3:THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM
HEALTH AND FAMILY WELFARE DEPARTMENT
DISPUR
JANATA BHAWAN
GUWAHATI-6

4:THE STATE LEVEL POLICE RECRUITMENT BOARD
ASSAM
REPRESENTED BY ITS CHAIRMAN/SECRETARY
MADHABDEVPUR
REHABARI
GUWAHATI-08

5:THE GAUHATI UNIVERSITY
REPRESENTED BY ITS REGISTRAR
GOPINATH BORDOLOI NAGAR
JALUKBARI
GUWAHATI-14

6:THE DIRECTOR
ANIMAL HUSBANDRY AND VETERINARY DEPARTMENT
CHENIKUTHI
GUWAHATI-07

7:THE JOINT DIRECTOR OF HEALTH SERVICES
NAGAON
DISTRICT- HOJAI
ASSAM

8:THE MEDICAL BOARD
REPRESENTED BY THE PRINCIPAL -CUM- CHIEF SUPERINTENDANT
GAUHATI MEDICAL COLLEGE AND HOSPITAL
GUWAHATI-32
ASSAM
------------
Advocate for : MR. S K ROY
                                                    Page No.# 4/15

Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 7 ORS



Linked Case : WP(C)/4315/2024

KANCHAN NATH
D/O- LATE KABI RAM NATH
R/O- VILLAGE- KHAS SONAPUR
POST OFFICE- MARUAHOWKI
POLICE STATION- SIPAJHAR
DISTRICT- DARRANG
ASSAM
PIN- 784145


VERSUS

THE STATE OF ASSAM AND 7 ORS
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF
ASSAM
PERSONNEL DEPARTMENT
DISPUR
JANATA BHAWAN
GUWAHATI-6

2:THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM
DEPARTMENT OF SOCIAL JUSTICE AND EMPOWERMENT
 DISPUR
 JANATA BHAWAN
 GUWAHATI-6

3:THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM
HEALTH AND FAMILY WELFARE DEPARTMENT
DISPUR
JANATA BHAWAN
GUWAHATI-6

4:THE STATE LEVEL POLICE RECRUITMENT BOARD
ASSAM
REPRESENTED BY ITS CHAIRMAN/SECRETARY
MADHABDEVPUR
REHABARI
GUWAHATI-08

5:THE GAUHATI UNIVERSITY
REPRESENTED BY ITS REGISTRAR
                                                     Page No.# 5/15

GOPINATH BORDOLOI NAGAR
JALUKBARI
GUWAHATI-14

6:THE CHIEF ENGINEER
PUBLIC WORKS (BUILDING AND NH) DEPARTMENT
KRISHNA NAGAR
CHANDMARI
GUWAHATI-03

7:THE JOINT DIRECTOR OF HEALTH SERVICES
DARRANG
MANGALDAI
DISTRICT- DARRANG
ASSAM

8:THE MEDICAL BOARD
REPRESENTED BY THE PRINCIPAL -CUM- CHIEF SUPERINTENDANT
GAUHATI MEDICAL COLLEGE AND HOSPITAL
GUWAHATI-32
ASSAM
------------
Advocate for : MR. S K ROY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 7 ORS



Linked Case : WP(C)/4341/2024

PRADIP KAKATI
S/O- LATE TULSHI KAKATI

R/O- VILLAGE- BALIPUKHURI TINIALI

POST OFFICE- BALIPUKHURI TINIALI

POLICE STATION- TEZPUR

DISTRICT- SONITPUR
ASSAM.
PIN- 784154.


VERSUS

THE STATE OF ASSAM AND 7 ORS
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF
                                                    Page No.# 6/15

ASSAM

PERSONNEL DEPARTMENT
DISPUR
JANATA BHAWAN
GUWAHATI-6.

2:THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM
 DEPARTMENT OF SOCIAL JUSTICE AND EMPOWERMENT
DISPUR
 JANATA BHAWAN
 GUWAHATI-6.

3:THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM
HEALTH AND FAMILY WELFARE DEPARTMENT
DISPUR
JANATA BHAWAN
GUWAHATI-6.

4:THE STATE LEVEL POLICE RECRUITMENT BOARD
ASSAM
REPRESENTED BY ITS CHAIRMAN/ SECRETARY

MADHABDEVPUR
REHABARI
GUWAHATI-08.

5:THE GAUHATI UNIVERSITY
REPRESENTED BY ITS REGISTRAR

GOPINATH BORDOLOI NAGAR

JALUKBARI
 GUWAHATI- 14.

6:THE DIRECTOR
ANIMAL HUSBANDRY AND VETERINARY DEPARTMENT
ASSAM
CHENIKUTHI
GUWAHATI-03.

7:THE JOINT DIRECTOR OF HEALTH SERVICES
SONITPUR
DISTRICT- SONITPUR
ASSAM.

8:THE MEDICAL BOARD
REPRESENTED BY THE PRINCIPAL-CUM- CHIEF SUPERINTENDENT
                                                    Page No.# 7/15


GAUHATI MEDICAL COLLEGE AND HOSPITAL

GUWAHATI- 32
ASSAM.
------------
Advocate for : MR. S K ROY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 7 ORS



Linked Case : WP(C)/4870/2024

SAYED ARIFUL HAQUE
S/O- ATAUR RAHMAN
R/O- VILLAGE- KALITAKUCHI
POST OFFICE- KALITAKUCHI
POLICE STATION- HAJO
DISTRICT- KAMRUP
ASSAM
PIN- 781102


VERSUS

THE STATE OF ASSAM AND 7 ORS
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF
ASSAM
PERSONNEL DEPARTMENT
DISPUR
JANATA BHAWAN
GUWAHATI-6

2:THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM
DEPARTMENT OF SOCIAL JUSTICE AND EMPOWERMENT
 DISPUR
 JANATA BHAWAN
 GUWAHATI-6

3:THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM
HEALTH AND FAMILY WELFARE DEPARTMENT
DISPUR
JANATA BHAWAN
GUWAHATI-6

4:THE STATE LEVEL POLICE RECRUITMENT BOARD
ASSAM
                                                     Page No.# 8/15

REPRESENTED BY ITS CHAIRMAN/SECRETARY
MADHABDEVPUR
REHABARI
GUWAHATI-08

5:THE GAUHATI UNIVERSITY
REPRESENTED BY ITS REGISTRAR
GOPINATH BORDOLOI NAGAR
JALUKBARI
GUWAHATI-14

6:THE DIRECTOR OF TECHNICAL EDUCATION
KAHILIPARA
GUWAHATI
ASSAM
PIN- 781019

7:THE JOINT DIRECTOR OF HEALTH SERVICES
AMINGAON
DISTRICT- KAMRUP
ASSAM
PIN- 781031

8:THE MEDICAL BOARD
REPRESENTED BY THE PRINCIPAL -CUM- CHIEF SUPERINTENDANT
GAUHATI MEDICAL COLLEGE AND HOSPITAL
GUWAHATI-32
ASSAM
------------
Advocate for : MR. S K ROY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 7 ORS



Linked Case : WP(C)/4331/2024

AFTABUL BOKSH
S/O- LATE KADIR BOKSH

R/O- VILLAGE- DUMNICHOWKI

P.O- MARUACHOWKI

P.S- SIPAJHAR
 DIST- DARRANG
ASSAM
 PIN-784145
                                                     Page No.# 9/15



VERSUS

THE STATE OF ASSAM AND 7 ORS
REP. BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM
PERSONNEL DEPARTMENT
DISPUR
JANATA BHAWAN
GUWAHATI-06.

2:THE PRINCIPAL SECRETARY
TO THE GOVERNMENT OF ASSAM
 DEPARTMENT OF SOCIAL JUSTICE AND EMPOWERMENT
 DISPUR
 JANATA BHAWAN
 GUWAHATI-06.

3:THE PRINCIPAL SECRETARY
TO THE GOVERNMENT OF ASSAM
HEALTH AND FAMILY WELFARE DEPARTMENT
DISPUR
JANATA BHAWAN
GUWAHATI-06.

4:THE STATE LEVEL POLICE RECRUITMENT BOARD
ASSAM
REPRESENTED BY ITS CHAIRMAN/SECRETARY
MADHABDEVPUR
REHABARI
GUWAHATI-08

5:THE GAUHATI UNIVERSITY
REPRESENTED BY ITS REGISTRAR
GOPINATH BORDOLOI NAGAR
JALUKBARI
GUWAHATI-14

6:THE DIRECTOR
TOWN AND COUNTRY PLANNING
ASSAM
DISPUR GUWAHATI-06

7:THE JOINT DIRECTOR OF HEALTH SERVICES
DARRANG
DISTRICT- DARRANG
ASSAM
                                                    Page No.# 10/15

8:THE MEDICAL BOARD
REPRESENTED BY THE PRINCIPAL -CUM- CHIEF SUPERINTENDENT
GAUHATI MEDICAL COLLEGE AND HOSPITAL
GUWAHATI-32
ASSAM
------------
Advocate for : MR. S K ROY
Advocate for : SC
HEALTH appearing for THE STATE OF ASSAM AND 7 ORS



Linked Case : WP(C)/4426/2024

PARIKHIT DAS
S/O- PRAHLAD DAS
 R/O- VILLAGE- PHULONI BAZAR
 POST OFFICE- KARKICHUK
 POLICE STATION- JENGRAIMUKH
 DISTRICT- MAJULI
ASSAM
 PIN- 785105


VERSUS

THE STATE OF ASSAM AND 7 ORS
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF
ASSAM
PERSONNEL DEPARTMENT
DISPUR
JANATA BHAWAN
GUWAHATI-6

2:THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM
DEPARTMENT OF SOCIAL JUSTICE AND EMPOWERMENT
 DISPUR
 JANATA BHAWAN
 GUWAHATI-6

3:THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM
HEALTH AND FAMILY WELFARE DEPARTMENT
DISPUR
JANATA BHAWAN
GUWAHATI-6

4:THE STATE LEVEL POLICE RECRUITMENT BOARD
ASSAM
                                                    Page No.# 11/15

REPRESENTED BY ITS CHAIRMAN/SECRETARY
MADHABDEVPUR
REHABARI
GUWAHATI-08

5:THE GAUHATI UNIVERSITY
REPRESENTED BY ITS REGISTRAR
GOPINATH BORDOLOI NAGAR
JALUKBARI
GUWAHATI-14

6:THE COMMISSIONER OF TRANSPORT DEPARTMENT
ASSAM
GUWAHATI-03

 7:THE JOINT DIRECTOR OF HEALTH SERVICES
JORHAT (NOW MAJULI)
 DISTRICT- JORHAT (NOW MAJULI)
 ASSAM

8:THE MEDICAL BOARD
REPRESENTED BY THE PRINCIPAL -CUM- CHIEF SUPERINTENDANT
GAUHATI MEDICAL COLLEGE AND HOSPITAL
GUWAHATI-32
ASSAM
------------
Advocate for : MR. S K ROY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 7 ORS



Linked Case : WP(C)/5301/2024

BASANTA BORUAH
SON OF LATE AMULYA BORUAH

VILLAGE- 1 NO. GHILAMARA

P.O.- GHILAMARA
 P.S.- GHILAMARA

DISTRICT- LAKHIMPUR
ASSAM

PIN- 787053.
                                                     Page No.# 12/15

VERSUS

THE STATE OF ASSAM AND 8 ORS
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF ASSAM

PERSONNEL DEPARTMENT
DISPUR
GUWAHATI- 781006.

2:THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM
 SOCIAL JUSTICE AND EMPOWERMENT
DISPUR
 GUWAHATI- 781006.

3:THE STATE LEVEL RECRUITMENT COMMISSION (SLRC) FOR CLASS IV
POSTS
REPRESENTED BY ITS SECRETARY

ASSAM ADMINISTRATIVE STAFF COLLEGE

JAWAHARNAGAR
 KHANAPARA

GUWAHATI- 781022.

4:THE SECRETARY TO THE GOVERNMENT OF ASSAM
MEDICAL EDUCATION DEPARTMENT
DISPUR
GUWAHATI- 781006.

5:THE DIRECTOR OF MEDICAL EDUCATION
ASSAM
SIXMILE
KHANAPARA
GUWAHATI- 781022.

6:THE PRINCIPAL-CUM-CHIEF SUPERINTENDENT
GAUHATI MEDICAL COLLEGE AND HOSPITAL
GUWAHATI- 781032.

7:THE JOINT DIRECTOR OF HEALTH SERVICES-CUM-CHAIRMAN
DISTRICT MEDICAL BOARD
LAKHIMPUR
NORTH LAKHIMPUR
ASSAM
PIN- 787001.

8:THE SECRETARY TO THE GOVERNMENT OF ASSAM
                                                    Page No.# 13/15

DEPARTMENT OF SCHOOL EDUCATION
DISPUR
GUWAHATI- 781006.

9:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 781019.
------------
Advocate for : MR N SARMA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 8 ORS



Linked Case : WP(C)/4814/2024

RAFIQUDDIN AHMED
S/O- LATE GIASUDDIN AHMED

R/O- VILLAGE- SARU DAMPUR

POST OFFICE- DAMPUR

POLICE STATION- HAJO

DISTRICT- KAMRUP
ASSAM

PIN- 781102.


VERSUS

THE STATE OF ASSAM AND 7 ORS
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF
ASSAM

PERSONNEL DEPARTMENT
DISPUR

JANATA BHAWAN
 GUWAHATI-6.

2:THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM
 DEPTT. OF SOCIAL JUSTICE AND EMPOWERMENT
DISPUR
 JANATA BHAWAN
                                                    Page No.# 14/15

GUWAHATI-6.

3:THE PRINCIPAL SECRETRAY TO THE GOVERNMENT OF ASSAM
HEALTH AND FAMILY WELFARE DEPARTMENT
DISPUR
JANATA BHAWAN
GUWAHATI-6.

4:THE STATE LEVEL POLICE RECRUITMENT BOARD
ASSAM
REPRESENTED BY ITS CHAIRMAN/ SECRETARY

MADHABDEVPUR
REHABARI
GUWAHATI-08.

5:THE GAUHATI UNIVERSITY
REPRESENTED BY ITS REGISTRAR

GOPINATH BORDOLOI NAGAR

JALUKBARI
 GUWAHATI-14.

6:THE DIRECTOR
ANIMAL HUSBANDRY AND VETERINARY DEPARTMENT
CHENIKUTHI
GUWAHATI-07.

7:THE JOINT DIRECTOR OF HEALTH SERVICES
KAMRUP
ASSAM- 781003.

8:THE MEDICAL BOARD
REPRESENTED BY THE PRINCIPAL-CUM- CHIEF SUPERINTENDENT

GAUHATI MEDICAL COLLEGE AND HOSPITAL

GUWAHATI-32
ASSAM.
------------
Advocate for : MR. S K ROY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 7 ORS



                         BEFORE
                                                                Page No.# 15/15

                HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

                                        ORDER

Date : 30-03-2026 List along with W.P.(C) No. 4872/2024.

JUDGE

Comparing Assistant

 
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