Citation : 2026 Latest Caselaw 426 Gua
Judgement Date : 28 January, 2026
Page No.# 1/14
GAHC010046502024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/1256/2024
JALAL UDDIN AND 17 ORS.
S/O- AZIR UDDIN, R/O-VILL.- PATHARKANDI, P.O.- PATHARKANDI P. S.-
PATHARKANDI PIN- 788724 DIST.- KARIMGANJ, ASSAM
2: DEEPSHIKHA BASUMATARY
D/O- LATE ASHIM BASUMATARY
R/O- WARD NO. 3
GOSAIGAON
P.O. AND P.S.-GOSAIGAON
PIN- 783360 DIST.- KOKRAJHAR
ASSAM
3: LIPIKA BARMAN
D/O- LATE DEBENDRA BARMAN
R/O- H. NO. 18
AMULYA NAGAR
BOTAHGHULI
P.O.- PANJABARI P. S.- SATGAON PIN- 781037 DIST.- KAMRUP(M)
ASSAM
4: NAMITA DEVI
W/O- BIRINCHI BORA
R/O-VILL.- GOMUTHA GAON
NONOI
NAGAON
ASSAM
PIN- 782101 DIST.- NAGAON
ASSAM
5: MRIDUSHMITA BARUAH
D/O- HEMAPADMA NATH
R/O-LAKHINAGAR
WARD NO.19
HAYBAR GAON PIN- 782002 DIST.-NAGAON
Page No.# 2/14
ASSAM
7: UME KULSUM ROHMAN
D/O- FAIZUR ROHMAN
R/O-CHANDAN NAGAR P.O AND P.S..- GOLAGHAT
PIN- 785621 DIST.-GOLAGHAT
ASSAM
8: PALLAVI SARMAH
D/O- SUNIL KUMAR SARMAH
R/O-JYOTI NAGAR
BAMUNIMAIDAM
GUWAHATI
PIN- 781021 DIST.-KAMRUP(M)
ASSAM
9: PRANATI NATH
D/O- LATE NIRAN NATH
R/O-BONGARA AMARTAL
NEAR LGBI AIRPORT
GUWAHATI
PIN- 781015
DIST.-KAMRUP(M)
ASSAM
10: GOLAP DAS
D/O- KAMESWAR DAS
R/O-VILL. KACHUKATA
P.O.- KACHUKATA
P.S.- TAMULPUR
DIST.-BAKSA(BTAD)
ASSAM
11: SATABDI GOSWAMI
D/O- BIBEK GOSWAMI
R/O-G R B ROAD
WARD NO. 15
FAUZDARIPATTY
PIN- 782001 DIST.-NAGAON
ASSAM
13: PURABI BASUMATARY
D/O- CHITRAJEET BASUMATARY
R/O VILL. AND P.O. NARAYANPUR
P.S.MUSHALPUR
PIN- 781372
DIST. BAKSA (BTAD)
Page No.# 3/14
ASSAM
14: ANGSHUMONI BORA
D/O- LATE SUREN BORA
R/O-GANESH NAGAR
BAISTHA
GUWAHATI
PIN- 781029 DIST.-KAMRUP(M)
ASSAM
15: MITALI TALUKDAR
W/O- PANKAJNAYAN BHATTACHARYA
R/O-CHANDMARI
NAVAGIRI PATH
NEAR AMBIKAGIRI UDYAN
GUWAHATI
PIN- 781003 DIST.-KAMRUP(M)
ASSAM
16: RANI HAZARIKA
W/O- NABA NARAYAN TAYE
R/O-GODADHAR NAGAR
JOYSAGAR
PIN- 785665 DIST.-SIVSAGAR
ASSAM
17: SAFIN ALOM
D/O- ALI FAYJUL RASUL
R/O-GANDHINAGAR
PIN- 781316 DIST.-BARPETA
ASSAM
18: TWINKLE DAS
D/O- DIPAK RANJAN DAS
R/O-SHREE DURGA SARANI
BOTERTOL
MEHERPUR
SILCHAR
PIN- 788015 DIST.-CACHAR
ASSA
VERSUS
THE UNION OF INDIA AND 4 ORS
REPRESENTED BY THE JOINT SECRETARY, MINISTRY OF WOMEN AND
CHILD DEVELOPMENT, SHASTRI BHAWAN, NEW DELHI-01
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
Page No.# 4/14
DEPARTMENT OF WOMAN AND CHILD DEVELOPMENT
GOVERNMENT OF ASSAM
JANATA BHAWAN
DISPUR
GUWAHATI-06
ASSAM.
3:THE DIRECTOR
WOMAN AND CHILD DEVELOPMENT DEPARTMENT
UZAN BAZAR
GUWAHATI-01
KAMRUP(M)
ASSAM
4:THE STATE CHILD PROTECTION SOCIETY
SURVEY BUS STOP
BELTOLA ROAD
GUWAHATI-28
5:THE STATE MISSION DIRECTOR
MISSION VATSALAYA
DEPARTMENT OF SOCIAL WELFARE
SURVEY BUS STOP
BELTOLA ROAD
GUWAHATI-28
6:DR. BANASRI SARASWATI
AGED ABOUT 38 YEARS
D/O HARENDRA NATH SARMA
VILL- BANGALIKUCHI
P.O. AND P.S. RANGIA
DIST. KAMRUP
PIN-781354
7:IKRAM SARWAR
S.O. LT. ABDUL KAYUM
ADDRESS - HILL VIEW
MARGHERITA
P.O. AND P.S. MARGHERITA
DIST. TINSUKIA
ASSAM
PIN-786181
8:KAUSHIK BORAH
S.O. MR. S.R. BORAH
ADD- KATHMILL CHARIALI
KIRTAN GHAR ROAD
Page No.# 5/14
FAUZDARIPATTY
NAGAON
ASSAM-782001
9:ANAMIKA DAS
D.O. LATE PRAMODE CH DAS
H.NO. 20
BYE-LANE. 2
CHANDAN NAGAR
SURVEY
P.O. BELTOLA
GUWAHATI-781028
DIST. KAMRUP(M)
ASSAM
10:IRSHAK AHMED
S.O. ABDUL KADIR
VILLAGE - BENGENAATI
P.O. CHOTOHAIBOR
PIN-782003
P.S. NAGAON SADAR
DISTRICT-NAGAON
ASSAM
11:PINAZ PARBEEN HAZARIKA
D.O. LATE NAZIBUL HAQUE HAZARIKA
ADDRESS- N.AHMED ROAD
NEAR BP CIVIL HOSPITAL
P.O. NAGAON
PS. SADAR NAGAON
DISTRICT- NAGAON
ASSAM
PIN-782001
12:DIGANTA BORA
C.O. DHARMESWAR BORA
VILL. AND P.O. SENCHOWA
P.S. SADAR
DIST. NAGAON
PIN-782002
ASSAM
13:NOOR ALOM
S.O. HASMAT ALI
VILL-POKALAGI PT-3
P.O. POKALAGI
P.S. GOLAKGANJ
DIST-DHUBRI
Page No.# 6/14
ASSAM
PIN-783335
14:BEAUTY LALENGKIM KHAWBUNG
D.O. LT. L.S. KHAWBUNG
VILL- UPPER MUOLHOI
HAFLONG
P.O. AND P.S. HAFLONG
DIST- DIMA HASAO
ASSAM
PIN-788819
15:YEASMIN SULTANA CHOUDHURY
D.O. ABDUL AHAD CHOUDHURY
R.O. B.S.F CAMP ROAD
MAIZDIHI
P.O. SETTLEMENT ROAD
PIN-788712
DIST-SRIBHUMI
ASSAM
16:PUJA DAS
D.O. SNEHASISH DAS
K.C. ROAD (W)
RANGIRKHARI
SILCHAR
DISTRICT-CACHAR
PIN-788005
17:SWARNA REKHA DEKA
D.O. SONESWAR DEKA
KACHARIPARA
P.O. LAKSHIMPUR
DISTRICT- DARRANG
PIN-784525
ASSAM
18:BEAUTY GOGOI
D.O. PURNA KANTA GOGOI
DIPHALU NEAR NAGAON MEDICAL COLLEGE AND HOSPITAL
P.O. ITACHALI
P.S. SADAR NAGAON
DISTRICT- NAGAON
PIN-782003
ASSAM
19:GULZAR AHMED LASKAR
S.O. SHAHAB UDDIN LASKAR
Page No.# 7/14
VILL. AND P.O. VICHINGCHA PART 2
P.S. AND DISTRCIT- HAILAKANDI
PIN-788151
ASSAM
20:SUKANYA NANDI PURKAYASTHA
D.O. SUKANTA NANDI PURKAYASTHA
LAXMI CHARAN ROAD
KARIMGANJ
P.S. SRIBHUMI
DIST.- SRIBHUMI
PIN- 788710
ASSAM.
21:SUNIRMAL DAS
S.O. SHACHINDRA CHANDRA DAS
VILL. AND P.O. FAKUAGRAM
P.S. RAMKRISHNA NAGAR
DIST-SRIBHUMI
PIN-788723
ASSAM
22:SUSANTA LANGTHASA
S.O. LT. PRASANNA LANGTHASA
VILL. SURAT NAGAR
P.O. AND P.S. HAFLONG
PIN-788819
DISTRICT- DIMA HASAO
ASSAM
23:SANJEEV KUMAR DUTTA
S.O. LATE ANIL DUTTA
VILL. AND P.O. NIZ PAKOWA
P.S. BELSOR
PIN-781353
DIST.-NALBARI
ASSAM
24:TANMOY ACHARYYA
S.O. BINANDA CHANDRA ACHARYYA
JHANJI JAMUGURI BRAHMIN GAON
O.- JHANJI JAMUGURI
SIBSAGAR
PIN-785683
25:BISWAJIT DAS
S.O. LATE NIRANJAN DAS
W.NO.15
Page No.# 8/14
R.K. MISSION ROAD
P.O. BIDYAPARA
P.S. AND DIST.- DHUBRI
PIN-783324
ASSAM
26:INDRA PRADHAN
S.O. LT. SER BAHADUR PRADHAN
VILL-SIMALUGURI
P.O. PASCHIMPATALA
P.S. DIMAKUCHI
PIN-784526
DIST- UDALGURI
ASSAM.
27:ASHIM DAS
S.O. LT. MAHANANDA DAS
VILL. 2 NO DAKSHIN HATI
P.O. AND P.S. BARPETA
DIST. BARPETA
PIN-781301
ASSAM
28:GUNAJIT KAKATI
S.O. KARUNA KAKATI
VILL. RAIPUR
P.O. PATHSALA
P.S. PATACHARKUCHI
DIST. BAJALI
ASSAM-781325
29:SOUROB KEMPRAI
S.O. RUPMOHAN KEMPRAI
LAKE VIEW ROAD
HAFLONG
DIST.- DIMA HASAO
PIN-788819
ASSAM
30:INDRAJIT DAS
S.O. RAGHUNATH DAS
VILL-KATHAL TILLA
P.O. ROSEKANDI
P.S. DWARBOND
DIST.- CACHAR
ASSAM
PIN-788117
Page No.# 9/14
31:QUEEN DAS PHUKAN
W.O. PRASANTA PHUKAN
VILL- KONWAR GAON
P.O. MOIDOMIA
P.S. NORTHA LAKHIMPUR
DIST.- LAKHIMPUR
ASSAM
PIN-78703
Advocate for the Petitioner : MR. A D CHOUDHURY, MR. K N CHOUDHURY,N GAUTAM,MS
N MAHANTA,MISS. R R KAKATI
Advocate for the Respondent : DY.S.G.I., MR B KAUSHIK ( FOR RESPONDENT 6 TO 31),GA,
ASSAM
Linked Case : WP(C)/4261/2024
JALAL UDDIN AND 15 ORS.
S/O- AZIR UDDIN
R/O-VILL.- PATHARKANDI
P.O.- PATHARKANDI P. S.- PATHARKANDI PIN- 788724 DIST.- KARIMGANJ
ASSAM
2: DEEPSHIKHA BASUMATARY
D/O- LATE ASHIM BASUMATARY
R/O- WARD NO. 3
GOSAIGAON
P.O. AND P.S.-GOSAIGAON
PIN- 783360 DIST.- KOKRAJHAR
ASSAM
3: LIPIKA BARMAN
D/O- LATE DEBENDRA BARMAN
R/O- H. NO. 18
AMULYA NAGAR
BOTAHGHULI
P.O.- PANJABARI P. S.- SATGAON PIN- 781037 DIST.- KAMRUP(M)
ASSAM
4: NAMITA DEVI
W/O- BIRINCHI BORA
R/O-VILL.- GOMUTHA GAON
NONOI
Page No.# 10/14
NAGAON
ASSAM
PIN- 782101 DIST.- NAGAON
ASSAM
5: MRIDUSHMITA BARUAH
D/O- HEMAPADMA NATH
R/O-LAKHINAGAR
WARD NO.19
HAYBAR GAON PIN- 782002 DIST.-NAGAON
ASSAM
6: UME KULSUM ROHMAN
D/O- FAIZUR ROHMAN
R/O-CHANDAN NAGAR P.O AND P.S..- GOLAGHAT
PIN- 785621 DIST.-GOLAGHAT
ASSAM
7: PALLAVI SARMAH
D/O- SUNIL KUMAR SARMAH
R/O-JYOTI NAGAR
BAMUNIMAIDAM
GUWAHATI
PIN- 781021 DIST.-KAMRUP(M)
ASSAM
8: PRANATI NATH
D/O- LATE NIRAN NATH
R/O-BONGARA AMARTAL
NEAR LGBI AIRPORT
GUWAHATI
PIN- 781015
DIST.-KAMRUP(M)
ASSAM
9: GOLAP DAS
D/O- KAMESWAR DAS
R/O-VILL. KACHUKATA
P.O.- KACHUKATA
P.S.- TAMULPUR
DIST.-BAKSA(BTAD)
ASSAM
10: SATABDI GOSWAMI
D/O- BIBEK GOSWAMI
R/O-G R B ROAD
WARD NO. 15
Page No.# 11/14
FAUZDARIPATTY
PIN- 782001 DIST.-NAGAON
ASSAM
11: PURABI BASUMATARY
D/O- CHITRAJEET BASUMATARY
R/O VILL. AND P.O. NARAYANPUR
P.S.MUSHALPUR
PIN- 781372
DIST. BAKSA (BTAD)
ASSAM
12: ANGSHUMONI BORA
D/O- LATE SUREN BORA
R/O-GANESH NAGAR
BAISTHA
GUWAHATI
PIN- 781029 DIST.-KAMRUP(M)
ASSAM
13: MITALI TALUKDAR
W/O- PANKAJNAYAN BHATTACHARYA
R/O-CHANDMARI
NAVAGIRI PATH
NEAR AMBIKAGIRI UDYAN
GUWAHATI
PIN- 781003 DIST.-KAMRUP(M)
ASSAM
14: RANI HAZARIKA
W/O- NABA NARAYAN TAYE
R/O-GODADHAR NAGAR
JOYSAGAR
PIN- 785665 DIST.-SIVASAGAR
ASSAM
15: SAFIN ALOM
D/O- ALI FAYJUL RASUL
R/O-GANDHINAGAR
PIN- 781316 DIST.-BARPETA
ASSAM
16: TWINKLE DAS
D/O- DIPAK RANJAN DAS
R/O-SHREE DURGA SARANI
BOTERTOL
MEHERPUR
SILCHAR
Page No.# 12/14
PIN- 788015 DIST.-CACHAR
ASSAM
VERSUS
THE UNION OF INDIA AND 4 ORS
REPRESENTED BY THE JOINT SECRETARY
MINISTRY OF WOMEN AND CHILD DEVELOPMENT
SHASTRI BHAWAN
NEW DELHI-01
2:THE STATE OF ASSAM
REPRESENTED BY COMMISSIONER AND SECRETARY TO THE GOVT. OF
ASSAM
DEPARTMENT OF WOMAN AND CHILD DEVELOPMENT
GOVERNMENT OF ASSAM
JANATA BHAWAN
DISPUR
GUWAHATI-06
ASSAM.
3:THE DIRECTOR
WOMAN AND CHILD DEVELOPMENT DEPARTMENT
UZAN BAZAR
GUWAHATI-01
KAMRUP(M)
ASSAM
4:THE STATE CHILD PROTECTION SOCIETY
SURVEY BUS STOP
BELTOLA ROAD
GUWAHATI-28
5:THE STATE MISSION DIRECTOR
MISSION VATSALAYA
DEPARTMENT OF SOCIAL WELFARE
SURVEY BUS STOP
BELTOLA ROAD
GUWAHATI-28
------------
For the Petitioner(s) : Mr. K. N. Choudhurym, Sr. Advocate
: Ms. R. R. Kakati, Advocate
For the Respondent(s) : Mr. C. K. S. Baruah, Jr. Government Advocate
: Mr. S. K. Hazarika, Standing Counsel
Page No.# 13/14
BEFORE
HONOURABLE MR. JUSTICE DEVASHIS BARUAH
ORDER
Date : 28.01.2026
Heard Mr. K. N. Choudhury, the learned Senior counsel assisted by Ms. R. R. Kakati, the learned counsel appearing on behalf of the Petitioners.
2. None appears on behalf of the Union of India on Call.
3. On behalf of the State Government, a prayer has been made by Mr. C. K. S. Baruah, the learned Junior Government Advocate that Mr. D. Nath, the learned Senior Government Advocate would be appearing in the matter and as such sought for accommodation in the matter.
4. Taking into account the above, list this matter again on 05.05.2026 for final disposal.
5. This Court has also perused the affidavit-in-opposition filed by the Respondents and more particularly the Constitution of the Selection Committee and the circular issued by the Government of India under whose aegis, the centrally sponsored scheme is running. It prima facie appears that the Selection Committee has not been constituted in the manner in which the guidelines stipulate.
6. Considering the above, it is the opinion of this Court that the interim order so passed earlier is required to be extended till the disposal of the writ petition.
7. Accordingly, the interim order passed earlier stands extended till the Page No.# 14/14
disposal of the instant writ petition.
JUDGE
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