Citation : 2026 Latest Caselaw 736 Gua
Judgement Date : 4 February, 2026
Page No.# 1/9
GAHC010233642017
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/1612/2017
SMT. KULSUM BHANU and 27 ORS.
ROLL. NO. 1052 D/O. SRI KOMOR UDDIN, C/O. RUHUL AMIN SARKAR, R/O.
VILL./ TOWN KHALILPUR AMBAGAN, H/NO. 2, P.O. JHAGRARPAR, P.S.
DHUBRI, DIST. DHUBRI, ASSAM, PIN.- 783352.
2: SMT. PUNAM KARMAKAR
ROLL NO.1824 D/O SRI PIYUSH KARMAKAR R/O VILL./TOWN BISONDAI
PART III H/NO. 337 P.O -BARO CHARAIKHOLA
P.S- GOLAKGANJ DIST.- DHUBRI
ASSAM. PIN- 783334.
3: SMT. JYOTSNA MALI
ROLL NO.931 D/O SRI RANJIT MALI R/O VILL./TOWN SOUTH
KACHAKANA H/NO.75 P.O -KACHAKANA
P.S- TAMARHAT DIST.- DHUBRI
ASSAM. PIN- 783334.
4: SMT. MANIKA PRODHANI
ROLL NO.1214 D/O SRI NIRENDRANATH PRODHANI R/O VILL./TOWN
BISONDAI PT. 1 H/NO.389 P.O -BISONDAI
P.S- GOLOKGANJ DIST.- DHUBRI
ASSAM. PIN- 783334.
5: SMT. SEEMA BARMAN
ROLL NO.3269 D/O SRI GOPAL BARMAN R/O VILL./TOWN
MADHUSOULMARI PT. II P.O - GAURIPUR
P.S- GAURIPUR DIST.- DHUBRI
ASSAM. PIN- 783325.
6: SMT. PARAMITA BHAKAT
ROLL NO.1677 D/O SRI NRIPEN BHAKAT R/O VILL./TOWN JINKATA PART II
H/NO. 332 P.O -MAHAMAYAHAT
P.S- GOLAKGANJ DIST.- DHUBRI
ASSAM. PIN- 783335.
Page No.# 2/9
7: SMT. SHAHAJADI BEGUM
ROLL NO.2329 D/O SRI SHEHAR ALI R/O VILL./TOWN CHALBANDA
H/NO.163 P.O - BARKANDA
P.S- BILASIPARA DIST.- DHUBRI
ASSAM. PIN- 783348.
8: SMT. MONJUMA BEGUM
ROLL NO.1402 D/O SRI AZIM UDDIN SK
C/O HAFIZUR RAHMAN R/O VILL./TOWN ADABARI PT.II H/NO. 229 P.O -
SALGALCHARA
P.S- DHUBRI DIST.- DHUBRI
ASSAM. PIN- 783324.
9: SMT. RUPALI ADHIKARY
ROLL NO.2156 D/O SRI SWAPAN KUMAR ADHIKARY R/O VILL./TOWN
CHARAIKHOLA H/NO. 62 P.O - BISONDAI
P.S- GOLAKGANJ DIST.- DHUBRI
ASSAM. PIN- 7833234.
10: SMT. SHEFALI ADHIKARY
ROLL NO.2351 D/O SRI LT KAMALA KANTA ADHIKARY R/O VILL./TOWN
SOUTH KACHAKHANA H/NO.57 P.O - KACHAKANA
P.S- KACHAKANA DIST.- DHUBRI
ASSAM. PIN- 783334.
11: SMT. MARAMI SARKAR
ROLL NO.1247 D/O SRI NARAYANCH SARKAR R/O VILL./TOWN LOTKA
H/NO. 36 P.O - MOTERJHAR
P.S- GOLAKGANJ DIST.- DHUBRI
ASSAM. PIN- 783334.
12: SMT. ANUSHREE CHOUDHURY
ROLL NO. 131 D/O SRI CHIRA KANTA CHOUDHURY R/O VILL./TOWN
SOUTH TOKRERCHARA PT. IV H/NO. 398 P.O - GOLAKGANJ
P.S- GOLAKGANJ DIST.- DHUBRI
ASSAM. PIN- 783325.
13: SMT. HEMJYOTI ROY
ROLL NO. 700 D/O SRI KAMINI KR. ROY R/O VILL./TOWN MOTERJHAR
H/NO. 142 P.O - MOTERJHAR
P.S. - GOLAKGANJ DIST.- DHUBRI
ASSAM. PIN- 783334.
14: SMT. PRITISHIKHA ROY
ROLL NO.1790 D/O SRI KARMA NARAYAN ROY R/O VILL./TOWN
MORAKURA H/NO. 12 P.O -MOTERJHAR
P.S- GOLAKGANJ DIST.- DHUBRI
Page No.# 3/9
ASSAM. PIN- 783334.
15: SMT. SHEFALI BALA RAY
ROLL NO. 2352 D/O SRI FUL KUMAR RAY R/O VILL./TOWN BANIAMARI
H/NO.475 P.O - SAHEBGANJ
P.S- GOLAKGANJ DIST.- DHUBRI
ASSAM. PIN- 783331.
16: SMT. BHANUMATI BARMAN
ROLL NO. 309 D/O SRI PROBHAT CH. BARMAN R/O VILL./TOWN JINKATA
PART I H/NO. 10 P.O - MAHAMAYAHAT
P.S- GOLAKGANJ DIST.- DHUBRI
ASSAM. PIN- 783335.
17: SMT. BHUMIKA DEVI
ROLL NO.320 D/O SRI KHAGENDRA CH. NATH R/O VILL./TOWN
GOPIGAON PT. I H/NO. 47 P.O - LAKHIGANJ
P.S- BILASIPARA DIST.- DHUBRI
ASSAM. PIN- 783345.
18: SMT. MOMMI RABHA
ROLL NO.1370 D/O SRI SUBHASH RABHA R/O VILL./TOWN R.K. MISSION
ROAD
OPP.F. C. WAREHOUSE H/NO. 673 P.O - BIDYAPARA
P.S- DHUBRI DIST.- DHUBRI
ASSAM. PIN- 783324.
19: SMT. MOUSUMI RAY
ROLL NO. 1432 D/O SRI NANDALAL RAY R/O VILL./TOWN S. KACHAKHNA
H/NO. 167 P.O - KACHAKHANA
P.S- TAMARHAT DIST.- DHUBRI
ASSAM. PIN- 783334.
20: SMT. BANASRI ROY
ROLL NO. 226 D/O SRI RABINDRA NATH ROY R/O VILL./TOWN NORTH
RAIPUR PT. III H/NO. 97 P.O - BISONDOI
P.S- GOLAKGANJ DIST.- DHUBRI
ASSAM. PIN- 783334.
21: SMT. ANIMA KINNAR
ROLL NO. 3323 C/O SRI ANANDA KINNAR R/O VILL./TOWN
KACHAKHANA H/NO. P.O - KACHAKHANA
P.S- TAMARHAT DIST.- DHUBRI
ASSAM. PIN- 783325.
22: SMT. ANURADHA ROY
ROLL NO. 129 D/O LATE PRANESWAR ROY
C/O SRI MAYA RANI ROY R/O VILL./TOWN KISMATHASDAHA PT. IV
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H/NO.318 P.O - KISMATHASDAHA
P.S- DHUBRI DIST.- DHUBRI
ASSAM. PIN- 783334.
23: SMT. SAKERA KHATUN
ROLL NO.2236 D/O SRI MD. SAMSUL HOQUE SAHA R/O VILL./TOWN
BORO BAGHJHAPA H/NO. 431 P.O - HAZIRHAT
P.S- SUKCHAR DIST.- DHUBRI
ASSAM. PIN- 783128.
24: SMT. MONJULA RAY
ROLL NO. 1399 D/O SRI MAJENDRA KR. RAY R/O VILL./TOWN
KHUTAPARA H/NO. 142 P.O - MAJERGAON
P.S- BAHALPUR DIST.- DHUBRI
ASSAM. PIN- 783376.
25: SMT. MUKRIMA KHATUN
ROLL NO. 2779 D/O SRI ABDUL HAI SK R/O VILL./TOWN BISONDOI PT. I
H/NO.213 P.O - BISONDAI PT. I
P.S-GOLAKGANJ DIST.- DHUBRI
ASSAM. PIN- 783334.
26: SMT. RESHMI KHATUN
ROLL NO. 1988 D/O SRI ASRAB HOSSAIN PRAMANIK
C/O ABDUL HALIM MOLLAH R/O VILL./TOWN GHAGER ALGA PART I
H/NO. 40 P.O - GERAMARI
P.S- GAURIPUR DIST.- DHUBRI
ASSAM. PIN- 783339.
27: SMT. MARZINA KHATUN
ROLL NO. 1417 D/O SRI ALAMOTUL KHATUN
C/O SOKIAT ALI R/O VILL./TOWN BAGULAMARI ISLAM NAGAR H/NO. 59
B P.O - AMCO ROAD
P.S- DHUBRI DIST.- DHUBRI
ASSAM. PIN- 783323.
28: SMT. RUMPA BEPARI
ROLL NO. 2853 D/O SRI RANJIT BEPARI R/O VILL./TOWN BIDYADABRI PT.
V H/NO.230 P.O - MAHAMAYAHAT
P.S- GOLAKGANJ DIST.- DHUBRI
ASSAM. PIN- 783335
VERSUS
THE STATE OF ASSAM and 27 ORS.
REP. BY THE COMMISSIONER and SECRETARY, HEALTH and F.W. DEPTT.,
GOVT. OF ASSAM, DISPUR, GHY.- 781006.
Page No.# 5/9
2:THE MISSION DIRECTOR
NATIONAL HEALTH MISSION
ASSAM. SAIKIA COMMERCIAL COMPLEX
G. S. ROAD
CHRISTIANBASTI
GUWAHATI- 781005.
3:THE JOINT DIRECTOR OF HEALTH SERVICES CUM MEMBER
SECRETARY
DISTRICT HEALTH SOCIETY
DHUBRI DIST.- DHUBRI
ASSAM PIN- 783301
4:SMT. AKLIMA KHATUN
SL. NO. 92 D/O SRI NIZAM UDDIN PARAMANIK R/O VILL./TOWN
HATSINGIMARI H/NO. 69 P.O - HATSINGIMARI
P.S- SOUTH SALMARA DIST.- DHUBRI
ASSAM. PIN- 783135.
5:SMT. BHANITA ROY
SL. NO. 95 D/O SRI DEBEN CH. ROY R/O VILL./TOWN SOULMARI H/NO. 6
P.O - KACHARIHAT
P.S- DHUBRI DIST.- DHUBRI
ASSAM. PIN- 783334.
6:SMT. DIPA RANI BHAKAT
SL. NO. 98 D/O SRI LT. GOTENDRA NATH BHAKAT
C/O TULO BALA BHAKAT R/O VILL./TOWN LOHAJANI H/NO.41 P.O -
MARAGADADHAR
P.S- GOLAKGANJ DIST.- DHUBRI
ASSAM. PIN- 783335.
7:SMT. GAYTRI PRODHANI
PRODHANI SL. NO.100 D/O SRI RABINDRA NATH PRODHANI R/O
VILL./TOWN MARAKURA H/NO. 143 P.O - MOTERJHAR
P.S- GOLAKGANJ DIST.- DHUBRI
ASSAM. PIN- 783334.
8:SMT. GITA ADHIKARY
SL. NO. 101 D/O SRI GAJEN ADHIKARI R/O VILL./TOWN JHASKAL PT. III
H/NO. 28 P.O - JHASKAL
P.S- AGOMANI DIST.- DHUBRI
ASSAM. PIN- 783335.
9:GOLENUR BEGUM
SL NO. 103 D/O SRI GOLAP UDDIN SHEIKH R/O VILL./TOWN
KAMANDANGA KUTI H/NO. 68 P.O - KAMANDANGA
P.S- TAMARHAT DIST.- DHUBRI
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ASSAM. PIN- 783332.
10:SMT. HABIZA KHATUN
SL. NO. 104 D/O SRI JOSMOT ALI R/O VILL./TOWN FULZORPARA H/NO.7
P.O - CHAPOR
P.S- DHUBRI DIST.- DHUBRI
ASSAM. PIN- 783371.
11:SMT. HASINA BEGUM
SL. NO. 105 D/O SRI HAYET ALI
C/O SANOWAR HUSSAIN R/O VILL./TOWN FASATPUR H/NO. 34 P.O -
RANGAMATI
P.S- GAURIPUR DIST.- DHUBRI
ASSAM. PIN- 783339.
12:SMT. JAHANARA KHATUN
SL. NO.108 D/O SRI ABDUL MATLEB R/O VILL./TOWN BISONDAI PART III
H/NO. 150 P.O - BARUNDANGA
P.S- GOLAKGANJ DIST.- DHUBRI
ASSAM. PIN- 783334.
13:LIBIYA SULTANA
SL NO. 113 C/O SRI ABDUL MALEQUE R/O VILL./TOWN H/NO.225 P.O -
DHUBRI
P.S-DHUBRI DIST.- DHUBRI
ASSAM. PIN- 783301.
14:SMT. LIPIKA BALA ROY
SL. NO.114 D/O SRI ABHAY CHARAN ROY
C/O NANI BALA ROY R/O VILL./TOWN KACHARKHASH PART I H/NO. 397
P.O - DHARMASALA
P.S- DHUBRI DIST.- DHUBRI
ASSAM. PIN- 783324.
15:SMT. MAMATA ROY
SL. NO. 117 D/O SRI MANOMAHAN ROY R/O VILL./TOWN KALDOBA PT. III
H/NO 538. P.O - ANGOMANI
P.S- GOLAKGANJ DIST.- DHUBRI
ASSAM. PIN- 783335.
16:SMT. MAMATA MINAZ
SL. NO. 118 D/O SRI MIZANUR RAHMAN R/O VILL./TOWN BIDYAPARA
BHATIGAON H/NO.259 K P.O - AMCO ROAD
P.S-DHUBRI DIST.- DHUBRI
ASSAM. PIN- 783323.
17:SMT. MAMUNI ROY
SL. NO.119 D/O SRI KOTOWAL ROY R/O VILL./TOWN GAURIPUR WARD
Page No.# 7/9
NO. 1 H/NO. 632 P.O - GAURIPUR
P.S- GAURIPUR DIST.- DHUBRI
ASSAM. PIN- 783331.
18:SMT. MANJILA BALA ROY
SL. NO.120 D/O SRI NRIPENDRA ROY R/O VILL./TOWN CHARAIKHOLA
H/NO. 103 P.O - BISONDAI
P.S- GOLAKGANJ DIST.- DHUBRI
ASSAM. PIN- 783334.
19:SMT. MAZANI ROY
SL. NO.124 D/O LATE NIRMAL CHANDRA RAY R/O VILL./TOWN SOUTH
KACHAKHANA H/NO. 19 P.O - KACHAKHANA
P.S- TAMARHAT DIST.- DHUBRI
ASSAM. PIN- 783334.
20:SMT. MEHENAZ SULTANA
SL. NO.125 D/O SRI YAKUB ALI R/O VILL./TOWN BITYAPARA CHURCH
ROAD BYE LANE W/NO. 9 H/NO.171 P.O - DHUBRI
P.S- DHUBRI DIST.- DHUBRI
ASSAM. PIN- 783301.
21:MINARA KHATUN
SL NO. 126 C/O SRI SHONA ULLAH SK R/O VILL./TOWN CHIRAKHOWA PT
V H/NO. 158 P.O - ALAMGANJ
P.S- FARIRGANJ DIST.- DHUBRI
ASSAM. PIN- 783339.
22:SMT. NARZIMA BEGUM
BEGUM SL. NO.130 D/O MD. ABDUR RAHMAN
C/O JELEKHA KHATUN R/O VILL./TOWN BARGIRAIRPAR H/NO. 48 P.O -
BARKANDA
P.S-BILASIPARA DIST.- DHUBRI
ASSAM. PIN- 783348.
23:SMT. NITU DAS
SL. NO. 131 D/O SRI NRIPEN CHANDRA DAS R/O VILL./TOWN
JHAGRARPAR PART I H/NO. 257 P.O - JHAGRARPAR
P.S- DHUBRI DIST.- DHUBRI
ASSAM. PIN- 783325.
24:SMT. PRANATI CHAKRABORTY
SL. NO.134 D/O LATE LAB CH. CHAKRABORTY
C/O JAYANTI CHAKRABORTY R/O VILL./TOWN SAPATGRAM W/NO. 3
NEAR ELECTRICAL OFFICE H/NO. 450
P.O - SAPATGRAM
P.S-SAPATGRAM DIST.- DHUBRI
ASSAM. PIN- 783337.
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25:SMT. RONJU ARA BEGUM
SL. NO. 138 D/O SRI MD. ABDUR RAHIM SK R/O VILL./TOWN KAZIPUR
H/NO. 253 P.O - KALAPANI
P.S- MANKARCHAR DIST.- DHUBRI
ASSAM. PIN- 783135.
26:SMT. RUPALI ROY
SL. NO. 140 D/O SRI HARI PADA ROY R/O VILL./TOWN BISHKHOWA PT. IV
H/NO. 267 P.O - BISHKHOWA
P.S- GOLAKGANJ DIST.- DHUBRI
ASSAM. PIN- 783334.
27:SMT. SHAHIDUN NISSA
SL. NO. 143 D/O SRI SAYED ALI R/O VILL./TOWN COLLEGE NAGAR
DHUBRI H/NO. 169 P.O - FULBARI
P.S- KATIGORAH DIST.- DHUBRI
ASSAM. PIN- 783325.
28:SMT. SNIGDHA ROY
SL. NO.145 D/O SRI ADHIR CHANDRA ROY R/O VILL./TOWN SOUTH
TORERCHARA PART II H/NO. 89 P.O - GOLAKGANJ
P.S- GOLAKGANJ DIST.- DHUBRI
ASSAM. PIN- 783334
Advocate for the Petitioner : MS.SUSENTETLA, MR.A I KATHAR,MR.M SARANIA,MR.S U
AHMED
Advocate for the Respondent : MR.R ISLAMR- 5-8,14and15,17-19,25,26and28, MDI H KHAN(R-
12&16)(R-20, 22, 23&27) (R-11) (R-11),MR.M U MONDAL(R-12&16)(R-20, 22, 23&27) (R-11) (R-
11),MR.U K NAIR(R- 5-8, 14&15 17-19, 25, 26&28),SC, HEALTH & F W,MSN NASRIN(R- 12&16)
(R-20, 22, 23&27) (R-11) (R-11)
BEFORE
DEPUTY REGISTRAR (BENCH) - MR. SAPTARSHI DAS
ORDER
Date : 04.02.2026
Case taken up before the Lawazima Court.
None appears on behalf of the petitioners. Perused the records.
A careful perusal of the instant case record reveals that the previous Lawazima Court Page No.# 9/9
vide its order dated 27.11.2025 had directed the petitioners to take fresh steps for service of notice upon the respondent No. 21 by way of speed post mode, within 7 (seven) days from the date of the said order.
However, as of today, no such steps have been taken by the petitioners for issuance of notice to the respondent mentioned above.
In view of the above, the petitioners are hereby afforded another one week time to take fresh steps for service of notice upon the respondent No. 21 by way of speed post mode, failing which, the A.O.(J) of the concerned section is directed to take necessary steps for placing the matter before the Hon'ble Court.
Deputy Registrar (Bench)
Comparing Assistant
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