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Gauhati High Court
Rahul Das vs The Indian Oil Corporation Ltd. And 4 Ors on 26 March, 2026
Page No.# 1/7
GAHC010034922022
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/1373/2022
RAHUL DAS
R/O- 3 NO. DAKSHINHATI, P.O. AND P.S. BARPETA, ASSAM, PIN- 781301.
VERSUS
THE INDIAN OIL CORPORATION LTD. AND 4 ORS
HAVING ITS REGISTERED OFFICE AT G-9, ALI YAVAR JUNG MARG,
BANDRA (EAST), MUMBAI- 400051, REP. BY ITS CHAIRMAN.
2:THE GENERAL MANAGER
INDIAN OIL CORPORATION LTD.
(EMPLOYEE AND SERVICES)
GUWAHATI REFINERY
NOONMATI
GUWAHATI-781020
ASSAM
3:THE DEPUTY GENERAL MANAGER (HUMAN RESOURCE)
GUWAHATI REFINERY
NOONMATI
GUWAHATI-781020
ASSAM
4:THE EXECUTIVE DIRECTOR (HUMAN RESOURCE)
INDIAN OIL CORPORATION LTD
GUWAHATI REFINERY
NOONMATI
GUWAHATI-781020
ASSAM
5:PRANAB PATHAK
JUNIOR ENGINEERING ASSISTANT
Page No.# 2/7
POWER AND UTILILTY
COOLING TOWER UNIT
GUWAHATI REFINERY
NOONMATI
GUWAHATI-781020
Advocate for the Petitioner : MR. J PATOWARY,
Advocate for the Respondent : MR. N DEKA (r-1 to 4), MR R KARIM (r-1 TO 4),MR. B PHUKAN
(r-5),MR A R BAROOAH (r-1 to 4),MR. M GOGOI (r-1 to 4)
Linked Case : WP(C)/1076/2023
DEBASISH NATH
S/O ANIL CH. NATH R/O CHARIGAON KATHONIARKURI NEAR CHARIGAON
GIRLS ME SCHOOL JORHAT CHARIGAON NIMATI ROAD JORHAT ASSAM
PIN 785010
VERSUS
INDIAN OIL CORPORATION LTD. AND 3 ORS.
A GOVT. OF INDIA UNDERTAKING HAVING ITS REFINERY DIVISION AT
GUWAHATI GUWAHATI REFINERY NOONMATI GUWAHATI ASSAM REP. BY
ITS EXECUTIVE DIRECTOR AND REFINERY HEAD
2:DEPUTY GENERAL MANAGER (HUMARN RESOURCE)
INDIAN OIL CORPORATION LTD. GUWAHATI REFINERY DIVISION
3:ASSISTANT MANAGER (ER)
INDIAN OIL CORPORATION LTD. GUWAHATI REFINERY DIVISION
4:DEPUTY GENERAL MANAGER (PN)
INDIAN OIL CORPORATION LTD. GUWAHATI REFINERY DIVISION
------------
Advocate for : MR. B D DEKA
Advocate for : SC
OIL appearing for INDIAN OIL CORPORATION LTD. AND 3 ORS.
Linked Case : WP(C)/1077/2023
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ANSHUMAN BARUAH
S/O SANJIB BARUAH R/O NOON MATI GUWAHATI REFINERY TOWNSHIP
SECTOR 2 QUATER NO. 2014 DIST. KAMRUP (M) GUWAHATI ASSAM PIN
781020
VERSUS
INDIAN OIL CORPORATION LTD. AND 5 ORS.
A GOVT. OF INDIA UNDERTAKING HAVING ITS REFINERY DIVISION AT
GUWAHATI GUWAHATI REFINERY NOONMATI GUWAHATI ASSAM REP. BY
ITS EXECUTIVE DIRECTOR AND REFINERY HEAD
2:DEPUTY GENERAL MANAGER (HUMAN RESORCE)
INDIAN OIL CORPORATION LTD. GUWAHATI REFINERY DIVISION
3:ASSISTANT MANAGER (ER)
INDIAN OIL CORPORATION LTD. GUWAHATI REFINERY DIVISION
4:MANAGER (FIRE AND SAFETY)
INDIAN OIL CORPORATION LTD. GUWAHATI REFINERY DIVISION
5:GENERAL MANAGER (VIGILANCE)
VIGILANCE DEPTT. INDIAN OIL CORPORATION LTD. GUWAHATI REFINERY
DIVISION
6:CHIEF MANAGER (FIRE AND SAFETY)
INDIAN OIL CORPORATION LTD. GUWAHATI REFINERY DIVISION
------------
Advocate for : MR. B D DEKA
Advocate for : SC
OIL appearing for INDIAN OIL CORPORATION LTD. AND 5 ORS.
Linked Case : WP(C)/1075/2023
PUTUL RAJBONGSHI
S/O PARAN RAJBONGSHI R/O 1143 SECTOR 1 NOONMATI GUWAHATI 781020
VERSUS
INDIAN OIL CORPORATION LTD. AND 3 ORS.
A GOVT. OF INDIA UNDERTAKING HAVING ITS REFINERY DIVISION AT
GUWAHATI GUWAHATI REFINERY NOONMATI GUWAHATI ASSAM REP. BY
ITS EXECUTIVE DIRECTOR AND REFINERY HEAD
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2:DEPUTY GENERAL MANAGER (HUMAN RESOURCE)
INDIAN OIL CORPORATION LTD. GUWAHATI REFINERY DIVISION
3:ASSISTANT MANAGER (ER)
INDIAN OIL CORPORATION LTD. GUWAHATI REFINERY DIVISION
4:DEPUTY GENERAL(PN)
INDIAN OIL CORPORATION LTD. GUWAHATI REFINERY DIVISION
------------
Advocate for : MR. B D DEKA
Advocate for : SC
OIL appearing for INDIAN OIL CORPORATION LTD. AND 3 ORS.
Linked Case : WP(C)/1071/2023
KISHOR BARMAN
S/O DIPUL BARMAN R/O VILL. KHARUAJAN P.O. KHARUA P.S BARAMA
BARAMA ASSAM PIN 781346
VERSUS
INDIAN OIL CORPORATION LTD. AND 3 ORS.
A GOVT. OF INDIA UNDERTAKING HAVING ITS REFINERY DIVISION AT
GUWAHATI GUWAHATI REFINERY NOONMATI GUWAHATI ASSAM REP. BY
ITS EXECUTIVE DIRECTOR AND REFINERY HEAD
2:DEPUTY GENERAL MANAGER (HUMAN RESOURCE)
INDIAN OIL CORPORATION LTD. GUWAHATI REFINERY DIVISION
3:ASSISTANT MANAGER (ER)
INDIAN OIL CORPORATION LTD. GUWAHATI REFINERY DIVISION
4:DEPUTY GENERAL MANAGER (PN)
INDIAN OIL CORPORATION LTD. GUWAHATI REFINERY DIVISION
------------
Advocate for : MR. B D DEKA
Advocate for : SC
OIL appearing for INDIAN OIL CORPORATION LTD. AND 3 ORS.
Linked Case : WP(C)/1069/2023
PRANAB PATHAK
S/O DANDI RAM PATHAK R/O NO. 2 DILINGA SINGRA BOKO ASSAM PIN
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781135
VERSUS
INDIAN OIL CORPORATION LTD. AND 3 ORS.
A GOVT. OF INDIA UNDERTAKING HAVING ITS REFINERY DIVISION AT
GUWAHATI GUWAHATI REFINERY NOONMATI GUWAHATI ASSAM REP. BY
ITS EXECUTIVE DIRECTOR AND REFINERY HEAD
2:DEPUTY GENERAL MANAGER (HUMAN RESOURCE
INDIAN OIL CORPORATION LTD. GUWAHATI REFINERY DIVISION
3:ASSISTANT MANAGER (ER)
INDIAN OIL CORPORATION LTD. GUWAHATI REFINERY DIVISION
4:CHIEF POWER AND ULILITY MANAGER (CPUM)
INDIAN OIL CORPORATION LTD. GUWAHATI REFINERY DIVISION
------------
Advocate for : MR. B D DEKA
Advocate for : SC
OIL appearing for INDIAN OIL CORPORATION LTD. AND 3 ORS.
Linked Case : WP(C)/1070/2023
BIKASHJYOTI DAS
S/O MAHESWAR DAS R/O VILL. DAHALI P.O. BATARHAT P.S PALASHBARI
DIST. KMARUP (R) GUWAHATI ASSAM PIN 781122
VERSUS
INDIAN OIL CORPORATION AND 3 ORS. B
A GOVT. OF INDIA UNDERTAKING HAVING ITS REFINERY DIVISION AT
GUWAHATI GUWAHATI REFINERY NOONMATI GUWAHATI ASSAM REP. BY
ITS EXECUTIVE DIRECTOR AND REFINERY HEAD
2:THE DEPUTY GENERAL MANAGER (HUMAN RESOURCE)
INDIAN OIL CORPORATION LTD. GUWAHATI REFINERY DIVISION
3:ASSISTANT MANAGER (ER)
INDIAN OIL CORPORATION LTD. GUWAHATI REFINERY DIVISION
4:DEPUTY GENERAL MANAGER(PN)
INDIAN OIL CORPORATION LTD. GUWAHATI REFINERY DIVISION
------------
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Advocate for : MR. B D DEKA
Advocate for : SC
OIL appearing for INDIAN OIL CORPORATION AND 3 ORS. B
BEFORE
HONOURABLE MR. JUSTICE RAJESH MAZUMDAR
ORDER
26.03.2026
Heard Mr. J. Patowary, learned counsel for the petitioner in WP(C)
No.1373/2022; Mr. B.D. Deka, learned counsel for the petitioners in WP(C)
No.1069/2023, WP(C) No.1070/2023, WP(C) No.1071/2023, WP(C)
No.1075/2023, WP(C) No.1076/2023 and WP(C) No.1077/2023. Also heard Mr.
R.J. Baruah, learned APP for the State. Also heard Mr. I. Chowdhury, learned
Senior Counsel assisted by Ms. T. Singh, learned counsel for the IOCL.
List these matters on 21.04.2026 for further consideration, as it has been
stated that there may be other writ petitions as well which may be required to
be taken into consideration at the time of final hearing of these cases.
It is also noted that there are other writ petitions requiring consideration,
including WP(C) No. 1380/2026.
Mr. B.M. Deka, learned counsel for the petitioners in WP(C) No.
1069/2023, WP(C) No. 1070/2023, WP(C) No. 1071/2023, WP(C) No.
1075/2023, WP(C) No. 1076/2023, and WP(C) No. 1077/2023, submits that
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these writ petitions can be heard without reference to WP(C) No. 1373/2022,
WP(C) No. 1069/2023, and WP(C) No. 1380/2026. The same shall be
considered on the next date.
JUDGE
Comparing Assistant
