[Cites 2, Cited by 0]
Gauhati High Court
New India Assurance Co Ltd vs Motor Accident Claims Tribunal And Ors on 6 March, 2026
Author: Manish Choudhury
Bench: Manish Choudhury
Page No. 1/12
GAHC010143552020
undefined
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : CRP/68/2020
NEW INDIA ASSURANCE CO LTD
HAVING ITS REGD. OFFICE AT NEW INDIA ASSURANCE BUILDING 87,
MAHATMA GANDHI ROAD, MUMBAI AND ONE OF THE NORTH EAST
REGIONAL OFFICE AT ULUBARI, G.S. ROAD, GUWAHATI, ASSAM BEING
REP. BY MR. B. N. BORO, S/O. THANESWAR BORO, MANAGER.
VERSUS
MOTOR ACCIDENT CLAIMS TRIBUNAL AND ORS
DISTRICT- DARRANG, MANGALDOI, DARRANG, ASSAM.
2:TILEIMAI DAS
W/O. LT. KANMAN DAS
VILL. GOSAIGAON
P.O. AND P.S. MANGALDOI
DIST. DARRANG
ASSAM. (CLAIMANT)
3:BRANCH MANAGER
UCO BANK
MANGALDOI BRANCH L.N. B. ROAD
P.O. AND P.S. MANGALDOI
DIST. DARRANG
ASSAM
PIN-784125
Advocate for the Petitioner : MR. K K BHATRA, MR. R K BHATRA,MR D BHUYAN
Advocate for the Respondent : , MR. A BORUA (R-2),MS. P BHATTACHARYA (R-2),MR. T J
MAHANTA (R-2)
Page No. 2/12
Linked Case : I.A.(Civil)/1558/2023
NEW INDIA ASSURANCE CO LTD
HAVING ITS REGD. OFFICE AT NEW INDIA ASSURANCE BUILDING 87
MAHATMA GANDHI ROAD
MUMBAI AND ONE OF THE NORTH EAST REGIONAL OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI
ASSAM
VERSUS
ON THE DEATH OF TELEIMAI DAS
HER LEGAL HEIRS AND ORS
(LEGAL HEIRS)
1.1:BIPUL DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S.-MANGALDOI
DIST-DARRANG (ASSAM)
PIN-
1.2:RAMEN DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S.-MANGALDOI
DIST-DARRANG (ASSAM)
PIN-
1.3:KANISHTA DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S.-MANGALDOI
DIST-DARRANG (ASSAM)
PIN-
1.4:RUBUL DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S.-MANGALDOI
DIST-DARRANG (ASSAM)
PIN-
2:BRANCH MANAGER
UCO BANK
Page No. 3/12
MANGALDOI BRANCH
LNB ROAD
P.O. AND P.S.-MANGALDOI
DIST-DARRANG (ASSAM)
PIN-
------------
Advocate for : MR. K K BHATRA
Advocate for : appearing for ON THE DEATH OF TELEIMAI DAS
HER LEGAL HEIRS AND ORS
Linked Case : I.A.(Civil)/2023/2023
NEW INDIA ASSURANCE CO LTD
HAVING ITS REGD. OFFICE AT NEW INDIA ASSURANCE BUILDING 87
MAHATMA GANDHI ROAD
MUMBAI AND ONE OF THE NORTH EAST REGIONAL OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI
ASSAM.
VERSUS
ON THE DEATH OF TILEIMAI DAS
HER LEGAL HEIRS BIPUL DAS AND ORS.
1.1:SRI BIPUL DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S. MANAGALDOI
DISTRICT DARRANG
ASSAM.
1.2:SRI RAMEN DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S. MANAGALDOI
DISTRICT DARRANG
ASSAM.
1.3:SRI KANISHTA DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S. MANAGALDOI
DISTRICT DARRANG
ASSAM.
Page No. 4/12
1.4:SRI RUBUL DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S. MANAGALDOI
DISTRICT DARRANG
ASSAM.
2:BRANCH MANAGER
UCO BANK
MANGALDOI BRANCH
LNB ROAD
P.O. AND P.S. MANGALDOI
DISTRICT DARRANG
ASSAM.
------------
Advocate for : MR. R K BHATRA
Advocate for : MR. T J MAHANTA appearing for ON THE DEATH OF TILEIMAI
DAS
Linked Case : I.A.(Civil)/1560/2023
NEW INDIA ASSURANCE CO LTD
HAVING ITS REGD. OFFICE AT NEW INDIA ASSURANCE BUILDING 87
MAHATMA GANDHI ROAD
MUMBAI AND ONE OF THE NORTH EAST REGIONAL OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI
ASSAM
VERSUS
ON THE DEATH OF TELEIMAI DAS
HER LEGAL HEIRS AND ORS
(LEGAL HEIRS)
1.1:BIPUL DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S.-MANGALDOI
DIST-DARRANG (ASSAM)
PIN-
Page No. 5/12
1.2:RAMEN DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S.-MANGALDOI
DIST-DARRANG (ASSAM)
PIN-
1.3:KANISHTA DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S.-MANGALDOI
DIST-DARRANG (ASSAM)
PIN-
1.4:RUBUL DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S.-MANGALDOI
DIST-DARRANG (ASSAM)
PIN-
2:BRANCH MANAGER
UCO BANK
MANGALDOI BRANCH
LNB ROAD
P.O. AND P.S.-MANGALDOI
DIST-DARRANG (ASSAM)
PIN-
------------
Advocate for : MR. K K BHATRA
Advocate for : appearing for ON THE DEATH OF TELEIMAI DAS
HER LEGAL HEIRS AND ORS
Linked Case : MACApp./195/2015
SMTI TILEIMAI DAS
W/O LATE KANMAN DAS
R/O GOSAIGAON
P.O. MANGALDOI
P.S. MANGALDOI
DIST. DARRANG
ASSAM.
VERSUS
Page No. 6/12
BRANCH MANAGER UCO BANK MANGALDOI BRANCH and ANR
UCO BANK
MANGALDOI BRANCH
L.N.B. ROAD
MANGALDOI 784125
2:REGIONAL MANAGER
NEW INDIA ASSURANCE CO. LTD.
N.E. REGIONAL OFFICE
G.S. ROAD
BHANGAGARH
GUWAHATI 781006
------------
Advocate for : MR.T J MAHANTA
Advocate for : MS.P HUJURIR-2 appearing for BRANCH MANAGER UCO BANK
MANGALDOI BRANCH and ANR
Linked Case : I.A.(Civil)/2025/2023
NEW INDIA ASSURANCE CO LTD
HAVING ITS REGD. OFFICE AT NEW INDIA ASSURANCE BUILDING 87
MAHATMA GANDHI ROAD
MUMBAI AND ONE OF THE NORTH EAST REGIONAL OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI
ASSAM.
VERSUS
ON THE DEATH OF TILEIMAI DAS
HER LEGAL HEIRS BIPUL DAS AND ORS.
1.1:SRI BIPUL DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S. MANAGALDOI
DISTRICT DARRANG
ASSAM.
1.2:SRI RAMEN DAS
S/O LATE TELEIMAI DAS
Page No. 7/12
R/O GOSAIGAON
P.O. AND P.S. MANAGALDOI
DISTRICT DARRANG
ASSAM.
1.3:SRI KANISHTA DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S. MANAGALDOI
DISTRICT DARRANG
ASSAM.
1.4:SRI RUBUL DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S. MANAGALDOI
DISTRICT DARRANG
ASSAM.
2:BRANCH MANAGER
UCO BANK
MANGALDOI BRANCH
LNB ROAD
P.O. AND P.S. MANGALDOI
DISTRICT DARRANG
ASSAM.
------------
Advocate for : MR. R K BHATRA
Advocate for : MR. T J MAHANTA appearing for ON THE DEATH OF TILEIMAI
DAS
Linked Case : I.A.(Civil)/2070/2020
NEW INDIA ASSURANCE CO. LTD.
HAVING ITS REGISTERED OFFICE AT NEW INDIA ASSURANCE BUILDING 87
MAHATMA GANDHI ROAD
MUMBAI AND ONE OF THE NORTH EAST REGIONAL OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI
ASSAM.
Page No. 8/12
VERSUS
TILEIMAI DAS AND ANR.
W/O- LATE KANMAN DAS
VILL.- GOSAIGAON
P.O. AND PS. MANGALDOI
DIST.- DARRANG
ASSAM.
2:BRANCH MANAGER
UCO BANK
MANGALDOI BRANCH
L.N.B. ROAD
P.O. AND P.S. MANGALDOI
DIST.- DARRANG
ASSAM
PIN- 784125.
------------
Advocate for : MR. K K BHATRA
Advocate for : MR. A BORUA (R-1) appearing for TILEIMAI DAS AND ANR.
Linked Case : I.A.(Civil)/2024/2023
NEW INDIA ASSURANCE CO LTD
HAVING ITS REGD. OFFICE AT NEW INDIA ASSURANCE BUILDING 87
MAHATMA GANDHI ROAD
MUMBAI AND ONE OF THE NORTH EAST REGIONAL OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI
ASSAM
VERSUS
ON THE DEATH OF TILEIMAI DAS
HER LEGAL HEIRS BIPUL DAS AND ORS.
1.1:SRI BIPUL DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S. MANAGALDOI
DISTRICT DARRANG
ASSAM.
Page No. 9/12
1.2:SRI RAMEN DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S. MANAGALDOI
DISTRICT DARRANG
ASSAM.
1.3:SRI KANISHTA DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S. MANAGALDOI
DISTRICT DARRANG
ASSAM.
1.4:SRI RUBUL DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S. MANAGALDOI
DISTRICT DARRANG
ASSAM.
2:BRANCH MANAGER
UCO BANK
MANGALDOI BRANCH
LNB ROAD
P.O. AND P.S. MANGALDOI
DISTRICT DARRANG
ASSAM.
------------
Advocate for : MR. R K BHATRA
Advocate for : MR. T J MAHANTA appearing for ON THE DEATH OF TILEIMAI
DAS
Linked Case : I.A.(Civil)/1561/2023
NEW INDIA ASSURANCE CO LTD
HAVING ITS REGD. OFFICE AT NEW INDIA ASSURANCE BUILDING 87
MAHATMA GANDHI ROAD
Page No. 10/12
MUMBAI AND ONE OF THE NORTH EAST REGIONAL OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI
ASSAM
VERSUS
ON THE DEATH OF TELEIMAI DAS
HER LEGAL HEIRS AND ORS
(LEGAL HEIRS)
1.1:BIPUL DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S.-MANGALDOI
DIST-DARRANG (ASSAM)
PIN-
1.2:RAMEN DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S.-MANGALDOI
DIST-DARRANG (ASSAM)
PIN-
1.3:KANISHTA DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S.-MANGALDOI
DIST-DARRANG (ASSAM)
PIN-
1.4:RUBUL DAS
S/O LATE TELEIMAI DAS
R/O GOSAIGAON
P.O. AND P.S.-MANGALDOI
DIST-DARRANG (ASSAM)
PIN-
2:BRANCH MANAGER
UCO BANK
MANGALDOI BRANCH
LNB ROAD
P.O. AND P.S.-MANGALDOI
DIST-DARRANG (ASSAM)
PIN-
------------
Page No. 11/12
Advocate for : MR. K K BHATRA
Advocate for : appearing for ON THE DEATH OF TELEIMAI DAS
HER LEGAL HEIRS AND ORS
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
Date : 06.03.2026
The interlocutory application, I.A.[Civil] no. 1558/2023 is under Section 5 of the
Limitation Act for condonation of delay of 166 days in filing application for setting aside
abatement and substitution of the legal heirs and representatives of Late Tilemai Das in
Review Petition no. 7617/2020.
The interlocutory application, I.A.[Civil] no.1560/2023 is under Order XXII Rule 4 r/w
Section 151, CPC for substitution of legal heirs and representatives of Late Tilemai Das in
Review Petition no. 7617/2020.
The interlocutory application, I.A.[Civil] no. 1561/2023 under Order XXII Rule 4 r/w
Section 151 CPC is for setting aside abatement and to grant permission to substitute the
legal heirs and representatives of Late Tilemai Das in Review Petition no. 7617/2020.
The interlocutory application, I.A.[Civil] no. 2023/2023 is under Section 5 of the
Limitation Act for condonation of delay of 199 days in filing the application for setting aside
abatement and substitution of legal heirs and representatives of Late Tilemai Das in CRP no.
68/2020.
The interlocutory application, I.A.[Civil] no. 2024/2023 is under Order XXII Rule 4 r/w
Section 151 CPC for setting aside abatement and granting permission to substitute the legal
heirs and representatives of Tilemai Das in CRP no. 68/2020.
The interlocutory application, I.A.[Civil] no. 2025/2023 under Order XXII Rule 4 r/w
Section 151 CPC for substitution of legal heirs and representatives of Late Tilemai Das in CRP
no. 68/2020.
The interlocutory application, I.A.[Civil] no. 2070/2020 under Section 5 of the
Limitation Act for condonation of delay of 37 days in preferring the review against the
Judgment and Order dated 13.03.2019 in MAC Appeal no. 195/2015.
Mr. R.K. Bhattra, learned counsel for the applicant-petitioner and Ms. P. Bhattacharjee,
learned counsel for the opposite parties are present.
List the cases on 13.03.2026.
JUDGE
Comparing Assistant
