Chandra Kanta Saikia vs Bhabakanta Borah
2026 Latest Caselaw 910 Gua

Gauhati High Court

Chandra Kanta Saikia vs Bhabakanta Borah on 7 February, 2026

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GAHC010067462025




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : CRP(IO)/129/2025

             CHANDRA KANTA SAIKIA
             S/O LT THANURAM SAIKIA R/O VILL MOHMAIKI GAON VILLAGE
             MOHMAIKI GAON, PO BOKAGHAT, PS BOKAGHAT, DISTRICT GOLAGHAT,
             ASSAM PIN 785612



             VERSUS

             BHABAKANTA BORAH
             S/O LT AKANMAN BORAH R/O WARD NO. 1 KAROIATI GAON, PO AND PS
             BOKAGHAT, DISTRICT GOLAGHAT, ASSAM



Advocate for the Petitioner   : MR. K KALITA, MS. H BEGUM,MR. U K DAS,MR. V
PANDEY,MS. H BEGUM

Advocate for the Respondent : MR. S SAHU ,




                                  BEFORE
               HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                           ORDER

07.02.2026

Learned counsel Mr. U. K. Das is present for the petitioner and learned counsel Mr. S. Sahu is present for the respondent.

List this matter on 10.02.2026 JUDGE Page No.# 2/2

Comparing Assistant