Citation : 2026 Latest Caselaw 870 Gua
Judgement Date : 7 February, 2026
Page No.# 1/41
GAHC010286072025
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/72/2026
THE CENTRAL PROVIDENT, THE EMPLOYEES PROVIDENT FUND
ORGANISATION FUND COMMISSIONER AND ANR
MINISTRY OF LABOUR AND EMPLOYMENT GOVT. OF INDIA, BHAVISHYA
NIDHI BHAWAN, 14, BHIKAJI CAMA PLACE, NEW DELHI- 110066
2: THE REGIONAL PROVIDENT FUND COMMISSIONER
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
G.S. ROAD
BHANGAGARH
GUWAHATI - 78000
VERSUS
ABDUL HAMID SHEIKH AND 67 ORS
S/O LT. KAMAR UDDIN MUNSHI, R/O CHATIBORGAON, P.O.- DHALIGAON,
DIST- CHIRANG, PIN-783385, ASSAM
2:KUNJA MOHAN ROY
LT. HARAKANTA ROY
RESIDENT OF VILLAGE BAKHARAPARA PART-2
WARD NO.23
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN-783380
ASSAM
3:MANORANJAN DAS
SON OF LT. CHITTA RANJAN DAS
RESIDENT OF HOUSE NO. 32
BISHNU RABHA PATH
VILLAGE- BAMUNPARA
LOKHRA
DISTRICT- GUWAHATI-1
PIN- 781034
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ASSAM
4:MUKTIDHAR SARMA
SON OF LT. MAHIDHAR SARMA
RESIDENT OF VILLAGE BALEN ROY PATH
DHALIGAON
DISTRICT- PIN-783385
ASSAM. BONGAIGAON
5:KRISHNA KANT. MILI
SON OF DURGESWAR MILI
RESIDENT OF VILLAGE BARBARI MAHATMA GANDHI PATH
P.O.- HENGRABARI
DISTRICT- KAMRUP (M)
PIN-781036
ASSAM
6:RAMA KANTA BARMAN
SON OF LT. JEWRAM BARMAN
RESIDENT OF HOUSE NO. 68
WARD NO. 13
LOKHRA
DISTRICT-KAMRUP (M)
GUWAHATI
PIN- 781040
ASSAM
7:AZMAL HUSSAIN
SON OF LT. AZIZUR RAHMAN
RESIDENT OF HOUSE NO. 80
F.A. AHMED NAGAR
PURAN BASTI
SIXMILE
P.O.- KHANAPARA
DISTRICT- KAMRUP(M)
GUWAHATI
PIN- 781022
ASSAM
8:DIPEN KUMAR SARMA
SON OF LT. HARISH CHANDRA SARMA
RESIDENT OF HOUSE NO. 92
SANTIPUR HILL SIDE
PNGB ROAD
P.0
BHARALUMUKH
DISTRICT-KAMRUP(M)
GUWAHATI
Page No.# 3/41
PIN- 781009
ASSAM
9:ABDUL HAMID PARAMANIK
SON OF LT. JURAN ALI PRAMANIK
RESIDENT OF VILLAGE BARTALOWA
P.O.- DHALIGAON
DISTRICT- CHIRANG
PIN- 783385
ASSAM
10:MD. BASER ALI
SON OF LT. MAKRAM ALI
RESIDENT OF VILLAGE SATIBORGAON
KAJALGAON
P.O.- DHALIGAON
DISTRICT- CHIRANG
PIN- 783385
ASSAM
11:AMULYA CHARAN DAS
SON OF LT. RATNESWAR DAS
RESIDENT OF VILLAGE BAKHRAPARA
WARD NO. 21
DISTRICT- BONGAIGAON
PIN 783380 ASSAM
12:UJJALA SEN
DAUGHTER LT. JOGENDRA CHAKRABORTY
NATH RESIDENT OF WARD NO.9
NETAJI NAGAR
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
13:MADHAB CHANDRA TALUKDAR
SON OF LT. DINA BANDHU TALUKDAR
RESIDENT OF VILLAGE BHAKRAPARA NO.1
WARD NO. 21
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
14:MD. MASADAT ALI
SON OF LT. ABDUL MOTLEB
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RESIDENT OF VILLAGE UJANPARA
DOLAIGAON
P.O.-BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
15:NABA KUMAR DAS
SON LT. PRAHLAD CHANDRA DAS
RESIDENT OF VILLAGE METUAKUCHI
BHAKTARKUR
P.O.-BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 781301 ASSAM
16:DIBENDRA CHANDRA RAY
SON OF LT. MAYA RAM RAY
RESIDENT OF HOUSE NO.23
WARD NO. 23
BHAKRAPARA PART-2
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
17:BABUL CHANDRA MONDAL
SON OF LT. JITENDRA CHANDRA MONDAL
RESIDENT OF HOUSE NO. 37/16
NATUNPARA MISSION ROAD
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
18:ABDUL KARIM AHMED
RESIDENT OF WARD NO.13
GARU NANAK NAGAR
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
19:BALEN CHANDRA TAHABILDER
SON OF LT. SARBA NANDA TAHABILDER
RESIDENT OF WARD NO. 20
BAKHRAPARA PART-1
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
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PIN-783380
ASSAM
20:ASHIT BARMAN CHOUDHURY
SON OF LT. BISWESWAR CHOUDHURY
RESIDENT OF HOUSE NO. 91/A
WARD NO. 9
NETAJI NAGAR
P.O.- BONGAIGAON
DISTRICT- BONGAIGAION
PIN- 783380
ASSAM
21:KAMINI BRAHMA
SON OF LT. SUNILAL BRAHMA
RESIDENT OF WARD NO. 5
MAIBONG NWGWR
P.O.- KOKRAJHAR
DISTRICT- KOKRAJHAR
PIN- 783370
ASSAM
22:NIREN CHANDRA DAS
SON OF LT. UZMA RAM DAS
RESIDENT OF NEAR CHILARAI STADIUM
P.O.- BONGAIGAION
DISTRICT- BONGAIGAION
PIN- 783380
ASSAM
23:SANKAR LAL DAS
SON OF NANI GOPAL DAS
RESIDENT OF HOUSE NO. 17
SNEHA LATA BHAWAN
VIP COLONY
BOC GATE
P.O- BONGAIGAION
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
24:SAMESH BASUMATARY
SON OF LT. MAHANSING BASUMATARY
RESIDENT OF WARD NO. 4
HOUSE NO. 1266
GWJWNPURI
1 NO. P.O.- CHAPAGURI
DISTRICT- CHIRANG
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PIN- 783380
ASSAM
25:SHYAM CHANDRA SARKAR
SON OF KARTIK CH. SARKAR
RESIDENT OF SHIVAM NAGAR
NORTH BONGAIGAION
P.O.- BONGAIGAON
DISTRICT- BONGAIGAION
PIN- 783380
ASSAM
26:LUREN CHANDRA ROY
SON OF LT. GANYA PRASAD ROY
RESIDENT OF NEAR DEEO OFFICE
BONGAIGAION
P.O.-BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
27:KALYAN KUMAR DAS
SON OF LT. KAILASH CHANDRA DAS
RESIDENT OF WARD NO. 3
P.O.- SARUPATHAR TOWN
NEAR SDO OFFICE
DISTRICT- GOLAGHAT
PIN- 785601
ASSAM
28:NRIPENDRA CH. CHOUDHURY
SON OF LT. DINESWAR CHOUDHURY
RESIDENT OF MAJPARA
DOLAIGAON
P.O..- BONGAIGAION
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
29:KAMALA KANTA ROY
SON OF LT. RAMESH CHANDRA ROY
RESIDENT OF WARD NO. 24
BAGESWAR PARA
BAKHRAPARA PART 2
P.O.- BONGAIGAION
DISTRICT- BONGAIGAON
PIN-783380
ASSAM
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30:AJIT KUMAR CHAKRAVARTY
SON OF LTD. SUBODH CHAKRAVARTY
RESIDENT OF VILLAGE JYOTINAGAR
NORTH BONGAIGAON
P.O.BONGAIGAON
DISTRICT- BONGAIGAON
PIN-783380
ASSAM
31:GOPINATH DAS
SON OF LT. DHARANI DHAR DAS
RESIDENT OF WARD NO. 14
BAKHRAPARA
P.O..- BONGAIGAON
11 DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
32:JITENDRA NATH DAS
SON OF LT. DAMODAR DAS
RESIDENT OF WARD NO.21
NEAR HARI MANDIR
BAKHRAPARA
P.O..- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
33:PHUKAN CHANDRA BARMAN
SON OF LT. CHANDRA KANTA BARMAN
RESIDENT OF WARD NO.20
BAKHRAPARA
P.O..- BONGAIGAON
DISTRICT- BONGAIGAON
PIN-783380
ASSAM
34:MAHINDRA NATH ROY
SON OF LT. LALIT CHANDRA ROY
RESIDENT OF WARD NO.9
P.O.- GAURIPUR
DISTRICT- DHUBRI
PIN- 783331
ASSAM
35:MOSADDEQUE ALFARUQUE
SON OF LT. ABDUL MASUD ALFARUQUE
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RESIDENT OF WARD NO. 7
N.S. ROAD
NEW MARKET
P.O..- DHUBRI
DISTRICT- DHUBRI
PIN- 783301
ASSAM
36:TANGKARESH DAS
SON OF RATNESWAR DAS
RESIDENT OF HOUSE NO. 17
WARD NO. 24
P.O..- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
37:MINATI KARMAKAR
DAUGHTER LT. PRAN GOPAL KARMAKAR
RESIDENT OF WARD NO.15
COLLEGE ROAD
P.O..- BONGAIGAON
DISTRICT- BONGAIGAON
PIN-783380
ASSAM
38:DIMBESWAR BARMAN
SON OF LT. BISWANATH BARMAN
RESIDENT OF DIGDARI
P.O..- KAKRAGAON
DISTRICT- BONGAIGAON
PIN- 783372
ASSAM
39:NARAYAN CH. KAKOTI
SON OF LT. DEBESWAR KAKOTI
RESIDENT OF WARD NO. 4
MILONPUR
P.O..- PATHSALA
DISTRICT- BAJALI
PIN-781325
ASSAM
40:ABDUL MATLEB ALI
SON OF DEWAN ALI MUNSHI
RESIDENT OF KHALILPUR
BIDYAPARA PT2
P.O..- DHUBRI
Page No.# 9/41
DISTRICT- DHUBRI
PIN- 783324
ASSAM
41:CHANCHAL KUMAR SAHA
SON OF LT. DWIJENDRA LAL SAHA
RESIDENT OF WARD NO. 25
SALBARI
P.O..- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
42:ABDUL HYE SARKAR
SON OF RAMJAN ALI SARKAR
RESIDENT OF WARD NO. 14
PRAGATI NAGAR
P.O..- KHALILPUR
DISTRICT- DHUBRI
PIN- 783325
ASSAM
43:PRABIR KUMAR SHARMA
SON OF LT. MADHAB CHANDRA SARMA
RESIDENT OF WARD NO.-03
BAKHRAPARA PART-2
P.O.BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
44:RAM KRISHNA CHOUDHURY
SON OF LT. GOPINATH CHOUDHURY
RESIDENT OF MILON NAGAR
BIDYAPUR
P.O..- SIMLAGURI
DISTRICT- BARPETA
PIN- 781313
ASSAM
45:PARTHA SARATH PRAMANIK
SON OF GOPINATH PRAMANIK
RESIDENT OF WARD NO. 2
P.O..- ABHYAPURI
DISTRICT- BONGAIGAON
PIN- 783384
ASSAM
Page No.# 10/41
46:DHANANJOY OJAH
SON OF LT. JAGABANDHU OJAH
RESIDENT OF WARD NO. 13
P.O..- SUNDARIDIA KALAYAHATI
DISTRICT- BARPETA
PIN- 781314
ASSAM
47:RATNESWAR TALUKDAR
SON OF LT. MAHENDRA TALUKDAR
RESIDENT OF JAPARKUCHI
MAHAT NAGAR
DISTRICT- NALBARI
PIN- 781334
ASSAM
48:JAGDISH BARMAN
SON OF SUSHIL MOHAN BARMAN
RESIDENT OF WARD NO. 14
DOLAIGAON
P.O..- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
49:MANORANJAN DEURI
SON OF LT. GHANADSHYAM DEURI
RESIDENT OF MOUTUPURI
P.O..- HOWLY
DISTRICT- BARPETA
PIN- 781316
ASSAM
50:BUJAN ALI
SON OF LT. ALIMSHA ALI
RESIDENT OF WARD NO. 8
BYE LANE3
JYOTINAGAR
DISTRICT- NALBARI
PIN-781335
ASSAM
51:HIRANYA KUMAR BRAHMA
SON OF LT. MOTILAL BRAHMA
RESIDENT OF SILPOTAGAON
P.O..- KAJALGAON
DISTRICT- CHIRANG
PIN- 783385
Page No.# 11/41
ASSAM
52:DILIP DUTTA
SON OF LT. MANIK DUTTA
RESIDENT OF TARAJAN GAYANGAON
BORACHUK JORHAT
DISTRICT-JORHAT
PIN- 785001
ASSAM
53:KALYAN KUMAR DAS
SON OF LT. KAILASH CHANDRA DAS
RESIDENT OF WARD NO. 3
SARUPATHAR TOWN
SARUPATHAR
GOLAGHAT
P.O. GOLAGHAT
DISTRICT- GOLAGHAT
PIN- 785601
ASSAM
54:SARBESWAR PATHAK
SON OF LT. MATI RAM PATHAK
RESIDENT OF HOUSE NO. 35
LAKHI MANDIR PATH
LUIT PATH BYLANE- 1 LALMATI GUWAHATI
DISTRICT- KAMRUP(M)
PIN- 781029
ASSAM
55:NIREN DEORI
SON OF LT. LABHESWAR DEORI
RESIDENT OF LESIAGAON KALIMONDIR PATH
PATORKUCHI
BASISTHA CHARIALI
DISTRICT-KAMRUP(M)
PIN-781029
ASSAM. GUWAHATI
56:BARUN KUMARSAHARIA
SON OF LT. PITAMBAR SAHARIA
57. RESIDENT OF WARD NO.8
SANKAR NAGAR
MANGALDAI
DARRANG
DISTRICT- DARRANG
PIN- 784125
ASSAM
Page No.# 12/41
57:SUNAHAR ALI
SON OF LT. SAFICUL HAQUE
RESIDENT OF WARD NO.2
HATMENT ROAD SARALKHA ROAD
SETTLEMENT ROAD
KARIMGANJ
DISTRICT- KARIMGANJ
PIN- 788712
ASSAM
58:RATI RAM BAGLARY
SON OF LT. NAOUN CHANDRA BAGLARY
RESIDENT OF KACHARIGAON
KATHIATOLI CHARIALI
KAMPUR
NAGAON
DISTRICT- NAGAON
PIN- 782427
ASSAM
59:DHANESHWAR DAS
SON OF LT. MOHAN CHANDRA DAS
RESIDENT OF HOUSE NO.2
TETELIA
NEAR SOMNATH MANDIR
GOTANAGAR
GUWAHATI
DISTRICT- KAMRUP(M)
PIN- 781011
ASSAM
60:MATI RAM DEKA
SON OF LT. NABIN CHANDRA DEKA
RESIDENT OF HOUSE NO. 7
NAMGARH PATH
DARAKA NAGAR
KHANAPARA
61. 17 GUWAHATI
DISTRICT- KAMRUP(M)
PIN-781022
ASSAM
61:AKAN CHANDRA NATH
SON OF LT. GHANA KANTA NATH
RESIDENT OF HOUSE NO. 10/A
FLAT NO. 301/B
BASISTHA ENCLAVE
Page No.# 13/41
BASISTHAPUR BYELANE NO.2
BELTOLA
GUWAHATI
DISTRICT- KAMRUP(M)
PIN-781028
62:BONTI KAKOTI
DAUGHTER OF LT. ABANI HAZARIKA
WIFE OF MR. BIDYA KAKOTI
RESIDENT OF HOUSE NO.9
BYE LANE KRISHNACHURA LOKHRA
PATH GUWAHATI
BAMUNPARA
DISTRICT- KAMRUP(M)
PIN- 781040
ASSAM
63:BISWAJIT DAS
SON OF LT. AUROBINDO KR. DAS
RESIDENT OF NIGHTINGLE APARTMENT B 404
NORTH HARBOURGAON
P.O. KHUTIKATIA
NAGAON
DISTRICT- NAGAON
PIN- 782002
ASSAM
64:ANANDA CHANDRA NATH
SON OF LT. PADMA KANTA NATH
RESIDENT OF BANK COLONY RAZAGAON
RAHA
NAGAON
P.O..- RAHA
DISTRICT- NAGAON
PIN- 782103
ASSAM
65:CHAKRADHAR BARMAN
SON OF LT MADHAB CHANDRA BARMAN
RESIDENT OF ABHOYPUR
AMINGAON
KAMRUP
P.O..- AMINGAON
DISTRICT- KAMRUP
PIN- 781031
ASSAM
66:THE UNION OF INDIA
Page No.# 14/41
REPRESENTED BY SECRETARY
SHRAM SHAKTI BHAWAN
RAFI MARG
NEW DELHI-110001
67:INDIAN OIL CORPORATION LIMITED (REFINERIES DIVISION)
EMPLOYEES PROVIDENT FUND
(EXEMPTED BY THE REGIONAL PROVIDENT FUND COMMISSIONER
NEW DELHI AND APPROVED BY THE COMMISSIONER OF INCOME TAX
NEW DELHI) CORE-2
SCOPE COMPLEX
7
INSTITUTIONAL AREA
LODHI ROAD
NEW DELHI- 110003
68:INDIAN OIL CORPORATION LIMITED BONGAIGAON REFINERY
DISTRICT- CHIRANG
PIN- 783385
ASSA
Advocate for the Petitioner : MR. P K ROY, MRS. A CHAKRABORTY,MR. S K
CHAKRABORTY
Advocate for the Respondent : MR A DASGUPTA, MS B DAS
Linked Case : WP(C)/5823/2025
SHYAM SUNDAR KALITA AND 35 ORS.
SON OF LATE UPENDRA NATH KALITA
RESIDENT OF JYOITINAGAR
BAMUNIMAIDAM
GUWAHATI- 781021.
2: NARAYAN GOSWAMI
SON OF LATE UDAY CH. GOSWAMI
RESIDENT OF ANANDA NAGAR
BYE LANE -1
HOUSE NO.2
NOONMATI
GUWAHATI- 20
3: BHUPEN CH KALITA
Page No.# 15/41
SON OF LATE MITHA RAM KALITA
RESIDENT OF HOUSE NO.6
NEAR MODERN H.S.
BAISHNAV DEVI PATH
2 NO. MATHGHORIA
GUWAHATI-20.
4: ARNAB KHAUND
SON OF M.C. KHAUND
RESIDENT OF HOUSE NO.31/A
BYE LANE NO.6
PUB SARANIA ROAD
CHANDMARI
GUWAHATI-03.
5: CHANDAN SARMA
SON OF M.C. KHAUND
RESIDENT OF HOUSE NO.31/A
BYE LANE NO.6
PUB SARANIA ROAD
CHANDMARI
GUWAHATI-03.
6: CHAITANYA KR SARMA
SON OF LATE KHAGENDRA NATH SARMA
RESIDENT OF HOUSE NO.7
RUPALIM NAGAR
LANKESWAR
GUWAHATI-14.
7: HEMANTA KR BARUAH
SON OF LATE INDIBAR BARUAH
RESIDENT OF HOUSE NO. 72B PUB SARANIA MAIN ROAD
P.O.- SILPUKHURI
GUWAHATI-03.
8: AJIT KR DEORI
SON OF LATE PRAFULLA KUMAR DEORIRESIDENT OF NARENGI HOUSING
COLONY
HOUSE NO. A/45
BYE LANE NO.04
GUWAHATI -26.
9: BASISTHA RAM KALITA
SON OF LATE SUKU RAM KALITA
RESIDENT OF HOUSE NO. 163
BIRKUCHI
RAGHUNATH CHOUDHURY PATH
Page No.# 16/41
GUWAHTI-26.
10: UDHAB CH DAS
SON OF LATE BANGSHI DHAR DAS
RESIDENT OF HOUSE NO.10
FULESWARI PATH
BISHNU RABHA NAGAR
NOONMATI
GUWAHATI
11: AMAL CH LAHKAR
SON OF LATE UMESH CH. LAHKAR
RESIDENT OF HOUSE NO.15
MOTHER TERASA ROAD
AMAR PATH
GEETA NAGAR
GUWAHATI -24.
12: BISHYA NATH KALITA
SON OF LATE THANESWAR KALITA
RESIDENT OF HOUSE NO. 58
PUB JYOTINAGAR
GUWAHATI-20.
13: NIRENDRA NATH BORO
SON OF LATE SANIBAR BORO
RESIDENT OF HOUSE NO. 5
A.K. DEB ROAD
ANNADA DAIMARI PATH
BYE LANE NO. 1
GANESHPARA
GUWAHATI 25.
14: MUKUT DATTA
SON OF LATE HARENDRA NATH DUTTA
RESIDENT OF BONDA
TIWA PATH
HOUSE NO. 29
NARENGI
GUWAHATI 26
15: MUKUL CH DEKA
SON OF LATE DHIRESWAR DEKA
RESIDENT OF 2 NO. MATHGHARIA
PRAGATI NAGAR
NOONMATI
GUWAHATI -2
Page No.# 17/41
16: KAMAL KALITA
SON OF LATE N.R. KALITA
RESIDENT OF HOUSE NO.60
PUB JYOTINAGAR
BYE LANE-11
NOONMATI
GUWAHATI -20.
17: DILIP KR GOSWAMI
SON OF LATE ANANTA NARAYAN GOSWAMI
RESIDENT OF FLATE NO. 5D
ARATI PLAZA
OPP. GAUHATI COMMERCE COLLEGE
CHANDMARI
GUWAHATI 03
18: RAJIB BHUYAN
SON OF LATE KHAGESWAR BHUYAN
RESIDENT OF HOUSE NO.9
SARBUDAY NAGAR
CHANDMARI
P.O.- BAMUNIMAIDAM
GUWAHATI-21.
19: DILIP KUMAR GOSWAMI
SON OF LATE MOHESWAR GOSWAMI
RESIDENT OF HOUSE NO.5
PUB JYOTI NAGAR
P.O. BAMUNIMAIDAM
GUWAHATI 21.
20: JAYANTA KALITA
SON OF LATE KHAGEN CH. KALITA
RESIDENT OF MOTI RESIDENCY
BISHNURABHA NAGAR
NOONMATI
GUWAHATI -20.
21: HITESH CH BARMAN
SON OF LATE BASO RAM BARMAN
RESIDENT OF HOUSE NO.09
PURBACHAL PATH
P.O.- NARENGI
GUWAHATI -26
22: DILIP KAKATI
SON OF LATE BHUDEV CH. DAS
RESIDENT OF CHOONSALI
Page No.# 18/41
SATYEN BORO PATH
BYE LANE- 2
HOUSE NO. 03
NOONMATI
GUWAHATI-20
23: IMRAM HUSSAIN
SON OF LATE AKBARI ALI
RESIDENT OF SRIMANTAPUR MAZID ROAD
HOUSE NO. 05
BYE LANE NO.4
GUWAHATI-32
24: UMESH CH DAS
SON OF LATE GANERAM DAS
RESIDENT OF HOUSE NO.03
SAMANNAY PATH NARENGI
GUWAHATI- 26.
25: MUKUT SARMA
SON OF LATE LAKSHMI KANTA SARMA
RESIDENT OF SATGAON MAIN ROAD
DAAL MILL
MILAN PATH
HOUSE NO.70
GUWAHATI -71.
26: SATYA NATH PATOWARI
SON OF LATE BUDDHI RAM PATOWARY
RESIDENT OF BAIHATA CHARAILI
P.O. P.S.- BAIHATA CHARAILI
27: HARI PADA KAKATI
SON OF LATE BHRIGURAM KAKATI
RESIDENT OF JATIA
HOUSE NO. 33
RUPATION PATH
KAHILIPARA
GUWAHATI-19
28: MANASH BHUYAN
SON OF LATE ANANTA RAM BHUYAN RESIDENT OF ROYEL CHERRY
ENCLAVE
2ND FLOOR
NOONMATI
MASHJID ROAD
NOONMATI
GUWAHATI 20.
Page No.# 19/41
29: BIREN KALITA
SON OF LATE MITHA RAM KALITA
RESIDENT OF 2 NO. MATHGHARIA
BAISHNODEVI PATH
HOUSE NO. 03
GUWAHATI- 20.
30: TANKESWAR NATH
SON OF LATE THANESWAR NATH
RESIDENT OF BIJAY NAGAR
NOONMATI
GUWAHATI 20.
31: DULAL SARMA
SON OF LATE ARUN CH. SARMA
RESIDENT OF SATGAON
JYOTI REKHA PATH
HOUSE NO. 05
GUWAHATI 71
32: PRAFULLA KALITA
SON OF LATE TARANI KALITA
RESIDENT OF HOUSE NO. 38
BYE LANE NO. 03
EAST JYOTI NAGAR
BAMUNIMAIDAM
GUWAHATI -21
33: JANANTA MAZUMDAR
SON OF LATE SURANJAN MAZUMDAR
RESIDENT OF HOUSE NO. 35A 1ST FLOOR
SARBODOY NAGAR
R.G. BARUA ROAD
GUWAHATI- 21.
34: MOBARAK ALI
SON OF LATE MOHAMMAD ALI
RESIDENT OF HOUSE NO. 08
PRAGATI NAGAR
SATGAON
P.O.- UDAYAN VIHAR
GUWAHATI -71
35: KHANIN BAYAN
SON OF LATE KUMUD CH. BAYAN
RESIDENT OF HOUSE NO. 10
PUB SIVA NAGAR
Page No.# 20/41
VIP ROAD
MAZGINE
GUWAHATI 71.
36: RAMESHWAR KALITA
SON OF LATE SATYA RAM KALITA
RESIDENT OF HOUSE NO. 50
JYOTI NAGAR
NOONMATI GUWAHATI- 20.
VERSUS
UNION OF INDIA AND 4 ORS.
MINISTRY OF LABOUR AND EMPLOYMENT
REPRESENTED BY SECRETARY
SHRAM SHAKTI BHAWAN
RAFI MARG
NEW DELHI- 110001
2:THE CENTRAL PROVIDENT FUND COMMISSIONER
THE EMPLOYEES PROVIDENT FUND ORGANISATION
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
BHAVISHYA NIDHI BHAWAN
14
BHIKAJI CAMA PALACE
NEW DELHI-110066
3:THE REGIONAL PROVIDENT FUND COMMISSIONER
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
G.S. ROAD
BHANGAGARH
GUWAHATI - 780005.
4:INDIAN OIL CORPORATION LIMITED (REFINERIES DIVISION)
EMPLOYEES PROVIDENT FUND
(EXEMPTED BY THE REGIONAL PROVIDENT FUND COMMISSIONER
NEW DELHI AND APPROVED BY THE COMMISSIONER OF INCOME TAX
NEW DELHI) CORE-2
SCOPE COMPLEX
7
INSTITUTIONAL AREA
LODHI ROAD
NEW DELHI- 110003.
5:INDIAN OIL CORPORATION LIMITED
GUWAHATI REFINERY
NOONMATI
Page No.# 21/41
GUWAHATI
PIN-781020
------------
Advocate for : MR A DASGUPTA
Advocate for : DY.S.G.I. appearing for UNION OF INDIA AND 4 ORS.
Linked Case : I.A.(Civil)/4215/2025
THE CENTRAL PROVIDENT FUND COMMISSIONER
THE EMPLOYEES PROVIDENT FUND ORGANISATION AND ANR
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
BHAVISHYA NIDHI BHAWAN
14
BHIKAJI CAMA PALACE
NEW DELHI-110066
2: THE REGIONAL PROVIDENT FUND COMMISSIONER
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
G.S. ROAD
BHANGAGARH
GUWAHATI - 780005.
VERSUS
SHYAM SUNDAR KALITA AND 38 ORS
S/O LATE UPENDRA NATH KALITA
R/O JYOTINAGAR BAMUNIMAIDAM
GUWAHATI 781021
2:NARAYAN GOSWAMI
SON OF LATE UDAY CH. GOSWAMI
RESIDENT OF ANANDA NAGAR
BYE LANE -1
HOUSE NO.2
NOONMATI
GUWAHATI- 20
3:BHUPEN CH KALITA
SON OF LATE MITHA RAM KALITA
RESIDENT OF HOUSE NO.6
NEAR MODERN H.S.
BAISHNAV DEVI PATH
2 NO. MATHGHORIA
GUWAHATI-20.
Page No.# 22/41
4:ARNAB KHAUND
SON OF M.C. KHAUND
RESIDENT OF HOUSE NO.31/A
BYE LANE NO.6
PUB SARANIA ROAD
CHANDMARI
GUWAHATI-03.
5:CHANDAN SARMA
SON OF M.C. KHAUND
RESIDENT OF HOUSE NO.31/A
BYE LANE NO.6
PUB SARANIA ROAD
CHANDMARI
GUWAHATI-03.
6:CHAITANYA KR SARMA
SON OF LATE KHAGENDRA NATH SARMA
RESIDENT OF HOUSE NO.7
RUPALIM NAGAR
LANKESWAR
GUWAHATI-14.
7:HEMANTA KR BARUAH
SON OF LATE INDIBAR BARUAH
RESIDENT OF HOUSE NO. 72B PUB SARANIA MAIN ROAD
P.O.- SILPUKHURI
GUWAHATI-03.
8:AJIT KR DEORI
SON OF LATE PRAFULLA KUMAR DEORIRESIDENT OF NARENGI HOUSING
COLONY
HOUSE NO. A/45
BYE LANE NO.04
GUWAHATI -26.
9:BASISTHA RAM KALITA
SON OF LATE SUKU RAM KALITA
RESIDENT OF HOUSE NO. 163
BIRKUCHI
RAGHUNATH CHOUDHURY PATH
GUWAHTI-26.
10:UDHAB CH DAS
SON OF LATE BANGSHI DHAR DAS
RESIDENT OF HOUSE NO.10
FULESWARI PATH
BISHNU RABHA NAGAR
Page No.# 23/41
NOONMATI
GUWAHATI
11:AMAL CH LAHKAR
SON OF LATE UMESH CH. LAHKAR
RESIDENT OF HOUSE NO.15
MOTHER TERASA ROAD
AMAR PATH
GEETA NAGAR
GUWAHATI -24.
12:BISHYA NATH KALITA
SON OF LATE THANESWAR KALITA
RESIDENT OF HOUSE NO. 58
PUB JYOTINAGAR
GUWAHATI-20.
13:NIRENDRA NATH BORO
SON OF LATE SANIBAR BORO
RESIDENT OF HOUSE NO. 5
A.K. DEB ROAD
ANNADA DAIMARI PATH
BYE LANE NO. 1
GANESHPARA
GUWAHATI 25.
14:MUKUT DATTA
SON OF LATE HARENDRA NATH DUTTA
RESIDENT OF BONDA
TIWA PATH
HOUSE NO. 29
NARENGI
GUWAHATI 26
15:MUKUL CH DEKA
SON OF LATE DHIRESWAR DEKA
RESIDENT OF 2 NO. MATHGHARIA
PRAGATI NAGAR
NOONMATI
GUWAHATI -2
16:KAMAL KALITA
SON OF LATE N.R. KALITA
RESIDENT OF HOUSE NO.60
PUB JYOTINAGAR
BYE LANE-11
NOONMATI
GUWAHATI -20.
Page No.# 24/41
17:DILIP KR GOSWAMI
SON OF LATE ANANTA NARAYAN GOSWAMI
RESIDENT OF FLATE NO. 5D
ARATI PLAZA
OPP. GAUHATI COMMERCE COLLEGE
CHANDMARI
GUWAHATI 03
18:RAJIB BHUYAN
SON OF LATE KHAGESWAR BHUYAN
RESIDENT OF HOUSE NO.9
SARBUDAY NAGAR
CHANDMARI
P.O.- BAMUNIMAIDAM
GUWAHATI-21.
19:DILIP KUMAR GOSWAMI
SON OF LATE MOHESWAR GOSWAMI
RESIDENT OF HOUSE NO.5
PUB JYOTI NAGAR
P.O. BAMUNIMAIDAM
GUWAHATI 21.
20:JAYANTA KALITA
SON OF LATE KHAGEN CH. KALITA
RESIDENT OF MOTI RESIDENCY
BISHNURABHA NAGAR
NOONMATI
GUWAHATI -20.
21:HITESH CH BARMAN
SON OF LATE BASO RAM BARMAN
RESIDENT OF HOUSE NO.09
PURBACHAL PATH
P.O.- NARENGI
GUWAHATI -26
22:DILIP KAKATI
SON OF LATE BHUDEV CH. DAS
RESIDENT OF CHOONSALI
SATYEN BORO PATH
BYE LANE- 2
HOUSE NO. 03
NOONMATI
GUWAHATI-20
23:IMRAM HUSSAIN
Page No.# 25/41
SON OF LATE AKBARI ALI
RESIDENT OF SRIMANTAPUR MAZID ROAD
HOUSE NO. 05
BYE LANE NO.4
GUWAHATI-32
24:UMESH CH DAS
SON OF LATE GANERAM DAS
RESIDENT OF HOUSE NO.03
SAMANNAY PATH NARENGI
GUWAHATI- 26.
25:MUKUT SARMA
SON OF LATE LAKSHMI KANTA SARMA
RESIDENT OF SATGAON MAIN ROAD
DAAL MILL
MILAN PATH
HOUSE NO.70
GUWAHATI -71.
26:SATYA NATH PATOWARI
SON OF LATE BUDDHI RAM PATOWARY
RESIDENT OF BAIHATA CHARAILI
P.O. P.S.- BAIHATA CHARAILI
27:HARI PADA KAKATI
SON OF LATE BHRIGURAM KAKATI
RESIDENT OF JATIA
HOUSE NO. 33
RUPATION PATH
KAHILIPARA
GUWAHATI-19
28:MANASH BHUYAN
SON OF LATE ANANTA RAM BHUYAN RESIDENT OF ROYEL CHERRY
ENCLAVE
2ND FLOOR
NOONMATI
MASHJID ROAD
NOONMATI
GUWAHATI 20.
29:BIREN KALITA
SON OF LATE MITHA RAM KALITA
RESIDENT OF 2 NO. MATHGHARIA
BAISHNODEVI PATH
HOUSE NO. 03
GUWAHATI- 20.
Page No.# 26/41
30:TANKESWAR NATH
SON OF LATE THANESWAR NATH
RESIDENT OF BIJAY NAGAR
NOONMATI
GUWAHATI 20.
31:DULAL SARMA
SON OF LATE ARUN CH. SARMA
RESIDENT OF SATGAON
JYOTI REKHA PATH
HOUSE NO. 05
GUWAHATI 71
32:PRAFULLA KALITA
SON OF LATE TARANI KALITA
RESIDENT OF HOUSE NO. 38
BYE LANE NO. 03
EAST JYOTI NAGAR
BAMUNIMAIDAM
GUWAHATI -21
33:JANANTA MAZUMDAR
SON OF LATE SURANJAN MAZUMDAR
RESIDENT OF HOUSE NO. 35A 1ST FLOOR
SARBODOY NAGAR
R.G. BARUA ROAD
GUWAHATI- 21.
34:MOBARAK ALI
SON OF LATE MOHAMMAD ALI
RESIDENT OF HOUSE NO. 08
PRAGATI NAGAR
SATGAON
P.O.- UDAYAN VIHAR
GUWAHATI -71
35:KHANIN BAYAN
SON OF LATE KUMUD CH. BAYAN
RESIDENT OF HOUSE NO. 10
PUB SIVA NAGAR
VIP ROAD
MAZGINE
GUWAHATI 71.
36:RAMESHWAR KALITA
SON OF LATE SATYA RAM KALITA
RESIDENT OF HOUSE NO. 50
Page No.# 27/41
JYOTI NAGAR
NOONMATI GUWAHATI- 20.
37:UNION OF INDIA
MINISTRY OF LABOUR AND EMPLOYMENT
REPRESENTED BY SECRETARY
SHRAM SHAKTI BHAWAN
RAFI MARG
NEW DELHI- 110001
38:INDIAN OIL CORPORATION LIMITED (REFINERIES DIVISION)
EMPLOYEES PROVIDENT FUND
(EXEMPTED BY THE REGIONAL PROVIDENT FUND COMMISSIONER
NEW DELHI AND APPROVED BY THE COMMISSIONER OF INCOME TAX
NEW DELHI) CORE-2
SCOPE COMPLEX
7
INSTITUTIONAL AREA
LODHI ROAD
NEW DELHI- 110003.
39:INDIAN OIL CORPORATION LIMITED
GUWAHATI REFINERY
NOONMATI
GUWAHATI
PIN-781020
------------
Advocate for : MR. P K ROY
Advocate for : MR A DASGUPTA appearing for SHYAM SUNDAR KALITA AND 38
ORS
Linked Case : WP(C)/6075/2025
ABDUL HAMID SHEIKH AND 64 ORS.
S/O LT. KAMAR UDDIN MUNSHI
R/O CHATIBORGAON
P.O.- DHALIGAON
DIST- CHIRANG
PIN-783385
ASSAM
2: KUNJA MOHAN ROY
LT. HARAKANTA ROY
RESIDENT OF VILLAGE BAKHARAPARA PART-2
WARD NO.23
P.O.- BONGAIGAON
Page No.# 28/41
DISTRICT- BONGAIGAON
PIN-783380
ASSAM
3: MANORANJAN DAS
SON OF LT. CHITTA RANJAN DAS
RESIDENT OF HOUSE NO. 32
BISHNU RABHA PATH
VILLAGE- BAMUNPARA
LOKHRA
DISTRICT- GUWAHATI-1
PIN- 781034
ASSAM
4: MUKTIDHAR SARMA
SON OF LT. MAHIDHAR SARMA
RESIDENT OF VILLAGE BALEN ROY PATH
DHALIGAON
DISTRICT- PIN-783385
ASSAM. BONGAIGAON
5: KRISHNA KANT. MILI
SON OF DURGESWAR MILI
RESIDENT OF VILLAGE BARBARI MAHATMA GANDHI PATH
P.O.- HENGRABARI
DISTRICT- KAMRUP (M)
PIN-781036
ASSAM
6: RAMA KANTA BARMAN
SON OF LT. JEWRAM BARMAN
RESIDENT OF HOUSE NO. 68
WARD NO. 13
LOKHRA
DISTRICT-KAMRUP (M)
GUWAHATI
PIN- 781040
ASSAM
7: AZMAL HUSSAIN
SON OF LT. AZIZUR RAHMAN
RESIDENT OF HOUSE NO. 80
F.A. AHMED NAGAR
PURAN BASTI
SIXMILE
P.O.- KHANAPARA
DISTRICT- KAMRUP(M)
GUWAHATI
Page No.# 29/41
PIN- 781022
ASSAM
8: DIPEN KUMAR SARMA
SON OF LT. HARISH CHANDRA SARMA
RESIDENT OF HOUSE NO. 92
SANTIPUR HILL SIDE
PNGB ROAD
P.0
BHARALUMUKH
DISTRICT-KAMRUP(M)
GUWAHATI
PIN- 781009
ASSAM
9: ABDUL HAMID PARAMANIK
SON OF LT. JURAN ALI PRAMANIK
RESIDENT OF VILLAGE BARTALOWA
P.O.- DHALIGAON
DISTRICT- CHIRANG
PIN- 783385
ASSAM
10: MD. BASER ALI
SON OF LT. MAKRAM ALI
RESIDENT OF VILLAGE SATIBORGAON
KAJALGAON
P.O.- DHALIGAON
DISTRICT- CHIRANG
PIN- 783385
ASSAM
11: AMULYA CHARAN DAS
SON OF LT. RATNESWAR DAS
RESIDENT OF VILLAGE BAKHRAPARA
WARD NO. 21
DISTRICT- BONGAIGAON
PIN 783380 ASSAM
12: UJJALA SEN
DAUGHTER LT. JOGENDRA CHAKRABORTY
NATH RESIDENT OF WARD NO.9
NETAJI NAGAR
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
Page No.# 30/41
13: MADHAB CHANDRA TALUKDAR
SON OF LT. DINA BANDHU TALUKDAR
RESIDENT OF VILLAGE BHAKRAPARA NO.1
WARD NO. 21
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
14: MD. MASADAT ALI
SON OF LT. ABDUL MOTLEB
RESIDENT OF VILLAGE UJANPARA
DOLAIGAON
P.O.-BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
15: NABA KUMAR DAS
SON LT. PRAHLAD CHANDRA DAS
RESIDENT OF VILLAGE METUAKUCHI
BHAKTARKUR
P.O.-BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 781301 ASSAM
16: DIBENDRA CHANDRA RAY
SON OF LT. MAYA RAM RAY
RESIDENT OF HOUSE NO.23
WARD NO. 23
BHAKRAPARA PART-2
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
17: BABUL CHANDRA MONDAL
SON OF LT. JITENDRA CHANDRA MONDAL
RESIDENT OF HOUSE NO. 37/16
NATUNPARA MISSION ROAD
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
18: ABDUL KARIM AHMED
RESIDENT OF WARD NO.13
Page No.# 31/41
GARU NANAK NAGAR
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
19: BALEN CHANDRA TAHABILDER
SON OF LT. SARBA NANDA TAHABILDER
RESIDENT OF WARD NO. 20
BAKHRAPARA PART-1
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN-783380
ASSAM
20: ASHIT BARMAN CHOUDHURY
SON OF LT. BISWESWAR CHOUDHURY
RESIDENT OF HOUSE NO. 91/A
WARD NO. 9
NETAJI NAGAR
P.O.- BONGAIGAON
DISTRICT- BONGAIGAION
PIN- 783380
ASSAM
21: KAMINI BRAHMA
SON OF LT. SUNILAL BRAHMA
RESIDENT OF WARD NO. 5
MAIBONG NWGWR
P.O.- KOKRAJHAR
DISTRICT- KOKRAJHAR
PIN- 783370
ASSAM
22: NIREN CHANDRA DAS
SON OF LT. UZMA RAM DAS
RESIDENT OF NEAR CHILARAI STADIUM
P.O.- BONGAIGAION
DISTRICT- BONGAIGAION
PIN- 783380
ASSAM
23: SANKAR LAL DAS
SON OF NANI GOPAL DAS
RESIDENT OF HOUSE NO. 17
SNEHA LATA BHAWAN
VIP COLONY
BOC GATE
Page No.# 32/41
P.O- BONGAIGAION
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
24: SAMESH BASUMATARY
SON OF LT. MAHANSING BASUMATARY
RESIDENT OF WARD NO. 4
HOUSE NO. 1266
GWJWNPURI
1 NO. P.O.- CHAPAGURI
DISTRICT- CHIRANG
PIN- 783380
ASSAM
25: SHYAM CHANDRA SARKAR
SON OF KARTIK CH. SARKAR
RESIDENT OF SHIVAM NAGAR
NORTH BONGAIGAION
P.O.- BONGAIGAON
DISTRICT- BONGAIGAION
PIN- 783380
ASSAM
26: LUREN CHANDRA ROY
SON OF LT. GANYA PRASAD ROY
RESIDENT OF NEAR DEEO OFFICE
BONGAIGAION
P.O.-BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
27: KALYAN KUMAR DAS
SON OF LT. KAILASH CHANDRA DAS
RESIDENT OF WARD NO. 3
P.O.- SARUPATHAR TOWN
NEAR SDO OFFICE
DISTRICT- GOLAGHAT
PIN- 785601
ASSAM
28: NRIPENDRA CH. CHOUDHURY
SON OF LT. DINESWAR CHOUDHURY
RESIDENT OF MAJPARA
DOLAIGAON
P.O..- BONGAIGAION
DISTRICT- BONGAIGAON
Page No.# 33/41
PIN- 783380
ASSAM
29: KAMALA KANTA ROY
SON OF LT. RAMESH CHANDRA ROY
RESIDENT OF WARD NO. 24
BAGESWAR PARA
BAKHRAPARA PART 2
P.O.- BONGAIGAION
DISTRICT- BONGAIGAON
PIN-783380
ASSAM
30: AJIT KUMAR CHAKRAVARTY
SON OF LTD. SUBODH CHAKRAVARTY
RESIDENT OF VILLAGE JYOTINAGAR
NORTH BONGAIGAON
P.O.BONGAIGAON
DISTRICT- BONGAIGAON
PIN-783380
ASSAM
31: GOPINATH DAS
SON OF LT. DHARANI DHAR DAS
RESIDENT OF WARD NO. 14
BAKHRAPARA
P.O..- BONGAIGAON
11 DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
32: JITENDRA NATH DAS
SON OF LT. DAMODAR DAS
RESIDENT OF WARD NO.21
NEAR HARI MANDIR
BAKHRAPARA
P.O..- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
33: PHUKAN CHANDRA BARMAN
SON OF LT. CHANDRA KANTA BARMAN
RESIDENT OF WARD NO.20
BAKHRAPARA
P.O..- BONGAIGAON
DISTRICT- BONGAIGAON
PIN-783380
Page No.# 34/41
ASSAM
34: MAHINDRA NATH ROY
SON OF LT. LALIT CHANDRA ROY
RESIDENT OF WARD NO.9
P.O.- GAURIPUR
DISTRICT- DHUBRI
PIN- 783331
ASSAM
35: MOSADDEQUE ALFARUQUE
SON OF LT. ABDUL MASUD ALFARUQUE
RESIDENT OF WARD NO. 7
N.S. ROAD
NEW MARKET
P.O..- DHUBRI
DISTRICT- DHUBRI
PIN- 783301
ASSAM
36: TANGKARESH DAS
SON OF RATNESWAR DAS
RESIDENT OF HOUSE NO. 17
WARD NO. 24
P.O..- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
37: MINATI KARMAKAR
DAUGHTER LT. PRAN GOPAL KARMAKAR
RESIDENT OF WARD NO.15
COLLEGE ROAD
P.O..- BONGAIGAON
DISTRICT- BONGAIGAON
PIN-783380
ASSAM
38: DIMBESWAR BARMAN
SON OF LT. BISWANATH BARMAN
RESIDENT OF DIGDARI
P.O..- KAKRAGAON
DISTRICT- BONGAIGAON
PIN- 783372
ASSAM
39: NARAYAN CH. KAKOTI
SON OF LT. DEBESWAR KAKOTI
Page No.# 35/41
RESIDENT OF WARD NO. 4
MILONPUR
P.O..- PATHSALA
DISTRICT- BAJALI
PIN-781325
ASSAM
40: ABDUL MATLEB ALI
SON OF DEWAN ALI MUNSHI
RESIDENT OF KHALILPUR
BIDYAPARA PT2
P.O..- DHUBRI
DISTRICT- DHUBRI
PIN- 783324
ASSAM
41: CHANCHAL KUMAR SAHA
SON OF LT. DWIJENDRA LAL SAHA
RESIDENT OF WARD NO. 25
SALBARI
P.O..- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
42: ABDUL HYE SARKAR
SON OF RAMJAN ALI SARKAR
RESIDENT OF WARD NO. 14
PRAGATI NAGAR
P.O..- KHALILPUR
DISTRICT- DHUBRI
PIN- 783325
ASSAM
43: PRABIR KUMAR SHARMA
SON OF LT. MADHAB CHANDRA SARMA
RESIDENT OF WARD NO.-03
BAKHRAPARA PART-2
P.O.BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
44: RAM KRISHNA CHOUDHURY
SON OF LT. GOPINATH CHOUDHURY
RESIDENT OF MILON NAGAR
BIDYAPUR
P.O..- SIMLAGURI
Page No.# 36/41
DISTRICT- BARPETA
PIN- 781313
ASSAM
45: PARTHA SARATH PRAMANIK
SON OF GOPINATH PRAMANIK
RESIDENT OF WARD NO. 2
P.O..- ABHYAPURI
DISTRICT- BONGAIGAON
PIN- 783384
ASSAM
46: DHANANJOY OJAH
SON OF LT. JAGABANDHU OJAH
RESIDENT OF WARD NO. 13
P.O..- SUNDARIDIA KALAYAHATI
DISTRICT- BARPETA
PIN- 781314
ASSAM
47: RATNESWAR TALUKDAR
SON OF LT. MAHENDRA TALUKDAR
RESIDENT OF JAPARKUCHI
MAHAT NAGAR
DISTRICT- NALBARI
PIN- 781334
ASSAM
48: JAGDISH BARMAN
SON OF SUSHIL MOHAN BARMAN
RESIDENT OF WARD NO. 14
DOLAIGAON
P.O..- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM
49: MANORANJAN DEURI
SON OF LT. GHANADSHYAM DEURI
RESIDENT OF MOUTUPURI
P.O..- HOWLY
DISTRICT- BARPETA
PIN- 781316
ASSAM
50: BUJAN ALI
SON OF LT. ALIMSHA ALI
RESIDENT OF WARD NO. 8
Page No.# 37/41
BYE LANE3
JYOTINAGAR
DISTRICT- NALBARI
PIN-781335
ASSAM
51: HIRANYA KUMAR BRAHMA
SON OF LT. MOTILAL BRAHMA
RESIDENT OF SILPOTAGAON
P.O..- KAJALGAON
DISTRICT- CHIRANG
PIN- 783385
ASSAM
52: DILIP DUTTA
SON OF LT. MANIK DUTTA
RESIDENT OF TARAJAN GAYANGAON
BORACHUK JORHAT
DISTRICT-JORHAT
PIN- 785001
ASSAM
53: KALYAN KUMAR DAS
SON OF LT. KAILASH CHANDRA DAS
RESIDENT OF WARD NO. 3
SARUPATHAR TOWN
SARUPATHAR
GOLAGHAT
P.O. GOLAGHAT
DISTRICT- GOLAGHAT
PIN- 785601
ASSAM
54: SARBESWAR PATHAK
SON OF LT. MATI RAM PATHAK
RESIDENT OF HOUSE NO. 35
LAKHI MANDIR PATH
LUIT PATH BYLANE- 1 LALMATI GUWAHATI
DISTRICT- KAMRUP(M)
PIN- 781029
ASSAM
55: NIREN DEORI
SON OF LT. LABHESWAR DEORI
RESIDENT OF LESIAGAON KALIMONDIR PATH
PATORKUCHI
BASISTHA CHARIALI
DISTRICT-KAMRUP(M)
Page No.# 38/41
PIN-781029
ASSAM. GUWAHATI
56: BARUN KUMARSAHARIA
SON OF LT. PITAMBAR SAHARIA
57. RESIDENT OF WARD NO.8
SANKAR NAGAR
MANGALDAI
DARRANG
DISTRICT- DARRANG
PIN- 784125
ASSAM
57: SUNAHAR ALI
SON OF LT. SAFICUL HAQUE
RESIDENT OF WARD NO.2
HATMENT ROAD SARALKHA ROAD
SETTLEMENT ROAD
KARIMGANJ
DISTRICT- KARIMGANJ
PIN- 788712
ASSAM
58: RATI RAM BAGLARY
SON OF LT. NAOUN CHANDRA BAGLARY
RESIDENT OF KACHARIGAON
KATHIATOLI CHARIALI
KAMPUR
NAGAON
DISTRICT- NAGAON
PIN- 782427
ASSAM
59: DHANESHWAR DAS
SON OF LT. MOHAN CHANDRA DAS
RESIDENT OF HOUSE NO.2
TETELIA
NEAR SOMNATH MANDIR
GOTANAGAR
GUWAHATI
DISTRICT- KAMRUP(M)
PIN- 781011
ASSAM
60: MATI RAM DEKA
SON OF LT. NABIN CHANDRA DEKA
RESIDENT OF HOUSE NO. 7
NAMGARH PATH
Page No.# 39/41
DARAKA NAGAR
KHANAPARA
61. 17 GUWAHATI
DISTRICT- KAMRUP(M)
PIN-781022
ASSAM
61: AKAN CHANDRA NATH
SON OF LT. GHANA KANTA NATH
RESIDENT OF HOUSE NO. 10/A
FLAT NO. 301/B
BASISTHA ENCLAVE
BASISTHAPUR BYELANE NO.2
BELTOLA
GUWAHATI
DISTRICT- KAMRUP(M)
PIN-781028
62: BONTI KAKOTI
DAUGHTER OF LT. ABANI HAZARIKA
WIFE OF MR. BIDYA KAKOTI
RESIDENT OF HOUSE NO.9
BYE LANE KRISHNACHURA LOKHRA
PATH GUWAHATI
BAMUNPARA
DISTRICT- KAMRUP(M)
PIN- 781040
ASSAM
63: BISWAJIT DAS
SON OF LT. AUROBINDO KR. DAS
RESIDENT OF NIGHTINGLE APARTMENT B 404
NORTH HARBOURGAON
P.O. KHUTIKATIA
NAGAON
DISTRICT- NAGAON
PIN- 782002
ASSAM
64: ANANDA CHANDRA NATH
SON OF LT. PADMA KANTA NATH
RESIDENT OF BANK COLONY RAZAGAON
RAHA
NAGAON
P.O..- RAHA
DISTRICT- NAGAON
PIN- 782103
ASSAM
Page No.# 40/41
65: CHAKRADHAR BARMAN
SON OF LT MADHAB CHANDRA BARMAN
RESIDENT OF ABHOYPUR
AMINGAON
KAMRUP
P.O..- AMINGAON
DISTRICT- KAMRUP
PIN- 781031
ASSAM
VERSUS
THE UNION OF INDIA
MINISTRY OF LABOUR AND EMPLOYMENT AND 4 ORS.
REPRESENTED BY SECRETARY
SHRAM SHAKTI BHAWAN
RAFI MARG
NEW DELHI-110001
2:THE CENTRAL PROVIDENT
THE EMPLOYEES PROVIDENT FUND ORGANISATION FUND
COMMISSIONER
MINISTRY OF LABOUR AND EMPLOYMENT GOVT. OF INDIA
BHAVISHYA NIDHI BHAWAN
14
BHIKAJI CAMA PLACE
NEW DELHI- 110066
3:THE REGIONAL PROVIDENT FUND COMMISSIONER
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
G.S. ROAD
BHANGAGARH
GUWAHATI - 780005
4:INDIAN OIL CORPORATION LIMITED (REFINERIES DIVISION)
EMPLOYEES PROVIDENT FUND
(EXEMPTED BY THE REGIONAL PROVIDENT FUND COMMISSIONER
NEW DELHI AND APPROVED BY THE COMMISSIONER OF INCOME TAX
NEW DELHI) CORE-2
SCOPE COMPLEX
7
INSTITUTIONAL AREA
LODHI ROAD
NEW DELHI- 110003
5:INDIAN OIL CORPORATION LIMITED BONGAIGAON REFINERY
Page No.# 41/41
DISTRICT- CHIRANG
PIN- 783385
ASSAM
------------
Advocate for the petitioner(s): Mr. SK Chakraborty
Advocate for the respondent(s): Mr. A Dasgupta, Senior Advocate
Mr. S Chakraborty
Mr. N Baruah for respondent No.5
BEFORE
HON'BLE MR. JUSTICE DEVASHIS BARUAH
ORDER
07.02.2026
List these matters again on 26.02.2026.
JUDGE
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