Citation : 2026 Latest Caselaw 1852 Gua
Judgement Date : 7 March, 2026
Page No.# 1/20
GAHC010006082013
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./113/2013
NATIONAL INSURANCE CO LTD
HAVING ITS REGISTERED OFFICE AT MIDDLETON STREET, KOLKATA AND
ONE OF THE REGIONAL OFFICES KNOWN AS GUWAHATI REGIONAL
OFFICE, G.S. ROAD, BHANGAGARH, GUWAHATI-5, HAVING ONE OF ITS
DIVISIONAL OFFICE AT JORHAT AND A BRANCH OFFICE AT GOLAGHAT
VERSUS
MOHEN SAIKIA and 4 ORS
S/O LATE NABIN SAIKIA, R/O GARIGAON, P.S. KOMARGAON, DIST.
GOLAGHAT, ASSAM.
2:ON THE DEATH OF BIMAL KUMAR BORAH
HIS LEGAL HEIRS AND REPRESENTATIVES
2.1:SMTI MINJU BORAH
WIFE OF LATE BIMAL KUMAR BORAH
2.2:SRI KOUSHIK KUMAR BORAH
SON OF LATE BIMAL KUMAR BORAH NO.2(1) AND 2(2) ABOVE ALL
RESIDING AT RAJAHOLI
SONARI GAON P.O. KOROKATALI
DISTRICT. JORHAT (ASSAM)
3:HEMO CHAUHAN
S/O LATE BIPIN CHAUHAN
R/O UAJANI BHAKAT
POMUA GAON
JORHAT
ASSAM.
Page No.# 2/20
4:MIGAM CHANDRA MEDAK
S/O LATE RAM CHANDRA MEDAK
R/O DUKHUTIMUKH
DIST. GOLAGHAT
ASSAM.
5:NEW INDIA ASSURANCE CO. LTD.
HAVING ITS NORTH EASTERN REGIONAL OFFICE AT G.S. ROAD
GUWAHATI
DIST. KAMRUP
ASSAM
Advocate for the Petitioner : MR.R K BHATRA, MR A SAIKIA,MS.A BORA,MS.P HUJURI
Advocate for the Respondent : MR.R GOSWAMI, MR.A J DAS,MR.I ALAM,MR.P DEKA,MR. A
BORUA (R4),MR. T J MAHANTA (R4),MR. M DUTTA (R4),MR.G RENGMA
Linked Case : MACApp./220/2012
NATIONAL INSURANCE CO LTD
HAVING ITS REGISTERED OFFICE AT MIDDLETON STREET
KOLKATA AND ONE OF THE REGIONAL OFFIES KNOWN AS GUWAHATI
REGIONAL OFFICE
G.S. ROAD
BHANGAGARH
GUWAHATI-5
HAVING ONE OF ITS DIVISIONAL OFFICE AT JORHT AND A BRANCH
OFFICE AT GOLAGHAT.
VERSUS
KOMAL HILOIDHARI 4 ORS
S/O LATE MOKHANA HILOIDHARI
RO GARIGAON
P.S.KOMARGAON
DIST. GOLAGHAT
ASSAM.
2:ON THE DEATH OF BIMAL KUMAR BORAH
HIS LEGAL HEIRS
Page No.# 3/20
S/O LATE DINANATH BORAH
R/O RAJAH ALI
JORHAT
ASSAM.
2.1:SMTI. MINJU BORAH
W/O LATE BIMAL KUMAR BORAH
R/A RAJAHOLI
SONARI GAON
P.O.-KOROKATALI
DIST-JORHAT (ASSAM)
2.2:KOUSHIK KUMAR BORAH
S/O LATE BIMAL KUMAR BORAH
R/A RAJAHOLI
SONARI GAON
P.O.-KOROKATALI
DIST-JORHAT (ASSAM)
3:HEMO CHAUHAN
S/O LATE BIPIN CHAUHAN
R/O UAJANI BHAKAT
POMUA GAON
JORHAT
ASSAM.
4:MIGAM CHANDRA MEDAK
S/O LATE RAM CHANDA MEDAK
R/O DUKHUTIMUKH
DIST. GOLAGHAT
ASSAM.
5:NEW INDIA ASSURANCE CO. LTD.
HAVING ITS NORTH EASTERN REGIONAL OFFICE AT G.S. ROAD
GUWAHATI
DIST. KAMRUP
ASSAM.
------------
Advocate for : MR.R K BHATRA
Advocate for : MR.R GOSWAMI appearing for KOMAL HILOIDHARI 4 ORS
Linked Case : MACApp./226/2012
Page No.# 4/20
NATIONAL INSURANCE CO LTD
HAVING ITS REGISTERED OFFICE AT MIDDLETON STREET
KOLKATA AND ONE OF THE REGIONAL OFFICE
G.S. ROAD BHANGAGARH
GUWAHATI-5
HAVING ONE OF ITS DIVISIONAL OFFICE AT JORHAT AND A BRANCH
OFFICE AT GOLAGHAT.
VERSUS
LAKHI NATH DOLEY 4 ORS
S/O LATE MANURAM DOLEY
RESIDENT OF DAUKHUTI MUKH
GOLAGHAT
ASSAM.
2:ON THE DEATH OF RESPONDENT NO. 2 BIMAL KUMAR BORAH
HIS LEGAL HEIRS
S
2.1:SMTI . MINJU BORAH
W/O LATE BIMAL KUMAR BORAH
R/O RAJAHOLI
SONARI GAON
P.O. KOROKATALI
DISTRICT JORHAT
ASSAM
2.2:SRI KOUSHIK KUMAR BORAH
S/O LATE BIMAL KUMAR BORAH
R/O RAJAHOLI
SONARI GAON
P.O. KOROKATALI
DISTRICT JORHAT
ASSAM
3:HEMO CHAUHAN
S/O LATE BIPIN CHAUHAN
R/O UAJANI BHAKAT
POMUA GAON
JORHAT
ASSAM.
4:MIGAM CH. MEDAK
S/O LATE RAM CHANDRA MEDAK
Page No.# 5/20
R/O DUKHUTIMUKH
DIST. GOLAGHAT
ASSAM.
5:NEW INDIA ASSURANCE CO. LTD.
HAVING ITS NORTH EASTERN REGIONAL OFFICE AT G.S. ROAD
GUWAHATI
DIST. KAMRUP
ASSAM.
------------
Advocate for : MR A SAIKIA
Advocate for : MR.T J MAHANTA appearing for LAKHI NATH DOLEY 4 ORS
Linked Case : MC/3167/2012
NATIONAL INSURANCE CO LTD
HAVING ITS REGISTERED OFFICE AT MIDDLETON STREET
KOLKATA AND ONE OF THE REGIONAL OFFICES KNOWN AS GUWAHATI
REGIONAL OFFICE
G.S. ROAD
BHANGAGARH
GUWAHATI-5
HAVING ONE OF ITS DIVISIONAL OFFICE AT JORHAT AND A BRANCH
OFFICE AT GOLAGHAT
VERSUS
SANJIB HILOIDHARI and 4 ORS
S/O KAMAL HILOIDHARY
R/O BONGAON
P.S KAMAMRGAON
DIST. GOLAGHAT
ASSAM.
2:BIMAL KUMAR BORAH
S/O LATE DINANATH BORAH
R/O RAJAH ALI
JORHAT
ASSAM.
3:HEMO CHAUHAN
S/O LATE BIPIN CHAUHAN
Page No.# 6/20
R/O UAJANI BHAKAT
POMUA GAON
JORHAT
ASSAM.
4:MIGAM CHANDRA MEDAK
S/O LATE RAM CHANDRA MEDAK
R/O DIKHUTIMUKH
DIST. GOLAGHAT
ASSAM.
5:NEW INDIA ASSURANCE CO. LTD.
HAVING ITS NORTH EASTERN REGIONAL OFFICE AT G.S. ROAD
GUWAHATI
DIST. KAMRUP
ASSAM.
------------
Advocate for : MR A SAIKIA
Advocate for : appearing for SANJIB HILOIDHARI and 4 ORS
Linked Case : MC/1062/2013
NATIONAL INSURANCE CO LTD
HAVING ITS REGISTERED OFFICE AT MIDDLETON STREET
KOLKATA AND ONE OF THE REGIONAL OFFICES KNOWN AS GUWAHATI
REGIONAL OFFICE
G.S. ROAD
BHANGAGARH
GUWAHATI-5
HAVING ONE OF ITS DIVISIONAL OFFICE AT JORHAT AND A BRANCH
OFFICE AT GOLAGHAT
VERSUS
MOHEN SAIKIA and 4 ORS
S/O LATE NABIN SAIKIA
R/O GARIGAON
P.S. KOMARGAON
DIST. GOLAGHAT
ASSAM.
2:ON THE DEATH OF BIMAL KUMAR BORAH
Page No.# 7/20
HIS LEGAL HEIRS AND REPRESENTATIVES
2.1:) SMTI MINJU BORAH
WIFE OF LATE BIMAL KUMAR BORAH
2.2:USHIK KUMSRI KOAR BORAH
SON OF LATE BIMAL KUMAR BORAH NO.2(1) AND 2(2) ABOVE ALL
RESIDING AT RAJAHOLI
SONARI GAON P.O. KOROKATALI
DISTRICT. JORHAT (ASSAM)
3:HEMO CHAUHAN
S/O LATE BIPIN CHAUHAN
R/O UAJANI BHAKAT
POMUA GAON
JORHAT
ASSAM.
4:MIGAM CHANDRA MEDAK
S/O LATE RAM CHANDRA MEDAK
R/O DUKHUTIMUKH
DIST. GOLAGHAT
ASSAM.
5:NEW INDIA ASSURANCE CO. LTD.
HAVING ITS NORTH EASTERN REGIONAL OFFICE AT G.S. ROAD
GUWAHATI
DIST. KAMRUP
ASSAM.
------------
Advocate for : MS.P HUJURI
Advocate for : appearing for MOHEN SAIKIA and 4 ORS
Linked Case : MC/3175/2012
NATIONAL INSURANCE CO LTD
HAVING ITS REGISTERED OFFICE AT MIDDLETON STREET
KOLKATA AND ONE OF THE REGIONAL OFFICES KNOWN AS GUWAHATI
REGIONAL OFFICE
G.S. ROAD
BHANGAGARH
GUWAHATI-5
HAVING ONE OF ITS DIVISIONAL OFFICE AT JORHAT AND A BRANCH
OFFICE AT GOLAGHAT.
Page No.# 8/20
VERSUS
SHARADA GUPTA ORS
W/O LATE KIRHSORE GUPTA
R/ONUMALIGARH ROU DUA GAON
DIST. GOLAGHAT
ASSAM.
2:BIMAL KUMAR BORAH
S/O LATE DINANATH BORAH
R/O RAJAH ALI
JORHAT
ASSAM.
3:HEMO CHAUHAN
S/O LATE BIPIN CHAUHAN
R/O UJANI BHAKAT
POMUA GAON
JORHAT
ASSAM.
4:MIGAM CHANDRA MEDAK
S/O LATE RAM CHANDRA MEDAK
R/O DUKHUTIMUKH
DIST. GOLAGHAT
ASSAM.
------------
Advocate for : MS.P HUJURI
Advocate for : appearing for SHARADA GUPTA ORS
Linked Case : MACApp./215/2012
NATIONAL INSURANCE CO LTD
HAVING ITS REGISTERED OFFICE AT MIDDLETON STREET
KOLKATA AND ONE OF THE REGIONAL OFFICES KNOWN AS GUWAHATI
REGIONAL OFFICE
G.S. ROAD
BHANGAGARH
GUWAHATI-5
HAVING ONE OF ITS DIVISIONAL OFFICE AT JORHAT AND A BRANCH
OFFICE AT GOLAGHAT.
Page No.# 9/20
VERSUS
SANJIB HILOIDHARI and 4 ORS
S/O KAMAL HILOIDHARY
R/O BONGAON
P.S. KAMAMRGAON
DIST. GOLAGHAT
ASSAM.
2:ON THE DEATH OF BIMAL KUMAR BORAH
S/O LATE DINANATH BORAH
R/O RAJAH ALI
JORHAT
ASSAM.
2.1:SMTI. MINJU BORAH
W/O LATE BIMAL KUMAR BORAH
R/A RAJAHOLI
SONARI GAON
P.O.-KOROKATALI
DIST-JORHAT (ASSAM)
2.2:KOUSHIK KUMAR BORAH
S/O LATE BIMAL KUMAR BORAH
R/A RAJAHOLI
SONARI GAON
P.O.-KOROKATALI
DIST-JORHAT (ASSAM)
3:HEMO CHAUHAN
S/O LATE BIPIN CHAUHAN
R/O UAJANI BHAKAT
POMUA GAON
JORHAT
ASSAM.
4:MIGAM CHANDRA MEDAK
S/O LATE RAM CHANDRA MEDAK
R/O DIKHUTIMUKH
DIST. GOLAGHAT
ASSAM.
5:NEW INDIA ASSURANCE CO. LTD.
Page No.# 10/20
HAVING ITS NORTH EASTERN REGIONAL OFFICE AT G.S. ROAD
GUWAHATI
DIST. KAMRUP
ASSAM.
------------
Advocate for : MR.R K BHATRA
Advocate for : MR.P DEKA appearing for SANJIB HILOIDHARI and 4 ORS
Linked Case : MC/3201/2012
NATIONAL INSURANCE CO LTD
HAVING ITS REGISTERED OFFICE AT MIDDLETON STREET
KOLKATA AND ONE OF THE REGIONAL OFFICES KNOWN AS GUWAHATI
REGIONAL OFFICE
G.S. ROAD BHANGAGARH
GUWAHATI-5
HAVING ONE OF ITS DIVISIONAL OFFICE AT GOLAGHAT AND A BRANCH
OFFICE AT GOLAGHAT.
VERSUS
AKOMANI DAS and ORS
W/O LATE KULAMAN DAS
R/O RANAGORA GAON
DIST. GOLAGHAT
ASSAM.
2:ON THE DEATH OF BIMAL KUMAR BORAH
HIS LEGAL HEIRS AND REPRESENTATIVES-
2.1:SMTI MINJU BORAH
WIFE OF LATE BIMAL KUMAR BORAH
2.2:SRI KOUSHIK KUMAR BORAH
SON OF LATE BIMAL KUMAR BORAH NO.2(1) AND 2(2) ABOVE ALL
RESIDING AT RAJAHOLI
SONARI GAON P.O. KOROKATALI
DISTRICT. JORHAT (ASSAM)
3:HEMO CHAUHAN
S/O LATE BIPIN CHAUHAN
R/O UJANI BHAKAT
Page No.# 11/20
POMUA GAON
JORHAT
ASSAM.
4:MIGAM CHANDRA MEDAK
S/O LATE RAM CHANDRA MEDAK
R/O DIKHUTIMUKH
DIST. GOLAGHAT
ASSAM.
5:NEW INDIA ASSURANCE CO. LTD.
HAVING ITS NORTH EASTERN REGIONAL OFFICE AT G.S. ROAD
GUWAHATI
DIST. KAMRUP
ASSAM.
------------
Advocate for : MR.R K BHATRA
Advocate for : appearing for AKOMANI DAS and ORS
Linked Case : MACApp./216/2012
NATIONAL INSURANCE CO LTD
HAVING ITS REGISTERED OFFICE AT MIDDLETON STREET
KOLKATA AND ONE OF THE REGIONAL OFFICES KNOWN AS GUWAHATI
REGIONAL OFFICE
G.S. ROAD
BHANGAGARH
GUWAHATI-5
HAVING ONE OF ITS DIVISIONAL OFFICE AT JORHAT AND A BRANCH
OFFICE AT GOLAGHAT.
VERSUS
SHARADA GUPTA 4 ORS
W/O LATE KIRHSORE GUPTA
R/O NUMALIGARH
ROU DUA GAON
DIST. GOLAGHAT. ASSAM.
2:ON THE DEATH OF BIMAL KUMAR BORAH
HIS LEGAL HEIRS
S/O LATE DINANATH BORAH
R/O RAJAH ALI
Page No.# 12/20
JORHAT
ASSAM.
2.1:SMTI. MINJU BORAH
W/O LATE BIMAL KUMAR BORAH
R/A RAJAHOLI
SONARI GAON
P.O.-KOROKATALI
DIST-JORHAT (ASSAM)
2.2:KOUSHIK KUMAR BORAH
S/O LATE BIMAL KUMAR BORAH
R/A RAJAHOLI
SONARI GAON
P.O.-KOROKATALI
DIST-JORHAT (ASSAM)
3:HEMO CHAUHAN
S/O LATE BIPIN CHAUHAN
R/O UJANI BHAKAT
POMUA GAON
JORHAT
ASSAM.
4:MIGAM CHANDRA MEDAK
S/O LATE RAM CHANDRA MEDAK
R/O DUKHUTIMUKH
DIST. GOLAGHAT
ASSAM.
------------
Advocate for : MS.P HUJURI
Advocate for : MR.A J DAS appearing for SHARADA GUPTA 4 ORS
Linked Case : MC/3185/2012
NATIONAL INSURANCE CO LTD
HAVING ITS REGISTERED OFFICE AT MIDDLETON STREET
KOLKATA AND ONE OF THE REGIONAL OFFIES KNOWN AS GUWAHATI
REGIONAL OFFICE
G.S. ROAD
BHANGAGARH
GUWAHATI-5
HAVING ONE OF ITS DIVISIONAL OFFICE AT JORHT AND A BRANCH
OFFICE AT GOLAGHAT.
Page No.# 13/20
VERSUS
KOMAL HILOIDHARI 4 ORS
S/O LATE MOKHANA HILOIDHARI
R/O GARIGAON
P.S. KOMARGAON
DIST. GOLAGHAT
ASSAM.
2:BIMAL KUMAR BORAH
S/O LATE DINANATH BORAH
R/O RAJAH ALI
JORHAT
ASSAM.
3:HEMO CHAUHAN
S/O LATE BIPIN CHAUHAN
R/O UAJANI BHAKAT
POMUA GAON
JORHAT
ASSAM.
4:MIGAM CHANDRA MEDAK
S/O LATE RAM CHANDA MEDAK
R/O DUKHUTIMUKH
DIST. GOLAGHAT
ASSAM.
5:NEW INDIA ASSURANCE CO. LTD.
HAVING ITS NORTH EASTERN REGIONAL OFFICE AT G.S. ROAD
GUWAHATI
DIST. KAMRUP
ASSAM.
------------
Advocate for : MR A SAIKIA
Advocate for : appearing for KOMAL HILOIDHARI 4 ORS
Linked Case : MC/3205/2012
NATIONAL INSURANCE CO LTD
Page No.# 14/20
HAVING ITS REGISTERED OFFICE AT MIDDLETON STREET
KOLKATA AND ONE OF THE REGIONAL OFFICE
G.S. ROAD BHANGAGARH
GUWAHATI-5
HAVING ONE OF ITS DIVISIONAL OFFICE AT JORHAT AND A BRANCH
OFFICE AT GOLAGHAT.
VERSUS
LAKHI NATH DOLEY 4ORS
S/O LATE MANURAM DOLEY
R/O DAUKHUTI MUKH
GOLAGHAT
ASSAM.
2:BIMAL KUMAR BORAH
S/O LATE DINANATH BORAH
R/O RAJAH ALI
JORHAT
ASSAM.
3:HEMO CHAUHAN
S/O LATE BIPIN CHAUHAN
R/O UAJANI BHAKAT
POMUA GAON
JORHAT
ASSAM.
4:MIGAM CH. MEDAK
S/O LATE RAM CHANDRA MEDAK
R/O DUKHUTIMUKH
DIST. GOLAGHAT
ASSAM.
5:NEW INDIA ASSURANCE CO. LTD.
HAVING ITS NORTH EASTERN REGIONAL OFFICE AT G.S. ROAD
GUWAHATI
DIST. KAMRUP
ASSAM.
------------
Advocate for : MR A SAIKIA
Advocate for : appearing for LAKHI NATH DOLEY 4ORS
Page No.# 15/20
Linked Case : MC/3186/2012
NATIONAL INSURANCE CO LTD
HAVING ITS REGISTERED OFFICE AT MIDDLETON STREET
KOLKATA AND ONE OF THE REGIONAL OFFIES KNOWN AS GUWAHATI
REGIONAL OFFICE
G.S. ROAD
BHANGAGARH
GUWAHATI-5
HAVING ONE OF ITS DIVISIONAL OFFICE AT JORHT AND A BRANCH
OFFICE AT GOLAGHAT.
VERSUS
KOMAL HILOIDHARI 4 ORS
S/O LATE MOKHANA HILOIDHARI
R/O GARIGAON
P.S.KOMARGAON
DIST. GOLAGHAT
ASSAM.
2:BIMAL KUMAR BORAH
S/O LATE DINANATH BORAH
R/O RAJAH ALI
JORHAT
ASSAM.
3:HEMO CHAUHAN
S/O LATE BIPIN CHAUHAN
R/O UAJANI BHAKAT
POMUA GAON
JORHAT
ASSAM.
4:MIGAM CHANDRA MEDAK
S/O LATE RAM CHANDA MEDAK
R/O DUKHUTIMUKH
DIST. GOLAGHAT
ASSAM.
5:NEW INDIA ASSURANCE CO. LTD.
Page No.# 16/20
HAVING ITS NORTH EASTERN REGIONAL OFFICE AT G.S. ROAD
GUWAHATI
DIST. KAMRUP
ASSAM.
------------
Advocate for : MS.A BORA
Advocate for : appearing for KOMAL HILOIDHARI 4 ORS
Linked Case : MACApp./225/2012
NATIONAL INSURANCE CO LTD
HAVING ITS REGISTERED OFFICE AT MIDDLETON STREET
KOLKATA AND ONE OF THE REGIONAL OFFICE
G.S. ROAD BHANGAGARH
GUWAHATI-5
HAVING ONE OF ITS DIVISIONAL OFFICE AT JORHAT AND A BRANCH
OFFICE AT GOLAGHAT.
VERSUS
RAMANANDA DAS 4 ORS
S/O LATE GOPAL DAS
R/O RAJABARI GAON
DIST. GOLAGHAT
ASSAM.
2:ON THE DEATH OF BIMAL KUMAR BORAH HIS LEGAL HEIRS
S/O LATE DINANATH BORAH
R/O RAJAH ALI
JORHAT ASSAM.
2.1:SMTI. MINJU BORAH
W/O LATE BIMAL KUMAR BORAH
R/A RAJAHOLI
SONARI GAON
P.O.-KOROKATALI
DIST-JORHAT (ASSAM)
2.2:KOUSHIK KUMAR BORAH
S/O LATE BIMAL KUMAR BORAH
R/A RAJAHOLI
SONARI GAON
P.O.-KOROKATALI
DIST-JORHAT (ASSAM)
Page No.# 17/20
3:HEMO CHAUHAN
S/O LATE BIPIN CHAUHAN
R/O UAJANI BHAKAT
POMUA GAON
JORHAT
ASSAM.
4:MIGAM CHANDRA MEDAK
S/O LATE RAM CHANDRA MEDAK
R/O DUKHUTIMUKH
DIST. GOLAGHAT
ASSAM.
5:NEW INDIA ASSURANCE CO. LTD.
HAVING ITS NORTH EASTERN REGIONAL OFFICE AT G.S. ROAD
GUWAHATI
DIST. KAMRUP
ASSAM.
------------
Advocate for : MS.P HUJURI
Advocate for : MR.R GOSWAMI appearing for RAMANANDA DAS 4 ORS
Linked Case : MC/3203/2012
NATIONAL INSURANCE CO LTD
HAVING ITS REGISTERED OFFICE AT MIDDLETON STREET
KOLKATA AND ONE OF THE REGIONAL OFFICE
G.S. ROAD BHANGAGARH
GUWAHATI-5
HAVING ONE OF ITS DIVISIONAL OFFICE AT JORHAT AND A BRANCH
OFFICE AT GOLAGHAT.
VERSUS
RAMANANDA DAS 4 ORS
S/O LATE GOPAL DAS
R/O RAJABRI GAON
DIST. GOLAGHAT
ASSAM.
2:BIMAL KUMAR BORAH
Page No.# 18/20
S/O LATE DINANATH BORAH
R/O RAJAH ALI
JORHAT ASSAM.
3:HEMO CHAUHAN
S/O LATE BIPIN CHAUHAN
R/O UAJANI BHAKAT
POMUA GAON
JORHAT
ASSAM.
4:MIGAM CHANDRA MEDAK
S/O LATE RAM CHANDRA MEDAK
R/O DUKHUTIMUKH
DIST. GOLAGHAT
ASSAM.
5:NEW INDIA ASSURANCE CO. LTD.
HAVING ITS NORTH EASTERN REGIONAL OFFICE AT G.S. ROAD
GUWAHATI
DIST. KAMRUP
ASSAM.
------------
Advocate for : MR A SAIKIA
Advocate for : appearing for RAMANANDA DAS 4 ORS
Linked Case : MACApp./224/2012
NATIONAL INSURANCE CO LTD
HAVING ITS REGISTERED OFFICE AT MIDDLETON STREET KOLKATA AND
ONE OF THE REGIONAL OFFICE KNOWN AS GUWAHATI REGIONAL OFFICE
G.S.ROAD
BHANGAGARH
GUWAHATI-5
HAVING ONE OF ITS DIVISIONAL OFFICE AT JORHAT AND A BRANCH
OFFICE AT GOLAGHAT.
VERSUS
AKOMANI DAS and ORS
W/O LATE KULAMAN DAS
Page No.# 19/20
R/O RANAGORA GAON
DIST. GOLAGHAT
ASSAM.
2:ON THE DEATH OF BIMAL KUMAR BORAH
HIS LEGAL HEIRS AND REPRESENTATIVES
2.1:SMTI MINJU BORAH
WIFE OF LATE BIMAL KUMAR BORAH
2.2:SRI KOUSHIK KUMAR BORAH
SON OF LATE BIMAL KUMAR BORAH
NO.2(1) AND 2(2) ABOVE ALL RESIDING AT RAJAHOLI
SONARI GAON
P.O. KOROKATALI
DISTRICT. JORHAT
(ASSAM)
3:HEMO CHAUHAN
S/O LATE BIPIN CHAUHAN
R/O UJANI BHAKAT
POMUA GAON
JORHAT
ASSAM.
4:MIGAM CHANDRA MEDAK
S/O LATE RAM CHANDRA MEDAK
R/O DIKHUTIMUKH
DIST. GOLAGHAT
ASSAM.
5:NEW INDIA ASSURANCE CO. LTD.
HAVING ITS NORTH EASTERN REGIONAL OFFICE AT G.S. ROAD
GUWAHATI
DIST. KAMRUP
ASSAM.
------------
Advocate for : MR.R K BHATRA
Advocate for : MR.B S GOSWAMI appearing for AKOMANI DAS and ORS
Page No.# 20/20
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
ORDER
Date : 07.03.2026 (K.R. Surana, J)
Both sides are duly represented.
The learned counsel for the respondents has submitted that Mr. M. Dutta, learned counsel holding the brief of the private respondent is in bereavement.
Accordingly, the matters stand adjourned today.
As agreed to by both sides, list the matter for hearing on 04.04.2026.
JUDGE
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