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Gauhati High Court
Page No.# 1/12 vs State Of Assam And 24 Ors on 27 February, 2026
Page No.# 1/12
GAHC010014072019
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : RSA/26/2019
SRI SUBRATA ROY @ KHUKON ROY AND ANR
S/O LATE SUNIL RANJAN ROY,
RESIDENT OF STATION ROAD, KARIMGANJ TOWN, DIST KARIMGANJ,
ASSAM
2: SRI SATYABRATA DAS @ BACCHU
S/O LATE SUNIL RANJAN ROY
RESIDENT OF STATION ROAD
KARIMGANJ TOWN
DIST KARIMGANJ
ASSA
VERSUS
STATE OF ASSAM AND 24 ORS
REPRESENTED BYTHE DEPUTY COMMISSIONER, KARIMGANJ, PO, PS
AND DIST KARIMGANJ, ASSAM
2:THE DEPUTY COMMISSIONER
KARIMGANJ
PO AND DIST KARIMGANJ
3:THE SUB DEPUTY COLLECTOR
KARIMGANJ
PO PS AND DIST KARIMGANJ
4:ON THE DEATH OF BROJO GOPAL DAS
HIS LEGAL HEIRS.
4.1:SWAPNA DAS
W/O LATE BROJO GOPAL DAS
Page No.# 2/12
RESIDENT OF BONOMALI ROAD
KARIMGANJ TOWN
WARD NO. 14
PO PS AND DIST KARIMGANJ
4.2:RAJA GONESH DAS
S/O LATE BROJO GOPAL DAS
RESIDENT OF BONOMALI ROAD
KARIMGANJ TOWN
WARD NO. 14
PO PS AND DIST KARIMGANJ
4.3:BISWA DAS
S/O LATE BROJO GOPAL DAS
RESIDENT OF BONOMALI ROAD
KARIMGANJ TOWN
WARD NO. 14
PO PS AND DIST KARIMGANJ
5:BASU GOPAL DAS
S/O LATE HARE KRISHNA DAS
RESIDENT OF BONOMALI ROAD
KARIMGANJ TOWN
WARD NO. 14
PO PS AND DIST KARIMGANJ
6:GOUR GOPAL DAS
S/O LATE HARE KRISHNA DAS
RESIDENT OF BONOMALI ROAD
KARIMGANJ TOWN
WARD NO. 14
PO PS AND DIST KARIMGANJ
7:NARAYAN CHANDRA DAS
S/O LATE HARE KRISHNA DAS
RESIDENT OF BONOMALI ROAD
KARIMGANJ TOWN
WARD NO. 14
PO PS AND DIST KARIMGANJ
Page No.# 3/12
8:DHRUBA GOPAL DAS
S/O LATE HARE KRISHNA DAS
RESIDENT OF BONOMALI ROAD
KARIMGANJ TOWN
WARD NO. 14
PO PS AND DIST KARIMGANJ
9:SANJIB DAS
S/O LATE HARE KRISHNA DAS
RESIDENT OF BONOMALI ROAD
KARIMGANJ TOWN
WARD NO. 14
PO PS AND DIST KARIMGANJ
10:RADHA RANI DAS
D/O LATE HARE KRISHNA DAS OF BIPINPAL ROAD
KARIMGANJ TOWN
PO
PS AND DIST KARIMGANJ. ASSAM
11:BIVA DAS BARMAN
D/O LATE HARE KRISHNA DAS
W/O SRI DHIRENDRA DAS BARMAN OF NIVA PALLY
KUMARGHAT
PO KUMARGHAT
DIST KUMARGHAT
TRIPURA
12:TULSI RANI DAS
D/O LATE HARE KRISHNA DAS
W/O SUNIL CHANDRA DAS
HOSPITAL ROAD
NAWGAON
PO AND DIST NAWGAON
ASSAM
13:TAPATI DAS PODDAR
D/O LATE HARE KRISHNA DAS
Page No.# 4/12
W/O SWAPAN DAS PODDAR OF 12 RAMKRISHNA UPANIBESH
JADAHPUR
KOLKATTA WEST BENGAL.
14:JHUMA RANI PATIL
D/O LATE HARE KRISHNA DAS
W/O SRI BIPUL PATIL OF MANAGHAT(NEAR MARKET)
PO MANAGHAT
TRIPURA.
15:SNEHA DAS
W/O LATE SHYAMAL DAS
OF SUBASH NAGAR
KARIMGANJ TOWN
PO
PS AND DIST KARIMGANJ
ASSAM
16:RATAN DAS
S/O LATE SHYAMAL DAS
OF SUBASH NAGAR
KARIMGANJ TOWN
PO
PS AND DIST KARIMGANJ
ASSAM
17:DIPALI DAS
D/O LATE SHYAMAL DAS
OF SUBASH NAGAR
KARIMGANJ TOWN
PO
PS AND DIST KARIMGANJ
ASSAM
18:SHAMBHUNATH BANIK
S/O LATE ASHUTOSH BANIK
OF OLD STATION ROAD
KARIMGANJ
PO
PS AND DIST KARIMGANJ
ASSAM
19:SHANKAR PRASAD BANIK
Page No.# 5/12
S/O LATE ASHUTOSH BANIK
OF DESOBONDHU ROAD
HOSPITAL ROAD
SILCHAR
5 PO
PS SILCHAR
DIST CACHAR ASSAM
20:CHANDRA SEKHAR BANIK
S/O LATE ASHUTOSH BANIK
OF DESOBONDHU ROAD
HOSPITAL ROAD
SILCHAR
5 PO
PS SILCHAR
DIST CACHAR ASSAM
21:SWAPNA DUTTA
D/O LATE ASHUTOSH BANIK
W/O PRABIR DUTTA
STATION ROAD
ARUNACHAL DIST 24 PORGONA
WEST BENGAL
22:UMA RANI BANIK
W/O LATE SHYAMAL BANIK
C/O MODERN POLYTHENE FACTORY
PO SILCHAR-1.PS SILCHAR
DIST CACHAR
ASSAM
23:RUMELA BANIK
D/O LATE SHYAMAL BANIK
C/O MODERN POLYTHENE FACTORY
PO SILCHAR-1.PS SILCHAR
DIST CACHAR
ASSAM
24:PAMELA BANIK
D/O LATE SHYAMAL BANIK
C/O MODERN POLYTHENE FACTORY
PO SILCHAR-1.PS SILCHAR
DIST CACHAR
ASSAM
Page No.# 6/12
25:RUNITA BANIK
W/O LATE SHYAMAL BANIK
C/O MODERN POLYTHENE FACTORY
PO SILCHAR-1.PS SILCHAR
DIST CACHAR
ASSA
Advocate for the Petitioner : MR. P K ROY, MR. S K CHAKRABORTY,MRS. A
CHAKRABORTY,MS. M DUTTA
Advocate for the Respondent : GA, ASSAM, MR M HOSSAIN [R4.1, R4.2, R4.3, R-5-7,R-8 TO 10,
R-14-16],MR. M H LASKAR [R4.1, R4.2, R4.3, R-5-7,R-8 TO 10, R-14-16],MR. S ROY [R4.1, R4.2,
R4.3, R-5-7,R-8 TO 10, R-14-16]
Linked Case : I.A.(Civil)/3506/2025
SUBRATA ROY ALIAS KHUKON ROY AND ANR
S/O LATE SUNIL RANJAN ROY
RESIDENT OF STATION ROAD
KARIMGANJ TOWN
DIST KARIMGANJ
ASSAM
2: SRI SATYABRATA DAS @ BACCHU
S/O LATE SUNIL RANJAN ROY
RESIDENT OF STATION ROAD
KARIMGANJ TOWN
DIST KARIMGANJ
ASSAM
VERSUS
STATE OF ASSAM AND ORS
REPRESENTED BYTHE DEPUTY COMMISSIONER
KARIMGANJ
PO
PS AND DIST KARIMGANJ
ASSAM
2:THE DEPUTY COMMISSIONER
KARIMGANJ
PO AND DIST KARIMGANJ
3:THE SUB DEPUTY COLLECTOR
KARIMGANJ
PO PS AND DIST KARIMGANJ
Page No.# 7/12
4:ON THE DEATH OF BROJO GOPAL DAS
HIS LEGAL HEIRS.
4.1:SWAPNA DAS
W/O LATE BROJO GOPAL DAS
RESIDENT OF BONOMALI ROAD
KARIMGANJ TOWN
WARD NO. 14
PO PS AND DIST KARIMGANJ
4.2:RAJA GONESH DAS
S/O LATE BROJO GOPAL DAS
RESIDENT OF BONOMALI ROAD
KARIMGANJ TOWN
WARD NO. 14
PO PS AND DIST KARIMGANJ
4.3:BISWA DAS
S/O LATE BROJO GOPAL DAS
RESIDENT OF BONOMALI ROAD
KARIMGANJ TOWN
WARD NO. 14
PO PS AND DIST KARIMGANJ
5:BASU GOPAL DAS
S/O LATE HARE KRISHNA DAS
RESIDENT OF BONOMALI ROAD
KARIMGANJ TOWN
WARD NO. 14
PO PS AND DIST KARIMGANJ
6:GOUR GOPAL DAS
S/O LATE HARE KRISHNA DAS
RESIDENT OF BONOMALI ROAD
KARIMGANJ TOWN
WARD NO. 14
PO PS AND DIST KARIMGANJ
Page No.# 8/12
7:NARAYAN CHANDRA DAS
S/O LATE HARE KRISHNA DAS
RESIDENT OF BONOMALI ROAD
KARIMGANJ TOWN
WARD NO. 14
PO PS AND DIST KARIMGANJ
8:DHRUBA GOPAL DAS
S/O LATE HARE KRISHNA DAS
RESIDENT OF BONOMALI ROAD
KARIMGANJ TOWN
WARD NO. 14
PO PS AND DIST KARIMGANJ
9:SANJIB DAS
S/O LATE HARE KRISHNA DAS
RESIDENT OF BONOMALI ROAD
KARIMGANJ TOWN
WARD NO. 14
PO PS AND DIST KARIMGANJ
10:RADHA RANI DAS
D/O LATE HARE KRISHNA DAS OF BIPINPAL ROAD
KARIMGANJ TOWN
PO
PS AND DIST KARIMGANJ. ASSAM
11:BIVA DAS BARMAN
D/O LATE HARE KRISHNA DAS
W/O SRI DHIRENDRA DAS BARMAN OF NIVA PALLY
KUMARGHAT
PO KUMARGHAT
DIST KUMARGHAT
TRIPURA
12:TULSI RANI DAS
D/O LATE HARE KRISHNA DAS
W/O SUNIL CHANDRA DAS
HOSPITAL ROAD
NAWGAON
Page No.# 9/12
PO AND DIST NAWGAON
ASSAM
13:TAPATI DAS PODDAR
D/O LATE HARE KRISHNA DAS
W/O SWAPAN DAS PODDAR OF 12 RAMKRISHNA UPANIBESH
JADAHPUR
KOLKATTA WEST BENGAL.
14:JHUMA RANI PATIL
D/O LATE HARE KRISHNA DAS
W/O SRI BIPUL PATIL OF MANAGHAT(NEAR MARKET)
PO MANAGHAT
TRIPURA.
15:SNEHA DAS
W/O LATE SHYAMAL DAS
OF SUBASH NAGAR
KARIMGANJ TOWN
PO
PS AND DIST KARIMGANJ
ASSAM
16:RATAN DAS
S/O LATE SHYAMAL DAS
OF SUBASH NAGAR
KARIMGANJ TOWN
PO
PS AND DIST KARIMGANJ
ASSAM
17:DIPALI DAS
D/O LATE SHYAMAL DAS
OF SUBASH NAGAR
KARIMGANJ TOWN
PO
PS AND DIST KARIMGANJ
ASSAM
18:SHAMBHUNATH BANIK
S/O LATE ASHUTOSH BANIK
Page No.# 10/12
OF OLD STATION ROAD
KARIMGANJ
PO
PS AND DIST KARIMGANJ
ASSAM
19:SHANKAR PRASAD BANIK
S/O LATE ASHUTOSH BANIK
OF DESOBONDHU ROAD
HOSPITAL ROAD
SILCHAR
5 PO
PS SILCHAR
DIST CACHAR ASSAM
20:CHANDRA SEKHAR BANIK
S/O LATE ASHUTOSH BANIK
OF DESOBONDHU ROAD
HOSPITAL ROAD
SILCHAR
5 PO
PS SILCHAR
DIST CACHAR ASSAM
21:SWAPNA DUTTA
D/O LATE ASHUTOSH BANIK
W/O PRABIR DUTTA
STATION ROAD
ARUNACHAL DIST 24 PORGONA
WEST BENGAL
22:UMA RANI BANIK
W/O LATE SHYAMAL BANIK
C/O MODERN POLYTHENE FACTORY
PO SILCHAR-1.PS SILCHAR
DIST CACHAR
ASSAM
23:RUMELA BANIK
D/O LATE SHYAMAL BANIK
C/O MODERN POLYTHENE FACTORY
PO SILCHAR-1.PS SILCHAR
DIST CACHAR
ASSAM
Page No.# 11/12
24:PAMELA BANIK
D/O LATE SHYAMAL BANIK
C/O MODERN POLYTHENE FACTORY
PO SILCHAR-1.PS SILCHAR
DIST CACHAR
ASSAM
25:RUNITA BANIK
W/O LATE SHYAMAL BANIK
C/O MODERN POLYTHENE FACTORY
PO SILCHAR-1.PS SILCHAR
DIST CACHAR
ASSAM
------------
Advocate for : MR. P K ROYCHOUDHURY
Advocate for : MR. M H LASKAR appearing for STATE OF ASSAM AND ORS
BEFORE
HONOURABLE MR. JUSTICE SANJEEV KUMAR SHARMA
ORDER
Date : 27.02.2026
Heard Mr. S.K. Chakraborty, learned counsel for the applicants and Ms. S.
Choudhury, learned counsel appearing on behalf of Mr. M.H. Laskar, learned
counsel for the respondent Nos. 4.1, 4.2. 4.3, 5 to 7, 8 to 10 and 14 to 16.
It appears that as per order date 05.12.2025, the appellant was directed
to take steps for service of notice upon the respondent Nos. 11, 13, 17, 18, 20,
22, 24 and 25 by a substituted mode of publishing notice to their favour in two
news paper circulated in the media where the aforesaid respondents are stated
to have resided. The appellant has taken steps and an affidavit in this regard
has already been submitted on behalf of the appellant stated that the paper
publication has been caused in Niyamiya Barta and North East Express and the
copy of the notice is furnished in the affidavit.
Hence, service is deemed to be complete in respect of the said respondent
Page No.# 12/12
Nos. 11, 13, 17, 18, 20, 22, 24 and 25.
However none appears for the said respondents.
TCR as called for is received.
List the matter for hearing on 21.04.2026.
JUDGE
Comparing Assistant
