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Manaswee Gohain vs The State Of Assam And 6 Ors
2026 Latest Caselaw 2499 Gua

Citation : 2026 Latest Caselaw 2499 Gua
Judgement Date : 19 March, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Manaswee Gohain vs The State Of Assam And 6 Ors on 19 March, 2026

                                                                   Page No.# 1/3

GAHC010023232025




                                                            undefined

                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/742/2025

         MANASWEE GOHAIN
         W/O- SRI PRASANNA BORAH, RESIDING AT EXOTICA GREENS
         RESIDENTIAL, FLAT NO. B-403, R.G. BARUA ROAD, GUWAHATI-781005.



         VERSUS

         THE STATE OF ASSAM AND 6 ORS.
         REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
         ASSAM, DISPUR, GUWAHATI-6.

         2:THE SECRETARY TO THE GOVERNMENT OF ASSAM
          DEPARTMENT OF SCHOOL EDUCATION
          DISPUR
          GUWAHATI-6.

         3:THE DIRECTOR OF SCERT

          ASSAM
          KAHILIPARA
          GUWAHATI-19
          ASSAM

         4:MUKESH SHARMA
          JOINT DIRECTOR
          SCERT ASSAM
          DIRECTORATE OF SCERT
         ASSAM
          KAHILIPARA
          GUWAHATI-19.

         5:SMTI RUKSANA SAIKIA
          DEPUTY DIRECTOR
                                                                        Page No.# 2/3

             SCERT ASSAM
             DIRECTORATE OF SCERT
             ASSAM
             KAHILIPARA
             GUWAHATI-19.

            6:SMTI PIYANU BORUAH
             DEPUTY DIRECTOR
             SCERT ASSAM
             DIRECTORATE OF SCERT
            ASSAM
             KAHILIPARA
             GUWAHATI-19.

            7:SMTI MADHUMITA DAS
            ASSISTANT DIRECTOR OF SCERT (HQ)
             UNDER THE DIRECTORATE OF SCERT
            ASSAM
             KAHILIPARA
             GUWAHATI-19

Advocate for the Petitioner   : MR. J PATOWARY,

Advocate for the Respondent : GA, ASSAM, MR. P NAYAK, SC, SCERT, ASSAM,MR. K N
CHOUDHURY(R-4,5,6,7),MR. TANUZ KASHYAP(R-4,5,6,7),MR. D J DAS (R-4,5,6,7),MS N
MAHANTA(R-4,5,6,7),SC, EDU




                                   BEFORE
                     HONOURABLE MRS. JUSTICE SHAMIMA JAHAN

                                         ORDER

Date : 19.03.2026

Heard Ms. Keyiheilungle, learned Counsel for petitioner, Mr. A. Phukan, learned Counsel for respondent no.2, Ms. A Borthakur, learned Counsel on behalf of Mr. P. Naik, learned Standing Counsel SCERT, Assam for respondent no.3, Ms. K. Phukan, learned Government Advocate, Assam for respondent no.1 and Mr. N. Gautam, learned Counsel for respondent no.4 to 7.

Mr. N. Gautam, learned Counsel for respondent no.4 to 7 submits that he Page No.# 3/3

has filed affidavits in respect of respondent no.4 to 7.

However, Mr. A. Phukan, learned Counsel for respondent no.2 and Ms. A Borthakur prays for some time to file their affidavit in opposition.

Prayer is allowed.

List this matter on 24th of April, 2026.

JUDGE

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