Wednesday, 13, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Page No.# 1/ vs The State Of Assam And 2 Ors
2026 Latest Caselaw 2463 Gua

Citation : 2026 Latest Caselaw 2463 Gua
Judgement Date : 19 March, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Page No.# 1/ vs The State Of Assam And 2 Ors on 19 March, 2026

                                                               Page No.# 1/10

GAHC010147452025




                                                         undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/3935/2025

         ADITYA GOGOI AND 44 ORS.
         SON OF LATE PUHAI GOGOI, VILL- MOHBAL, DIST- LAKHIMPUR, ASSAM

         2: DIBYAJYOTI CHEKANIDHARA
          SON OF- LATE MAHURAM CHEKANIDHARA
         VILL- CHARAIDOLANI
          DISTRICT- LAKHIMPUR
         ASSAM.

         3: NIRU HATIBORUAH
          DAUGHTER OF- LATE NARNATH HATIBORUAH
         VILL- DAKHINGAON
          DIST- LAKHIMPUR
         ASSAM

         4: SINDHURANI PEGU
          DAUGHTER OF- LATE BALESWAR PEGU
         VILL-RUPTOLIDANGDHARA
          DIST- LAKHIMPUR
         ASSAM

         5: DEBEN DAS
          SON OF- LATE JOYRAM DAS
         VILL-PITHIAL
          DIST- LAKHIMPUR
         ASSAM

         6: MRIDUL MOHAN
          SON OF- LATE CHANDRAKANTA MOHAN
         VILL- KONWARGAON
          DIST- LAKHIMPUR
         ASSAM

         7: ANANDA CHUTIA
                                    Page No.# 2/10

SON OF- LATE BOGADHAR CHUTIA
VILL- BORBIL
DIST- LAKHIMPUR
ASSAM

8: UMANANDRA @ UMANANDA BORUAH
 CARE OF- LATE SONARAM
VILL- BHAPARA
 DIST- LAKHIMPUR
ASSAM

9: NIRMALA DOLEY
 DAUGHTER OF- MALA DOLEY
VILL- ALIMUR BOCHAGAON
 DIST- LAKHIMPUR
ASSAM

10: PADMESWAR PEGU
 SON OF- LATE MARAT PEGU
VILL- MEDHISUTI
 DIST- LAKHIMPUR
ASSAM.

11: BIDYADHAR KUTUM
 SON OF- LATE DUPAR KUTUM
VILL- DHUNAGURI
 DIST- LAKHIMPUR
ASSAM

12: DIPAMONI PAYENG
 DAUGHTER OF- GUPIRAM PAYENG
VILL- BILMUKH
 DIST- LAKHIMPUR
ASSAM

13: DIJEN SARMAH
 SON OF- LATE KHAGEN SARMAH
VILL- NO. 2 KUWADONGA
 DIST- LAKHIMPUR
ASSAM

14: JUGEN MORANG
 SON OF- LATE BONGSHIDHAR MORANG
VILL- NO. 2 BONGALMARA
 DIST- LAKHIMPUR
ASSAM

15: DILIP RAJKHOWA
                                    Page No.# 3/10

SON OF- LATE PADMA RAJKHOWA
VILL- NO. RAJKHOWA GAON
DIST- LAKHIMPUR
ASSAM

16: NEKIB UDDIN AHMED
 SON OF- LATE AFTAB UDDIN AHMED
VILL- NO. 1 AHMEDPUR
 DIST- LAKHIMPUR
ASSAM

17: SANTI BORTHAKUR
 SON OF- LATE GULAP BORTHAKUR
VILL- NO.2 KHUWADONGA
 DIST- LAKHIMPUR
ASSAM

18: JOGEN KALITA
 SON OF- SOLIA KALITA
VILL- KHAGA
 DIST- LAKHIMPUR
ASSAM

19: BIMAN BORUAH
 SON OF- LATE TIKHESWAR BORUAH
VILL- RUP NAGAR
 K.B ROAD
 DIST- LAKHIMPUR
ASSAM

20: TRAILUKYA GOGOI
 SON OF- LATE KARUNA GOGOI
VILL- NO. AHUCHUL GAON
 DIST- LAKHIMPUR
ASSAM

21: JUMI DUTTA
 CARE OF- BIDYA DHAR DUTTA
VILL- CHINATALIA
 DIST- LAKHIMPUR
ASSAM

22: JITEN KUMAR NANDI
 SON OF- LATE RANJIT KUMAR NANDI
VILL- BOGINADI
 DIST- LAKHIMPUR
ASSAM
                                   Page No.# 4/10

23: KHIRA PROVA NATH
 CARE OF- LATE TULA RAM NATH
VILL- NO. 1 MAZ GAON
 DIST- LAKHIMPUR
ASSAM

24: BAGENDRA SAIKIA
 SON OF- LATE RUPRAM SAIKIA
VILL- KHAGA
 DIST- LAKHIMPUR
ASSAM

25: BHANU BORAH
 SON OF- HEM KANTA BORAH
VILL- LALUK
 DIST- LAKHIMPUR
ASSAM

26: BHOLA NATH DAS
 SON OF- SRIDHAR CHANDRA DAS
VILL- BEJIBARI
 DIST- LAKHIMPUR
ASSAM

27: DIPALI DOLAKASARIA
 CARE OF- LATE YOGA DOLAKASARIA
VILL- NAKARI
 DIST- LAKHIMPUR
ASSAM

28: MOMI BORUAH
 CARE OF- MINA BORUAH
VILL- GOWAL GAON
 DIST- LAKHIMPUR
ASSAM

29: JOGESWAR SONOWAL
 SON OF- LATE MOHAN SONOWAL
VILL- NO. 2 MORICHAPATHAR
 DIST- LAKHIMPUR
ASSAM

30: SANGITA DAS
 SON OF- SARAT DAS
VILL- MORONI
 DIST- LAKHIMPUR
ASSAM
                                        Page No.# 5/10

31: TANKESWAR HAZARIKA
 SON OF- LATE SIDESWAR HAZARIKA
VILL- LATHOW
 DIST- LAKHIMPUR
ASSAM

32: NARAYAN CH SARMAH
 SON OF- LATE JINTHA NATH SARMAH
VILL- PACHIM LALUK
 DIST- LAKHIMPUR
ASSAM

33: RAMJAN ALI
 SON OF- OSMAN ALI
VILL- MOHGHULI
 DIST- LAKHIMPUR
ASSAM

34: LAKHIMAI BORGOHAIN
 CARE OF- UMA BORGOHAIN.
VILL- ROIYA BAKUL GAON
 DIST- LAKHIMPUR
ASSAM

35: DIBYAJYOTI HAZARIKA
 SON OF- LATE BINUD CHANDRA HAZARIKA
VILL- BHEREKI GAON
 DIST- LAKHIMPUR
ASSAM

36: ALI HAIDOR
 SON OF- LATE HAREZ ALI
VILL- TINTHENGIA
 DIST- LAKHIMPUR
ASSAM

37: DIPAK KUMAR SAIKIA
 SON OF- LATE RIBINDRA NATH SAIKIA
VILL- MADHABPUR
 DIST- LAKHIMPUR
ASSAM

38: KAMAL CHANDRA NATH
 SON OF- LATE KUTULA NATH
VILL- NAKARI
 DIST- LAKHIMPUR
ASSAM
                                                   Page No.# 6/10

39: PREMANANDA THAKURIA
 SON OF- DEBENDRA NATH THAKURIA
VILL- GOSAI PATHAR
 DIST- LAKHIMPUR
ASSAM

40: RUPALI GOGOI
 CARE OF- INDERASWAR GOGOI
VILL- GAGALDUBI
 DIST- LAKHIMPUR
ASSAM

41: KASHMITA LAKSHMI CHELLENG
 CARE OF- SARAT KUMAR CHELLENG
VILL- KHELMATI
 DIST- LAKHIMPUR
ASSAM

42: SAMSUL HOQUE CHOUDHURY
 SON OF- LATE JUNAB ALI
VILL- AHMEDPUR
 DIST- LAKHIMPUR
ASSAM

43: TARUN SAIKIA
 SON OF- LATE CHENIRAM SAIKIA
VILL- MORICHA PATHAR
 DIST- LAKHIMPUR
ASSAM

44: AZMAT ALI
 SON OF- LATE AKASH ALI
VILL- NO 1 DHARMPUR
 DIST- LAKHIMPUR
ASSAM.

45: SURAJIT MONDAL
 SON OF- SATISH MONDAL
VILL- KONWARPUR
 DIST- LAKHIMPUR
ASSA


VERSUS


THE STATE OF ASSAM AND 2 ORS.
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF ASSAM,
                                                                        Page No.# 7/10

            SCHOOL EDUCATION (SECONDARY DEPARTMENT), DISPUR, GUWAHATI-6

            2:THE DIRECTOR
             SECONDARY EDUCATION ASSAM
             KAHILIPARA
             GUWAHATI-19.

            3:THE INSPECTOR OF SCHOOLS
             LAKHIMPUR DISTRICT CIRCLE
             DISTRICT- LAKHIMPUR
            ASSA


Advocate for the Petitioner   : MR. A R BHUYAN, S LASKAR,MR S ABDULLAH,MR N A
MAZARBHUIYA


Advocate for the Respondent : SC, SEC. EDU.,



             Linked Case : WP(C)/3847/2025


            BIKUL CHANDRA DUTTA AND 14 ORS.
            S/O- TULESWAR DUTTA
            R/O- VILL-BOGORIGURI
            DIST- JORHAT
            ASSAM

            2: PRABHAT DAS
            S/O- CHENIRAM DAS
             R/O- VILL- BANGAL GAON
             DIST- JORHAT
            ASSAM

            3: AKHIL SONOWAL
            SON OF- THAGIRAM SONOWAL. VILL- RAJABARI SONOWAL KACHARI
            GAON. DIST- JORHAT
            ASSAM.

            4: NOGEN KUMAR GOGOI
            SON OF- CHENI RAM GOGOI. VILL- UJANI NANOI GAON DIST- JORHAT
            ASSAM.

            5: DHARMENDRA SONOWAL
            S/O-UPEN SONOWAL
                                                      Page No.# 8/10

R/O-VILL-BEKAJAN BORHOLLA MIRI GAON
DIST-JORHAT
ASSAM

6: BEAUTI HAZARIKA BORUAH
C/O-LATE PARESH BARUAH
VILL DHAPKATA
DIST-JORHAT
ASSAM

7: NIRUPOMA HAZARIKA
C/O-DILIP DAS
R/O-VILL-MOHIMABARI
DIST-JORHAT
ASSAM

8: TULIKA MONI DAS
CARE OF-ABHOY DAS. VILL-1 NO MEJENGA. DIST- JORHAT
ASSAM.

9: DEBAMADHU SONOWAL
CARE OF-MONI NEOG. VILL- KHEREMA GAON DIST- JORHAT
ASSAM.

10: MRIDUJYOTI GOGOI
CARE OF- RAMESH CHANDRA BORAH. VILL- CHERELI PATHAR NAPAM.
DIST- JORHAT
ASSAM

11: PROBIN DUTTA
S/O-DHARMESHWAR DUTTA
R/O-VILL-PARBATIA GAON
DIST-JORHAT
ASSAM

12: LIPIKA BORGOHAIN
C/O-GOBINDRA NATH BORGOHAIN
R/O-VILL-GOHAIN GAON
DIST-JORHAT
ASSAM

13: MAMONI SHYAM
C/O-CHAO PHUKANYA THAOMUNG
R/O-VILL-TOCKLAI GAON ROAD
DIST-JORHAT
ASSAM

14: JANMONI GOGOI
                                                                      Page No.# 9/10

           C/O-LAKHIRAM GOGOI
           R/O-VILL-NAPAM GAON
           DIST-JORHAT
           ASSAM

           15: RATUL SAIKIA
           SON OF- BOLORAM SAIKIA VILL-AKAHU GAON. DIST- JORHAT
           ASSAM


            VERSUS


           THE STATE OF ASSAM AND 2 ORS.
           TO BE REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF
           ASSAM
           SCHOOL EDUCATION (SECONDARY DEPARTMENT)
           DISPUR
           GUWAHATI-6.

           2:THE DIRECTOR
            SECONDARY EDUCATION ASSAM
           KAHILIPARA
            GUWAHATI-19.

           3:THE INSPECTOR OF SCHOOLS
           JORHAT DISTRICT CIRCLE
           DISTRICT- JORHAT
           ASSAM.
           ------------
           Advocate for : MR. A R BHUYAN
           Advocate for : SC
           SEC. EDU. appearing for THE STATE OF ASSAM AND 2 ORS.



                                  BEFORE
                    HONOURABLE MRS. JUSTICE SHAMIMA JAHAN

                                      ORDER

Date : 19-03-2026

Heard Mr. AR Bhuyan, learned counsel for the petitioners.

Ms. P Das, learned Standing Counsel, Secondary Education Department prays for some time to file counter-affidavit in the instant case.

Page No.# 10/10

Prayer is allowed.

List the matter again on 22.04.2026.

JUDGE

Comparing Assistant

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter