Amela Khatun vs The Union Of India And 5 Ors
2026 Latest Caselaw 919 Gua

Gauhati High Court

Amela Khatun vs The Union Of India And 5 Ors on 7 February, 2026

Author: K.R. Surana

Bench: Kalyan Rai Surana

                                                                     Page No.# 1/2

GAHC010140222019




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                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/4200/2019

         AMELA KHATUN
         W/O- MD. MINHAZ ALI, VILL- GOALPARA PT-II, P.S- ABHAYAPURI, DIST-
         BONGAIGAON, ASSAM, PIN- 783384



         VERSUS

         THE UNION OF INDIA AND 5 ORS
         REP. BY THE MIN OF HOME AFFAIRS, NEW DELHI- 110001

         2:THE STATE OF ASSAM
          REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM
          HOME DEPTT
          DISPUR
          GUWAHATI- 781006

         3:THE DEPUTY COMMISSIONER
          BONGAIGAON
          DIST- BONGAIGAON
         ASSAM
          PIN- 783380

         4:THE SUPERINTENDENT OF POLICE (B)
          BONGAIGAON
         ASSAM
          PIN- 783380

         5:THE ELECTION COMMISSION OF INDIA
          NEW DELHI- 110001

         6:THE STATE COORDINATOR
          NRC
          BHANGAGARH
                                                                            Page No.# 2/2

             GHY- 78103

Advocate for the Petitioner    : MR H R A CHOUDHURY, MR. A M AHMED,MR. J M
SULAIMAN,MS S DAS

Advocate for the Respondent : ASSTT.S.G.I., SC, F.T,SC, NRC,SC, ELECTION COMMISSION.




                                   BEFORE
                   HONOURABLE MR. JUSTICE KALYAN RAI SURANA
                   HONOURABLE MR. JUSTICE ANJAN MONI KALITA

                                          ORDER

Date : 07.02.2026 (K.R. Surana, J)

None appears on call for the petitioner. However, all the respondents are represented.

List this matter before any other Bench without one of us (Hon'ble Mr. Justice A.M. Kalita).

                              JUDGE               JUDGE




Comparing Assistant