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Gauhati High Court
Page No.# 1/ vs Khalekur Rahman on 11 March, 2026
Page No.# 1/11
GAHC010194252025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/3187/2025
SAHIDA BEGUM
WIFE OF EUNISAR RAHMAN, RESIDENT OF VILLAGE-KACHARI SOLMARI
RANGIA TOWN-WARD NO.-8, P.O-RANGIA DIST-KAMRUP, ASSAM
2: SAKIL HASSAN SAMCY
RESIDENTS OF VILLAGE-KACHARI
SOLMARI RANGIA TOWN-WARD
NO.-8
P.O-RANGIA DIST-KAMRUP ASSA
VERSUS
KHALEKUR RAHMAN
SON OF LATE HABIBOR RAHMAN VILLAGE-KACHARI SOLMARI RANGIA
TOWN WARD NO.8 PO-RANGIA PS-RANGIA DIST-KAMRUP ASSAM
PIN781354
2:EUNUSHAR RAHMAN
SON OF LATE AJIJUR RAHMAN
VILLAGE-KACHARI SOLMARI
PO-RANGIA DIST - KAMRUP ASSAM
PIN-781354
3:MEHERUN NESSA
WIFE OF LATE TAYABULLA ALI
A RESIDENT OF VILLAGE-CHIRAKHUNDI WARD NO.10 RANGIA PO-
RANGIA PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
4:PUTULI BEGUM
DAUGHTER OF LATE AZIZUR RAHMAN RESIDENT OF VILLAGE-
DHULABORI P.O- DEULKUCHI PS-TAMULPURDIST-TAMULPUR BTR
ASSAM
PIN-781366
Page No.# 2/11
5:MAHSIN ALI
SON OF LATE BEGUM BIBI VILLAGE-CHIRAKHUNDI WARD NO.10
PO-RANGIA PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
6:MAINUL ALI
SON OF LATE BEGUM BIBI VILLAGE-CHIRAKHUNDI WARD NO.10
PO-RANGIA PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
7:RUTUL ALI
SON OF LATE BEGUM BIBI VILLAGE-CHIRAKHUNDI WARD NO.10
PO-RANGIA PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
8:RUFUL ALI
SON OF LATE BEGUM BIBI VILLAGE-CHIRAKHUNDI WARD NO.10
PO-RANGIA PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
9:MUKUL ALI
SON OF LATE BEGUM BIBI VILLAGE-CHIRAKHUNDI WARD NO.10
PO-RANGIA PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
10:SURIYA BEGUM
DAUGHTER OF LATE BEGUM BIBI VILLAGE-CHIRAKHUNDI WARD NO.10
PO-RANGIA PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
11:NURJAHAN BEGUM
DAUGHTER OF LATE MUKTABUR RAHMAN
RESIDENT OF VILLAGE-KACHARI SOLMARI PO-RANGIA PS-RANGIA
DIST-KAMRUP ASSAM
PIN-781354
12:MAIKAON BEGUM
DAUGHTER OF LATE MUKTABUR RAHMAN
RESIDENT OF VILLAGE-KACHARI SOLMARI PO-RANGIA PS-RANGIA
DIST-KAMRUP ASSAM
PIN-781354
13:MAINUL HAQUE
SON OF LATE MUKTABUR RAHMAN
RESIDENT OF VILLAGE-KACHARI SOLMARI PO-RANGIA PS-RANGIA
DIST-KAMRUP ASSAM
PIN-781354
Page No.# 3/11
14:PUTULI BEGUM
DAUGHTER OF LATE MUKTABUR RAHMAN
RESIDENT OF VILLAGE-KACHARI SOLMARI PO-RANGIA PS-RANGIA
DIST-KAMRUP ASSAM
PIN-781354
15:SURIYA BEGUM
DAUGHTER OF LATE MUKTABUR RAHMAN
RESIDENT OF VILLAGE-KACHARI SOLMARI PO-RANGIA PS-RANGIA
DIST-KAMRUP ASSAM
PIN-781354
16:RAUSAN ALI
SON OF LATE NESSA BEGUM
VILLAGE- GORESWAR PO-MAHARIPARA
PS-GORESWAR DIST-TAMULPUR BTR ASSAM
PIN-781366
17:BAHARUL ALI
SON OF LATE NESSA BEGUM
VILLAGE-HIRAGATA PO-DAKSHIN BORDAL PS-RANGIA DIST-KAMRUP
ASSAM PIN-781354
18:NUR MOHAMMAD
SON OF LATE NESSA BEGUM
VILLAGE-HIRAGATA PO-DAKSHIN BORDAL PS-RANGIA DIST-KAMRUP
ASSAM PIN-781354.
19:AIKON BEGUM
DAUGHTER OF LATE NESSA BEGUM
VILLAGE-CHIRAKHUNDI PO-RANGIA
PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
20:JAHNUR BEGUM
DAUGHTER OF LATE NESSA BEGUM
VILLAGE-CHIRAKHUNDI PO-RANGIA
PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
21:FATIMA BEGUM
DAUGHTER OF LATE NESSA BEGUM
VILLAGE-CHIRAKHUNDI PO-RANGIA
PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
22:RIKAN BEGUM
Page No.# 4/11
DAUGHTER OF LATE NESSA BEGUM
VILLAGE-CHIRAKHUNDI PO-RANGIA
PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
23:BULU BEGUM
DAUGHTER OF LATE NESSA BEGUM
VILLAGE-CHIRAKHUNDI PO-RANGIA
PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
24:SIMA BEGUM
DAUGHTER OF LATE RENU BEGUM
RESIDENT OF ULUBARI PO-ULUBARI
DIST-KAMRUP (M) ASSAM
PIN-78100
Advocate for the Petitioner : MD M S ALI,
Advocate for the Respondent : ,
Linked Case : CRP(IO)/144/2023
SAHIDA BEGUM AND ANR
WIFE OF EUNISAR RAHMAN
RESIDENT OF VILLAGE-KACHARI
SOLMARI RANGIA TOWN-WARD
NO.-8
P.O-RANGIA DIST-KAMRUP
ASSAM
2: SAKIL HASSAN SAMCY
RESIDENTS OF VILLAGE-KACHARI
SOLMARI RANGIA TOWN-WARD
NO.-8
P.O-RANGIA DIST-KAMRUP ASSAM
VERSUS
KHALEKUR RAHMAN AND 23 ORS
SON OF LATE-HABIBUR RAHMAN
VILLAGE- KACHARI SOLMARI
NEAR SHWIST GATE RANGIA
SOLMARI P.O-RANGIA KAMRUP
Page No.# 5/11
ASSAM PIN-781354
2:EUNUSHAR RAHMAN
SON OF LATE AJIJUR RAHMAN
VILLAGE-KACHARI SOLMARI
PO-RANGIA DIST - KAMRUP ASSAM
PIN-781354
3:MEHERUN NESSA
WIFE OF LATE TAYABULLA ALI
A RESIDENT OF VILLAGE-CHIRAKHUNDI WARD NO.10 RANGIA PO-
RANGIA PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
4:PUTULI BEGUM
DAUGHTER OF LATE AZIZUR RAHMAN RESIDENT OF VILLAGE-
DHULABORI P.O- DEULKUCHI PS-TAMULPURDIST-TAMULPUR BTR ASSAM
PIN-781366
5:MAHSIN ALI
SON OF LATE BEGUM BIBI VILLAGE-CHIRAKHUNDI WARD NO.10
PO-RANGIA PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
6:MAINUL ALI
SON OF LATE BEGUM BIBI VILLAGE-CHIRAKHUNDI WARD NO.10
PO-RANGIA PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
7:RUTUL ALI
SON OF LATE BEGUM BIBI VILLAGE-CHIRAKHUNDI WARD NO.10
PO-RANGIA PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
8:RUFUL ALI
SON OF LATE BEGUM BIBI VILLAGE-CHIRAKHUNDI WARD NO.10
PO-RANGIA PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
9:MUKUL ALI
SON OF LATE BEGUM BIBI VILLAGE-CHIRAKHUNDI WARD NO.10
PO-RANGIA PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
10:SURIYA BEGUM
DAUGHTER OF LATE BEGUM BIBI VILLAGE-CHIRAKHUNDI WARD NO.10
PO-RANGIA PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
Page No.# 6/11
11:NURJAHAN BEGUM
DAUGHTER OF LATE MUKTABUR RAHMAN
RESIDENT OF VILLAGE-KACHARI SOLMARI PO-RANGIA PS-RANGIA DIST-
KAMRUP ASSAM
PIN-781354
12:MAIKAON BEGUM
DAUGHTER OF LATE MUKTABUR RAHMAN
RESIDENT OF VILLAGE-KACHARI SOLMARI PO-RANGIA PS-RANGIA DIST-
KAMRUP ASSAM
PIN-781354
13:MAINUL HAQUE
SON OF LATE MUKTABUR RAHMAN
RESIDENT OF VILLAGE-KACHARI SOLMARI PO-RANGIA PS-RANGIA DIST-
KAMRUP ASSAM
PIN-781354
14:PUTULI BEGUM
DAUGHTER OF LATE MUKTABUR RAHMAN
RESIDENT OF VILLAGE-KACHARI SOLMARI PO-RANGIA PS-RANGIA DIST-
KAMRUP ASSAM
PIN-781354
15:SURIYA BEGUM
DAUGHTER OF LATE MUKTABUR RAHMAN
RESIDENT OF VILLAGE-KACHARI SOLMARI PO-RANGIA PS-RANGIA DIST-
KAMRUP ASSAM
PIN-781354
16:RAUSAN ALI
SON OF LATE NESSA BEGUM
VILLAGE- GORESWAR PO-MAHARIPARA
PS-GORESWAR DIST-TAMULPUR BTR ASSAM
PIN-781366
17:BAHARUL ALI
SON OF LATE NESSA BEGUM
VILLAGE-HIRAGATA PO-DAKSHIN BORDAL PS-RANGIA DIST-KAMRUP
ASSAM PIN-781354
18:NUR MOHAMMAD
SON OF LATE NESSA BEGUM
VILLAGE-HIRAGATA PO-DAKSHIN BORDAL PS-RANGIA DIST-KAMRUP
ASSAM PIN-781354.
19:AIKON BEGUM
Page No.# 7/11
DAUGHTER OF LATE NESSA BEGUM
VILLAGE-CHIRAKHUNDI PO-RANGIA
PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
20:JAHNUR BEGUM
DAUGHTER OF LATE NESSA BEGUM
VILLAGE-CHIRAKHUNDI PO-RANGIA
PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
21:FATIMA BEGUM
DAUGHTER OF LATE NESSA BEGUM
VILLAGE-CHIRAKHUNDI PO-RANGIA
PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
22:RIKAN BEGUM
DAUGHTER OF LATE NESSA BEGUM
VILLAGE-CHIRAKHUNDI PO-RANGIA
PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
23:BULU BEGUM
DAUGHTER OF LATE NESSA BEGUM
VILLAGE-CHIRAKHUNDI PO-RANGIA
PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
24:SIMA BEGUM
DAUGHTER OF LATE RENU BEGUM
RESIDENT OF ULUBARI PO-ULUBARI
DIST-KAMRUP (M) ASSAM
PIN-781007
------------
Advocate for : MD M S ALI
Advocate for : MR. P P DAS (R-2) appearing for KHALEKUR RAHMAN AND 23
ORS
Linked Case : MC/46/2025
SAHIDA BEGUM
WIFE OF EUNISAR RAHMAN
RESIDENT OF VILLAGE-KACHARI SOLMARI RANGIA TOWN-WARD NO.-8
P.O-RANGIA DIST-KAMRUP
ASSAM
Page No.# 8/11
2: SAKIL HASSAN SAMCY
RESIDENTS OF VILLAGE-KACHARI
SOLMARI RANGIA TOWN-WARD
NO.-8
P.O-RANGIA DIST-KAMRUP ASSAM
VERSUS
KHALEKUR RAHMAN AND 23 ORS
SON OF LATE-HABIBUR RAHMAN VILLAGE- KACHARI SOLMARI NEAR
SHWIST GATE RANGIA SOLMARI P.O-RANGIA KAMRUP ASSAM PIN-781354
2:EUNUSHAR RAHMAN
SON OF LATE AJIJUR RAHMAN
VILLAGE-KACHARI SOLMARI
PO-RANGIA DIST - KAMRUP ASSAM
PIN-781354
3:MEHERUN NESSA
WIFE OF LATE TAYABULLA ALI
A RESIDENT OF VILLAGE-CHIRAKHUNDI WARD NO.10 RANGIA PO-
RANGIA PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
4:PUTULI BEGUM
DAUGHTER OF LATE AZIZUR RAHMAN RESIDENT OF VILLAGE-
DHULABORI P.O- DEULKUCHI PS-TAMULPURDIST-TAMULPUR BTR ASSAM
PIN-781366
5:MAHSIN ALI
SON OF LATE BEGUM BIBI VILLAGE-CHIRAKHUNDI WARD NO.10
PO-RANGIA PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
6:MAINUL ALI
SON OF LATE BEGUM BIBI VILLAGE-CHIRAKHUNDI WARD NO.10
PO-RANGIA PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
7:RUTUL ALI
SON OF LATE BEGUM BIBI VILLAGE-CHIRAKHUNDI WARD NO.10
PO-RANGIA PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
8:RUFUL ALI
SON OF LATE BEGUM BIBI VILLAGE-CHIRAKHUNDI WARD NO.10
PO-RANGIA PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
Page No.# 9/11
9:MUKUL ALI
SON OF LATE BEGUM BIBI VILLAGE-CHIRAKHUNDI WARD NO.10
PO-RANGIA PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
10:SURIYA BEGUM
DAUGHTER OF LATE BEGUM BIBI VILLAGE-CHIRAKHUNDI WARD NO.10
PO-RANGIA PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
11:NURJAHAN BEGUM
DAUGHTER OF LATE MUKTABUR RAHMAN
RESIDENT OF VILLAGE-KACHARI SOLMARI PO-RANGIA PS-RANGIA DIST-
KAMRUP ASSAM
PIN-781354
12:MAIKAON BEGUM
DAUGHTER OF LATE MUKTABUR RAHMAN
RESIDENT OF VILLAGE-KACHARI SOLMARI PO-RANGIA PS-RANGIA DIST-
KAMRUP ASSAM
PIN-781354
13:MAINUL HAQUE
SON OF LATE MUKTABUR RAHMAN
RESIDENT OF VILLAGE-KACHARI SOLMARI PO-RANGIA PS-RANGIA DIST-
KAMRUP ASSAM
PIN-781354
14:PUTULI BEGUM
DAUGHTER OF LATE MUKTABUR RAHMAN
RESIDENT OF VILLAGE-KACHARI SOLMARI PO-RANGIA PS-RANGIA DIST-
KAMRUP ASSAM
PIN-781354
15:SURIYA BEGUM
DAUGHTER OF LATE MUKTABUR RAHMAN
RESIDENT OF VILLAGE-KACHARI SOLMARI PO-RANGIA PS-RANGIA DIST-
KAMRUP ASSAM
PIN-781354
16:RAUSAN ALI
SON OF LATE NESSA BEGUM
VILLAGE- GORESWAR PO-MAHARIPARA
PS-GORESWAR DIST-TAMULPUR BTR ASSAM
PIN-781366
17:BAHARUL ALI
Page No.# 10/11
SON OF LATE NESSA BEGUM
VILLAGE-HIRAGATA PO-DAKSHIN BORDAL PS-RANGIA DIST-KAMRUP
ASSAM PIN-781354
18:NUR MOHAMMAD
SON OF LATE NESSA BEGUM
VILLAGE-HIRAGATA PO-DAKSHIN BORDAL PS-RANGIA DIST-KAMRUP
ASSAM PIN-781354.
19:AIKON BEGUM
DAUGHTER OF LATE NESSA BEGUM
VILLAGE-CHIRAKHUNDI PO-RANGIA
PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
20:JAHNUR BEGUM
DAUGHTER OF LATE NESSA BEGUM
VILLAGE-CHIRAKHUNDI PO-RANGIA
PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
21:FATIMA BEGUM
DAUGHTER OF LATE NESSA BEGUM
VILLAGE-CHIRAKHUNDI PO-RANGIA
PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
22:RIKAN BEGUM
DAUGHTER OF LATE NESSA BEGUM
VILLAGE-CHIRAKHUNDI PO-RANGIA
PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
23:BULU BEGUM
DAUGHTER OF LATE NESSA BEGUM
VILLAGE-CHIRAKHUNDI PO-RANGIA
PS-RANGIA DIST-KAMRUP ASSAM
PIN-781354
24:SIMA BEGUM
DAUGHTER OF LATE RENU BEGUM
RESIDENT OF ULUBARI PO-ULUBARI
DIST-KAMRUP (M) ASSAM
PIN-781007
------------
Advocate for : MD M S ALI
Advocate for : appearing for KHALEKUR RAHMAN AND 23 ORS
Page No.# 11/11
BEFORE
HON'BLE MR. JUSTICE SANJEEV KUMAR SHARMA
ORDER
11.03.2026
Heard Md. M S Ali, learned counsel for the petitioner.
This is an application for condonation of 51 days in preferring and filing the
restoration application in connection with CRP (I/O) No. 144/2023 which was
dismissed for default of the applicants by order dated 06.06.2025.
Issue notice to the respondent. Applicant to take steps by speed-post A/D
within three days.
List the matter again on 30.03.2026.
JUDGE
Comparing Assistant
