Ham Ak College Of Management And ... vs The Assam Science And Technology ...
2026 Latest Caselaw 2078 Gua

Gauhati High Court

Ham Ak College Of Management And ... vs The Assam Science And Technology ... on 11 March, 2026

                                                                          Page No.# 1/3

GAHC010067432025




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/2176/2025

            HAM AK COLLEGE OF MANAGEMENT AND TECHNOLOGY
            REP BY ITS DIRECTOR, DR INAMUL HASSAN 39 YEARS, OFFICE AT VILL
            AND PON SHILLONGONI DIST NAGAON, ASSAM 782002



            VERSUS

            THE ASSAM SCIENCE AND TECHNOLOGY UNIVERSITY AND 3 ORS.
            REP BY THE REGISTER, TETELIA ROAD NEAR ASSAM ENGINEERING
            COLLEGE JALUKBARI GUWAHATI, ASSAM 781013

            2:THE STATE OF ASSAM
             REP BY THE SECRETARY TO THE GOVT OF ASSAM
             HIGHER EDUCATION TECHNICAL DEPT
             GUWAHATI
            ASSAM 781006

            3:ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
             (A STATUTORY BODY UNDER MINISTRY OF EDUCATION
             GOVT. OF INDIA)
             REPRESENTED BY ITS SECRETARY
             NELSON MANDALA MARG
            VASANTA KUNJ
             NEW DELHI-110070

            4:UNIVERSITY GRANT COMMISSION
             BAHADUR SAHA ZAFAR MARG
             NEW DELHI-11000

Advocate for the Petitioner   : MR A HAI, MR. K A MAZUMDER,S A ISLAM

Advocate for the Respondent : SC, A S T U, DR. P AGARWAL(R4),SC, HIGHER EDU
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Linked Case : WP(C)/2206/2025

HAM AK COLLEGE OF ARCHITECTURE PLANNING AND DESIGN
REP BY ITS DIRECTOR OFFICE AT VILL AND PO SHILLONGONI DIST
NAGOAN ASSAM PIN 782002


VERSUS

THE ASSAM SCIENCE AND TECHNOLOGY UNIVERSITY AND 3 ORS.
REP BY THE REGISTER TETELIA ROAD NEAR ASAM ENGINEERING
COLLEGE JALUKBARI GUWAHATI ASSAM 781013

2:THE STATE OF ASSAM
REP BY THE SECRFETARY TO THE GOVT OF ASSAM HIGHER EDUCATION
TECHNICAL DEPTT ASSAM SECRETARIAT DISPUR GUWAHATI 6

3:ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
A STATUTORY BODY UNDER MINISTRY OF EDUCATION
GOVT. OF INDIA
REPRESENTED BY ITS SECRETARY
NELSON MANDALA MARG
VASANTA KUNJ
NEW DELHI-110070

4:UNIVERSITY GRANT COMMISSION
BAHADUR SAHA ZAFAR MARG
NEW DELHI-110002
------------
Advocate for : MR A HAI
Advocate for : SC
HIGHER EDU appearing for THE ASSAM SCIENCE AND TECHNOLOGY
UNIVERSITY AND 3 ORS.
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                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                    ORDER

11.03.2026 Heard Mr. K. A. Mazumder, learned counsel for the petitioners and Ms. P. Agarwal, learned counsel for the respondent No. 5, UGC.

Mr. Mazumder, referring to the order, dated 02.03.2026, passed by the Lawazima Court, submits that in this petition, service has already been completed and as such, the matter may be listed for admission.

Registry shall list this matter on 09.04.2026.

In the meantime, Mr. Mazumder, learned counsel for the petitioner shall furnish a copy of the interlocutory applications, to Ms. Agarwal, learned counsel for the respondent No. 4; within one week from today.

JUDGE

Comparing Assistant