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Gauhati High Court
Page No.# 1/9 vs Ananda Sagar Das And And 23 Ors on 11 March, 2026
Page No.# 1/9
GAHC010059662021
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : RSA/58/2021
ON THE DEATH OF AKONBABA HUSAIN, HIS LEGAL HEIRS MUSSTT.
HAYATUN NISSA @ JYOTSNA BEGUM AND 13 ORS
W/O- LATE AKONBABA HUSSAIN, R/O- BHUBAN GOGOI ROAD, WARD NO.
II, SIVASAGAR TOWN, SIVASAGAR, PIN- 785640.
2: MD. ZAMAL HUSSAIN
S/O- LATE AKONBABA HUSSAIN
R/O- BHUBAN GOGOI ROAD
WARD NO. II
SIVASAGAR TOWN
SIVASAGAR
PIN- 785640.
3: MUSSTT. NAGNA BEGUM
D/O- LATE AKONBABA HUSSAIN
R/O- BHUBAN GOGOI ROAD
WARD NO. II
SIVASAGAR TOWN
SIVASAGAR
PIN- 785640.
4: MD. ROYAL ALI
S/O- MD. ATAUR RAHMAN
R/O- BHUBAN GOGOI ROAD
WARD NO. II
SIVASAGAR TOWN
SIVASAGAR
PIN- 785640.
5: MD. RAJAK ALI
S/O- MD. ATAUR RAHMAN
R/O- BHUBAN GOGOI ROAD
WARD NO. II
SIVASAGAR TOWN
Page No.# 2/9
SIVASAGAR
PIN- 785640.
6: MUSSTT. RUMI BEGUM
W/O- MD. ATAUR RAHMAN
R/O- BHUBAN GOGOI ROAD
WARD NO. II
SIVASAGAR TOWN
SIVASAGAR
PIN- 785640.
7: ON THE DEATH OF MD. RISH ALI
HIS LEGAL HEIRS MUSSTT. TARJUN NEHAR
W/O- LATE RISH ALI
R/O- BHUBAN GOGOI ROAD
WARD NO. II
SIVASAGAR TOWN
SIVASAGAR
PIN- 785640.
8: MAHMUDA SULTANA
D/O- LATE RISH ALI
R/O- BHUBAN GOGOI ROAD
WARD NO. II
SIVASAGAR TOWN
SIVASAGAR
PIN- 785640.
9: MUSSTT. HASNA BEGUM
W/O- KHUKA HUSSAINM R/O- HIJUGURI
TINSUKIA
PIN- 786192.
10: MUSSTT. HARUNA BEGUM
W/O- LATE LAHARI ALI
R/O- STATION CHARIALI
WARD NO. XI
P.O.
P.S. AND DIST.- SIVASAGAR
ASSAM
PIN- 785640.
11: MUSSTT RUKIYA BEGUM
W/O- MD. SAHABUDDIN CHOUDHURY
R/O- STATION CHARIALI
WARD NO. XI
P.O.
P.S. AND DIST.- SIVASAGAR
Page No.# 3/9
ASSAM
PIN- 785640.
12: MUSSTT. ALIFA BEGUM
D/O- LATE LAHARI ALI
R/O- STATION CHARIALI
WARD NO. XI
P.O.
P.S. AND DIST.- SIVASAGAR
ASSAM
PIN- 785640.
13: MUSTT. ADILA BEGUM
D/O- LATE LAHARI ALI
R/O- STATION CHARIALI
WARD NO. XI
P.O.
P.S. AND DIST.- SIVASAGAR
ASSAM
PIN- 785640.
14: MUSSTT. ARNISHA BEGUM
D/O- LATE LAHARI ALI
R/O- STATION CHARIALI
WARD NO. XI
P.O.
P.S. AND DIST.- SIVASAGAR
ASSAM
PIN- 785640
VERSUS
ANANDA SAGAR DAS AND AND 23 ORS.
S/O- SRI JOGESWAR DAS, R/O- STATION CHARIALI, KANAK NAGAR,
SIVASAGAR TOWN, MOUZA- NAGARMAHAL, P.O., P.S. AND DIST.-
SIVASAGAR, ASSAM, PIN- 785640.
2:ON THE DEATH OF LUDU ALI
HIS LEGAL HEIRS MUSSTT. GULENA BEGUM
W/O- LATE LUDU ALI
R/O- BHUBAN GOGOI ROAD
WARD NO. II
SIVASAGAR
MOUZA- NAGARMAHAL
P.O.
P.S. AND DIST.- SIVASAGAR
ASSAM
PIN- 785640.
Page No.# 4/9
3:MUSSTT. ARFINA BEGUM
D/O- LATE LUDU ALI
R/O- BHUBAN GOGOI ROAD
WARD NO. II
SIVASAGAR
MOUZA- NAGARMAHAL
P.O.
P.S. AND DIST.- SIVASAGAR
ASSAM
PIN- 785640.
4:MUSSTT. NARJINA BEGUM
D/O- LATE LUDU ALI
R/O- BHUBAN GOGOI ROAD
WARD NO. II
SIVASAGAR
MOUZA- NAGARMAHAL
P.O.
P.S. AND DIST.- SIVASAGAR
ASSAM
PIN- 785640.
5:MD. FARID HUSSAIN
S/O- LATE LUDU ALI
R/O- BHUBAN GOGOI ROAD
WARD NO. II
SIVASAGAR
MOUZA- NAGARMAHAL
P.O.
P.S. AND DIST.- SIVASAGAR
ASSAM
PIN- 785640.
6:MD. RAFIQUE HUSSAIN
S/O- LATE LUDU ALI
R/O- BHUBAN GOGOI ROAD
WARD NO. II
SIVASAGAR
MOUZA- NAGARMAHAL
P.O.
P.S. AND DIST.- SIVASAGAR
ASSAM
PIN- 785640.
7:MD. KIKKI HUSSAIN
S/O- LATE LUDU ALI
R/O- BHUBAN GOGOI ROAD
Page No.# 5/9
WARD NO. II
SIVASAGAR
MOUZA- NAGARMAHAL
P.O.
P.S. AND DIST.- SIVASAGAR
ASSAM
PIN- 785640.
8:ON THE DEATH OF BULU ALI
HIS LEGAL HEIRS MUSSTT. MEERAMAI BEGUM
W/O- LATE BULU ALI
R/O- BHUBAN GOGOI ROAD
WARD NO. II
SIVASAGAR
MOUZA- NAGARMAHAL
P.O.
P.S. AND DIST.- SIVASAGAR
ASSAM
PIN- 785640.
9:MUSSTT. MOMINA BEGUM
D/O- LATE BULU ALI
R/O- BHUBAN GOGOI ROAD
WARD NO. II
SIVASAGAR
MOUZA- NAGARMAHAL
P.O.
P.S. AND DIST.- SIVASAGAR
ASSAM
PIN- 785640.
10:MUSSTT. MARINA BEGUM
D/O- LATE BULU ALI
R/O- BHUBAN GOGOI ROAD
WARD NO. II
SIVASAGAR
MOUZA- NAGARMAHAL
P.O.
P.S. AND DIST.- SIVASAGAR
ASSAM
PIN- 785640.
11:MUSSTT. MAINU BEGUM
D/O- LATE BULU ALI
R/O- BHUBAN GOGOI ROAD
WARD NO. II
SIVASAGAR
MOUZA- NAGARMAHAL
Page No.# 6/9
P.O.
P.S. AND DIST.- SIVASAGAR
ASSAM
PIN- 785640.
12:MUSSTT. FARAHA BEGUM
D/O- LATE BULU ALI
R/O- BHUBAN GOGOI ROAD
WARD NO. II
SIVASAGAR
MOUZA- NAGARMAHAL
P.O.
P.S. AND DIST.- SIVASAGAR
ASSAM
PIN- 785640.
13:MD. ASHIKUL ALI
S/O- LATE BULU ALI
R/O- BHUBAN GOGOI ROAD
WARD NO. II
SIVASAGAR
MOUZA- NAGARMAHAL
P.O.
P.S. AND DIST.- SIVASAGAR
ASSAM
PIN- 785640.
14:ON THE DEATH OF JANBABA
HIS LEGAL HEIRS MD. NANU HUSSAIN KHAN
S/O- LATE JANBABA ALI
R/O- B.G. ROAD
SIVASAGAR TOWN
SIVASAGAR
PIN- 785640.
15:MD. ANUWAR HUSSAIN KHAN
S/O- LATE JANBABA ALI
R/O- B.G. ROAD
SIVASAGAR TOWN
SIVASAGAR
PIN- 785640.
16:ON THE DEATH OF AKANTI ALI
HIS LEGAL HEIRS MUSSTT. ISHAD BEGUM
W/O- LATE AKANTI ALI
R/O- B.G. ROAD
WARD NO. II
SIVASAGAR TOWN
Page No.# 7/9
MOUZA- NAGARMAHAL
P.O.
P.S. AND DIST.- SIVASAGAR
ASSAM
PIN- 785640.
17:RUBUL HUSSAIN
S/O- LATE AKANTI ALI
R/O- B.G. ROAD
WARD NO. II
SIVASAGAR TOWN
MOUZA- NAGARMAHAL
P.O.
P.S. AND DIST.- SIVASAGAR
ASSAM
PIN- 785640.
18:MD. MOTIBABA HUSSAIN
S/O- LATE AKANTI ALI
R/O- S.T.C.
DOOMDOOMA
DIST.- DIBRUGARH
ASSAM
PIN- 786151.
19:MUSSTT. MASUNA BEGUM
W/O- LATE RASADDIN AHMED
R/O- MORAN KHATKHATI (MAJID) NEAR A.S.E.B.
DIST.- SIVASAGAR
ASSAM
PIN- 785640.
20:MUSSTT. SARIFA BEGUM
W/O- LATE DULU HUSSAIN
R/O- SIVASAGAR TOWN
WARD NO. 13
MOUZA- NAGARMAHAL
P.O.
P..S AND DIST.- SIVASAGAR
ASSAM
PIN- 785640.
21:MD. ABBAJAN ALI @ AFZAL ALI
S/O- LATE KHURSED ALI
R/O.- STATION CHARIALI
WARD NO. II
SIVASAGAR TOWN
MOUZA- NAGARMAHAL
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P.O.
P.S. AND DIST.- SIVASAGAR
ASSAM.
22:MD. MIR MEHDI HUSSAIN
S/O- MD. SARIFUR HUSSAIN
R/O- JENGANIKOTIA CHARIALI
SIVASAGAR TOWN
MOUZA- NAGARMAHAL
P.O.
P.S. AND DIST.- SIVASAGAR
ASSAM
PIN- 785640.
23:MD. MIR HADI HUSSAIN
S/O- MD. SARIFUR HUSSAIN
R/O- JENGANIKOTIA CHARIALI
SIVASAGAR TOWN
MOUZA- NAGARMAHAL
P.O.
P.S. AND DIST.- SIVASAGAR
ASSAM
PIN- 785640.
24:MD. MOIDUL ISLAM
R/O- PURANPATTI
WARD NO. 4
SIVASAGAR TOWN
MOUZA- NAGARMAHAL
P.O.
P.S. AND DIST.- SIVASAGAR
ASSAM
PIN- 785640
Advocate for the Petitioner : MR. A C SARMA, MR. B KALITA,MR B DEORI,MR G
BHARADWAJ,MR. B HALDAR
Advocate for the Respondent : ,
Page No.# 9/9
BEFORE
HONOURABLE MR. JUSTICE ROBIN PHUKAN
ORDER
11.03.2026
Heard Mr. B. Haldar, learned counsel for the appellants.
Mr. Haldar, referring to the Office Note, dated 06.03.2026, submits that notice
issued to the respondent No. 1 has returned with a report "Addressee not available,
returned to Sender"; and he submits that he may be allowed to take fresh steps upon
the respondent No. 1.
Prayer allowed.
Steps be taken by speed post and also by usual process, within a week from
today.
Further, referring to the Office Note, dated 28.11.2021, Mr. Haldar submits that
notice upon the respondent Nos. 2 & 3 have duly been served and as such, he is not
required to take any steps upon the respondent Nos. 2 & 3; as observed in the Office
Note, dated 06.03.2026.
It appears that service upon the respondent Nos. 2 & 3 have already been
completed.
Registry shall list this matter after 4 (four) weeks.
JUDGE
Comparing Assistant
