Citation : 2026 Latest Caselaw 2872 Gua
Judgement Date : 30 March, 2026
Page No.# 1/12
GAHC010284162025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/92/2026
MINATI KUMAR
W/O - KHAGENDRA NATH DAS,R/O - HOUSE NO. 21, SIVA MANDIR PATH,
GOPAL NAGAR, NOONMATI,P.O. - NOONMATI,P.S. - NOONMATI,PIN -
781020,DIST. - KAMRUP(M), ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF ASSAM,
HEALTH AND FAMILY WELFARE DEPARTMENT, DISPUR,GUWAHATI-
781005, ASSAM
2:THE SECRETARY TO THE GOVERNMENT OF ASSAM
DEPARTMENT OF FINANCE
DISPUR
GUWAHATI-781006
ASSAM
3:THE DIRECTOR OF HEALTH SERVICES (FW)
GOVERNMENT OF ASSAM
SWASTHYA BHAWAN
HENGRABARI
GUWAHATI-781036
ASSAM
4:THE ACCOUNTANT GENERAL
ASSAM
MAIDAMGAON
BELTOLA
GUWAHATI-781029
ASSA
Page No.# 2/12
Advocate for the Petitioner : MS. S G BARUAH, MR. B BORGOHAIN,MR B SAIKIA,MR. S
NEOG
Advocate for the Respondent : SC, HEALTH AND F W, SC, AG (A AND E)
Linked Case : WP(C)/458/2026
TILOTTAMA BHANDAR KAYASTHA AND 5 ORS
AGED ABOUT 58 YEARS
W/O BIPUL CHANDRA HALOI
R/O MURARA KHOIRABARI
RANGIA
P.O. RANGIA
P.S. RANGIA
PIN 781354
DIST. KAMRUP
ASSAM
2: RASHMI KACHARI
AGED ABOUT 58 YEARS
W/O LATE NANURAM KHAKHLARY
R/O VILLAGE- SONTOLA
P.O. MIRZA
P.S. PALASBARI
PIN 781125
DIST. KAMRUP
ASSAM
3: SHAHIDA AHMED
AGED ABOUT 57 YEARS
W/O OMAR FAROOKH
R/O VILLAGE- HAHCHARI
P.O. KALATOLI BAZAR
P.S. CHAYGAON
PIN 781136
DIST. KAMRUP
ASSAM
4: RENU KONWAR
AGED ABOUT 58 YEARS
W/O LATE CHAKRAPANI DAS
R/O VILLAGE- KACHARI SALMARI MILANPUR
PIN 781354
P.O. RANGIA
Page No.# 3/12
P.S. RANGIA
DIST. KAMRUP
ASSAM
5: BHARATI KACHARI
AGED ABOUT 56 YEARS
C/O SRIMANTA KUMAR DAIMARY
R/O VILLAGE- 2 NO. GANAKPARA
P.O. UKIAM BARJHAR
P.S. CHAYGAON
PIN 781124
DIST. KAMRUP
ASSAM
6: SUCHILA DAS
AGED ABOUT 60 YEARS
C/O DEBESWAR RABHA
R/O VILLAGE- VERVERY
P.O. UKIAM BARJHAR
P.S. CHAYGAON
PIN 781124
DIST. KAMRUP
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF ASSAM
HEALTH AND FAMILY WELFARE DEPARTMENT
DISPUR
GUWAHATI-781005
ASSAM
2:THE SECRETARY TO THE GOVERNMENT OF ASSAM
DEPARTMENT OF FINANCE
DISPUR
GUWAHATI-781006
ASSAM
3:THE DIRECTOR OF HEALTH SERVICES FW
GOVERNMENT OF ASSAM
SWASTHYA BHAWAN
HENGRABARI
GUWAHATI-781036
ASSAM
4:THE ACCOUNTANT GENERAL
ASSAM
MAIDAMGAON
Page No.# 4/12
BELTOLA
GUWAHATI-781029
ASSAM
------------
Advocate for : MR. B BORGOHAIN
Advocate for : SC
HEALTH appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/257/2026
PARUL THAKURIA AND 2 ORS
C/O - PANKAJ BARUAH
R/O - PANJABARI
NAMGHAR PATH
1 NO. BIDDYA NAGAR
P.O.-BAGHARBORI
P.S.- SATGAON
PIN- 781037
DIST.- KAMRUP(M)
ASSAM
2: RUPAHI GOGOI
W/O - PRADIP KUMAR GOGOI
R/O - HIRAMBAPUR
DAKHINGAON
KAHILIPARA
P.O. - LAL GANESH
PIN - 781034
P.S. - UDALBAKRA
DIST. - KAMRUP(M)
ASSAM
3: MANJULA THAKURIA
W/O - NARENDRA NATH SARMA
R/O VILLAGE- DHARAPUR
P.O. - DHARAPUR
P.S. - AZARA
PIN - 781017
DIST. - KAMRUP(M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF ASSAM
HEALTH AND FAMILY WELFARE DEPARTMENT
DISPUR
Page No.# 5/12
GUWAHATI-781005
ASSAM
2:THE SECRETARY TO THE GOVERNMENT OF ASSAM
DEPARTMENT OF FINANCE
DISPUR
GUWAHATI-781006
ASSAM
3:THE DIRECTOR OF HEALTH SERVICES (FW)
GOVERNMENT OF ASSAM
SWASTHYA BHAWAN
HENGRABARI
GUWAHATI-781036
ASSAM
4:THE ACCOUNTANT GENERAL
ASSAM
MAIDAMGAON
BELTOLA
GUWAHATI-781029
ASSAM
------------
Advocate for : MS. S G BARUAH
Advocate for : SC
FINANCE DEPTT. appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/232/2026
RINA MANI KALITA AND 2 ORS
C/O - SATYA HUZURI
R/O - VILLAGE- BARDAIPAKHIA
BAIHATA
P.O. - BAIHATA
PIN -781380
DIST.- KAMRUP
ASSAM
2: GANGA BHARALI
W/O - KRISHNA KANTA MALAKAR
R/O - VILLAGE- ABHAYPUR
HAJO
P.O. - GERUA
P.S. - HAJO
PIN - 781102
DIST. - KAMRUP
Page No.# 6/12
ASSAM
3: NIRUPAMA CHOUDHURY
W/O - BIRENDRA NATH KALITA
R/O - VILLAGE - JALIKHATA
RANGBARI
P.O. - HELANA
P.S. - PATHSALA
PIN - 781375
DIST. - BAJALI
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF ASSAM
HEALTH AND FAMILY WELFARE DEPARTMENT
DISPUR
GUWAHATI-781005
ASSAM
2:THE SECRETARY TO THE GOVERNMENT OF ASSAM
DEPARTMENT OF FINANCE
DISPUR
GUWAHATI-781006
ASSAM
3:THE DIRECTOR OF HEALTH SERVICES (FW)
GOVERNMENT OF ASSAM
SWASTHYA BHAWAN
HENGRABARI
GUWAHATI-781036
ASSAM
4:THE ACCOUNTANT GENERAL
ASSAM
MAIDAMGAON
BELTOLA
GUWAHATI-781029
ASSAM
------------
Advocate for : MS. S G BARUAH
Advocate for : SC
HEALTH appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/246/2026
Page No.# 7/12
SABITRI DEKA ALIAS SABITRI DAS AND 15 ORS
AGED ABOUT 64 YEARS
C/O PRANHARI DAS
R/O VILLAGE- CHINADI
P.O. CHINADI
P.S. SARTHEBARI
DIST. BARPETA
ASSAM
2: HARBALA MEDHI
AGED ABOUT 64 YEARS
C/O RABIN DAS
R/O VILLAGE- BAR SADERI
P.S. PATACHARKUCHI
DIST. BAJALI
ASSAM
3: BINA DEKA ALIAS BINA DEKA DAS
AGED ABOUT 62 YEARS
W/O JATIN DAS
R/O VILLAGE- HOWLY TOWN
WARD NO. 2
P.O. HOWLY
P.S. HOWLY
PIN 781316
DIST. BARPETA
ASSAM
4: NIJARA NATH ALIAS NIJARA MEDHI
AGED ABOUT 63 YEARS
C/O GAPESH MEDHI
R/O VILLAGE- TUPLAI PANBARI
P.S. PATACHARKUCHI
DIST. BAJALI
ASSAM
5: RANJU DEVI
AGED ABOUT 64 YEARS
C/O UMA BHATTA
R/O VILLAGE - SARUPETA TOWN
P.S. PATACHARKUCHI
PIN 781318
DIST. BAJALI
ASSAM
6: KOLIMA SWARGIARY
AGED ABOUT 61 YEARS
C/O CHANDRA KANTA BASUMATARY
Page No.# 8/12
R/O VILL.-ATHIABARI
CHANDANPUR
P.O. BARPETA ROAD
PIN 781315
P.S. BARPETA
DIST. BARPETA
ASSAM
7: HIRAN CHOUDHURY
AGED ABOUT 57 YEARS
C/O BASANTA CHOUDHURY
R/O VILLAGE-BAR BAMAKHATA
P.S. PATACHARKUCHI
DIST. BARPETA
ASSAM
8: SARADA TALUKDAR
AGED ABOUT 60 YEARS
C/O HARENDRA DAS
R/O VILLAGE-NALANA
P.S. PATACHARKUCHI
DIST. BAJALI
ASSAM
9: DIPALI DAS
AGED ABOUT 57 YEARS
C/O SATENDRA CHOUDHURY
R/O VILLAGE- SARUPETA
P.S. PATACHARKUCHI
DIST. BAJALI
ASSAM
10: MRS REZIA BEGUM
AGED ABOUT 58 YEARS
W/O MD. SUMED ALI
R/O VILLAGE- BONBAHAR
P.O. KAYAKUCHI
PIN 781352
DIST. BARPETA
ASSAM
11: MRS MALAYA DEVI
AGED ABOUT 58 YEARS
W/O PANKAJ SHARMA
R/O VILLAGE- DHEMCHA PATHAR
P.S. BARPETA ROAD
DIST. BARPETA
ASSAM
Page No.# 9/12
12: HEMLATA KALITA
AGED ABOUT 57 YEARS
C/O BASANTA KALITA
R/O VILLAGE- RAHADHAR BIRKALA
P.S. PATACHARKUCHI
DIST. BAJALI
ASSAM
13: JARINA KHATUN
AGED ABOUT 55 YEARS
C/O ALI AKBAR AHMED
R/O VILLAGE BARBALA
P.O. BARBALA
PIN 781316
P.S. HOWLY
DIST. BARPETA
ASSAM
14: SARASWATI TALUKDAR ALIAS SARASWATI DAS
AGED ABOUT 57 YEARS
C/O LATE DAYARAM TALUKLDAR
R/O VILLAGE- BAHARI
P.S. TARABARI
DIST.BARPETA
ASSAM
15: SANDHYA SARKAR
AGED ABOUT 57 YEARS
W/O PRIYA RANJAN DAS
R/O BARPETA ROAD
WARD NO. 2
P.O. BARPETA ROAD
PIN 781315
DIST. BARPETA
ASSAM
16: MAHMUDA KHATUN
AGED ABOUT 54 YEARS
C/O JOYNAL ABDIN MONDAL
R/O VILLAGE- KALGACHIA
P.O. KALGACHIA
P.S. KALGACHIA
PIN 781319
DIST. BARPETA
ASSAM
VERSUS
Page No.# 10/12
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF ASSAM
HEALTH AND FAMILY WELFARE DEPARTMENT
DISPUR
GUWAHATI-781005
ASSAM
2:THE SECRETARY TO THE GOVERNMENT OF ASSAM
DEPARTMENT OF FINANCE
DISPUR
GUWAHATI-781006
ASSAM
3:THE DIRECTOR OF HEALTH SERVICES FW
GOVERNMENT OF ASSAM
SWASTHYA
HENGRABARI
GUWAHATI-781036
ASSAM
4:THE ACCOUNTANT GENERAL
ASSAM
MAIDAMGAON
BELTOLA
GUWAHATI-781029
ASSAM
------------
Advocate for : MR. B BORGOHAIN
Advocate for : SC
HEALTH appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/254/2026
TULASHI HAZARIKA
D/O LATE NAREN HAZARIKA
R/O.- VILLAGE- KURUWA
P.O. KURUWA
P.S. SIPAJHAR
PIN 784145
DIST. DARRANG
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS
Page No.# 11/12
ORSREPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF ASSAM
HEALTH AND FAMILY WELFARE DEPARTMENT
DISPUR
GUWAHATI-781005
ASSAM
2:THE SECRETARY TO THE GOVERNMENT OF ASSAM
DEPARTMENT OF FINANCE
DISPUR
GUWAHATI-781006
ASSAM
3:THE DIRECTOR OF HEALTH SERVICES (FW)
GOVERNMENT OF ASSAM
SWASTHYA BHAWAN
HENGRABARI
GUWAHATI-781036
ASSAM
4:THE ACCOUNTANT GENERAL
ASSAM
MAIDAMGAON
BELTOLA
GUWAHATI- 781029
ASSAM
------------
Advocate for : MS. S G BARUAH
Advocate for : SC
HEALTH appearing for THE STATE OF ASSAM AND 3 ORS
BEFORE
HONOURABLE MR. JUSTICE KARDAK ETE
ORDER
Date : 30.03.2026
Mr. B. Gogoi, learned Standing Counsel, Health & Family Welfare Department submits that the grievances of the petitioners are under consideration before the Finance Department and therefore, prays for listing of the matter after 4 (four) weeks.
Prayer is allowed.
Page No.# 12/12
List after 4 (four) weeks.
JUDGE
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