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Jutila Medhi vs The State Of Assam And 4 Ors
2026 Latest Caselaw 1765 Gua

Citation : 2026 Latest Caselaw 1765 Gua
Judgement Date : 27 February, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Jutila Medhi vs The State Of Assam And 4 Ors on 27 February, 2026

                                                                  Page No.# 1/4

GAHC010139972024




                                                           undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/3576/2024

         JUTILA MEDHI
         W/O- LATE JOYCHARAN MEDHI, R/O- VILL. MAJKUCHI, P.O. PATBAUSHI,
         DISTRICT- BARPETA, ASSAM, PIN- 781314



         VERSUS

         THE STATE OF ASSAM AND 4 ORS
         REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
         OF ASSAM, HEALTH AND FAMILY WELFARE DEPARTMENT, DISPUR,
         GUWAHATI- 781006

         2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
          HEALTH AND FAMILY WELFARE DEPARTMENT
          DISPUR
          GUWAHATI- 781006

         3:THE DIRECTOR
          HEALTH AND FAMILY WELFARE
          HENGERABARI
          GUWAHATI- 781036

         4:THE PRINCIPAL ACCOUNTANT GENERAL (A AND E)
         ASSAM
          MAIDAMGAON
          GUWAHATI- 781029
          DIST- KAMRUP (M)
         ASSAM

         5:SMT. BHANU DAS
         W/O- LATE SATYAJIT MEDHI
          C/O- LATE MADHAB DAS
          R/O- BARPETA
                                                                           Page No.# 2/4

             ISSAPUR HATI WARD NO. 21
             P.O. AND P.S. BARPETA
             DIST.- BARPETA
             ASSAM
             PIN- 781321

            6:THE DIRECTOR ACCOUNTS AND TREASURIES GOVT. OF ASSAM
             KALAGURU BISHNU RABHA FLYOVER
             DISPUR
             GANESHGURI
             GHY-78100

Advocate for the Petitioner   : MR. N K KALITA, MR D DEKA

Advocate for the Respondent : SC, AG, MS. D PATHAK(R-5),MR. R DE (R-5),SC, HEALTH AND
FW




             Linked Case : I.A.(Civil)/3430/2024

            THE PRINCIPAL ACCOUNTANT GENERAL (A AND E)
            ASSAM
            MAIDAMGAON
            GUWAHATI- 781029
            DIST- KAMRUP (M)
            ASSAM


             VERSUS

            JUTILA MEDHI AND 4 ORS
            W/O- LATE JOYCHARAN MEDHI
             R/O- VILL. MAJKUCHI
             P.O. PATBAUSHI
             DISTRICT- BARPETA
             ASSAM
             PIN- 781314

            2:THE STATE OF ASSAM

            REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
            OF ASSAM
            HEALTH AND FAMILY WELFARE DEPARTMENT
            DISPUR
                                                       Page No.# 3/4

GUWAHATI- 781006

3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
HEALTH AND FAMILY WELFARE DEPARTMENT
DISPUR
GUWAHATI- 781006

4:THE DIRECTOR
HEALTH AND FAMILY WELFARE
HENGERABARI
GUWAHATI- 781036

5:SMT. BHANU DAS
W/O- LATE SATYAJIT MEDHI
C/O- LATE MADHAB DAS
R/O- BARPETA
ISSAPUR HATI WARD NO. 21
P.O. AND P.S. BARPETA
DIST.- BARPETA
ASSAM
PIN- 781321
------------
Advocate for : MR. C BORUAH
Advocate for : SC
HEALTH AND F W appearing for JUTILA MEDHI AND 4 ORS
                                                                           Page No.# 4/4


                                 BEFORE
                HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

                                      ORDER

Date : 27.02.2026

Due to paucity of time, the matter could not be taken up today. Registry to list this matter again on 20.03.2026.

JUDGE

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