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Gauhati High Court
Page No.# 1/8 vs The State Of Assam And 4 Ors on 6 March, 2026
Author: Manish Choudhury
Bench: Manish Choudhury
Page No.# 1/8
GAHC010224232025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5908/2025
MANIK GHOSH AND 3 ORS
SON OF LATE PARESH CHANDRA GHOSH, RESIDENT OF GOALTULI, WARD
NO. 7, P.O AND DISTRICT- GOALPARA, PIN- 783101
2: RATAN KR GHOSH
SON OF LATE PARESH CHANDRA GHOSH
RESIDENT OF GOALTULI
WARD NO. 7
P.O AND DISTRICT- GOALPARA
PIN- 783101.
3: SANKAR KR GHOSH
SON OF LATE PARESH CHANDRA GHOSH
RESIDENT OF GOALTULI
WARD NO. 7
P.O AND DISTRICT- GOALPARA
PIN- 78310
VERSUS
THE STATE OF ASSAM AND 4 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM, MUNICIPAL ADMINISTRATION DEPARTMENT,
DISPUR, GUWAHATI-781006.
2:THE DIRECTOR OF MUNICIPAL ADMINISTRATION
ASSAM
DISPUR
GUWAHATI- 781006.
3:THE DISTRICT COMMISSIONER
GOALPARA DISTRICT
GOALPARA
ASSAM. PIN-783101.
Page No.# 2/8
4:THE GOALPARA MUNICIPAL BOARD
REPRESENTED BY ITS CHAIRMAN
GOALPARA
ASSAM
PIN- 783101.
5:THE CHAIRMAN
GOALPARA MUNICIPAL BOARD
GOALPARA
ASSAM
PIN- 783101
Advocate for the Petitioner : MR T CHAKRABORTY, MS. A KHARBANI,MR. D CHOUDHURY
Advocate for the Respondent : GA, ASSAM, MS U DAS(R5)
Linked Case : WP(C)/979/2022
SALIM UDDIN AHMED AND 7 ORS
S/O LATE SUMSUDDIN
AHMED
R/O VILL- NAYAPARA
P.O. AND P.S. GOALPARA
PIN-783101
2: MILAN BISWAS
S/O LATE AMULYA BISWAS
R/O VILL- CHANDRIAPATHAR
P.O. BALADMARI
DIST. GOALPARA
PIN-783121
3: ADBUS SATTAR MOLLAH
SON OF LATE AMIRUDDIN MOLLAH
R/O VILL- MOYLAPATHAR
P.O. BALADMARI
DIST. GOALPARA
PIN-783121
4: ABDUL MALEK
S/O AMSER ALI
R/O VILL-KISHMATPUR
Page No.# 3/8
P.O. BALADMARI
DIST. GOALPARA
ASSAM
PIN-783121
5: MANIK KR GHOSH
S/O LATE JATIN GHOSH
R/O VILL- GOALTULI
P.O. AND
DIST. GOALPARA
PIN-783101
6: AZAD ALI
SON OF LATE MAJID ALI
R/O VILL- ALIPARA
P.O. AND DIST. GOALPARA
PIN-783101
7: NAMITA SARKAR
W/O LATE NIRENDRA KR. SARKAR
R/O VILL- ASHOK NAGAR
P.O. AND DIST. GOALPARA
PIN-783101
8: RAJU GHOSH
S/O LATE HARIDAS GHOSH
R/O GOALPARA TOWN
P.O. BALADMARI
DIST. GOALPARA
PIN-783121
VERSUS
THE STATE OF ASSAM AND 4 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
MUNICIPAL ADMINISTRATION DEPARTMENT
DISPUR
GUWAHATI-781006
2:THE DIRECTOR
MUNICIPAL ADMINISTRATION
ASSAM
DISPUR
GUWAHATI-781006
3:THE GOALPARA MUNICIPAL BOARD
Page No.# 4/8
REP. BY ITS EXECUTIVE OFFICER
GOALPARA
ASSAM
PIN-783101
4:THE EXECUTIVE OFFICER
GOALPARA MUNICIPAL GOALPARA
ASSAM
PIN-783101
5:THE DEPUTY COMMISSIONER
GOALPARA DISTRICT
GOALPARA
ASSAM
PIN-783101
------------
Advocate for : MR. D CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 4 ORS
Linked Case : WP(C)/2960/2022
SALIM UDDIN AHMED AND 6 ORS
S/O LATE SUMSUDDIN AHMED
R/O VILL-NAYAPARA
P.O. AND DIST-GOALPARA
PIN-783101
2: MILAN BISWAS
S/O LATE AMULYA BISWAS
R/O VILL-CHANDRIAPATHAR
P.O.-BALADMARI
DIST-GOALPARA
PIN-783121
3: ABDUS SATTAR MOLLAH
S/O LATE AMIRUDDIN MOLLAH
R/O VILL-MOYLAPATHAR
P.O.-BALADMARI
DIST-GOALPARA
PIN-783121
4: ABDUL MALEK
S/O AMSHER ALI
Page No.# 5/8
R/O VILL-KISHMATPUR
P.O.-BALADMARI
DIST-GOALPARA
PIN-783121
5: AZAD ALI
S/O LATE AMJID ALI
R/O VILL- ALIPARA
P.O. AND DIST-GOALPARA
PIN-783101
6: NAMITA SARKAR
W/O LATE NIRENDRA KR. SARKAR
R/O VILL-ASHOK NAGAR
P.O. AND DIST-GOALPARA
PIN-783101
7: RAJU GHOSH
S/O LATE HARIDAS GHOSH
R/O GOALPARA TOWN
P.O.-BALADMARI
DIST-GOALPARA
PIN-783121
VERSUS
THE STATE OF ASSAM AND 12 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
MUNICIPAL ADMINISTRATION DEPARTMENT
DISPUR
GUWAHATI-781006
2:THE DIRECTOR
MUNICIPAL ADMINISTRATION
ASSAM
DISPUR
GUWAHATI-781006
3:THE GOALPARA MUNICIPAL BOARD
REPRESENTED BY ITS CHAIRMAN
GOALPARA
ASSAM
PIN-783101
4:THE CHAIRMAN
GOALPARA MUNICIPAL BOARD
GOALPARA
ASSAM
Page No.# 6/8
PIN-783101
5:THE DEPUTY COMMISSIONER
GOALPARA DISTRICT
GOALPARA
ASSAM
PIN-783101
6:JAY GOPAL GHOSH
S/O LATE SAHADHAR GHOSH
R/O GOATALI
WARD NO. 6
GOALPARA TOWN
P.O. AND P.S.-GOALPARA
ASSAM
PIN-783101
7:SAHEMINA ISLAM
W/O PARVEZ UL HAQUE
R/O NAYAPARA
WARD NO. 5
GOALPARA TOWN
P.O. AND P.S.-GOALPARA
ASSAM
PIN-783101
8:SUFIYA BEGUM
D/O MAHAMMAD ALI
R/O KISHMUTPUR
WARD NO. 14
GOALPARA TOWN
P.O. AND P.S.-GOALPARA
ASSAM
PIN-783101
9:ASHA RAY
W/O DILIP RAY
R/O BISHNUNAGAR
WARD NO. 8
GOALPARA TOWN
P.O. AND P.S.-GOALPARA
ASSAM
PIN-783101
10:SAHIL FARZAD AHMED
S/O MOBIDUL HUSSAIN
R/O DOSTINAGAR
WARD NO. 14
Page No.# 7/8
GOALPARA TOWN
P.O. AND P.S.-GOALPARA
ASSAM
PIN-783101
11:ARIFA BEGUM
D/O LATE GOHER ALI
R/O NOBINAGAR
WARD NO. 18
GOALPARA TOWN
P.O. AND P.S.-GOALPARA
ASSAM
PIN-783101
12:MONALISHA MEDHI
D/O BHUPEN MEDHI
R/O KALITAPARA
WARD NO. 9
GOALPARA TOWN
P.O. AND P.S.-GOALPARA
ASSAM
PIN-783101
13:SOLEMAN SHAH
S/O ABDUL MOTIN SHAH
R/O KISHMUTPUR
WARD NO. 14
GOALPARA TOWN
P.O. AND P.S.-GOALPARA
ASSAM
PIN-783101
------------
Advocate for : MR. D CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 12 ORS
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
06.03.2026
Mr. T. Chakraborty, learned counsel for the petitioners; Ms. U. Das, learned Standing
Counsel, Goalpara Municipal Board; Mr. M. Chetia, learned Junior Government Advocate,
Page No.# 8/8
Assam for the State respondents; Mr. D. Das, learned counsel for the respondent nos. 6 to 13
in W.P.[C] no. 2960/2022.
It is submitted that an affidavit-in-opposition on behalf of the respondent Goalpara
Municipal Board has been filed today in W.P.[C] no. 2960/2022.
Mr. Chakraborty, learned counsel for the petitioners has submitted that there is no
necessity to file any affidavit-in-reply to the affidavit-in-opposition filed by the respondent
Goalpara Municipal Board.
As the two of the writ petitions are of the year 2022, list the cases on 17.03.2026.
Interim order, wherever passed earlier, shall continue till the next date of listing.
JUDGE
Comparing Assistant
