Citation : 2026 Latest Caselaw 2824 Gua
Judgement Date : 27 March, 2026
Page No.# 1/12
GAHC010216492025
undefined
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5600/2025
VINOD KUMAR KABRA
SON OF- BHAMORLAL KABRA,RESIDENT OF ROUMARI DOLONI, P.O.-
BORBHOGA, P.S.- KOLIABOR, DISTRICT- NAGAON, ASSAM, PIN-782138
VERSUS
THE UNION OF INDIA AND 18 ORS.
REPRESENTED BY THE SECRETARY, MINISTRY OF ENVIRONMENT,
FOREST AND CLIMATE CHANGE MOEFF, INDIRA PARIYAVARAN BHAWAN,
JORBAGH ROAD, NEW DELHI-110003
2:THE STATE OF ASSAM
REPRESENTED BY THE SPECIAL CHIEF SECRETARY TO THE
GOVERNMENT OFASSAM
DEPARTMENT OF ENVIRONMENT AND FOREST
DISPUR
GUWAHATI
PIN- 781006.
3:THE PRINCIPAL SECRETARY TO THE STATE OF ASSAM
DEPARTMENT OF ENVIRONMENT AND FOREST
DISPUR
GUWAHATI
PIN- 781006
4:THE ADDITIONAL CHIEF SECRETARY
DEPARTMENT OF GEOLOGY AND MINING
DISPUR
GUWAHATI
ASSAM
5:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND HEAD OF
Page No.# 2/12
FORESTS FORCE
H BLOCK
2ND FLOOR
JANATA BHAWAN
DISPURGUWAHATI
PIN-781006
6:DIRECTOR OF GEOLOGY AND MINING
GOVT. OF ASSAM
DAKHINGAON
KAHILIPARA
GUWAHATI
ASSAM
7:THE STATE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY SEIAA
REPRESENTED BY ITS MEMBER SECRETARY
BAMUNIMAIDAM
GUWAHATI-21
8:POLLUTION CONTROL BOARD.
REPRESENTED BY ITS MEMBER SECRETARY
BAMUNIMAIDAM
GUWAHATI-21.
9:THE KARBI ANGLONG AUTONOMOUS COUNCIL (KAAC)
REPRESENTED BY ITS PRINCIPAL SECRETARY
DIPHU
KARBI ANGLONG.
10:THE CHIEF EXECUTIVE MEMBER
KARBI ANGLONG AUTONOMOUS COUNCIL
DIPHU
KARBI ANGLONG
11:THE ADDITIONAL PRINCIPAL CHIEF CONSERVATOR OF FOREST
KARBI ANGLONG AUTONOMOUS COUNCIL
DIPHU.
12:THE DIVISIONAL FOREST OFFICER
KARBI ANGLONG EAST DIVISION
DIPHU
13:THE FOREST RANGE OFFICER
NORTH WESTERN RANGE PARKUP PAHAR
KARBI ANGLONG
Page No.# 3/12
DIPHU
14:THE SECRETARY DEPARTMENT OF ENVIRONMENT AND FOREST
KARBI ANGLONG AUTONOMOUS COUNCIL
DIPHU
15:THE DEPUTY COMMISSIONER OF KARBI ANGLONG
EAST DIPHU KARBI ANGLONG
ASSAM
16:THE ASSISTANT REVENUE OFFICER
PHULONI REVENUE CIRCLE
KARBI ANGLONG
17:THE EXECUTIVE ENGINEER DIPHU WATER RESOURCES DIVISION
DIPHU.
18:THE ADDITIONAL CHIEF ENGINEER
HILLS WATER RESOURCES ZONE
DIPHU
19:CENTRAL EMPOWERED COMMITTEE CEC
3RD FLOOR
CHANAKYA BHAWAN
CHANAKYAPURI
NEW DELHI-11002
Advocate for the Petitioner : MR. B P BORAH, MR P J DUTTA,MR H MAZUMDER
Advocate for the Respondent : DY.S.G.I., MR. B DEKA (R-1),MR H GUPTA (C.G.C.),MR. B.
DEKA, SC, C.G.C.,SC, SEIAA,SC, PCB,SC, K A A C,MR. K. P. PATHAK, SC, FOREST,GA,
ASSAM
Linked Case : WP(C)/5203/2025
KADOM TERANGPI
S/O DOCTOR SING KATHAR
RESIDENT OF CHARAP KATHAR
PO KAT TERON
PS RONGMONGVE
DIST KARBI ANGLONG ASSAM 782482
Page No.# 4/12
VERSUS
THE UNION OF INDIA AND ORS
REPRESENTED BY THE SECRETARY
MINISTRY OF ENVIRONMENT
FOREST AND CLIMATE CHANGE (MOEFF)
INDIRA PARIYAVARAN BHAWAN
JORBAGH ROAD
NEW DELHI-110003
2:NATIONAL BOARD OF WILDLIFE
REPRESENTED BY THE MEMBER SECRETARY
STANDING COMMITTEE OF NATIONAL BOARD OF WILDLIFE
MINISTRY OF ENVIRONMENT
FOREST AND CLIMATE CHANGE (MOEFF) INDIRA PARIYAVARAN BHAWAN
JORBAGH ROAD
NEW DELHI- 110003.
3:THE STATE OF ASSAM
REPRESENTED BY THE SPECIAL CHIEF SECRETARY TO THE GOVERNMENT
OF
ASSAM
DISPUR
GUWAHATI
PIN- 781006
4:THE PRINCIPAL SECRETARY
TO THE STATE OF ASSAM DEPARTMENT OF ENVIRONMENT AND FOREST
DISPUR
GUWAHATI
PIN- 781006
5:THE SPECIAL CHIEF SECRETARY
TO THE GOVT. OF ASSAM
ENVIRONMENT
FOREST
CLIMATE CHANGE DEPARTMENT
JANATA BHAWAN
DISPUR
GUWAHATI
PIN- 781006
6:THE ADDITIONAL CHIEF SECRETARY
DEPARTMENT OF GEOLOGY AND MINING
DISPUR
GUWAHATI
Page No.# 5/12
ASSAM
7:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND HEAD OF
FORESTS FORCE
H BLOCK
2ND FLOOR
JANATA BHAWAN
DISPUR
GUWAHATI
PIN-781006.
8:DIRECTOR OF GEOLOGY AND MINING
GOVT. OF ASSAM
DAKHINGAON
KAHILIPARA
GUWAHATI
ASSAM
9:THE STATE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY (SEIAA)
REPRESENTED BY ITS MEMBER SECRETARY
BAMUNIMAIDAM
GUWAHATI-21
10:POLLUTION CONTROL BOARD
REPRESENTED BY ITS MEMBER SECRETARY
BAMUNIMAIDAM
GUWAHATI-21
11:THE KARBI ANGLONG AUTONOMOUS COUNCIL
REPRESENTED BY ITS PRINCIPAL SECRETARY
DIPHU
KARBI ANGLONG.
12:THE CHIEF EXECUTIVE MEMBER
KARBI ANGLONG AUTONOMOUS COUNCIL
DIPHU
KARBI ANGLONG.
13:THE ADDITIONAL PRINCIPAL CHIEF CONSERVATOR OF FOREST
KARBI ANGLONG AUTONOMOUS COUNCIL
DIPHU.
14:THE RANGE OFFICER
NORTH WESTERN RANGE PARKUP PAHAR
KARBI ANGLONG.
Page No.# 6/12
15:THE SECRETARY
DEPARTMENT OF ENVIRONMENT AND FOREST
KARBI ANGLONG AUTONOMOUS COUNCIL
DIPHU.
16:THE DIVISIONAL FOREST OFFICER
KARBI ANGLONG
EAST DIVISION
DIPHU
17:THE DEPUTY COMMISSIONER
OF KARBI ANGLONG
EAST DIPHU
KARBI ANGLONG
ASSAM
18:CENTRAL EMPOWERED COMMITTEE (CEC)
3RD FLOOR
CHANAKYA BHAWAN
CHANAKYAPURI
NEW DELHI-110021
19:ASSISTANT INSPECTOR GENERAL OF FOREST (FC)
GOVERNMENT OF INDIA
MINISTRY OF ENVIRONMENT
FOREST AND CLIMATE CHANGE
FOREST CONSERVATION DIVISION
------------
Advocate for : MR B P BORAH
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND ORS
Linked Case : WP(C)/5402/2025
TULARAM TERANG
S/O-DAMFLA TERANG
R/O-SILIMKHOWA
P.O-KAT TERON
P.S-RONGMONGVE
DIST- KARBI ANGLONG
VERSUS
Page No.# 7/12
THE UNION OF INDIA AND OTHRS
REPRESENTED BY SECRETARY
MINISTRY OF ENVIRONMENT
FOREST AND CLIMATE CHANGE (MOEFF) INDIRA PARIYAVARAN BHAWAN
JORBAGH ROAD
NEW DELHI-110003
2:THE STATE OF ASSAM
REP. BY THE SPECIAL CHIEF SECRETARY TO GOVERNMENT OF ASSAM
DISPUR GHY-781006.
3:THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM
DEPARTMENT OF ENVIRONMENT AND FOREST DISPUR GHY-781006.
4:THE ADDITIONAL CHIEF SECRETARY
DEPARTMENT OF GEOLOGY AND MINING DISPUR GHY ASSAM.
5:THE PRINCIPAL CHIEF CONSERVATOR
OF FORESTS AND HEAD OF FORESTS FORCE H BLOCK 2ND FLOOR JANATA
BHAWAN DISPUR GHY-781006.
6:DIRECTOR OF GEOLOGY AND MINING GOVT OF ASSAM
DAKHINGAON KAHILIPARA GUWAHATI ASSAM.
7:THE STATE ENVIRONMENT IMPACT ASSESMENT AUTHORITY
REPRESENETED BY ITS MEMBER SECRETARY
BAMUNIMAIDAM
GUWAHATI-21
8:POLLUTION CONTROL BOARD
REPRESENTED BY ITS MEMBER SECRETARY
BAMUNIMAIDAM
GUWAHATI-21.
9:THE KARBI ANGLONG AUTONOMOUS COUNCIL
REPRESENTED BY ITS PRINCIPAL SECRETARY
DIPHU
KARBIANGLONG
10:THE CHIEF EXECUTIVE MEMBER KARBI ANGLONG
AUTONOMOUS COUNCIL
DIPHU
KARBIANGLONG.
11:THE ADDITIONAL PRINCIPAL CHIEF CONSERVATOR OF FOREST KARBI
ANGLONG AUTONOMOUS
COUNCIL DIPHU
Page No.# 8/12
12:THE DIVISIONAL FOREST OFFICER
KARBIANGLONG
EAST DIVISON DIPHU.
13:THE RANGE OFFICER
NORTH WESTERN RANGE PARKUP PAHAR
KARBIANGLONG.
14:THE SECRETARY
DEPARTMENT OF ENVIRONMENT AND FOREST
KAAC
DIPHU.
15:THE DEPUTY COMMISSIONER OF KARBI ANGLONG
EAST DIPHU KARBI ANGLONG ASSAM.
16:THE ASSISTANT REVENUE OFFICER
PHULONI REVENUE CIRCLE
KARBI ANGLONG.
17:THE ADDITIONAL CHIEF ENGINEER
HILLS WATER RESOURCES ZONE
DIPHU KARBIANGLONG
ASSAM
18:THE EXECUTIVE ENGINEER
DIPHU WATER RESOURCES DIVISION
DIPHU
KARBIANGLONG
ASSAM.
------------
Advocate for : MR. A KHANDAKAR
Advocate for : GA
ASSAM appearing for THE UNION OF INDIA AND OTHRS
Linked Case : WP(C)/5200/2025
BRONSON TERANG
S/O- ASLI TERANG
RESIDENT OF VILLAGE- MANDU BEY GAON
P.O.- KAT TERON
P.S.- RONGMONGVE
DIST.- KARBI ANGLONG
ASSAM
PIN- 782482
Page No.# 9/12
VERSUS
THE UNION OF INDIA AND ORS
REPRESENTED BY THE SECRETARY
MINISTRY OF ENVIRONMENT
FOREST AND CLIMATE CHANGE (MOEFF)
INDIRA PARIYAVARAN BHAWAN
JORBAGH ROAD
NEW DELHI-110003
2:NATIONAL BOARD OF WILDLIFE
REPRESENTED BY THE MEMBER SECRETARY
STANDING COMMITTEE OF NATIONAL BOARD OF WILDLIFE
MINISTRY OF ENVIRONMENT
FOREST AND CLIMATE CHANGE (MOEFF) INDIRA PARIYAVARAN BHAWAN
JORBAGH ROAD
NEW DELHI- 110003.
3:THE STATE OF ASSAM
REPRESENTED BY THE SPECIAL CHIEF SECRETARY TO THE GOVERNMENT
OF
ASSAM
DISPUR
GUWAHATI
PIN- 781006
4:THE PRINCIPAL SECRETARY
TO THE STATE OF ASSAM DEPARTMENT OF ENVIRONMENT AND FOREST
DISPUR
GUWAHATI
PIN- 781006
5:THE SPECIAL CHIEF SECRETARY
TO THE GOVT. OF ASSAM
ENVIRONMENT
FOREST
CLIMATE CHANGE DEPARTMENT
JANATA BHAWAN
DISPUR
GUWAHATI
PIN- 781006
6:THE ADDITIONAL CHIEF SECRETARY
DEPARTMENT OF GEOLOGY AND MINING
DISPUR
GUWAHATI
Page No.# 10/12
ASSAM
7:THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND HEAD OF
FORESTS FORCE
H BLOCK
2ND FLOOR
JANATA BHAWAN
DISPUR
GUWAHATI
PIN-781006.
8:DIRECTOR OF GEOLOGY AND MINING
GOVT. OF ASSAM
DAKHINGAON
KAHILIPARA
GUWAHATI
ASSAM
9:THE STATE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY (SEIAA)
REPRESENTED BY ITS MEMBER SECRETARY
BAMUNIMAIDAM
GUWAHATI-21
10:POLLUTION CONTROL BOARD
REPRESENTED BY ITS MEMBER SECRETARY
BAMUNIMAIDAM
GUWAHATI-21
11:THE KARBI ANGLONG AUTONOMOUS COUNCIL
REPRESENTED BY ITS PRINCIPAL SECRETARY
DIPHU
KARBI ANGLONG.
12:THE CHIEF EXECUTIVE MEMBER
KARBI ANGLONG AUTONOMOUS COUNCIL
DIPHU
KARBI ANGLONG.
13:THE ADDITIONAL PRINCIPAL CHIEF CONSERVATOR OF FOREST
KARBI ANGLONG AUTONOMOUS COUNCIL
DIPHU.
14:THE RANGE OFFICER
NORTH WESTERN RANGE PARKUP PAHAR
KARBI ANGLONG.
Page No.# 11/12
15:THE SECRETARY
DEPARTMENT OF ENVIRONMENT AND FOREST
KARBI ANGLONG AUTONOMOUS COUNCIL
DIPHU.
16:THE DIVISIONAL FOREST OFFICER
KARBI ANGLONG
EAST DIVISION
DIPHU
17:THE DEPUTY COMMISSIONER
OF KARBI ANGLONG
EAST DIPHU
KARBI ANGLONG
ASSAM
18:CENTRAL EMPOWERED COMMITTEE (CEC)
3RD FLOOR
CHANAKYA BHAWAN
CHANAKYAPURI
NEW DELHI-110021
19:ASSISTANT INSPECTOR GENERAL OF FOREST (FC)
GOVERNMENT OF INDIA
MINISTRY OF ENVIRONMENT
FOREST AND CLIMATE CHANGE
FOREST CONSERVATION DIVISION
------------
Advocate for : MR. A KHANDAKAR
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND ORS
BEFORE
HONOURABLE MR. JUSTICE ANJAN MONI KALITA
ORDER
Date : 27.03.2026
Heard Mr. B. P. Borah, learned counsel appearing on behalf of the petitioner. Also heard Mr. J. Chutia, learned Standing Counsel, KAAC; Mr. S. Baruah, learned Standing Counsel, PCB; Ms. K. Phukan, learned CGC as well as Mr. R. R. Gogoi, Page No.# 12/12
learned Standing Counsel, Forest Department.
Mr. Chutia, learned Standing Counsel, KAAC, prays that he needs some more time to file the affidavit on behalf of the said respondent.
Prayer is allowed.
List this matter again after the ensuing Bihu vacation.
The learned counsel appearing for the petitioner submits that the Forest Department is yet to file their affidavit in spite of taking time on earlier occasions.
It is directed that the Forest Department shall file affidavit before the next of listing.
JUDGE
Comparing Assistant
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!