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Page No.# 1/14 vs Smti. Sadhana Das And 49 Ors
2026 Latest Caselaw 2282 Gua

Citation : 2026 Latest Caselaw 2282 Gua
Judgement Date : 16 March, 2026

[Cites 2, Cited by 0]

Gauhati High Court

Page No.# 1/14 vs Smti. Sadhana Das And 49 Ors on 16 March, 2026

                                                                 Page No.# 1/14

GAHC010033282026




                                                           undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : RSA/24/2026

         BARUN MALAKAR @ BARUN CH MALAKAR AND 2 ORS.
         S/O LT. RAKHAL CH. MALAKAR, RESIDENT OF BIMALA BORA ROAD,
         FAUZDARI PATTY, MOUZA- NAGAON TOWN, P.S- SADAR, PINCODE-
         782001, DISTRICT- NAGAON, ASSAM

         2: ARPANA MALAKAR
          S/O LT. RAKHAL CH. MALAKAR
          RESIDENT OF BIMALA BORA ROAD
          FAUZDARI PATTY
          MOUZA- NAGAON TOWN
          P.S- SADAR
          PINCODE-782001
          DISTRICT- NAGAON
         ASSAM

         3: RINKU MALAKAR
          S/O LT. RAKHAL CH. MALAKAR
          RESIDENT OF BIMALA BORA ROAD
          FAUZDARI PATTY
          MOUZA- NAGAON TOWN
          P.S- SADAR
          PINCODE-782001
          DISTRICT- NAGAON
         ASSA

         VERSUS

         SMTI. SADHANA DAS AND 49 ORS.
         W/O LATE PRANBALLAV DAS, R/O BIMALA BORA ROAD, FAUZDARI
         PATTY, MOUZA- NAGAON TOWN, P.S- SADAR, PINCODE-782001, DISTRICT-
         NAGAON, ASSAM

         2:PRADIP DAS
          S/O LATE PRANBALLAV DAS
                               Page No.# 2/14

R/O BIMALA BORA ROAD
FAUZDARI PATTY
MOUZA- NAGAON TOWN
P.S- SADAR
PINCODE-782001
DISTRICT- NAGAON
ASSAM

3:CHANDAN DAS
 S/O LATE PRANBALLAV DAS
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
 PINCODE-782001
 DISTRICT- NAGAON
ASSAM

4:ON THE DEATH OF SHIBU DAS
 HIS LEGAL HEIRS
 NAMELY

4.1:SMTI. ARPANA DAS
W/O LATE SHIBU DAS
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
 PINCODE-782001
 DISTRICT- NAGAON
ASSAM

4.2:SUBHAM DAS
 S/O LATE SHIBU DAS
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
 PINCODE-782001
 DISTRICT- NAGAON
ASSAM

4.6:SUMIT DAS
 S/O LATE SHIBU DAS
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
                               Page No.# 3/14

PINCODE-782001
DISTRICT- NAGAON
ASSAM

5:ON THE DEATH OF JIBAN DAS
 HIS LEGAL HEIRS
 NAMELY

5.1:SMTI. SIPRA DAS
W/O LATE JIBAN DAS
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
 PINCODE-782001
 DISTRICT- NAGAON
ASSAM

5.2:MISS PRIYA DAS
 D/O LATE JIBAN DAS
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
 PINCODE-782001
 DISTRICT- NAGAON
ASSAM

6:SMTI. PRATIMA DAS
 D/O LATE JIBAN DAS
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
 PINCODE-782001
 DISTRICT- NAGAON
ASSAM

7:GOPAL DAS
 S/O LATE PRANBALLAV DAS
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
 PINCODE-782001
 DISTRICT- NAGAON
ASSAM
                         Page No.# 4/14

8:USHA DAS
W/O LATE PHANI DAS
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
 PINCODE-782001
 DISTRICT- NAGAON
ASSAM

9:POLO DAS @ BABUL
 S/O LATE PHANI DAS
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
 PINCODE-782001
 DISTRICT- NAGAON
ASSAM

10:NARAYAN DAS
 S/O LATE PHANI DAS
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
 PINCODE-782001
 DISTRICT- NAGAON
ASSAM

11:SMTI. BULI DAS
 D/O LATE PHANI DAS
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
 PINCODE-782001
 DISTRICT- NAGAON
ASSAM

12:SMTI. ANU DAS
 D/O LATE PHANI DAS
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
 PINCODE-782001
 DISTRICT- NAGAON
                                Page No.# 5/14

ASSAM

13:SMTI. ARNYA DAS
 D/O LATE NIMALA SUNDARI DAS
W/O SRI HARIPADA DAS
 R/O NEAR RAILWAY LINE
 HOJAI TOWN
 PIN-782436
 MOUZA AND P.S.- HOJAI
 DIST- HOJAI
ASSAM

14:SMTI. MILANI DAS
 D/O LATE NIMALA SUNDARI DAS
W/O SRI MANINDRA DAS
 R/O REFUGEE COLONY
 LUMDING
 MOUZA AND P.S.- LUMDING
 PIN-782447
 DIST- HOJAI
ASSAM

15:BABU DAS
 S/O LATE SUDHIR DAS
 RESIDENT OF GARWAN PATTY
TEZPUR TOWN
 PIN-784001
 MAUZA
 P.O. AND P.S.- TEZPUR
 DIST- SONITPUR
ASSAM

16:KABU DAS
 S/O LATE SUDHIR DAS
 RESIDENT OF GARWAN PATTY
TEZPUR TOWN
 PIN-784001
 MAUZA
 P.O. AND P.S.- TEZPUR
 DIST- SONITPUR
ASSAM

17:SMTI. SHANTI DAS
W/O LATE SUDHIR DAS
 RESIDENT OF GARWAN PATTY
TEZPUR TOWN
 PIN-784001
 MAUZA
                             Page No.# 6/14

P.O. AND P.S.- TEZPUR
DIST- SONITPUR
ASSAM

18:SMTI. PUTULI DAS
 D/O LATE SUDHIR DAS
 RESIDENT OF GARWAN PATTY
TEZPUR TOWN
 PIN-784001
 MAUZA
 P.O. AND P.S.- TEZPUR
 DIST- SONITPUR
ASSAM

19:SMTI. BULU DAS
 D/O LATE SUDHIR DAS
 RESIDENT OF GARWAN PATTY
TEZPUR TOWN
 PIN-784001
 MAUZA
 P.O. AND P.S.- TEZPUR
 DIST- SONITPUR
ASSAM

20:PHANIDHAR DAS
 S/O HARICHARAN
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
 PINCODE-782001
 DISTRICT- NAGAON
ASSAM

21:SMTI. AKIMON NESSA
W/O TAZIM BAKSH
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
 PINCODE-782001
 DISTRICT- NAGAON
ASSAM

22:MD. ZAMALUDDIN
 S/O ISAB CHOUDHURY
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
                         Page No.# 7/14

MOUZA- NAGAON TOWN
P.S- SADAR
PINCODE-782001
DISTRICT- NAGAON
ASSAM

23:MD. ABDUL KADIR
 S/O ISAB CHOUDHURY
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
 PINCODE-782001
 DISTRICT- NAGAON
ASSAM

24:MD. NAZIR BAKSH
 S/O ISAB CHOUDHURY
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
 PINCODE-782001
 DISTRICT- NAGAON
ASSAM

25:MD. KHAIRUL JAMAL
 S/O ISAB CHOUDHURY
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
 PINCODE-782001
 DISTRICT- NAGAON
ASSAM

26:MD. BADIUL JAMAL
 S/O ISAB CHOUDHURY
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
 PINCODE-782001
 DISTRICT- NAGAON
ASSAM

27:MD. IDUL HUSSAIN
 S/O ISAB CHOUDHURY
                            Page No.# 8/14

R/O BIMALA BORA ROAD
FAUZDARI PATTY
MOUZA- NAGAON TOWN
P.S- SADAR
PINCODE-782001
DISTRICT- NAGAON
ASSAM

28:MUSSTT. JAHURA KHATUN
 D/O ISAB CHOUDHURY
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
 PINCODE-782001
 DISTRICT- NAGAON
ASSAM

29:MUSTT. MADINA KHATUN
 D/O ISAB CHOUDHURY
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
 PINCODE-782001
 DISTRICT- NAGAON
ASSAM

30:MUSTT. SAHERA KHATUN
 D/O ISAB CHOUDHURY
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
 PINCODE-782001
 DISTRICT- NAGAON
ASSAM

31:MUSTT. SAHEDA BEGUM
 D/O ISAB CHOUDHURY
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
 PINCODE-782001
 DISTRICT- NAGAON
ASSAM
                              Page No.# 9/14

32:AMULYA CH. DEY
 S/O MALI MOHAN DEY
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
 PINCODE-782001
 DISTRICT- NAGAON
ASSAM

33:SMTI. SUSHILA DEY
W/O RAJENDRA DEY
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
 PINCODE-782001
 DISTRICT- NAGAON
ASSAM

34:HEM CH. SUTRADHAR
 S/O RAJMOHAN
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
 PINCODE-782001
 DISTRICT- NAGAON
ASSAM

35:RAMESH CH. HAZARIKA
 S/O GASTIB
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
 PINCODE-782001
 DISTRICT- NAGAON
ASSAM

36:MUSTT. SAMSE ARA BEGGUM
W/O LATE SIRAJUL
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
 PINCODE-782001
 DISTRICT- NAGAON
                            Page No.# 10/14

ASSAM

37:MUSTT. JAHURA KHATUN
W/O AFAZUDDIN AHMED
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
 PINCODE-782001
 DISTRICT- NAGAON
ASSAM

38:SMTI. LATIKA SAMADDAR
 D/O NIRMAL SAMADDAR
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
 PINCODE-782001
 DISTRICT- NAGAON
ASSAM

39:SUBRATA SAMADDAR
 S/O NIRMAL SAMADDAR
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
 PINCODE-782001
 DISTRICT- NAGAON
ASSAM

40:NIRMAL DUTTA SAMADDAR
 S/O NIRMAL SAMADDAR
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
 PINCODE-782001
 DISTRICT- NAGAON
ASSAM

41:HEM CH. SUTRADHAR
 S/O LATE RAJMOHAN
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
                              Page No.# 11/14

PINCODE-782001
DISTRICT- NAGAON
ASSAM

42:MUSTT. HALIMA BEGUM
W/O LATE BADIUZ ZAMAN
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
 PINCODE-782001
 DISTRICT- NAGAON
ASSAM

43:MUSTT. NAZRIN ARA BEGUM
 D/O LATE BADIUZ ZAMAN
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
 PINCODE-782001
 DISTRICT- NAGAON
ASSAM

44:MUSTT NURSABA BEGUM
 D/O LATE BADIUZ ZAMAN
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
 PINCODE-782001
 DISTRICT- NAGAON
ASSAM

45:MD. ASADUS ZAMAN
 S/O LATE BADIUZ ZAMAN
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
 MOUZA- NAGAON TOWN
 P.S- SADAR
 PINCODE-782001
 DISTRICT- NAGAON
ASSAM

46:MD. RIKIBUZ ZAMAN
 S/O LATE BADIUZ ZAMAN
 R/O BIMALA BORA ROAD
 FAUZDARI PATTY
                                                              Page No.# 12/14

             MOUZA- NAGAON TOWN
             P.S- SADAR
             PINCODE-782001
             DISTRICT- NAGAON
             ASSAM

            47:MARAN CH. MANDAL
             S/O LATE SRINATH MANDAL
             R/O BIMALA BORA ROAD
             FAUZDARI PATTY
             MOUZA- NAGAON TOWN
             P.S- SADAR
             PINCODE-782001
             DISTRICT- NAGAON
            ASSAM

            48:KARTIK HALDAR
             S/O LATE PARESH HALDAR
             R/O BIMALA BORA ROAD
             FAUZDARI PATTY
             MOUZA- NAGAON TOWN
             P.S- SADAR
             PINCODE-782001
             DISTRICT- NAGAON
            ASSAM

            49:SANTA HALDAR
             S/O LATE PARESH HALDAR
             R/O BIMALA BORA ROAD
             FAUZDARI PATTY
             MOUZA- NAGAON TOWN
             P.S- SADAR
             PINCODE-782001
             DISTRICT- NAGAON
            ASSAM

            50:KRISHNA HALDAR
             S/O LATE PARESH HALDAR
             R/O BIMALA BORA ROAD
             FAUZDARI PATTY
             MOUZA- NAGAON TOWN
             P.S- SADAR
             PINCODE-782001
             DISTRICT- NAGAON
            ASSA

Advocate for the Petitioner   : MR S KHOUND, MS. S. SAIKIA
                                                                       Page No.# 13/14

Advocate for the Respondent : ,




                                    BEFORE
                    HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

                                      ORDER

Date : 16.03.2026

Heard Mr. S. Khound, learned counsel appearing for the appellant.

The present Regular Second Appeal under Section 100 of the Code of Civil Procedure has been preferred against the Judgment and Decree dated 25.11.2025 passed in Title Appeal No. 46/2019 by the learned Civil Judge (Senior Division), Nagaon. By the said judgment, the appeal preferred by the respondent Nos. 1 to 12 was partly allowed and the Judgment and Decree dated 26.09.2019 passed by the learned Civil Judge (Junior Division) No. 2, Nagaon in Title Suit No. 126/2010 was set aside insofar as the decision relating to the Schedule-B suit pathway is concerned.

Upon hearing the learned counsel for the appellant and on perusal of the materials available on record, this Court is of the view that the appeal involves the following substantial question of law for consideration:

"Whether the learned First Appellate Court failed to properly

appreciate the mandate of Section 25 of the Limitation Act, 1963 in the context of the claim of the plaintiffs, particularly having regard to the sale deed of the year 1956, and the plea that the plaintiffs had Page No.# 14/14

acquired an easementary right by prescription in terms of the said provision?"

The appeal is accordingly admitted on the aforesaid substantial question of law.

Issue notice to the respondents, returnable on 12.05.2026.

Call for the records of Title Suit No. 126/2010 from the Court of the learned Civil Judge (Junior Division) No. 2, Nagaon and Title Appeal No. 46/2019 from the Court of the learned Civil Judge (Senior Division), Nagaon.

The appellant shall take steps for service of notice upon the respondents by speed post within three working days from today.

List the matter on the returnable date.

JUDGE

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