Citation : 2026 Latest Caselaw 2765 Gua
Judgement Date : 26 March, 2026
Page No.# 1/29
GAHC010289102023
undefined
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/111/2024
HEMANTA HAZARIKA AND 14 ORS
SON OF LATE BENURAM HAZARIKA, RESIDENT OF MAHMARIA
DAKARGHAT, DIST. NAGAON, ASSAM, PIN-782003.
2: SOURAV DEKA
SON OF SRI RABINDRA NARAYAN DEKA
RESIDENT OF VILL AND P.O. KAKAYA
DIST.-NALBARI
ASSAM
PIN-781304.
3: HAYEN KR. WARY
SON OF BANESWR WARY
RESIDENT OF VILL-AMINGAON CHARIALI
P.O. AMINGAON
DIST.-KAMRUP
ASSAM
PIN-783370.
4: BHAGYASHREE HAZARIKA
WIFE OF JOON BARUAH
RESIDENT OF HOUSE NO.16
NAMGHAR PATH
HATIGAON
GUWAHATI
DIST. KAMRUP(M)
PIN-781038.
5: DIPENDRA CH. BRAHMA
SON OF UPENDRA BRAHMA
RESIDENT OF KHARIDA SANDALA
P.O. FAKIRAGRAM
DIST. KOKRAJHAR
Page No.# 2/29
ASSAM
PIN-783345.
6: TARANI DEKA
SON OF LATE DAYARAM DEKA
RESIDENT OF BAGHARA (NASATRA)
P.O. NASATRA
DIST.-BARPETA
ASSAM
PIN-781307
7: YAHYA KHAN
SON OF MOULANA KIYAKAT ALI KHAN
RESIDENT OF BASKANDI PT-II
P.O. LAKHIPUR
CACHAR
ASSAM
PIN-788101.
8: NACHIM AKTAR MAZUMDER
SON OF NOOR AHMED MAZUMDER
RESIDENT OF DUDPUR
P.O. DUDPUR
DIST. CACHAR
ASSAM
PIN-788025.
9: KABITA HAZARIKA
WIFE OF BIRINCHI HAZARIKA
RESIDENT OF TETELICHARA
P.O. KAMPUR
DIST.-NAGAON
ASSAM
PIN-782426.
10: CHANDAN BARMAN
SON OF NARAYAN BARMAN
RESIDENT OF CHAMATA
DIST.- NALBARI
ASSAM
PIN-781306.
11: KUKIL DEKA
SON OF LATE DEBEN DEKA
RESIDENT OF PIPRAKUCHI
DIGHIRPAR
Page No.# 3/29
SIPAJHAR
DIST.-DARRANG
ASSAM
PIN-784144.
12: BALINDRA KUMAR HAZARIKA
SON OF DIBYA KUMAR HAZARIKA
RESIDENT OF FAUZDARIPATTY
B. BORAH ROAD
NAGAON
DIST.-NAGAON
ASSAM
PIN-782001.
13: JONALI DAS
WIFE OF BALEN DAS
RESIDENT OF SIKARHATI
P.O. PALASHBARI
DIST.-KAMRUP
ASSAM
PIN-781125.
14: NIKHIL BAISNAB
SON OF LATE KALICHARAN BAISNAB
RESIDENT OF GOBINDANAGAR
P.O. CHIRUKANDI
DIST.-CACHAR
ASSAM
PIN-783345.
15: ASHOK BARMAN
SON OF BIPLAB BARMAN
RESIDENT OF RAMPUR
BORKHULA
DIST.-CACHAR
ASSAM
PIN-788110
VERSUS
THE STATE OF ASSAM AND 2 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
FISHERY DEPARTMENT, DISPUR, GUWAHATI-06.
2:THE ASSAM FISHERY DEVELOPMENT CORPORATION
CHACHAL
VIP ROAD
Page No.# 4/29
GUWAHATI-781036 REP. BY THE MANAGING DIRECTOR.
3:THE MANAGING DIRECTOR
ASSAM FISHERY DEVELOPMENT CORPORATION
CHACHAL
VIP ROAD
GUWAHATI-781036
Advocate for the Petitioner : MR. N J KHATANIAR, P BORAH
Advocate for the Respondent : GA, ASSAM, SC, AFDC
Linked Case : WP(C)/4835/2023
DEVOJANI DUTTA
D/O- PRAJJATI DUTTA
R/O- MORAN LACHIT NAGAR
NAMGHAR PATH
P.O. MORAN
DIST. DIBRUGARH
ASSAM
PIN- 785675.
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE COMMISSIONER SECRETARY
FISHERY DEPTT.
DISPUR
GUWAHATI-6
DIST. KAMRUP(M).
2:JOINT SECRETARY
FISHERY DEPTT.
DISPUR
GUWAHATI-6
DIST. KAMRUP(M).
3:HIGH LEVEL COMMITTEE HEADED BY ADDITIONAL CHIEF SECRETARY
GOVT. OF ASSAM
Page No.# 5/29
DISPUR
GUWAHATI-6
DIST. KAMRUP(M).
4:CHAIRMAN
ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
CACHAL VIP ROAD
GUWAHATI-781036
DIST. KAMRUP(M)
ASSAM
5:MANAGING DIRECTOR OF ASSAM FISHERIES DEV. CORPORATION LTD.
CACHAL VIP ROAD
GUWAHATI-781036
DIST. KAMRUP(M)
ASSAM
6:ASSTT. EXECUTIVE ENGINEER
ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
BARAK VALLEY REGION
VIP ROAD
RANGPUR
SILCHAR-09
DIST. CACHAR
ASSAM
------------
Advocate for : MS S CHAKRABORTY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/800/2022
BITUMONI DAS AND 54 ORS
S/O DIMBESWAR DAS
R/O VILL. METEKA
P.O. DIGHALDORI
P.S. RAHA
DIST. NAGAON
ASSAM
PIN 782103
2: MINTU KAKATI
S/O BHAGIRATH KAKATI
Page No.# 6/29
R/O VILL. GUIMARI
P.O. EAST GUIMARI
P.S. KAMPUR
DIST. NAGAON
PIN 782425
3: JUNMONI DAS
S/O DIMBESWAR DAS
R/O VILL. METEKA
P.O. DIGHALDORI
P.S. RAHA
DIST. NAGAON
ASSAM
PIN 782103
4: HEMAPRABHA DAS
S/O BHADRA KANTA DAS
R/O VILL. GARMARI
P.O. RAHA
P.S. RAHA
DIST. NAGAON
ASSAM
PIN 782103
5: RENUKA HAZARIKA
S/O PALON CH. HAZARIKA
R/O VILL. TEOK TELIA GAON
P.O. AND P.S. TEOK
DIST. JORHAT
ASSAM
PIN 785112
6: DIPAK CHANDRA DAS
S/O LATE MOHAN CH. DAS
R/O VILL. GUIMARI
P.O. EAST GUIMARI
P.S. KAMPUR
DIST. NAGAON (ASSAM)
PIN 782425
7: PRANJAL DAS
S/O LT. DIMBESWAR DAS
R/O VILL. GUIMARI
Page No.# 7/29
P.O. EAST GUIMARI
P.S. KAMPUR
DIST. NAGAON
ASSAM
PIN 782425
8: HEMA MEDHI
D/O KANAK MEDHI
R/O VILL. AND P.O. DIGHALIATI (DUBORITOLI)
P.S. RAHA
DIST. NAGAON
ASSAM
PIN 782103
9: KRISHNAMOI MEDHI
D/O DEB NARAYAN MEDHI
R/O VILL. CHATANGURI
P.O. KOMORAGURI
DIST. MORIGAON
ASSAM
PIN 782105
10: MANIKA DEWRI
D/O RAMAKANTA DEWRI
R/O UDAY NAGAR
W. NO 6 P.O. AND DIST. MORIGAON
ASSAM
PIN 782106
11: TRIBENI DEVI
D/O RUPRAM NATH
R/O VILL. MAHGARIA AT GAON
P.O. KAMPUR
P.S. KAMPUR
DIST. NAGAON
ASSAM
PIN 782426
12: RUPAM KR. HAZARIKA
S/O CHANDRA KR. HAZARIKA
R/O VILL. KACHUWA
P.O. CHAPARMUKH
P.S. RAHA
DIST. NAGAON
Page No.# 8/29
ASSAM
PIN 782103
13: RASHMI REKHA SHARMA
D/O ARABINDA SHARMA
R/O VILL. PURANA BAZAR
P.O. AND P.S. KAMPUR
DIST .NAGAON
ASSAM
PIN 782426
14: SUDIPTA PRAN SHARMAH
S/O MUKUL SHARMAH
R/O VILL. AND P.O. MAJ PATHARI
P.S. SADAR
DIST. NAGAON
ASSAM.
15: MANASH JYOTI CHOUDHURY
S/O DILIP DAS
R/O H. NO. 7
KUNJA DAS PATH
A.R. DAS COLONY
NANDANPUR
JAPORIGOG
KAMRUP (M)
ASSAM
PIN 781005
16: ERAJ MONI DAS
D/O PUSPAKANTA DAS
R/O GHAHI
UJANIKURI
BHATIKURI
BALIGAON
NAGAON
RAHA
ASSAM
PIN 782144
17: GOBINDA SAHA
S/O NIRANJAN SAHA
R/O VILL. KANUAMARI
P.O. MUWAMARI
Page No.# 9/29
P.S. SAMAGURI
PIN 782140
DIST. NAGAON
ASSAM.
18: INDRA KUMAR BASUMATARY
S/O BHUBENESHWAR BASUMATARY
R/O VILL. RUPAHI
BELAGURI
P.O. RUPAHI
P.S. RUPAHIHAT
DIST. NAGAON
PIN 782125
ASSAM.
19: GOPAL SAHA
S/O NIRANJAN SAHA
R/O VILL. KANUAMARI
P.O .MUWAMARI
P.S. SAMAGURI
PIN 782140
DIST. NAGAON
ASSAM.
20: BISHAL RAJKHOWA.
S/O LT. JAGANATH RAJKHOWA
R/O VILL. TETELISARA AMARAWATI
P.O. KAMPUR
DIST. NAGAON
ASSAM
PIN 782426
21: JITUMONI DEKA
S/O PRABHAT DEKA
R/O VILL. BHEBENGA ATI GAON
NEAR AHOM GAON L.P. SCHOOL
P.S. KAMPUR
DIST. NAGAON
ASSAM.
22: NETRA KAMAL BORDOLOI
S/O GOBIN BORDOLOI
R/O VILL. AND P.O. MAHARATI
P.S. NAGAON SADAR
Page No.# 10/29
DIST. NAGAON
PIN 782002
23: ARUN HAZARIKA
S/O NIDHI RAM HAZARIKA
R/O VILL. NEW BHELEOGURI
P.O. BHELEOGURI
P.S. SAMAGURI
DIST. NAGAON
PIN 782140
ASSAM.
24: MANDIP KAUR
S/O BIJOY SINGH
R/O VILL. AND P.O. BORKHOLA
P.S. SADAR
DIST. NAGAON
ASSAM.
25: BIVAKAR SAIKIA
S/O JOGYASWAR SAIKIA
R/O VILL AND P.O. LALUNGAON
P.S. BATADRAVA
DIST. NAGAON
ASSAM.
26: PARINITA HAZARIKA
D/O DEBA HAZARIKA
R/O VILL. GADHARI GAON
P.O. MORANGIAL
P.S. SADAR
DIST. NAGAON
ASSAM
PIN 782141
27: JYOTISHMAN BORA
S/O JUGAL CH. BORA
R/O VILL. SANTIPUTY
P.O. AND P.S. KAMPUR
DIST. NAGAON
ASSAM
PIN 782426
Page No.# 11/29
28: PRITY BAISHYA
D/O MAHENDRA BAISHYA
R/O GANESH MANDIR
NARENGI
GUWAHATI
P.S. NOONMATI
DIST. KAMRUP (M)
ASSAM
PIN 781026
29: KAUSIK KR. BORA
S/O SARUDHAR BORA
R/O VILL. JOGDUAR NA PAMUA
P.O. JOGDUAR SONARI
P.S. TEOK
DIST. JORHAT
ASSAM
PIN 785112
30: DIPAK GOGOI
D/O MANESWAR GOGOI
R/O VILL. BORPOTHAR
P.S. BORPOTHAR
DHANSHRI MAHKUMA
DIST. NAGAON
ASSAM
PIN 785112
31: POMPI DAS LASKAR
D/O DINA NATH DAS
R/O VILL. ATIKAMPUR
P.O. KAMPUR
DIST. NAGAON
ASSAM
PIN 782426
32: RUPAM BORUAH
S/O LAKHI KT. BORUAH
R/O VILL. GARMARI
P.O. AND P.S. RAHA
DIST .NAGAON
ASSAM
PIN 782103
Page No.# 12/29
33: RANJIT BORUAH
S/O DEBIAL BORUAH
R/O GUIMARI
P.O. EAST GUIMARI
P.S. KAMPUR
DIST. NAGAON
PIN 782425
34: RUMI SAIKIA
D/O KRISHNA RAM SAIKIA
R/O MAJARATI
P.O. AND P.S. KAMPUR
DIST. NAGAON
ASSAM
PIN 782426
35: MADHAB DAS
S/O JADAV DAS
R/O VILL. AND P.O. TETELISARA
P.S. KAMPUR
DIST .NAGAON
ASSAM
PIN 782426
36: RUMI RAJKHOWA
D/O BISHNU RAJKHOWA
R/O VILL. DAKHIMPAT BHAKOTGAON
P.O. DAKHIN CHANG CHAKI
P.S. KAMPUR
DIST. NAGAON
ASSAM
PIN 782426
37: GOLAK MONI DAS
S/O NILKAMAL DAS
R/O VILL. KHANAMUKH
P.O. GUWAHATI UNIVERSITY
P.S. JALUKBARI
DIST .KAMRUP (M)
PIN 781014
38: KASHMIRI RAJKHOWA
Page No.# 13/29
D/O UPEN RAJKHOWA
R/O VILL. DAKHINPAT BHAKOTGAON
P.O. DAKHIN CHANG CHAKI
P.S. KAMPUR
DIST. NAGAON
ASSAM
PIN 782426
39: BISHNU DEBNATH
S/O SUNIL CH. DEBNATH
R/O VILL. PAGHALI
P.O. MOWAMARI
P.S. SAMAGURI
DIST .NAGAON
ASSAM
PIN 782140
40: RIJUMANI THAKURIA
S/O RATNESWAR THAKURIA
R/O VILL. AND P.O. BELSOR
P.S. BELSOR
DIST. NALBAI
ASSAM
PIN 781304
41: RATUL BARMAN
S/O JATIN BARMAN
R/O DANGARMAKHA
BAKSA
ASSAM 781333
42: TINKUMONI LASKAR
S/O RAJANI LASKAR
R/O VILL. MEDHIBHAKAR GAON
P.S. KAMPUR
DIST. NAGAON
43: KHIREWAR BARUAH
S/O CHIDANANDA BARUAH
R/O VILL. JORHATIA
P.O. CHARAIMORIA
P.S. BOGINADI
Page No.# 14/29
DIST. LAKHIMPUR
ASSAM.
44: KULADIP DAS
S/O SANKAR KUMAR DAS
R/O BARIMAKHA (BAKSA)
P.O. BARBARI
DIST. BAKSA (ASSAM)
PIN 781333
45: RUBUL SHARMA
S/O LATE SAMIN SHARMA
R/O VILL. BHAKATPARA
P.O. TAMULPUR
DIST. BAKSA
PIN 781367
ASSAM.
46: TANKESWAR SAIKIA
S/O BALINDRA SAIKIA
R/O VILL. DUBIAPOTHAR
P.O. DUBA
DIST. BISWANATH
ASSAM
PIN 784178
47: PRAKASH DAS
S/O LT. BALINDRA DAS
R/O VILL. AND P.O. BARDEKPUR
P.S. KAMALPUR
DIST. KAMRUP
PIN 781382
48: KAMAL TALUKDAR
S/O LT. PRAMOD TALUKDAR
R/O VILL. AND P.O. PIPALIBARI
DIST. NALBARI
ASSAM
PIN 781338
49: MANISH KUMAR BAISHYA
S/O BITUPAN KR. BAISHYA
Page No.# 15/29
R/O PALAHGURI
P.O. KILING VALLEY
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.
50: DIP KUMAR MEDHI
S/O SAILYADHAR MEDHI
R/O VILL. ANGURI
P.O. BHURBANDHA
DIST. MORIGAON
ASSAM.
51: RUPAM KALITA
S/O PHANIN KALITA
R/O VILL. BARBARI
P.O. AND P.S. TIHU
DIST. NALBARI
PIN 78137
52: CHAMPAK HAZARIKA
S/O BADAN HAZARIKA
R/O VILL. BARBALI
P.O. PATHALIPAM
P.S. BOGIWADI
DIST. LAKHIMPUR
ASSAM.
53: MRS. LALITA RAJBONGSHI
D/O SHRI GUNARAM DEKA
R/O VILL. PIPIRAKUCHI
P.O. DHIGHIRPAR
DIST. DARRANG
ASSAM.
54: DIBYAJYOTI HAZARIKA
S/O LT. DAMBARUDHAR HAZARIKA
R/O VILL. AND P.O. TATELICHARA
P.S. KAMPUR
DIST. NAGAON
ASSAM.
55: MRS. RIJU DEWRI
Page No.# 16/29
W/O SHRI RAJDIP DEKA
R/O UDAY NAGAR
W/NO. 6
MORIGAON
ASSAM.
VERSUS
THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
FISHERY DEPTT.
DISPUR. GUWAHATI 6
2:THE ASSAM FISHERY DEVELOPMENT CORPORATION
CHACHAL
VIP ROAD
GUWAHATI 781036 REPRESENTED BY THE MANAGING DIRECTOR.
3:THE MANAGING DIRECTOR
ASSAM FISHERY DEVELOPMENT CORPORATION CHACHAL VIP ROAD
GUWAHATI 781036
------------
Advocate for : MR. U K NAIR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS
Linked Case : WP(C)/5534/2022
HEMANTA HAZARIKA AND 14 ORS
SON OF LATE BENURAM HAZARIKA
RESIDENT OF MAHMARIA DAKARGHAT
DIST. NAGAON
ASSAM
PIN-782003.
2: SOURAV DEKA
SON OF SRI RABINDRA NARAYAN DEKA
RESIDENT OF VILL AND P.O. KAKAYA
DIST.-NALBARI
ASSAM
PIN-781304.
3: HAYEN KR. WARY
SON OF BANESWR WARY
Page No.# 17/29
RESIDENT OF VILL-AMINGAON CHARIALI
P.O. AMINGAON
DIST.-KAMRUP
ASSAM
PIN-783370.
4: BHAGYASHREE HAZARIKA
WIFE OF JOON BARUAH
RESIDENT OF HOUSE NO.16
NAMGHAR PATH
HATIGAON
GUWAHATI
DIST. KAMRUP(M)
PIN-781038.
5: DIPENDRA CH. BRAHMA
SON OF UPENDRA BRAHMA
RESIDENT OF KHARIDA SANDALA
P.O. FAKIRAGRAM
DIST. KOKRAJHAR
ASSAM
PIN-783345.
6: TARANI DEKA
SON OF LATE DAYARAM DEKA
RESIDENT OF BAGHARA (NASATRA)
P.O. NASATRA
DIST.-BARPETA
ASSAM
PIN-781307
7: YAHYA KHAN
SON OF MOULANA KIYAKAT ALI KHAN
RESIDENT OF BASKANDI PT-II
P.O. LAKHIPUR
CACHAR
ASSAM
PIN-788101.
8: NACHIM AKTAR MAZUMDER
SON OF NOOR AHMED MAZUMDER
RESIDENT OF DUDPUR
P.O. DUDPUR
DIST. CACHAR
ASSAM
Page No.# 18/29
PIN-788025.
9: KABITA HAZARIKA
WIFE OF BIRINCHI HAZARIKA
RESIDENT OF TETELICHARA
P.O. KAMPUR
DIST.-NAGAON
ASSAM
PIN-782426.
10: CHANDAN BARMAN
SON OF NARAYAN BARMAN
RESIDENT OF CHAMATA
DIST.- NALBARI
ASSAM
PIN-781306.
11: KUKIL DEKA
SON OF LATE DEBEN DEKA
RESIDENT OF PIPRAKUCHI
DIGHIRPAR
SIPAJHAR
DIST.-DARRANG
ASSAM
PIN-784144.
12: BALINDRA KUMAR HAZARIKA
SON OF DIBYA KUMAR HAZARIKA
RESIDENT OF FAUZDARIPATTY
B. BORAH ROAD
NAGAON
DIST.-NAGAON
ASSAM
PIN-782001.
13: JONALI DAS
WIFE OF BALEN DAS
RESIDENT OF SIKARHATI
P.O. PALASHBARI
DIST.-KAMRUP
ASSAM
PIN-781125.
14: NIKHIL BAISNAB
SON OF LATE KALICHARAN BAISNAB
RESIDENT OF GOBINDANAGAR
P.O. CHIRUKANDI
DIST.-CACHAR
Page No.# 19/29
ASSAM
PIN-783345.
15: ASHOK BARMAN
SON OF BIPLAB BARMAN
RESIDENT OF RAMPUR
BORKHULA
DIST.-CACHAR
ASSAM
PIN-788110.
VERSUS
THE STATE OF ASSAM AND 2 ORS
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
FISHERY DEPTT.
DISPUR
GUWAHATI-06.
2:THE ASSAM FISHERY DEVELOPMENT CORPORATION
CHACHAL
VIP ROAD
GUWAHATI-781036 REP. BY THE MANAGING DIRECTOR.
3:THE MANAGING DIRECTOR
ASSAM FISHERY DEVELOPMENT CORPORATION
CHACHAL
VIP ROAD
GUWAHATI-781036.
------------
Advocate for : MR. N J KHATANIAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS
Linked Case : WP(C)/1557/2022
SOURAV DEKA AND 15 ORS
S/O SRI RABINDRA NARAYAN DEKA
R/O VILL AND P.O.-KAKAYA
DIST-NALBARI
ASSAM
PIN-781304
2: BABU SEKHAR DAS
S/O BHAGIRATH DAS
Page No.# 20/29
R/O VILL AND P.O.-GAURIPUR
DIST-DHUBRI
ASSAM
PIN-783331
3: HAREN KR. WARY
S/O BANESWAR WARY
R/O VILL-AMINGAON CHARIALI
P.O.-AMINGAON
DIST-KAMRUP
ASSAM
PIN-781031
4: PARINITA HAZARIKA
R/O GODHARIYA GAON
P.O.-K.P. MORONGIAL GAON
DIST-NAGAON
ASSAM
PIN-782141
5: RASHMI REKHA SHARMA
R/O VILL-PURANA BAZAR
P.O.-KAMPUR
DIST-NAGAON
ASSAM
PIN-782426
6: SUDIPTA PRAN SHARMA
R/O VILL-MAJPATHARI
P.O.-MAJPATHARI
DIST-NAGAON
ASSAM
PIN-782003
7: RUMI RAJKHUWA
W/O BISHNU RAJKHUWA
R/O VILL-DANKHINPAT BHAKATGAON
P.O.-KAMPUR
DIST-NAGAON
PIN-782426
8: DHANTI HAZARIKA
R/O VILL AND P.O.-TETELISARA
P.S.-KAMPUR
DIST-NAGAON
ASSAM
PIN-782426
Page No.# 21/29
9: HEMAPRABHA DAS
R/O VILL-GARMARI
P.O.-RAHA
DIST-NAGAON
ASSAM
PIN-782103
10: JITUMONI DEKA
R/O VILL-BHEBENGATI GAON
P.O.-KAMPUR
DIST-NAGAON
ASSAM
PIN-782426
11: TINKUMONI LASKAR
R/O VILL-MEDHIBHAKAT GAON
P.O.-PATIAPAM
DIST-NAGAON
ASSAM
PIN-782426
12: BITUMONI DAS
R/O VILL-METEKA
P.O.-DIGAHLDORI
DIST-NAGAON
ASSAM
PIN-782103
13: RUPAM KUMAR HAZARIKA
R/O VILL-KACHUA
P.O.-CHAPARMUKH
DIST-NAGAON
ASSAM
PIN-782425
14: MINTU KAKATI
R/O GUIMARI
P.O.-PUB GUIMARI
DIST-NAGAON
ASSAM
PIN-782425
15: JUNMONI DAS
D/O DIMBESWAR DAS
R/O VILL-METEKA
P.O.-RAHA
DIST-NAGAON
ASSAM
Page No.# 22/29
PIN-782103
16: RUMI SAIKIA
D/O KRISHNA SAIKIA
R/O MAJARATI GAON
P.O.-KAMPUR
DIST-NAGAON
ASSAM
PIN-782426
VERSUS
THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
FISHERY DEPARTMENT
DISPUR
GUWAHATI-6
2:THE ASSAM FISHERY DEVELOPMENT CORPORATION
CHACHAL
VIP ROAD
GUWAHATI-781036
REPRESENTED BY THE MANAGING DIRECTOR
3:THE MANAGING DIRECTOR
ASSAM FISHERY DEVELOPMENT CORPORATION
CHACHAL
VIP ROAD
GUWAHATI-781036
------------
Advocate for : MR. I CHOWDHURY SR ADV
Advocate for : SC
AFDC appearing for THE STATE OF ASSAM AND 2 ORS
Linked Case : WP(C)/5875/2022
PRIYANKA BHARALI AND 17 ORS
D/O SHRI HRISHIKESH BHARALI
R/O SUBHAM REGENCY
4TH FLOOR
HOUSE NO. 4E
P.O.-HENGRABARI
P.S.-DISPUR
DIST-KAMRUP (M)
ASSAM-781036
Page No.# 23/29
2: NILAKSHI DAS
C/O PRANJAL BEZBARUAH
R/O JAPORIGOG NEAR KARBI NAMGHAR
PANCHARATNA PATH
H.NO.-17
GUWAHATI-781005
P.O.-DISPUR
P.S.-DISPUR
DIST-KAMRUP(M)
ASSAM
3: DHRUBA JYOTI DEKA
C/O SHRI AMBURAM DEKA
R/O VILL-KATHALGURI
P.O.-KATHIATALI
P.S.-KAMPUR
DIST-NAGAON
ASSAM-782427
4: MRINMOY DEKA
S/O SHRI NAGENDRA DEKA
R/O VILL-OJAGAON
P.O.-CHENGAPATHER
DIST-UDALGURI
ASSAM
5: PINKU MANE BORAH
S/O SHRI SADA NANDA BORAH
R/O VILL-MADHUPUR
P.O.-MADHUPUR
P.S.-SADAR
DIST-NAGAON
ASSAM-782003
6: JITJYOTI KALITA
C/O SHRI RISHAB CH. KALITA
R/O KRISHNANAGAR
JAPORIGOG
GUWAHATI
DIST-KAMRUP(M)
ASSAM-781005
7: TRIDEEP KR BORAH
S/O ANIL CHANDRA BORAH
R/O BELTOLA
BHETAPARA
P.O. AND P.S.-GOLAKGANJ
DIST-KAMRUP (M)
Page No.# 24/29
ASSAM-781028
8: PRANJAL DEKA
S/O SHRI MADHAB CH. DEKA
R/O CHANDMARI
KRISHNANAGAR
C/O DEKA STORE
P.S. AND P.O.-CHANDMARI
DIST-KAMRUP(M)
ASSAM-781003
9: MRIGANKA DAS
S/O SHRI NARAYAN CHANDRA DAS
R/O CHANDMARI
NABAGIRI PATH
GUWAHATI-3
DIST-KAMRUP (M)
ASSAM
10: NAYAN MONI DAS
C/O SHRI NILKAMAL DAS
R/O VILL-KHANAMUKH
P.S.-JALUKBARI
P.O.-GUWAHATI UNIVERSITY
DIST-KAMRUP(M)
ASSAM-781014
11: MANAB DEKA
C/O LATE KANDARPA KR. DEKA
R/O VILL-BELBARI (BAGHMARA)
P.O.-BARKAPALA
P.S.-SARTHEBARI
DIST-BARPETA
ASSAM-781307
12: JYOTI PRASAD NATH
C/O SHRI KAMINI KUMAR NATH
R/O NARENGI BONDA (NEAR FOREST CAMP)
P.S.-NOONMATI
P.O.-BONDA
DIST-781026
13: RITALI TALUKDAR
S/O KISHORE TALUKDAR
R/O VILL-BAREIGAON
P.O. AND P.S.-TAMULPUR
DIST-BAKSA
ASSAM-781367
Page No.# 25/29
14: MANAS JYOTI BARMAN
S/O HAREN CH. BARMAN
R/O VILL-TATIKUCHI
P.O.-SONAFULLI
P.S.-SALBARI
DIST-BASKA-781318
15: SIDHARTH RAY
C/O SHRI MRINAL KANTI RAY
R/O VILL-SOUTH TOKRERCHARA PART-IV
P.O. AND P.S.-GALAKGANJ
DIST-DHUBRI-783334
16: KISHORE MAHANTA
S/O SHRI ABAINI MAHANTA
R/O HOUSE NO. 74
ANANDA NAGAR
DR. BHUPEN HAZARIKA ROAD
P.S. AND P.O.-NOONMATI
GUWAHATI
ASSAM-781020
17: PRAHLAD DAS
C/O PARAMA DAS
R/O VILL- NO-3 AMTALA
P.O.-KUKURMARA
P.S.-CHAIGAON
DIST-KAMRUP(R)
ASSAM-781130
18: KAKSHYAJIT BARUAH
C/O SHRI DIMBESWAR BARUAH
R/O VILL-LOZORA
P.O.-BORIGAON NO. 2
P.S.-SIPAJHAR
DIST-DARANG
ASSAM-784147
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
FISHERY DEPARTMENT
DISPUR
GUWAHATI-781006
2:THE ADDITIONAL CHIEF SECRETARY TO THE GOVERNMENT OF ASSAM
Page No.# 26/29
P.H.E
WATER RESOURCES AND IT DEPARTMENT
(CHAIRMAN OF THE ENQUIRY COMMITTEE) DISPUR
GUWAHATI-781006
3:THE ASSAM FISHERIES DEVELOPMENT CORPORATION LIMITED
(A GOVERNMENT OF ASSAM UNDERTAKING)
CHACHAL
VIP ROAD
GUWAHATI-781036
DIST-KAMRUP(M)
ASSAM
REPRESENTED BY ITS CHAIRMAN
4:THE MANAGING DIRECTOR
ASSAM FISHERIES DEVELOPMENT CORPORATION LIMITED
CHACHAL
VIP ROAD
GUWAHATI-781036
DIST-KAMRUP(M)
ASSAM
------------
Advocate for : MR. B D KONWAR SR. ADV.
Advocate for : SC
AFDC appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/6401/2022
MANIKA DAS AND 10 ORS
W/O- SRI PRAMOD DAS
R/O- VILL- SAURAGURI
P.O. KACHUBARI
P.S. TAMULPUR
DIST.- BAKSA
ASSAM- 781368
2: MINU SINGHA
W/O- MR. NEERAJ MISHRA C/O- MR. K.P. SINGH
BALIJANA
P.O. AND P.S. AGIA
DIST.- GOALPARA
ASSAM- 783120
PH.- 9435106784
3: ARPANA DAS
D/O- SHRI TARANATH
Page No.# 27/29
R/O- VILL- BHAILLABARI
P.O. JAPIA
P.S. HAJO
DIST.- KAMRUP (R)
ASSAM- 781382
4: RUPJYOTI DEKA
S/O- SRI NAGEN CH. DEKA
R/O- VILL- MAJORKURI
P.O. RAMDIA
P.S. HAJO
DIST.- KAMRUP (R)
ASSAM- 781102
5: RACHANA MEDHI
D/O- KISHORI MAHAN MEDHI
R/O- VILL- GHANDAL
P.O. CHIPON CHILA
DIST.- BONGAIGAON
ASSAM- 783380
6: PRIYANKA DEVI
D/O- SRI HARI CHANDRA NATH
R/O- VILL- DOSOTANI
P.O. GARUKHUTI
P.S. SIPAJHAR
DIST.- DARRANG
ASSAM- 784145
7: ISRAFIL ALI
S/O- LT. RAMJAN ALI
R/O- VILL./TOWN DHANIA BHETI PATHAR
P.O. LALUNGGAON
P.S. BATADRAVA
DIST.- NAGAON
ASSAM- 782122
8: KHWMDWN NARZARY
S/O- LT. RAMA KT. NARZARY
R/O- VILL- KHAGRABARI
P.O. BONGAIGAON
DIST.- KOKRAJHAR
ASSAM- 783347
9: SIMANTA RAY
C/O- GOPAL CH. RAY
R/O- VILL- FOFANGA
P.O. BALBALA
Page No.# 28/29
DIST.- GOALPARA
ASSAM- 783120
10: ILAMANI NATH
C/O- SRI UDHAB NATH
R/O AND P.O. VILL- GAHIA
DIST.- BARPETA
ASSAM- 781311
11: THITUN KR. BRAHMA
S/O- SRI RAHENDRA NATH BRAHMA
R/O- VILL- GOYBARI
P.O. DOTMA
DIST.- KOKRAJHAR
ASSAM- 783347
VERSUS
THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
FISHERY DEPTT.
DISPUR
GHY-06
2:THE ADDL. CHIEF SECY. TO THE GOVT OF ASSAM
PUBLIC HEALTH ENGINEERING
WATER RESOURCES AND IT DEPTT.
(CHAIRMAN OF THE ENQUIRY COMMITTEE) DISPUR
GHY-06
3:THE ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
(A GOVT. OF ASSAM UNDERTAKING) CHACHAL
VIP ROAD
GHY-36
DIST.- KAMRUP (M)
ASSAM
REP. BY ITS CHAIRMAN
4:THE MANAGING DIRECTOR
ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
CHACHAL
VIP ROAD
GHY-36
DIST.- KAMRUP (M)
ASSAM
------------
Advocate for : MR. B D KONWAR SR. ADV.
Advocate for : SC
AFDC appearing for THE STATE OF ASSAM AND 3 ORS
Page No.# 29/29
BEFORE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
26.03.2026
On the request made by Mr. P. Sarma, learned Standing Counsel, AFDC matter stands deferred to be listed after four weeks on a date to be fixed by the Registry.
JUDGE
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