Citation : 2026 Latest Caselaw 2100 Gua
Judgement Date : 12 March, 2026
Page No.# 1/14
GAHC010216322025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5639/2025
JUHISREE HAZARIKA AND ORS
AGE -35
D/O-MR .PRODIP HAZARIKA
VILLAGE- KENDUGURI
PO-SENGELIGAON
PS- JORHAT, DIST-JORHAT
PIN - 785010
TET ROLL NO- 300448
2: HIMASHREE KASHYAP
AGE 26
D/O - PABITRA DEVA SARMAH
VILLAGE- DATALPARA NATUNBASTI
PO- FATASHIL (AMBARI)
PS- FATASHIL (AMBARI)
DIST- KAMRUP METRO
PIN- 781025
3: PRANAB KHATIORA
AGE-30
S/O - GOBINDA KHATIORA
VILL- HATIBANDHIA
PO- BAKARI DOLONI
PS- HELEM
DIST- BISWANATH
PIN- 784172
TET ROLL NO 902048
4: JADUMONI BORAH
AGE- - 28
S/O - - BUPRAM BORAH
VILL- - ABHAYAPURIA GAON
PO- - BHAKATIDUAR
PS- - JENGRAIMUKH
Page No.# 2/14
DIST- - MAJULI
PIN- - 785110
TET ROLL NO - - 301655
5: ELIMA REHAN
.
D/O- MUMREZ ALI
AGE-28
VILLP.O- NAKUCHI PATHAR
DISTRICT - BAJALI
PIN-781352
TET ROLL NO-804724
6: . KHANDAKAR ROKIBUL ISLAM
S/O KHANDAKAR AMJAD ALI
AGE 32
VILL- NAMBERPARA PART 3
P.O- NAMBERPARA
P.S ABHAYAPURI
DISTRICT BONGAIGAON
PIN- 783392
TET ROLL NO- 802274
7: RIMASHREE CHOUDHURY
AGE - 27
D/O - PHANIDHAR CHOUDHURY
VILLAGE - KARAKUCHI
PO - SARTHEBARI
PS - SARTHEBARI
DIST - BARPETA
PIN - 781307
TET ROLL NO- 801429
8: ANOWAR HUSSAIN
AGE-32
S/O - ABDUL HALIM
VILLAGE -TUPAMARI
P.O -TUPAMARI
P.S- NAGARBERA
DIST . KAMRUP R
PIN - 781127
TET ROLL NO - 505207
9: RANJAN KALITA
.
AGE-31
S/O- GIRIDHAR KALITA
VILL- KUHIYAR BARI
Page No.# 3/14
P.O- CHAMAHIYA ATI
P.S- JENGRAIMUKH
DIST- MAJULI
PIN- 785105
TET ROLL NO- 301801
10: ZAKARIA HASSAN BARBHUIYA
AGE -30
S/O-ABDUL KADIR BARBHUIYA
VILLAGE- SERALIPUR
PO- TANTOO
PS- LALA
DIST- HAILAKANDI
PIN- 788163
TET ROLL NO-101984
11: ISMAIL HOQUE CHOWDHURY
AGE- 28
S/O- MOYNUL HOQUE CHOWDHURY
VILLAGE- TAPAR PATHAR
PO- TAPAR PATHAR
PS- GOROIMARI
DIST- KAMRUP
PIN- 781137
TET ROLL NO- 505734
12: ABHISHEK CHANGKAKOTY
AGE- - 29
S/O - - RAMESH CHANGKAKOTY
TOWN- - SIVASAGAR
PO- - SIVASAGAR
PS- - SIVASAGAR
DIST- - SIVASAGAR
PIN- - 785640
TET ROLL NO - - 301481
13: SILPISIKHA SAIKIA
AGE - 29
D/O - ATUL SAIKIA
VILLAGE - BORSUTAR GAON
PO - BARANGABARI
PS - HALEM
DIST - BISWANATH
PIN - 784172
TET ROLL NO- 904291
14: PANKAJ SARMAH
AGE- 35
Page No.# 4/14
S/O- NIPEN SARMAH
VILL- BALIPUKHURI
PO- BURIGANG
PS- GINGIA
DIST- BISWANATH
PIN- 784176
TET ROLL NO. - 904477
15: NAZRIN SULTANA AHMED
AGE - 33
D/O- NAZIMUDDIN AHMED
VILLAGE- BARKUMARPARA
PO- PATHARIGHAT
PS- SIPAJHAR
DIST- DARRANG
PIN- 784144
TET ROLL NO- 400377
16: LUCKY DEVI
AGE- 31
D/O- TARA KANTA NATH
VILL- BAM BESSERIA
PO- BESSERIA
PS- TEZPUR
DIST- SONITPUR
PIN- 784150
TET ROLL NO. - 900687
17: SAMSUN NEHAR BEGUM
.
AGE -30 YRS
D/O- ABDUS SALAM SARKAR
VILL- KISMAT HASDAHA PT 4
P.O- KISMAT HASDAHA
P.S- DHUBRI
DIST -DHUBRI (ASSAM)
PIN - 783334
TET ROLL NO -601634
18: NAJMIN BEGUM
AGE -31
D/O- GIYASUDDIN AHMED
VILLAGE- MELAMORA
PO- MELAMORA
PS- KAMARGAON
DIST- GOLAGHAT
PIN- 785702
TET ROLL NO -300740
Page No.# 5/14
19: MOAZZAM AKRAM MOZUMDER
AGE 37
S/O GIAS UDDIN MAZUMDER
VILLAGE- BOWARGHAT PART 2
P.O BOWARGHAT
P.S HAILAKANDI
DIST HAILKANDI
PIN 788164
TET ROLL NO 101704
20: PRIYANKA HALDAR
AGE- 27
D/O - RABINDRA HALDAR
VILL- BECHAMARI DUBA
P. O- PHALIHAMARI PATHER
P. S- BHURAGAON
DIST- MORIGAON(ASSAM)
PIN- 782127
TET ROLL NO- 503558
21: MAMPI DEB ROY
AGE - - 28 YEARS
D/O - - LT MAKHAN DEB ROY
VILLAGE- - AMRAGHAT
PO- - DARMIKHAL
PS- - KACHUDARAM
DIST- - CACHAR
PIN- - 788116
TET ROLL NO- - 100516
22: KAIDUR RAHMAN LASKAR
AGE 35
S/O - JALAL UDDIN LASKAR
VILLAGE - RONGPUR PART 4
PO - SAHABAD
PS - KATLICHERRA
DIST - HAILAKANDI
PIN - 78163
TET ROLL NO - 101593
23: DIPSIKHA SAIKIA
AGE - 32
W/O - BABAMONI GOGOI
VILLAGE - GHILADHARIMUKH
P.O - TEWARIPAL
P.S - SOOTEA
DIST - BISWANATH
Page No.# 6/14
PIN - 784175
TET ROLL NO - 90034
VERSUS
THE STATE OF ASSAM AND ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT
OF ASSAM, EDUCATION DEPARTMENT (SECONDARY), DISPUR,
GUWAHATI -781006
2:THE SECRETARY
TO THE GOVT OF ASSAM
EDUCATION DEPARTMENT (SECONDARY) DISPUR
GUWAHATI 781006
3:THE DIRECTOR OF SECONDARY EDUCATION
KAHILIPARA GUWAHATI 1
Advocate for the Petitioner : MR S BORTHAKUR, MR. D GOGOI
Advocate for the Respondent : SC, SEC. EDU.,
Linked Case : WP(C)/5370/2025
GAYATRI BORPATRA AND ORS
D/O- AKHIL BORPATRA
VILL/ TOWN- GUWAHATI
BELTOLA
P.O- BELTOLA
P.S.- HATIGAON
DIST- KAMRUP(M)
ASSAM
PIN- 781028.
TET ROLL NO 501346
2: SAROJINI BARUAH
AGE- 36
D/O- LATE GAJEN BARUAH
VILL/ TOWN- GUWAHATI
BELTOLA
P.O- BELTOLA
P.S.- HATIGAON
DIST- KAMRUP(M)
Page No.# 7/14
ASSAM
PIN- 781028
TET ROLL NO- 504333.
3: RITIMA BARUAH
AGE-25
D/O- DILIP BARUAH
VILL/ TOWN- GHAGUA
P.O- DIGARU
P.S.- SONAPUR
DIST- KAMRUP(M)
ASSAM
PIN- 782401
4: JULIANA AHMED
AGE- 36
D/O- AFTABUDDIN AHMED
VILL/ TOWN- GUWAHATI
P.O- SILPHUKURI
P.S.- CHANDMARI
DIST- KAMRUP(M)
ASSAM
PIN- 781003
TET ROLL NO- 507817.
5: BORNALI ROY
AGE-29
D/O- SUSHIL CH. ROY
VILL/ TOWN- PADMABIL
P.O- GOSSAIGAON
P.S.- GOSSAIGAON
DIST- KOKRAJHAR
ASSAM
PIN- 783360
TET ROLL NO- 600356
6: BEGUM TASLIMA YASMIN
AGE- 31
D/O- HAZRAT ALI TALUKDAR
VILL/ TOWN- SINGIMARI PT-I
P.O- TISTARPAR
P.S.- DHUBRI
DIST- DHUBRI
ASSAM
PIN- 783324
TET ROLL NO- 600271
7: SIMANTA GOGOI
Page No.# 8/14
AGE-32
S/O- SUBUDH GOGOI
VILL/ TOWN- BIHUBOR
P.O- BIHUBOR
P.S.- BIHUBOR
DIST- SIVASAGAR
ASSAM
PIN- 785687
TET ROLL NO- 201886
8: PUJA SHARMA
AGE-29
D/O- LATE RUDAL SHARMA
VILL/ TOWN- BARAPUJIA
NIZMIKARGAON
P.O- BARAPUJIA
P.S.- MIKIRBHETA
DIST- MORIGAON
ASSAM
PIN- 782103
TET ROLL NO- 503644
9: RUMI GOGOI
AGE- 25
D/O- MR. BIMAL GOGOI
VILL/ TOWN- NO2 PAHUKHUWA
P.O- MACHKHOWA
P.S.- DHEMAJI
DIST- DHEMAJI
ASSAM
PIN- 787057
TET ROLL NO- 202624
10: MD YEAHYEA ALOM
AGE- 26
S/O- MD SIRAJ UDDIN
VILL/ TOWN- UTTAR BADEJAMA
P.O- BARAIGRAM
P.S.- PATHARKANDI
DIST- SRIBHUMI (KARIMGANJ)
ASSAM
PIN- 788723
TET ROLL NO- 103489.
11: HIRAK JYOTI SAIKIA
AGE-26
S/O- MRIDUL KR. SAIKIA
VILL/ TOWN- MAJARATI
Page No.# 9/14
P.O- MAJARATI
P.S.- SADAR
DIST-NAGAON
ASSAM
PIN- 782002
TET ROLL NO- 903373.
12: ARIFUL ISLAM
-
AGE- 26
S/O- GAMIRUDDIN AHMED
VILL/ TOWN- RANGIA WARD NO.10
P.O- RANGIA
P.S.- RANGIA
DIST-KAMRUP
ASSAM
PIN- 781354
TET ROLL NO- 801922.
13: PINKI BARMAN
AGE- 28
D/O- ARJUN CH. BARMAN
VILL/ TOWN- AMGURI
P.O- NORTH BOITAMARI
P.S.- ABHAYAPURI
DIST-BONGAIGAON
ASSAM
PIN- 783380
TET ROLL NO- 601299
14: SRUTIMA BHARALI
AGE- 28
D/O- DILIP BHARALI
VILL/ TOWN- ISSAPURHATI
BARPETA
P.O- BARPETA
P.S.- BARPETA
DIST-BARPETA
ASSAM
PIN- 781301
TET ROLL NO- 801695.
15: SUSHMITA GOGOI
AGE- 28
D/O- DILIP KR GOGOI
VILL/ TOWN- LONGPOTIA
P.O- LONGPOTIA
P.S.- SONARI
Page No.# 10/14
DIST-CHARAIDEO
ASSAM
PIN- 785692
TET ROLL NO- 201430.
16: BIKASHITA GOGOI
AGE- 27
D/O- BOLIN GOGOI
VILL/ TOWN- JUTULONI GAON
P.O- LONGPOTIA
P.S.- SONARI
DIST-CHARAIDEO
ASSAM
PIN- 785692
TET ROLL NO- 202019
17: NANDITA DAS
AGE- 28
D/O- KALYAN KR. DAS
VILL/ TOWN- MOUTUPURI
P.O- HOWLY
P.S.- HOWLY
DIST-BARPETA
ASSAM
PIN- 781316
TET ROLL NO- 801076.
18: MD YASIN ALI
AGE- 35
S/O- HUSSAIN ALI
VILL/ TOWN- LAOGAON
SOLMARI
P.O- SOLMARI
P.S.- SADAR
DIST-NAGAON
ASSAM
PIN- 782002
TET ROLL NO- 903530.
19: MERI DUTTA
AGE- 28
D/O- DHIREN DUTTA
VILL/ TOWN- DAHUDI
P.O- SOLMARA
P.S.- BELSOR
DIST-NALBARI
ASSAM
Page No.# 11/14
PIN- 781338
TET ROLL NO- 803292.
20: MAMPI BASAK
AGE-29
D/O- GANESH BASAK
VILL/ TOWN- DAKUAPARA
P.O- BOKO
P.S.- BOKO
DIST- KAMRUP(R)
ASSAM
PIN- 781123
TET ROLL NO- 400298
21: SAJAHAN ALI
-
AGE- 28
S/O- MALEK ALI
VILL/ TOWN- TALOWA GAON
P.O- SRINAGAR
P.S.- TAMARHAT
DIST- DHUBRI
ASSAM
PIN- 783332
TET ROLL NO- 605514.
22: TUTUMONI DUWARI
AGE- 27
D/O- JOGASAWER DUWARI
VILL/ TOWN- DICHAW GAON
CHARAIDEO
P.O- DICHAW- BOTUA
P.S.- MORANHAT
DIST- CHARAIDEO
ASSAM
PIN- 785670
TET ROLL NO- 504943.
23: SIMI AKHTARA
AGE- 28
D/O- AZIZUL HAQUE
VILL/ TOWN- MADULIJHAR
P.O- CHAKCHAKA BAZAR
P.S.- SORBHOG
DIST- BARPETA
ASSAM
PIN- 781317
TET ROLL NO- 504540.
Page No.# 12/14
24: MARUFATUL AZIZ AKAND
AGE- 24
D/O- MD ABDUL AZIZ AKAND
VILL/ TOWN- POKALAGI
P.O- KAMANDANGA
P.S.- TAMARHAT
DIST- DHUBRI
ASSAM
PIN- 783332
TET ROLL NO- 603817.
25: MINAL HUDA
AGE- 29
S/O- EUSOB ALI
VILL/ TOWN- SUTARPARA CHAR
P.O- SUTARPARA
P.S.- MATIA
DIST- GOALPARA
ASSAM
PIN- 783125
TET ROLL NO- 506062.
26: RAJASHREE BORAH
AGED ABOUT 28 YEARS
C/O- SURAJIT SAIKIA
R/O- BAREGHAR BHAKAT GAON
P.O.- BONAI
P.S.- TEOK
DIST- JORHAT
ASSAM
PIN- 785683
TET ROLL NO. 301066
VERSUS
THE STATE OF ASSAM AND ORS
REP BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
EDUCATION DEPTT SECONDARY DISPUR GUWAHATI 6
2:THE SECRETARY
TO THE GOVT OF ASSAM
EDUCATION DEPARTMENT (SECONDARY) DISPUR
GUWAHATI 781006
3:THE DIRECOTR OF SECONDARY EDUCATION
KAHILIPARA GUWAHATI 19
------------
Advocate for : MR. D GOGOI
Page No.# 13/14
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND ORS
Linked Case : WP(C)/5366/2025
DORATHI PHUKAN AND ORS
W/O NAVAKAMAL SONOWAL VILL KAKODUNGA MUKTINAGAR
RAIDANGJURI PO RAIDANGJURI PS BORHOLLA DIST JORHAT PIN 785631
TET ROLL NO. 302041
2: SIMPI NATH
D/O DIMBESWAR NATH VILL BALICHAPARI NATH GAON PO MADHUPUR
PS GARAMUR DIST MAJULI PIN 785104 TET ROLL NO. 302210
3: RIMJIM BORAH
D/O PROMOD BORAH VILL SOLAGURI PO SOLAGURI PS JAMUGURIHAT
DIST SONITPUR PIN 784180 TET ROLL NO. 902923
4: TRISHNA GOGOI
D/O LT TARUN GOGOI VILL CHANG CHAKI PO DAKHIN CHANGCHAKI PS
KAMRUP DIST NAGAON PIN 782426 TET ROLL NO. 509580
5: PARAG JYOTI GOGOI
S/O BAKUL GOGOI VILL KACHARIGAON KATHIATOLI PO KATHIATOLI PS
KAMRUP DIST NAGAON PIN 782427 TET ROLL NO. 400829
6: NIRMALI GOGOI
D/O BIREN GOGOI VILL WARD NO. 5 BORGOHAIN GAON PO AND PS NORTH
LAKHIMPUR DIST LAKHIMPUR PIN 787001 TET ROLL NO. 701568
7: NIHARIKA CHOUDHURY
D/O SASHADHAR CHOUDHURY VILL ATHGAON PO HINGULEE PS
KAMALPUR DIST KAMRUP RURAL PN 781380 TET ROLL NO. 401231
8: IRIN CHUTIA
D/O LT SARBANANDA CHUTIA VILL AND PO SISSIBORGAON PS
SILAPATHAR DIST DHEMAJI PIN 787110 TET ROLL NO. 202150
VERSUS
THE STATE OF ASSAM AND ORS
REP BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
EDUCATION DEPTT SECONDARY DISPUR GUWAHATI 6
2:THE SECRETARY
TO THE GOVT OF ASSAM EDUCATION DEPTT SECONDARY DISPUR
GUWAHATI 781006
Page No.# 14/14
3:THE DIRECTOR OF SECONDARY EDUCATION
KAHILIPARA GUWAHATI 781019
------------
Advocate for : MR S BORTHAKUR
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND ORS
BEFORE
HONOURABLE MR. JUSTICE RAJESH MAZUMDAR
ORDER
Date : 12.03.2026
List this matter again on 19.03.2026 allowing the prayer of the learned counsel for the respondents to file affidavit answering those queries, which has not been answered in the affidavit.
JUDGE
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