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Page No.# 1/67 vs The Union Of India And 5 Ors
2026 Latest Caselaw 1672 Gua

Citation : 2026 Latest Caselaw 1672 Gua
Judgement Date : 26 February, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Page No.# 1/67 vs The Union Of India And 5 Ors on 26 February, 2026

Author: Soumitra Saikia
Bench: Soumitra Saikia
                                                            Page No.# 1/67

GAHC010017402026




                                                      undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/551/2026

         RANJIT CHANDRA ROY AND 59 ORS
         S/O- LATE BIJOY CHANDRA KSHATRIYA
         R/O- PILINGKATA BYE LANE, PUBERUN PATH,
         BY-LANE NO-13, PO AND PS- BASISTHA,
         DIST.-KAMRUP (METRO), PIN-781029, ASSAM

         2: BHUBAN CHANDRA SARKAR
          S/O- LATE BHOLA NATH SARKAR
         R/O- MISSION ROAD
         WARD NO-3
         PO AND PS- BARPETA ROAD
          DIST.- BARPETA

         PIN-781315
         ASSAM

         3: BROJEN BARUAH
          S/O- LATE TIRTHA BARUAH
         R/O-TR NO 334/III/B
          BVFC COLONY
          NAMRUP
          PO- PARBATPUR
          P.S- NAMRUP
          DIST- DIBRUGARH
          PIN-786623
         ASSAM

         4: DINESH BARMAN
          S/O- LATE BHABENDRA NATH BARMAN
         R/O- HOUSE NO 15
          BISHNU PATH
          HENGERABARI
         PS- DISPUR
         DIST.-KAMRUP(METRO)
                              Page No.# 2/67

PIN- 781036

5: PRADIP KUMAR SARMA
 S/O- ADITYA NATH SARMA
R/O- HOUSE NO-15
TRINAYAN PATH

LOKHRA
SOUHUCHI
GUWAHATI

P.S-- GORCHUK
 DIST-KAMRUP METRO
 PIN- 781040
ASSAM.

6: LAKSHMI PRASAD BORA
 S/O- LATE RAM CHARAN BORA
R/O- PROTECH PRIME
 KAHILIPARA

FLAT NO-41
BLOCK-C
P.S- BHAGADUTTAPUR
NEAR JOURNALIST COLONY
PIN- 781019

DIST-KAMRUP (METRO)
ASSAM.

7: MONJU DEVI KAKOTY
 D/O-JADU NATH SARMAH
R/O- HOUSE NO-14
 BATHU MANDIR BY-LANE
 BISHNU RAVA PATH
 NEAR MP ACADEMY
 KERAKUCHI
GUWAHATI
 PO- SAWKUCHI
PIN-781040
 PS- BASISTHA

DIST.-KAMRUP (METRO)
ASSAM

8: DINESH DEKA
 S/O- LATE SADANANDA DEKA
R/O- NIZARAPAR
                              Page No.# 3/67

MAJ-JALUKBARI

PS- JALUKBARI
DIST-KAMRUP (METRO)
GUWAHATI-781014
ASSAM

9: AKSHAY ANAND SINGH
 S/O- BIJOY GOVIND SINGHA
R/O- HOUSE NO-82
 LECHIANAGAR
 PATHARKUCHI
 PS- BASISTHA
GUWAHATI

PIN-781029
DIST-KAMRUP(METRO)
ASSAM

10: KRISHNA KANTA SAIKIA
 S/O- JADURAM SAIKIA
R/O- SAIKIA NIWAS
 DIDAMPURI PATH
 PAMOHI
 GARCHUK
 PS- GARCHUK GUWAHATI

PIN-781035
DIST-KAMRUP(METRO)
ASSAM

11: BICHITRA KUMAR GOGOI
 S/O- LATE DURHADHAR GOGOI
R/O- DIDAMPURI PATH PAMOHI
 GARCHUK

PS- GARCHUK
DIST.KAMRUP(METRO)
ASSAM
GUWAHATI-781035

12: NANI GOPAL PATHAK
 S/O- LATE RAM PATHAK
R/O- ORCHID RESIDENCY
GF

MILANPUR ROAD
PO- BAMUNIMAIDAM
                                   Page No.# 4/67


PIN-781021
PS- CHANDMARI
DIST.-KAMRUP (METRO)
ASSAM

13: MANAS KUMAR DEB
 S/O- MANINDRA KUMAR DEB
R/O- FLAT NO-201
 PRASANTI PRIME PHASE-II
A M ROAD
 PO- ULUBARI
 PIN-781007

PS- PALTAN BAZAR
GUWAHATI

DIST.-KAMRUP (METRO)
ASSAM.

14: DEBANANDA RAJKONWAR
 S/O- LATE CHENIRAM RAJKONWAR
R/O- 6 NO KHAGESWAR SAIKIA ROAD
 DIGHALAPATHAR
WARD NO-1

PO AND PS- NAHARKATIA
PIN-786610

DIST.-DIBRUGARH
ASSAM

15: NIDHI RAM TANTI
 S/O- LATE JIRU TANTI
R/O- NAHARKATIA GANDHI BAZAR

WARD NO-1
PO AND PS- NAHARKATIA
PIN-786610
DIST.-DIBRUGARH
ASSAM

16: DHRUBA SAIKIA
 S/O- LATE TIRTHA NATH SAIKIA
R/O- QTR NO 441/III/A
 BVFC COLONY
 NAMRUP
PO- PARBATPUR
                                     Page No.# 5/67

PIN-786623

PS- NAMRUP
DIST-DIBRUGARH
ASSAM.

17: BOLORAM SAIKIA
 S/O- LATE KHAHUA SAIKIA
R/O- QTR NO 44/III/B
 BVFC COLONY
 NAMRUP
PO- PARBATPUR
PIN-786623

PS- NAMRUP
DIST.-DIBRUGARH
ASSAM

18: PANKAJ KUMAR GOGOI
 S/O- SAILA DHAR GOGOI
R/O- QTR NO 493/III/C
 BVFC COLONY
 NAMRUP
PO- PARBATPUR-786623

PS-- NAMRUP
DIST.-DIBRUGARH
ASSAM.

19: JNANEDRA KUMAR CHANGMAI
 S/O- LATE LAKHESWAR CHANGMAI
R/O- NO 2 NAMAHKATIA VILLAGE
PO- RAJGARH
 PIN-786611
PS- TINGKHONG
 DIST.-DIBRUGARH
ASSAM

20: HEMANTA RAJKHOWA
 S/O- LATE MANIK CHANDRA RAJKHOWA
R/O- QTR NO 20/II/F
 BVFC COLONY
 NAMRUP
PO- PARBATPUR
 PIN-786623

PS- NAMRUP
DIST.- DIBRUGARH
                                    Page No.# 6/67

ASSAM.

21: BHAGAWAN SHAH
 S/O- LATE JAGANNATH PRASAD SHAH
R/O- NAGADOLONG
 NAMRUP
PO- PARBATPUR PIN-786623
PS- NAMRUP
 DIST.-DIBRUGARH
ASSAM

22: PUTUL CHANDRA BORGOHAIN
 S/O- LATE BIPIN BORGOHAIN
R/O- QTR NO 150/II/C
 BVFC COLONY
 NAMRUP
PO- PARBATPUR
 PIN-786623

PS- NAMRUP
DIST.-DIBRUGARH
ASSAM

23: SWAPAN KR DATTA
 S/O- LATE SATISH CH. DATTA
R/O- 7891
 'P' ROAD

PO- NETAJGARH
PS- DAS NAGAR
DIST- HOWARAH
WEST BENGAL
PIN- 711108.

24: PRADIP KR. BAINIK
 S/O- ANULYA KR BAINIK
R/O- 301 KASTODANG ROAD
 SARSUNA

P.O-SARSUNA
 P.S- SARSSNA
WEST BENGAL
 PIN- 700061.

25: ARUN KUMAR DUTTA
 S/O- RANJIT KUMAR DUTTA
R/O- JYOTI NAGAR
 NAMRUP
                                    Page No.# 7/67

PO- PARBATPUR
PIN-786623
PS- NAMRUP
DIST.-DIBRUGARH
ASSAM

26: PRODIP CHETIA
 S/O- LATE PHANINDRA CHETIA
R/O- ALUN NAGAR
 DEMOW
PO AND PS- DEMOW
 DIST.-SIVASAGAR
ASSAM
 PIN- 785662.

27: TANKESWAR MOHAN
 S/O- DEHIRAM MOHAN
R/O- QTR NO 576/IV/C
 BVFC COLONY
 NAMRUP
 PO- PARBATPUR-786623
PS- NAMRUP
 DIBRUGARH
ASSAM.

28: NITYA NANDA BHATTACHARYYA
 S/O- CHANDRA NATH BHATTACHARYYA
R/O- QTR NO 678/II/C
 BVFC COLONY
 NAMRUP
PO- PARBATPUR
 PIN-786623
PS- NAMRUP DIST.-DIBRUGARH
ASSAM

29: KHAGEN HANDIQUE
 S/O- LATE MOHAN CH. HANDIQUE
R/O- QTR NO 540/III/C
 BVFC COLONY
 NAMRUP
 PO- PARBATPUR
 PS- NAMRUP
 DIBRUGARH
 PIN-786623
ASSAM.

30: TANKESWAR GOGOI
 S/O- MUNIN GOGOI
                                   Page No.# 8/67

R/O- HAPJAN CHARIALI
TARATALI VILLAGE
PO- KOMAR GAON
PS- NAMRUP
DIST.- DIBRUGARH
PIN-786614
ASSAM

31: BULAN BORGOHAIN
 S/O- LATE KULADHAR BORGOHAIN
S/O- QTR NO 495/II/A
 BVFC COLONY
 NAMRUP
 PO- PARBATPUR
 PS- NAMRUP

DIST.-DIBRUGARH
PIN-786623
ASSAM

32: MUKUT PHUKAN
 S/O- LATE JOGOT CHANDRA PHUKAN
QTR NO 522/III/C
 BVFC COLONY
 NAMRUP
PO- PARBATPUR
 PS- NAMRUP
DIBRUGARH
 PIN-786623 ASSAM.

33: DINESH CHETIA
 S/O- LATE JIBA KANTA CHETIA
R/O- QTR NO 479/III/A
 BVFC COLONY
 NAMRUP
 PO- PARBATPUR
 PIN-786623
PS- NAMRUP
 DIST.-DIBRUGARH
ASSAM

34: JYOTISH CHANDRA TALUKDAR
 S/O- LATE PHAGUNA RAM TALUKDAR
R/O- QTR NO 298/III/C
 BVFC COLONY
 NAMRUP
 PO- PARBATPUR-786623
PS- NAMRUP
                                   Page No.# 9/67

DIST.-DIBRUGARH
ASSAM

35: KRISHNA KONWAR
 S/O- LATE POWAL CHANDRA KONWAR
R/O- SAMANNAY NAGAR
 KHANIKAR
P.S AND DIST.-DIBRUGARH
ASSAM
PIN- 786003

36: CHANDRA CHALIHA
 S/O- LATE PURNENDRA CHALIHA
R/O- DOLONG GAON
 NAMRUP
PO- PARBATPUR
 PS- NAMRUP
PIN-786623
 DIST.-DIBRUGARH
ASSAM

37: MUHI RAM BARUAH
 S/O- LATE TEPURAM BARUAH
R/O- QTR NO 118/III/B
 BVFC COLONY
 NAMRUP
 PO- PARBATPUR
PIN-786623

PS- NAMRUP
DIST.-DIBRUGARH
ASSAM

38: HIRA NATH GOGOI
 S/O- LATE GONESWAR GOGOI
R/O- QTR NO 656/III/F
 BVFC COLONY
 NAMRUP
 PO- PARBATPUR
PIN-786623
PS- NAMRUP
 DIBRUGARH
ASSAM.

39: BROJENDRA NATH GOGOI
 S/O- LATE THANIRAM GOGOI
R/O- QTR NO 16/IV/D
 BVFC COLONY
                                     Page No.# 10/67

NAMRUP
PO- PARBATPUR
PIN-786623
PS- NAMRUP
DIST.-DIBRUGARH
ASSAM

40: HIRA KANTA BARUAH
 S/O- LATE CHANIRAM BARUAH
R/O- PHATIKACHOWA ABHOIPURIA GAON
 MORAN NATUN NAGAR
RUDRA SINGHA PATH
PO- DIKHARI
 MORAN
 PS- MORAN

DIST.-DIBRUGARH
ASSAM
PIN- 785675

41: MOHENDRA SONOWAL
 S/O- LOMBODHAR SONOWAL
R/O- QTR NO 170/IV/E
 BVFC COLONY
 NAMRUP
 PO- PARBATPUR
 PIN-786623
PS- NAMRUP
 DIST.-DIBRUGARH
ASSAM.

42: VIRENDRA DUTTA
 S/O- BALWANT RAI DUTTA
R/O- QTR NO 427/II/C
 BVFC COLONY
 NAMRUP
 PO- PARBATPUR
PIN-786623
PS- NAMRUP
 DIST.-DIBRUGARH
ASSAM

43: BHABA GOGOI
 S/O- LATE MULESWAR GOGOI
R/O- PANIDORIA NAGA GAON
PO- PARBATPUR
PIN-786623
                                Page No.# 11/67

PS- NAMRUP
DIBRUGARH
ASSAM

44: LUTFUR RAHMAN
 S/O- LATE MAZNUR ALI

R/O-QTR NO 119/I/B
BVFC COLONY

NAMRUP
PO- PARBATPUR
PIN-786623
PS- NAMRUP
DIST.-DIBRUGARH
ASSAM

45: ARUN GOGOI
 S/O- LATE TANURAM GOGOI
R/O- QTR NO 176/IV/E
BVFC COLONY
NAMRUP
 PO- PARBATPUR
PIN-786623

PS- NAMRUP
DIST.-DIBRUGARH
ASSAM

46: RENU CHETIA BORAH
W/O- LATE GHANA KANTA CHETIA
R/O- QTR NO 34/III/B
 BVFC COLONY
 NAMRUP
 PO- PARBATPUR
PIN- 786623
PS- NAMRUP
 DIST.-DIBRUGARH
ASSAM.

47: JUGAL CHANDRA BAISHYA
 S/O- LATE NARESWAR BAISHYA
R/O- QTR NO 195/1I/A
 BVFC COLONY
 NAMRUP
 PO- PARBATPUR
PIN-786623
PS- NAMRUP
                                Page No.# 12/67

DIST.-DIBRUGARH
ASSAM

48: UDAY CHANDRA TALUKDAR
 S/O LATE KANURAM TALUKDAR
R/O- QTR NO 131/II/C
 BVFC COLONY
NAMRUP
 PO- PARBATPUR
PIN- 786623
 PS- NAMRUP

DIST.-DIBRUGARH
ASSAM.

49: MEGH PRASAD PRADHAN
 S/O LATE BALA RAM PRADHAN
R/O- BORBIL NO-1
 BISHNU RABHA PATH

BY LANE-1
NEAR NARAYANA GARRAGE
PO AND P.S- DIGBOI
PIN- 786171
DIST.- TINSUKIA
ASSAM.

50: DIGANTA BORDOLOI
 S/O- LATE CHENIRAM BORDOLOI
R/O- TARAJAN GAYON GAON

BY LANE-1
BORA CHUK
BORDOLOI AAWAS
PO AND PS AND DIST.- JORHAT
PIN-785001
ASSAM.

51: KUSHAL KONWAR
 S/O- LATE LOHARAM KONWAR
R/O- KAMALABARI HUKUTA GAON
PO AND PS- DULIAJAN
 PIN-786602

DIST.-DIBRUGARH
ASSAM.

52: SUSHIL CHANDRA SAIKIA
                                       Page No.# 13/67

S/O- LATE CHENIRAM SAIKIA
R/O- SALIBASHA TINIALI BANGALI GAON
CHURCH ROAD
NAMRUP
PO- PARBATPUR

PIN-786623
PS- NAMRUP

DIST.-DIBRUGARH
ASSAM.

53: ZAHIR UDDIN AHMED
 S/O- LATE KAMAL UDDIN
R/O- QTR NO 481/III/A
 BVFC COLONY
NAMRUP
PO- PARBATPUR

PIN-786623
PS- NAMRUP

DIST.-DIBRUGARH
ASSAM.

54: PRADIP DUARI
 S/O LATE BENUDHAR DUARI
R/O- QTR NO 500/III/C
 BVFC COLONY
 NAMRUP
 PO- PARBATPUR PIN-786623

PS- NAMRUP
DIST.-DIBRUGARH
ASSAM

55: BUBUL BARUAH
 S/O- SAKHIDHAR BARUAH
R/O- QTR NO 445/III/A
 BVFC COLONY
 NAMRUP
 PO- PARBATPUR
PIN-786623
PS- NAMRUP
 DIST.-DIBRUGARH
ASSAM

56: JOGAT CHANDRA CHUTIA
                                      Page No.# 14/67

S/O- LATE LILESWAR CHUTIA
R/O- QTR NO 135/II/A
BVFC COLONY
NAMRUP
PO- PARBATPUR
PIN-786623
PS- NAMRUP
DIBRUGARH
ASSAM.

57: PROBIN KUMAR BORTHAKUR
 S/O- LATE BIPIN CHANDRA BORTHAKUR
R/O- QTR NO 154/III/E
 BVFC COLONY
 NAMRUP
 PO- PARBATPUR
 PIN-786623
PS- NAMRUP
 DIBRUGARH
ASSAM

58: PRONOB KUMAR SAIKIA
 S/O- LATE BOLURAM SAIKIA
R/O- QTR NO 536/III/C
 BVFC COLONY
 NAMRUP
 PO- PARBATPUR PIN-786623
PS- NAMRUP
DIST-DIBRUGARH
ASSAM.

59: REBA KANTA GOGOI
 S/O- LATE GHANA KANTA GOGOI
R/O- QTR NO 54/III/B
 BVFC COLONY
 NAMRUP
 PO- PARBATPUR
 PIN-786623
PS- NAMRUP
DIST.-DIBRUGARH
ASSAM.

60: UMA KANTA DAS
 S/O- LATE MALIRAM DAS
R/O- QTR NO 427/I/A
 BVFC COLONY
 NAMRUP
 PO- PARBATPUR
                                                                      Page No.# 15/67

             PIN-786623 PS- NAMRUP
             DIST.-DIBRUGARH
             ASSAM

            VERSUS

            THE UNION OF INDIA AND 5 ORS
            MINISTRY OF LABOUR AND EMPLOYMENT, REPRESENTED BY
            SECRETARY, SHRAM SHAKTI BHAWAN, RAFI MARG,NEW DELHI- 110001.

            2:THE CENTRAL PROVIDENT FUND COMMISSIONER
            THE EMPLOYEES PROVIDENT FUND ORGANISATION
             MINISTRY OF LABOUR AND EMPLOYMENT GOVT. OF INDIA BHAVISHYA
            NIDHI BHAWAN
             14
             BHIKAJI CAMA PLACE
             NEW DELHI- 110066

            3:THE REGIONAL PROVIDENT FUND COMMISSIONER
             NORTH EAST REGION
             MINISTRY OF LABOUR AND EMPLOYMENT GOVT. OF INDIA
             BHANGAGARH
             GUWAHATI
            ASSAM
             PIN- 781005

            4:THE REGIONAL PROVIDENT FUND COMMISSIONER
             MINISTRY OF LABOUR AND EMPLOYMENT
             GOVT. OF INDIA
            TINSUKIA
             PIN- 786125

            5:BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LTD.
             NAMRUP
             P.O.- PARBATPUR
             DIST- DIBRUGARH
             PIN- 786623

            6:BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LTD.
             EMPLOYEES PROVIDENT FUND TRUST NAMRUP
             P.O.- PARBATPUR
             DIST- DIBRUGARH
             PIN- 78662

Advocate for the Petitioner   : MR A DASGUPTA, MR. P MAZUMDER,MS B DAS,MR S
CHAUHAN

Advocate for the Respondent : DY.S.G.I., MS J SARMAHC.G.C,SC, PF
                                    Page No.# 16/67




Linked Case : WP(C)/5823/2025

SHYAM SUNDAR KALITA AND 35 ORS.
SON OF LATE UPENDRA NATH KALITA
RESIDENT OF JYOITINAGAR
BAMUNIMAIDAM
GUWAHATI- 781021.

2: NARAYAN GOSWAMI
SON OF LATE UDAY CH. GOSWAMI
RESIDENT OF ANANDA NAGAR
 BYE LANE -1
 HOUSE NO.2
 NOONMATI
 GUWAHATI- 20

3: BHUPEN CH KALITA
SON OF LATE MITHA RAM KALITA
RESIDENT OF HOUSE NO.6
NEAR MODERN H.S.
BAISHNAV DEVI PATH
2 NO. MATHGHORIA
GUWAHATI-20.

4: ARNAB KHAUND
SON OF M.C. KHAUND
RESIDENT OF HOUSE NO.31/A
BYE LANE NO.6
PUB SARANIA ROAD
CHANDMARI
GUWAHATI-03.

5: CHANDAN SARMA
SON OF M.C. KHAUND
RESIDENT OF HOUSE NO.31/A
BYE LANE NO.6
PUB SARANIA ROAD
CHANDMARI
GUWAHATI-03.

6: CHAITANYA KR SARMA
SON OF LATE KHAGENDRA NATH SARMA
RESIDENT OF HOUSE NO.7
                                                   Page No.# 17/67

RUPALIM NAGAR
LANKESWAR
GUWAHATI-14.

7: HEMANTA KR BARUAH
SON OF LATE INDIBAR BARUAH
RESIDENT OF HOUSE NO. 72B PUB SARANIA MAIN ROAD
P.O.- SILPUKHURI
GUWAHATI-03.

8: AJIT KR DEORI
SON OF LATE PRAFULLA KUMAR DEORIRESIDENT OF NARENGI HOUSING
COLONY
HOUSE NO. A/45
BYE LANE NO.04
GUWAHATI -26.

9: BASISTHA RAM KALITA
SON OF LATE SUKU RAM KALITA
RESIDENT OF HOUSE NO. 163
BIRKUCHI
RAGHUNATH CHOUDHURY PATH
GUWAHTI-26.

10: UDHAB CH DAS
SON OF LATE BANGSHI DHAR DAS
RESIDENT OF HOUSE NO.10
FULESWARI PATH
BISHNU RABHA NAGAR
NOONMATI
GUWAHATI

11: AMAL CH LAHKAR
SON OF LATE UMESH CH. LAHKAR
RESIDENT OF HOUSE NO.15
MOTHER TERASA ROAD
AMAR PATH
GEETA NAGAR
GUWAHATI -24.

12: BISHYA NATH KALITA
SON OF LATE THANESWAR KALITA
RESIDENT OF HOUSE NO. 58
PUB JYOTINAGAR
GUWAHATI-20.

13: NIRENDRA NATH BORO
SON OF LATE SANIBAR BORO
                                      Page No.# 18/67

RESIDENT OF HOUSE NO. 5
A.K. DEB ROAD
ANNADA DAIMARI PATH
BYE LANE NO. 1
GANESHPARA
GUWAHATI 25.

14: MUKUT DATTA
SON OF LATE HARENDRA NATH DUTTA
RESIDENT OF BONDA
TIWA PATH
HOUSE NO. 29
NARENGI
GUWAHATI 26

15: MUKUL CH DEKA
SON OF LATE DHIRESWAR DEKA
RESIDENT OF 2 NO. MATHGHARIA
PRAGATI NAGAR
NOONMATI
GUWAHATI -2

16: KAMAL KALITA
SON OF LATE N.R. KALITA
RESIDENT OF HOUSE NO.60
PUB JYOTINAGAR
BYE LANE-11
NOONMATI
GUWAHATI -20.

17: DILIP KR GOSWAMI
SON OF LATE ANANTA NARAYAN GOSWAMI
RESIDENT OF FLATE NO. 5D
ARATI PLAZA
OPP. GAUHATI COMMERCE COLLEGE
CHANDMARI
GUWAHATI 03

18: RAJIB BHUYAN
SON OF LATE KHAGESWAR BHUYAN
RESIDENT OF HOUSE NO.9
SARBUDAY NAGAR
CHANDMARI
P.O.- BAMUNIMAIDAM
GUWAHATI-21.

19: DILIP KUMAR GOSWAMI
SON OF LATE MOHESWAR GOSWAMI
                                      Page No.# 19/67

RESIDENT OF HOUSE NO.5
PUB JYOTI NAGAR
P.O. BAMUNIMAIDAM
GUWAHATI 21.

20: JAYANTA KALITA
SON OF LATE KHAGEN CH. KALITA
RESIDENT OF MOTI RESIDENCY
BISHNURABHA NAGAR
NOONMATI
GUWAHATI -20.

21: HITESH CH BARMAN
SON OF LATE BASO RAM BARMAN
RESIDENT OF HOUSE NO.09
PURBACHAL PATH
P.O.- NARENGI
GUWAHATI -26

22: DILIP KAKATI
SON OF LATE BHUDEV CH. DAS
RESIDENT OF CHOONSALI
SATYEN BORO PATH
BYE LANE- 2
HOUSE NO. 03
NOONMATI
GUWAHATI-20

23: IMRAM HUSSAIN
SON OF LATE AKBARI ALI
RESIDENT OF SRIMANTAPUR MAZID ROAD
HOUSE NO. 05
BYE LANE NO.4
GUWAHATI-32

24: UMESH CH DAS
SON OF LATE GANERAM DAS
RESIDENT OF HOUSE NO.03
SAMANNAY PATH NARENGI
GUWAHATI- 26.

25: MUKUT SARMA
SON OF LATE LAKSHMI KANTA SARMA
RESIDENT OF SATGAON MAIN ROAD
DAAL MILL
MILAN PATH
HOUSE NO.70
GUWAHATI -71.
                                                  Page No.# 20/67


26: SATYA NATH PATOWARI
SON OF LATE BUDDHI RAM PATOWARY
RESIDENT OF BAIHATA CHARAILI
P.O. P.S.- BAIHATA CHARAILI

27: HARI PADA KAKATI
SON OF LATE BHRIGURAM KAKATI
RESIDENT OF JATIA
HOUSE NO. 33
RUPATION PATH
KAHILIPARA
GUWAHATI-19

28: MANASH BHUYAN
SON OF LATE ANANTA RAM BHUYAN RESIDENT OF ROYEL CHERRY
ENCLAVE
2ND FLOOR
NOONMATI
MASHJID ROAD
NOONMATI
GUWAHATI 20.

29: BIREN KALITA
SON OF LATE MITHA RAM KALITA
RESIDENT OF 2 NO. MATHGHARIA
BAISHNODEVI PATH
HOUSE NO. 03
GUWAHATI- 20.

30: TANKESWAR NATH
SON OF LATE THANESWAR NATH
RESIDENT OF BIJAY NAGAR
NOONMATI
GUWAHATI 20.

31: DULAL SARMA
SON OF LATE ARUN CH. SARMA
RESIDENT OF SATGAON
JYOTI REKHA PATH
HOUSE NO. 05
GUWAHATI 71

32: PRAFULLA KALITA
SON OF LATE TARANI KALITA
RESIDENT OF HOUSE NO. 38
BYE LANE NO. 03
EAST JYOTI NAGAR
                                             Page No.# 21/67

BAMUNIMAIDAM
GUWAHATI -21

33: JANANTA MAZUMDAR
SON OF LATE SURANJAN MAZUMDAR
RESIDENT OF HOUSE NO. 35A 1ST FLOOR
SARBODOY NAGAR
R.G. BARUA ROAD
GUWAHATI- 21.

34: MOBARAK ALI
SON OF LATE MOHAMMAD ALI
RESIDENT OF HOUSE NO. 08
PRAGATI NAGAR
SATGAON
P.O.- UDAYAN VIHAR
GUWAHATI -71

35: KHANIN BAYAN
SON OF LATE KUMUD CH. BAYAN
RESIDENT OF HOUSE NO. 10
PUB SIVA NAGAR
VIP ROAD
MAZGINE
GUWAHATI 71.

36: RAMESHWAR KALITA
SON OF LATE SATYA RAM KALITA
RESIDENT OF HOUSE NO. 50
JYOTI NAGAR
NOONMATI GUWAHATI- 20.
VERSUS

UNION OF INDIA AND 4 ORS.
MINISTRY OF LABOUR AND EMPLOYMENT
REPRESENTED BY SECRETARY
SHRAM SHAKTI BHAWAN
RAFI MARG
NEW DELHI- 110001

2:THE CENTRAL PROVIDENT FUND COMMISSIONER
THE EMPLOYEES PROVIDENT FUND ORGANISATION
MINISTRY OF LABOUR AND EMPLOYMENT
 GOVT. OF INDIA
 BHAVISHYA NIDHI BHAWAN
 14
 BHIKAJI CAMA PALACE
 NEW DELHI-110066
                                                                    Page No.# 22/67


3:THE REGIONAL PROVIDENT FUND COMMISSIONER
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
G.S. ROAD
BHANGAGARH
GUWAHATI - 780005.

 4:INDIAN OIL CORPORATION LIMITED (REFINERIES DIVISION)
EMPLOYEES PROVIDENT FUND
(EXEMPTED BY THE REGIONAL PROVIDENT FUND COMMISSIONER
 NEW DELHI AND APPROVED BY THE COMMISSIONER OF INCOME TAX
 NEW DELHI) CORE-2
 SCOPE COMPLEX
 7
 INSTITUTIONAL AREA
 LODHI ROAD
 NEW DELHI- 110003.

5:INDIAN OIL CORPORATION LIMITED
GUWAHATI REFINERY
NOONMATI
GUWAHATI
PIN-781020
------------
Advocate for : MR A DASGUPTA
Advocate for : DY.S.G.I. appearing for UNION OF INDIA AND 4 ORS.



Linked Case : WP(C)/563/2026

PROBIN DEHINGIA AND 67 ORS
SON OF- THERASWAR DEHINGIA
RESIDENT OF PARBOTIPUR
WARD NO-12

PO AND PS. SONARI
PIN. 785690
DIST. CHARAIDEO
ASSAM.

2: HAFIJUL ISLAM
SON OF LATE ABDUL SAFI
RESIDENT OF QTR NO 533/II/C
 BVFC COLONY
 NAMRUP
PO. PARBATTPUR
                                 Page No.# 23/67


PS. NAMRUP
DIST.-DIBRUGARH

ASSAM
PIN- 786623

3: RANJU KUMAR DAS
SON OF LATE ANIL KUMAR DAS
RESIDENT OF- QTR NO 448/III/C
BVFC COLONY
NAMRUP
PO. PARBATTPUR

PS. NAMRUP
DIBRUGARH

ASSAM
PIN-786623

4: HIRANYA HAZARIKA
SON OF LATE BENU REM HAZARIKA

RESIDENT OF QTR NO 65/III/B

BVFC COLONY
NAMRUP
PO. PARBATTPUR
PS. NAMRUP
DIST.- DIBRUGARH

ASSAM
PIN-786623.

5: GOPAL CHANDRA MILI
SON OF SONABAR MILI

RESIDENT OF QTR NO 609/III/F
BVFC COLONY
NAMRUP
PO. PARBATTPUR

PS. NAMRUP
DIST.-DIBRUGARH

ASSAM
PIN-786623.
                                  Page No.# 24/67

6: AKSHAYA KUMAR SINGH
SON OF LATE SHAHAZAD SINGH

RESIDENT OF RAJARSHI NAGAR

BHOJUBEER
PS AND DIST.- VARANASHI

UTTAR PRADESH
PIN-221002

7: KHIROD CHANDRA DAS
SON OF LATE AMBIKA DAS
RESIDENT OF -QTR NO 389/A/F
BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP
DIBRUGARH

ASSAM
PIN-786623.

8: PROMOD KUMAR SINGH
SON OF SRI RAJENDRA PAL SINGH
RESIDENT OF QTR NO 14/V/E
BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP
DIST.-DIBRUGARH

ASSAM
PIN-786623.

9: DIBYAJYOTI SEN
SON OF LATE PURNENDU KUMAR SEN
RESIDENT OF QTR NO 486/III/C
BVFC COLONY
NAMRUP
PO. PARBATPUR

PS. NAMRUP DIST.-DIBRUGARH

ASSAM
PIN- 786623.

10: MOHENDRA NATH BORAH
                                   Page No.# 25/67

SON OF LATE MANIK CHANDRA BORAH
RESIDENT OF QTR NO 230/II/A
BVFC COLONY
NAMRUP
PO. PARBATPUR

PS. NAMRUP
DIST-DIBRUGARH

ASSAM
PIN-786623.

11: GIRIN CHANGMAI
SON OF-BETHARAM CHANGMAI
RESIDENT OF QTR NO 505/II/F
BVFC COLONY
NAMRUP
PO. PARBATPUR

PS. NAMRUP
DIST.-DIBRUGARH

ASSAM
PIN- 786623.

12: DIPEN DHADUMIA
SON OF LATE MATHANA DHADUMIA
RESIDENT OF BORDOLOI NAGAR
TINSUKIA
PO AND PS. TINSUKIA
DIST.-TINSUKIA
ASSAM
PIN-786125.

13: PRADIP KUMAR KALITA
SON OF LATE ADIRAM KALITA
RESIDENT OF QTR NO 348/II/C

BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP
DIST.-DIBRUGARH

ASSAM
PIN-786623.

14: BHABA KANTA GOGOI
                                         Page No.# 26/67

SON OF LATE BHUGESWAR GOGOI
RESIDENT OF QTR NO 538/III/C
BVFC COLONY
NAMRUP
PO. PARBATPUR

PS. NAMRUP
DIST.-DIBRUGARH

ASSAM
PIN-786623.

15: DILIP KUMAR BORAH
SON OF KANTHIRAM BORAH
RESIDENT OF QTR NO 421/II/A
BVFC COLONY
NAMRUP
PO. PARBATPUR

PS. NAMRUP
DIST.-DIBRUGARH

ASSAM
PIN-786623.

16: JITU KUMAR BHUYAN

SON OF NILAMBAR BHUYAN
RESIDENT OF NIGAM VILLAGE
PO. NIGAM
PS. NAMRUP
DIST.-DIBRUGARH
ASSAM
PIN-786623.

17: AJIT KUMAR SHARMA
SON OF LATE UPENDRA NATH SHARMA
RESIDENT OF DILLIGHAT FACTORY TINIALI
NO.1 DILLIGIHAT GAON
PO. PARBATPUR

PS-NAMRUP
DIST- DIBRUGARH

ASSAM
PIN-786623.

18: NIYONGESWAR SONOWAL
                                  Page No.# 27/67

SON OF LATE PADMESWAR SONOWAL
RESIDENT OF KHERMIA VILLAGE
PO. PARBATPUR
PS. NAMRUP
DIBRUGARH
ASSAM
PIN-786623.

19: SIDDARTHA GHOSH
SON OF LATE B.N. GHOSH
RESIDENT OF QTR NO 92/B/II
BVFC COLONY
NAMRUP
PO. PARBATPUR

PS. NAMRUP
DIST-DIBRUGARH

ASSAM
PIN-786623.

20: SUREN PHUKAN

SON OF LATE MON CHANDRA PHUKAN
RESIDENT OF KHERMIA VILLAGE
PO. PARBATPUR
PS. NAMRUP

DIST.-DIBRUGARH
ASSAM
PIN-786623.

21: NOKUL CHANDRA BORGOHAIN
SON OF PREMADHAR BORGOHAIN
RESIDENT OF QTR NO 170/III/A
BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP
DIST.-DIBRUGARH

ASSAM
PIN-786623.

22: PRADIP HANDIQUE
SON OF LATE MOBESWAR HANDIQUE
RESIDENT OF DILLI GAON
NEAR RAIL LINE
                                                     Page No.# 28/67

PO. PARBATPUR PS. NAMRUP

DIST.-DIBRUGARH
ASSAM
PIN-786623.

23: KESHAB DEY

SON OF LATE HERAMBA CHANDRA DEY
RESIDENT OF- MARWARI BARRACK LANE
NALIPOOL
DURGABARI
PIN-786001.
PO ANDPS AND DIST.- DIBRUGARH
ASSAM

24: NOBIN BONIA
SON OF TOKOI BONIA
RESIDENT OF QTR NO 322/II/C
BVFC COLONY
NAMRUP
PO. PARBATPUR

PS. NAMRUP
DIST-DIBRUGARH

ASSAM
PIN-786623.

25: MOHENDRA BORAH
SON OF LATE HOLIRAM BORAH
RESIDENT OF QTR NO 25/II/C
BVFC COLONY
NAMRUP
PO. PARBATPUR

PS. NAMRUP
DIST.-DIBRUGARH

ASSAM
PIN-786623.

26: TONKESWAR GOGOI
SON OF LATE DIMBESWAR GOGOI
RESIDENT OF NAMRUP PART-I (OPPOSITE DAILY MARKET)
PO. PARBATPUR

PS. NAMRUP
                                     Page No.# 29/67

DIST.-DIBRUGARH

ASSAM
PIN-786623.

27: ANANTA KONWAR
SON OF LATE LAME KANTA KONWAR
RESIDENT OF QTR NO 271/II/A
BVFC COLONY
NAMRUP
PO. PARBATPUR

PS. NAMRUP
DIST.- DIBRUGARH

ASSAM
PIN-786623.

28: GANESH CHANDRA DEKA
SON OF CHANDRADHAR DEKA
RESIDENT OF QTR NO 64/III/B
BVFC COLONY
NAMRUP
PO. PARBATPUR

PS. NAMRUP
DIST.- DIBRUGARH

ASSAM
PIN-786623.

29: MANIK CHANDRA MAHANTA
SON OF LATE NITYA NANDA MAHANTA
RESIDENT OF QTR NO 19/IV/D
BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP
PIN-786623
DIST.-DIBRUGARH
ASSAM.

 30: MRS. ALAKA DEKA
WIFE OF LATE MANIK CHANDRA KAKATI
RESIDENT OF KHERMIA GAON
(NEAR HAPJAN CHARIALI)
 PO. PARBATPUR
PS. NAMRUP
                                   Page No.# 30/67

DIST.-DIBRUGARH

ASSAM
PIN-786623.

31: TANUJ DAS
SON OF GAJENDRA KUMAR DAS
RESIDENT OF RAMA NIBASH
GROUND FLOOR
DAS PARA
BORPATHAR
PS-TINSUKIA

DIST.-TINSUKIA
ASSAM
PIN-786125.

32: GHANSHYAM PATHAK
SON OF LATE SURJYA KANTA PATHAK
RESIDENT OF QTR NO 296/B/C
BVFC COLONY
NAMRUP
PO. PARBATPUR

PS. NAMRUP
DIST.-DIBRUGARH

ASSAM
PIN-786623.

33: BHABEN DAS
S/O- LATE TULABOR DAS
R/O- QTR NO 593/IV/C
BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP
DIST.-DIBRUGARH
ASSAM
PIN-786623.

34: JOY PRAKASH BARUAH
SON OF LATE DINA RAM BARUAH
RESIDENT OF TAMULI GAON
PO. MORI JHANJI
PS. BHOGAMUKH
DIST.-JORHAT
ASSAM
                                              Page No.# 31/67

PIN-785682.

35: ROBIN GOGOI
SON OF LATE NARAKANTA GOGOI
RESIDENT OF LEPEKTAKA
NEAR IOCL
PETROL PUMP
PO. BARBARUAH
PS. LEPETKATA
DIST.-DIBRUGARH
ASSAM
PIN-786006.

36: BINOD BORA
SON OF LATE SONESWAR BORA
RESIDENT OF QTR NO 480/I/A
BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP
DIST.-DIBRUGARH

ASSAM
PIN-786623.

37: TILESWAR BORAH
SON OF LATE GUNARAM BORAH
RESIDENT OF QTR NO. 469/III/A BVFCL COLONY
NAMRUP
PO. PARBATPUR

P.S- NAMRUP
 DIST.-DIBRUGARH

ASSAM
PIN-786623.

38: NILA KANTA SAIKIA
SON OF LATE BOGI RAM SAIKIA
RESIDENT OF QTR NO. 282/III/C BVFCL COLONY
NAMRUP
PO. PARBATPUR

DIST.-DIBRUGARH
ASSAM
PIN-78662.

39: TIKENDRAJIT GOHAIN
                                    Page No.# 32/67

SON OF LATE PHANIDHAR GOHAIN
RESIDENT OF JSB SERENE TOWER

FLAT NO- B902
AMULAPATTY
NEAR BORAH HYUNDAI
PS. AMULAPATTY

DIST.- DIBRUGARH
PIN -786001
ASSAM.

40: AJIT SAIKIA
SON OF LATE NORENDRA NATH SAIKIA
RESIDENT OF HINDU GAON
PO.KOMARGAON
DIST.-DIBRUGARH
PS. NAMRUP

ASSAM
PIN-786614.

41: LALIT GOGOI
SON OF LATE NANDESWAR GOGOI
RESIDENT OF QTR NO 631/IV/C
BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP
DIST-DIBRUGARH

ASSAM
PIN-786623.

42: PUNI RAM BORO
SON OF LATE NARSING BORO
RESIDENT OF QTR NO 86/1I/A
BVFC COLONY
NAMRUP PO. PARBATPUR

PS. NAMRUP
DIST- DIBRUGARH

ASSAM PIN-786623.

43: SANJAY KUMAR BORAH
SON OF SRI KUSHARAM BORAH
RESIDENT OF G-1
                                   Page No.# 33/67

GANGA ENCLAVE

HOUSE NO-21
ARJUN PATH PENSION PARA

PS. CHANDMARI
KAMRUP(METRO)

ASSAM
PIN-781003.

44: BIBEKANANDA ROY
SON OF ASHIK CHANDRA ROY
RESIDENT OF - O3R
SUBACHINI BANK COLONY
SUBACHINI ROAD
PO AND PS AND DIST-TINSUKIA
PIN-786125.

45: GUNADHAR BORAH
SON OF LATE BISTURAM BORAH
RESIDENT OF GARAMUR DULIA GAON

PO AND PS AND DIST-JORHAT
PIN. 785007.

46: GAGAN CHANDRA SARMA
SON OF LATE ARABINDA SARMA
RESIDENT OF LACHIT NAGAR
PATHSALA
WARD NO-1NEAR GILBERT SCHOOL
PO AND P.S-PATHSALA
DIST.-BAJALI

ASSAM
PIN-781325.

 47: RUPESWAR BHATTACHARYYA
SON OF LATE K. K. BHATTACHARYYA
RESIDENT OF GMC HOUSE NO-3
PANKAJ NAGAR
 BY-LANE-1
ADARSHA PATH
POAND PS- BASISTHA
 PIN-781029
DIST.-KAMRUP(METRO)
ASSAM.
                                Page No.# 34/67

48: GOPAL PATRA BORA
SON OF LATE KANTA NATH BORA
RESIDENT OF GOSAI SATRA
PO. ADHAR SATRA
PS. DHEKIAL

DIST- GOLAGHAT
ASSAM
PIN-785621.

49: ABUL SYED IMDADUR RAHMAN
SON OF SYED ATAUR RAHMAN
RESIDENT OF HATIKUSH
PO- DHULIAPAR

P.S AND DIST- SIBSAGAR
ASSAM
 PIN- 785640.

50: JITEN BHARALI
SON OF LATE SAGAR BHARALI
RESIDENT OF POKIMURI
HABI GAON
PO. RRL
PS. PULIBOR DIST- JORHAT

ASSAM
PIN-785006.

51: ARABINDA KAKATI
SON OF LATE PRABIN KAKATI

RESIDENT OF MUGURIA VILLAGE
PO. MUGURIA
PS. PATHSALA

DIST- BAJALI
PIN-781325.ASSAM

52: MAHENDRA NATH BRAHMA
SON OF TABIN CHANDRA BRAHMA
RESIDENT OF HOUSE NO 954
SWMDWN PURI
WARD NO-5
PO ANDPSAND DIST.-KOKRAJHAR
PIN. 783370.

53: SOUMEN PAUL
                                          Page No.# 35/67

SON OF BINOY KRISHNA PAUL
RESIDENT OF WARD NO-12
VTC. AIRONJANGLE
DHUBRI TOWN
PO. AMCO ROAD
PS AND DIST.-DHUBRI
ASSAM
PIN-783324.

54: SUBIR KUMAR SINGHA
SON OF LATE NIRANJAN SINGHA
RESIDENT OF BHUTESWAR VILLAGE
PO. SANBANDHA
BANKURA
PS. BANKURA
PIN-722155
WEST BENGAL

55: MONJIT KUMAR SAHU
SON OF LATE BUDHU RAM SAHU
RESIDENT OF JORHAT JAIL ROAD
SANKAR DEV PATH
NEAR KG NURSING HOME
PO AND PS. JORHAT
PIN-785001.

56: PANKAJ BORTHAKUR
SON OF LATE MOHENDRA NATH BORTHAKUR
RESIDENT OF LIRDS APARTMENT
TORAJAN
KAKOTY GAON
JORHAT EAST
PO. JORHAT PS. JORHAT
PIN-785001.

57: PULAK RANJAN CHOUDHURY
SON OF LATE SUDHANGSHU BIMAL CHOUDHURY
RESIDENT OF NAKSHATRA APARTMENT
DOODH MORE
ATUL PRASAD SARANI
WARD NO-21
PO. RABINDRA SARANI
DIST.- DARJEELING

PS. SILIGURI
WEST BENGAL
PIN-734006.
                                            Page No.# 36/67

58: NABA KUMAR KONWAR
SON OF LATE SARBANANDA KONWAR
RESIDENT OF GODAPANI TINIALI GOPARA GAON

NEAR FLYOVER
PO. BEHEATING TINIALI
PS. BARBARUAH
DIBRUGARH

ASSAM
PIN-786004.

59: JIBAN CHANDRA BHUYAN
SON OF LATE CHARU RAM BHUYAN
RESIDENT OF DHEKERI GAON
BANIPUR

BY LANE-15
PO. BANIPUR
PIN-786003
PS. GABHARUPATHAR
DIST.- DIBRUGARH

60: PROBIN ARANDHARA
SON OF LATE DURGESWAR ARANDHARA
RESIDENT OF DHEKERI GAON
BANIPUR

BY LANE-14
PO. BANIPUR

PS. GABHARUPATHAR
DIST.- DIBRUGARH

PIN-786003
ASSAM.

61: TILAK CHANDRA GOGOI
SON OF LATE BHADRESWAR GOGOI
RESIDENT OF 1 NO CHAULKARA
SHANKAR NAGAR
PO. CHAULKARA
PIN-785640.
PS AND DIST.-. SIVASAGAR
ASSAM.

62: MD SALIM
SON OF LATE MOHAMMAD HABIB
                                     Page No.# 37/67

RESIDENT OF HOUSE NO LIG/II/B/37
GANESH NAGAR
AMBEWABI
PO AND PS- DANDELI
DIST.-UTTARA KANNADA
KARNATAKA
PIN-581325.

63: DEVAJIT TAMULI
SON OF LATE LILAMBAR TAMULI
RESIDENT OF CHARIGAON NIMATI ROAD
BEBAJIA CHARIGAON
PO. BAHONA

PS. JORHAT (BHUGDOI OUTPOST)
DIST.-JORHAT
ASSAM
PIN. 785101

64: KALPANA PHUKAN
WIFE NILA KANTA PHUKAN
RESIDENT OF HATIMURA VILLAGE
MANCOTTA

NEAR ST. XAVIERS SCHOOL
PO. CR BUILDING
PS AND DIST.-DIBRUGARH
ASSAM
PIN-786003.

65: AJIT KUMAR HAZARIKA
SON OF GANESH CHANDRA HAZARIKA
RESIDENT OF AFUAGAON
DERGAON
PO AND PS- DERGAON
DIST.-GOLAGHAT

ASSAM PIN-785614.

66: DRUNA GOGOI
SON OF NITYANANDA GOGOI
RESIDENT OF 1 NO KHUMTAI
SEUJPUR
MORANHAT
NEAR CK BORGOHAIN LP SCHOOL
PO AND PS. MORANHAT
DIST.- CHARAIDEO
                                                     Page No.# 38/67

ASSAM
PIN. 785670.

67: BIDYA DHAR BORAH
SON OF LATE HIRA NATH BORAH
RESIDENT OF BISHNUPUR
MORANHAT
WARD NO-10
MORAN TOWN PO AND PS. MORANHAT
DIST.-CHARAIDEO
ASSAM
PIN. 785670.

68: BIREN MOHAN
SON OF LATE MOHENDRA NATH MOHAN
RESIDENT OF PHATTKACHOWA ABHAYPURIA GAON
NATUN NAGAR

NEAR MORAN COMMERCE COLLEGE
PO AND PS. MORAN
DIBRUGARH
ASSAM
PIN. 785675.
VERSUS

UNION OF INDIA AND 5 ORS
MINISTRY OF LABOUR AND EMPLOYMENT
REPRESENTED BY SECRETARY
SHRAM SHAKTI BHAWAN
RAFI MARG
NEW DELHI- 110001.

2:THE CENTRAL PROVIDENT FUND COMMISSIONER
THE EMPLOYEES PROVIDENT FUND ORGANISATION
 MINISTRY OF LABOUR AND EMPLOYMENT GOVT. OF INDIA
 BHAVISHYA NIDHI BHAWAN
 14
 BHIKAJI CAMA PLACE
 NEW DELHI-110066.

3:THE REGIONAL PROVIDENT FUND COMMISSIONER
NORTH EAST REGION
MINISTRY OF LABOUR AND EMPLOYMENT GOVT. OF INDIA
BHANGAGARH
GUWAHATI
ASSAM
PIN- 781005.
                                                                   Page No.# 39/67

4:THE REGIONAL PROVIDENT FUND COMMISSIONER
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
TINSUKIA
PIN- 786125.

 5:BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LTD.
 NAMRUP
P.O. PARBATPUR
 DIST. DIBRUGARH
ASSAM
 PIN- 786623.

6:BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LTD.
EMPLOYEES PROVIDENT FUND TRUST NAMRUP
P.O. PARBATPUR
DIST. DIBRUGARH
ASSAM
PIN- 786623.
------------
Advocate for : MR A DASGUPTA
Advocate for : DY.S.G.I. appearing for UNION OF INDIA AND 5 ORS



Linked Case : WP(C)/556/2026

ANIL NAHAR DEKA AND 59 ORS
SON OF LATE BENUDHAR NAHARDEKA
RESIDENT OF-DILLI DOWNIA VILLAGE

PO. PARBATPUR
P.S. NAMRUP

2: SARAT NIRMALIA
SON OF LATE SANATAN NIRMALIA
RESIDENT OF BORBAM
 PO. BORBAM GAON
PS. NAHARKATIA
 DIST.- DIBRUGARH

ASSAM
PIN-786610.

3: BAKUL CHANDRA DAS
SON OF LATE MATH RAM DAS
RESIDENT OF QTR NO 95/11/B
BVFC COLONY
                                   Page No.# 40/67

NAMRUP
PO. PARBATPUR

PS. NAMRUP
DIST-DIBRUGARH

ASSAM
PIN-786623.

4: JOGESWAR GOGOI
SON OF DINANATH GOGOI
RESIDENT OF- QTR NO 69/I/A
BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP
DIST.- DIBRUGARH
ASSAM
PIN-786623.

5: JIBESWAR GOGOI
SON OF LATE BHADRESWAR GOGOI
RESIDENT OF-QTR NO 48/II/B
BVFC COLONY
NAMRUP PO. PARBATPUR
PS. NAMRUP
DIST.- DIBRUGARH
ASSAM
PIN-786623.

6: BHABANI CHARAN CHANGMAI
SON OF LATE ANIL CHANGMAI
RESIDENT OF- SAGUNESWA VILLAGE
PO. OUGURI
PS. TINGKHONG

DIST.-DIBRUGARH
ASSAM
PIN-786612.

7: BHULA RAM GOGOI
SON OF LATE BIRENDRA NATH GOGOI
RESIDENT OF KENDUGURI VILLAGE
KAPAHNA
P.O AND P.S-JOYPUR

DIST.-DIBRUGARH
ASSAM
                                                  Page No.# 41/67

PIN-786614.

8: NIRUD DUTTA
SON OF LATE KALIRAM DUTTA
RESIDENT OF -KACHULI PATHAR
PO AND PS. TINGKHONG
DIBRUGARH
ASSAM
PIN-786612.

9: JITEN GOGOI
SON OF LATE PHANIDHAR GOGOI
RESIDENT OF DILLI DOWNIA VILLAGE PO. PARBATPUR
PS. NAMRUP

DIST.- DIBRUGARH
ASSAM
PIN-786623.

10: JITEN GOGOI
SON OF LATE SUKHESWAR GOGOI
RESIDENT OF NAGA GAON

PO-KAMARGAON (JOYPUR)
PS. JOYPUR
DIST.-DIBRUGARH
ASSAM
PIN-786614

11: NOGEN WANGCHU
SON OF LATE WANGPING WANGCHU
RESIDENT OF QTR NO 426/II/A
BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP
DIST.- DIBRUGARH

ASSAM
PIN-786623.

12: JITU MONI SAIKIA
SON OF LATE GAJENDRA NATH SAIKIA
RESIDENT OF QTR NO 446/I1/B
BVFC COLONY
NAMRUP
PO. PARBATPUR
                                                   Page No.# 42/67

PS. NAMRUP
DIST.-DIBRUGARH

ASSAM
PIN-786623.

13: TULESWAR CHALIHA
SON OF LATE JIBAN CHANDRA CHALIHA
RESIDENT OF DOLONG GAON
NAMRUP PO. PARBATPUR
PS. NAMRUP
DIST.-DIBRUGARH
ASSAM
PIN- 786623.

14: NABIN CHANDRA BORAH
SON OF LATE BHOGESWAR BORAH
RESIDENT OF QTR NO 437/III/A
BVFC COLONY
NAMRUP
PO. PARBATPUR

PS. NAMRUP
DIST.- DIBRUGARH

ASSAM
PIN-786623.

15: PRADIP CHANDRA BARUAH
SON OF MUHIDHAR BARUAH
RESIDENT OF QTR NO 489/111/A
BVFC COLONY
NAMRUP PO. PARBATPUR
PS. NAMRUP DIST.-DIBRUGARH
ASSAM
PIN-786623.

 16: BAIKUNTHA THAKURIA
SON OF LATE GOPAL CHANDRA THAKURIA RESIDENT OF QTR NO
193/111/B
 BVFC COLONY
 NAMRUP PO. PARBATPUR

PS. NAMRUP
DIST.- DIBRUGARH
ASSAM
PIN-786623.
                                             Page No.# 43/67

17: DULESWAR SAIKIA
SON OF LATE BHABA KANTA SAIKIA
RESIDENT OF OTR NO 428/III/A
BVFC COLONY
NAMRUP PO. PARBATPUR

PS. NAMRUP
DIST.- DIBRUGARH

ASSAM
PIN-786623.

18: PRADIP KALITA
SON OF LATE BHARAT CHANDRA KALITA
RESIDENT OF TINIALI BONGALI GAON
NAMRUP
PO. PARBATPUR

PS. NAMRUP
DIST-DIBRUGARH

ASSAM
PIN-786623

19: BHABEN GOGOI
SON OF LATE DHENURAM GOGOI
RESIDENT OF PANIDORIA RANGA GARAH VILLAGE
NAMRUP
PO. PARBATPUR

PS. NAMRUP
DIST.-DIBRUGARH

ASSAM
PIN-786623.

20: YOGESH KUMAR GOEL
SON OF LATE RADHEY LAL GOEL
RESIDENT OF -AE-129
AVANTIKA COLONY GHAZIABAD
PS. KAVINAGAR
PIN. 201002
UTTAR PRADESH.

21: MUKHESWAR DAS
SON OF LATE PANIRAM DAS
RESIDENT OF BOZALTOLI NEOG CHUK
PO AND PS. HIJUGURI
                                             Page No.# 44/67

DIST.- TINSUKIA
ASSAM PIN-786192.

22: PRADIP KUMAR BORA
SON OF LATE BUDHINDRA NATH BORA
RESIDENT OF NO-1 KOTHIAKHUNDA (SEUJIPAM)
PO AND PS. SAPEKHATI

DIST- CHARAIDEO
ASSAM
PIN- 785692.

23: SANTI LATA RAI
WIFE OF - LATE BHADRA CHAN RAI
RESIDENT OF -AMBIKAGIRI ROYCHOWDHURY PATH
SARAB BHATI ROAD
PO AND PS. HIJUGURI
PIN-786125

DIST.- TINSUKIA
ASSAM

24: BOLIN CHANDRA DAS
SON OF - LATE KOLAI DAS
RESIDENT OF OTR NO 449/III/A
BVFC COLONY
NAMRUP PO. PARBATPUR

PS. NAMRUP
DIBRUGARH

ASSAM PIN-786623

25: NARAYAN BORAH
SON OF - GOPINATH BORA
RESIDENT OF OTR NO 548/C/C
BVFC COLONY
NAMRUP
PO. PARBATPUR
PS. NAMRUP
DIST.-DIBRUGARH

ASSAM
PIN-786623

26: SANJEEB GOGOI
SON OF LATE MOHENDRA GOGOI
RESIDENT OF DIGHALA GAON
                                        Page No.# 45/67

MODEL SCHOOL ROAD
DIBRUGARH UNIVERSITY
PS. BORBORUA
DIST.-DIBRUGARH

ASSAM
PIN- 786004

27: SURJYA KANTA GOGOI
SON OF LATE GULAP CHANDRA GOGOI
RESIDENT OF QTR NO 100/HT/E
BVFC COLONY
NAMRUP PO. PARBATPUR

PS. NAMRUP
DIST.- DIBRUGARH

ASSAM
PIN-786623

28: PULIN CHANDRA GOGOI
SON OF LATE JAGAT CHANDRA GOGOI
RESIDENT OF QTR NO 443/III/C
BVFC COLONY
NAMRUP PO. PARBATPUR
PS. NAMRUP
DIST.-DIBRUGARH

ASSAM
PIN-786623.

29: BIJU MOHAN BORTHAKUR
SON OF LATE KUMUD BORTHAKUR
RESIDENT OF HAZARI VILLAGE
BISHNU MANDIR PATH
PO. RRL

PS. PULIBAR (JORHAT)
DIST.-JORHAT
ASSAM
PIN-785006

30: TAPAS BHATTACHARJEE
S/O-LATE CHITTA RANJAN BHATTACHARJEE
RESIDENT OF LACHIT NAGAR
WARD NO-3
PO AND PS. NAHARKATIA
DIST.-DIBRUGARH
                                           Page No.# 46/67

ASSAM PIN. 786610.

31: SRIRUP SARKAR
SON OF LATE GURU PRASAD SARKAR
RESIDENT OF FLAT NO-324
BLOCK-4
JAMUNASHEE APARTMENT

32
 SATISH CHANDRA GHOSH LANE
PO AND PS. SERAMPORE
 HOOGHLY

WEST BENGAL
PIN-712202

32: RAVINDRA PRASAD MISHRA
SON OF LATE NARMADA PRASAD MISHRA
RESIDENT OF PITHA VILLAGE
PO. SAHIJAN KALAN
PS. ROBERTSGANJ
PIN-231216
DIST.-SONBHADRA
UTTAR PRADESH

33: BARUN CHANDRA DUTTA
SON OF LATE LEBAKANTA DUTTA
RESIDENT OF SEKONIDHORA HORIMANDIR PATH
CLUB ROAD
PO AND PS. JORHAT
ASSAM
PIN. 785001

34: BOIKUNTHA BORDOLOI
SON OF LATE BASANTA BORDOLOI
RESIDENT OF NEAR BY-LANE-3
JAIL ROAD
KUSHAL NAGAR
JORHAT EAST
PO AND PS. JORHAT
ASSAM
PIN. 785001

35: PRABIN BHUYAN
SON OF LATE MUKHESWAR BHUYAN
RESIDENT OF KHAJARIGURI
S S BARUAH PATH
NEAR DESOI CALLEY ACADEMY
                                            Page No.# 47/67

PO AND PS. JORHAT
ASSAM
PIN. 785001

36: PRANAV JYOTI GOSWAMI
SON OF KESHAB CH. GOSWAMI
RESIDENT OF SARALA NAGAR
NH-37
MALOW ALI PY-PASS
SORBOABANDHA

PO AND PS AND DIST.-. JORHAT
PIN. 785001

37: PRODIP KUMAR BARUAH
SON OF LATE KHOGENDRA NATH BARUAH
RESIDENT OF NANDANPUR
MALOW ALI
PO AND PS AND DIST.- JORHAT
PIN. 785001

38: MONUJ KUMAR KONWAR
SON OF LATE ANANDA RAM KONWAR
RESIDENT OF BET MELA VILLAGE
PO. BISHMILE VIA. CHABUA
PS. CHABUA
DIST- DIBRUGARH

ASSAM
PIN. 786184

39: RAMA KANTA BORGOHAIN
SON OF NANDESWAR BORGOHAIN
RESIDENT OF HOUSE NO-340
DEOLIAKHAT
GAURAV NAGAR
NAMTI PATHAR
PO AND PS AND DIST.-SIVASAGAR
PIN. 785640
ASSAM

40: PRANESWAR MUSHAHARY
SON OF LATE SOSHI MOHAN MUSHAHARY
RESIDENT OF SAHITYA RATHI PATH
MARABHARALIPER BY-LANE BESIDE ICICI BANK
DHANUANAGARPO
PS. TEZPUR
DIST.-SONITPUR
                                   Page No.# 48/67

ASSAM
PIN-784001

41: MUKESH MISHRA
SON OF RAM KAMAL MISHRA
RESIDENT OF FLAT NO 1727
TOWER-C

GAURS SIDDHARTHAM
SIDDHARTH BIHAR PS. VIJAYNAGAR
DIST- GAAZAIBAD
PIN. 201009
UTTAR PRADESH.

42: CHIDA NANDA DUTTA
SON OF LATE SUREN CHANDRA DUTTA
RESIDENT OF - LAKHIMI NAGAR
PATH NO-1
JORHAT
PS. PULIBAR
PIN. 785006

43: BIRINCHI KUMAR SONOWAL
SON OF LATE JILADHAR SONOWAL
RESIDENT OF QTR NO 448/II/A
BVFC COLONY
NAMRUP
PO. PARBATPUR

PS. NAMRUP
DIST.-DIBRUGARH

ASSAM
PIN-786623

44: ASHIM KUMAR GHOSH
SON OF LATE GHANSHYAM GHOSH
RESIDENT OF C/O GITA RANI GHOSH
A 4/7
TAPOBAN ABASAN 54 FEET
PO. BENACHITY
DURGAPUR
PS. FARIDPUR
DIST.-BARDHAMAN
WEST BENGAL
PIN -713213

45: RAJENDRA NATH BORAH
                                                  Page No.# 49/67

SON OF LATE RATAN CHANDRA BORAH RESIDENT OF KAKAMARI
VILLAGE
PO. GOSAIBORI
PS. JAJARI

DIST.- NAWGAON
ASSAM
PIN-782142

 46: KHAGEN DEHINGIA
SON OF BOLORAM DEHINGIA
RESIDENT OF-H/N-261
 BHOJO ROAD
 NEAR PWD OFFICE (OLD)
WARD NO-1
P.O AND PS-SONARI
PIN-785690
DIST.-CHARAIDEW
ASSAM

47: RAJ KISHORE MISHRA
SON OF LATE RAM CHANDRA MISHRA
RESIDENT OF VILLAGE LAXMIPUR
PATORE
LAHERISARAI PS AND P.O- PATORE

DIST.- DARBHANGA
BIHAR

PIN. 847101

 48: PRANAB KUMAR SAIKIA
SON OF DEBESWAR SAIKIA
RESIDENT OF- PRIJAT KUTIR
JEC ROAD
PARIJAT NURSERY
GARMUR KUMAR GAON
PO- JEC PS AND DIST.- JORHAT
ASSAM
 PIN-785007

49: PITAMBAR SAIKIA
SON OF LATE PADEDAAR SAIKIA
RESIDENT OF JAPIHIJIA VILLAGE
PO AND PS- LAHOWAL
DIST.- DIBRUGARH
ASSAM
PIN-786010
                                         Page No.# 50/67


50: NIRAJ KUMAR
SON OF KRISHNA DEO MANDAL
RESIDENT OF NAWRATTAN HATA
PO. PURNEA SADAR
PIN-854301
PS. KHAT
DIST.-PURNEA
BIHAR

51: MATI KANT JHA
SON OF SHUKDEO JHA
RESIDENT OF WARD NO-5
PALASI VILLAGE
PO. PATEGANA
PS. TARABARI
DIST.-ARARIA
BIHAR
PIN-854311.

52: BIRENDRA KR CHOUDHURY
SON OF LATE BADRI PRASAD CHOUDHURY
RESIDENT OF NABAPUR (NEAR WHITE HILL)
P.S. BISWANATH CHARIALI
DIST.. BISWANATH
PIN. 784176

53: PARAS NATH OJHA
SON OF PROF. SARBJEET OJHA
RESIDENT OF 2848
KAMAKHYA NIWAS
MANDIR LANE
KIRAN ENCLAVE
KURSI ROAD
LUCKNOW
PIN. 226026

54: RAJENDRA KR. GUPTA
SON OF JAGANNATH PRASAD
RESIDENT OF- TAA/POLITHVIRAT NAGAR
MAHARANI FARM
DURGAPURA

P.S.. MANSAROVAR
 DISTRICT- JAIPUR
 PIN-302018
 RAJASTHAN
                                                  Page No.# 51/67

55: DURGESWAR KALITA
SON OF LATE TULAN KALITA
RESIDENT OF JAP JUP NO-2
PO. JAPJUP DIST.-LAKHIMPUR

ASSAM
PIN-784161.

56: SISHU RAM BORA
SON OF LATE SIBARAM BORA
RESIDENT OF KONWARPUR
PO. KALAKHOWA
PS. LALUK

DIST.- LAKHIMPUR
ASSAM
PIN-787023

57: BINOD KUMAR
SON OF LATE SUDISTA NARAYAN
RESIDENT OF SPEAKAR ROAD
NAYA TOLA P.S AND DIST.-MUZAFFARPUR

BIHAR
PIN. 842001

58: ROHINI KUMAR GOGOI
SON OF LATE GOLOK CHANDRA GOGOI RESIDENT OF NAGAMATI
KHERMIA GAON
PO. PARBATPUR
PS. NAMRUP
DIST.- DIBRUGARH
ASSAM
PIN-786623.

59: ANIL KUMAR VISHWAKARMA
R/O- ANNAPURNA APARTMENT
FLAT NO-104
GANDHI NAGAR EAST LANE NO-05 PO. HAZARIBAG
PS. KORRA OPDIST-HAZARIBAG
JHARKHAND
PIN-825301

 60: PUTUL CHANDRA BARUAH
S/O-RUPESWAR BARUAH
R/O- NO.1 KOTHIA KHUNDA
RAILWAY STATION ROAD
JUNAKI NAGAR
                                                     Page No.# 52/67


PO AND PS- SAPEKHATI PIN-785692
CHARAIDEW
ASSAM.
VERSUS

UNION OF INDIA AND 5 ORS
MINISTRY OF LABOUR AND EMPLOYMENT
REPRESENTED BY SECRETARY
SHRAM SHAKTI BHAWAN
RAFI MARG
NEW DELHI- 110001.

2:THE CENTRAL PROVIDENT FUND COMMISSIONER
THE EMPLOYEES PROVIDENT FUND ORGANISATION
 MINISTRY OF LABOUR AND EMPLOYMENT GOVT. OF INDIA
 BHAVISHYA NIDHI BHAWAN
 14
 BHIKAJI CAMA PLACE
 NEW DELHI-110066.

3:THE REGIONAL PROVIDENT FUND COMMISSIONER
NORTH EAST REGION
MINISTRY OF LABOUR AND EMPLOYMENT GOVT. OF INDIA
BHANGAGARH
GUWAHATI
ASSAM
PIN- 781005.

4:THE REGIONAL PROVIDENT FUND COMMISSIONER
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
TINSUKIA
PIN- 786125.

 5:BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LTD.
 NAMRUP
P.O. PARBATPUR
 DIST. DIBRUGARH
ASSAM
 PIN- 786623.

6:BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LTD.
EMPLOYEES PROVIDENT FUND TRUST NAMRUP
P.O. PARBATPUR
DIST. DIBRUGARH
ASSAM
PIN- 786623.
                                                                   Page No.# 53/67

------------
Advocate for : MR A DASGUPTA
Advocate for : DY.S.G.I. appearing for UNION OF INDIA AND 5 ORS



Linked Case : WP(C)/6075/2025

ABDUL HAMID SHEIKH AND 64 ORS.
S/O LT. KAMAR UDDIN MUNSHI
R/O CHATIBORGAON
P.O.- DHALIGAON
DIST- CHIRANG
PIN-783385
ASSAM

2: KUNJA MOHAN ROY
LT. HARAKANTA ROY
 RESIDENT OF VILLAGE BAKHARAPARA PART-2
WARD NO.23
 P.O.- BONGAIGAON
 DISTRICT- BONGAIGAON
 PIN-783380
ASSAM

3: MANORANJAN DAS
SON OF LT. CHITTA RANJAN DAS
RESIDENT OF HOUSE NO. 32
BISHNU RABHA PATH
VILLAGE- BAMUNPARA
LOKHRA
DISTRICT- GUWAHATI-1
PIN- 781034
ASSAM

4: MUKTIDHAR SARMA
SON OF LT. MAHIDHAR SARMA
RESIDENT OF VILLAGE BALEN ROY PATH
DHALIGAON
DISTRICT- PIN-783385
ASSAM. BONGAIGAON

5: KRISHNA KANT. MILI
SON OF DURGESWAR MILI
RESIDENT OF VILLAGE BARBARI MAHATMA GANDHI PATH
P.O.- HENGRABARI
DISTRICT- KAMRUP (M)
PIN-781036
                                   Page No.# 54/67

ASSAM

6: RAMA KANTA BARMAN
SON OF LT. JEWRAM BARMAN
RESIDENT OF HOUSE NO. 68
WARD NO. 13
LOKHRA
DISTRICT-KAMRUP (M)
GUWAHATI
PIN- 781040
ASSAM

7: AZMAL HUSSAIN
SON OF LT. AZIZUR RAHMAN
RESIDENT OF HOUSE NO. 80
F.A. AHMED NAGAR
PURAN BASTI
SIXMILE
P.O.- KHANAPARA
DISTRICT- KAMRUP(M)
GUWAHATI
PIN- 781022
ASSAM

8: DIPEN KUMAR SARMA
SON OF LT. HARISH CHANDRA SARMA
RESIDENT OF HOUSE NO. 92
SANTIPUR HILL SIDE
PNGB ROAD
P.0
BHARALUMUKH
DISTRICT-KAMRUP(M)
GUWAHATI
PIN- 781009
ASSAM

9: ABDUL HAMID PARAMANIK
SON OF LT. JURAN ALI PRAMANIK
RESIDENT OF VILLAGE BARTALOWA
P.O.- DHALIGAON
DISTRICT- CHIRANG
PIN- 783385
ASSAM

10: MD. BASER ALI
SON OF LT. MAKRAM ALI
RESIDENT OF VILLAGE SATIBORGAON
KAJALGAON
                                       Page No.# 55/67

P.O.- DHALIGAON
DISTRICT- CHIRANG
PIN- 783385
ASSAM

11: AMULYA CHARAN DAS

SON OF LT. RATNESWAR DAS
RESIDENT OF VILLAGE BAKHRAPARA
WARD NO. 21
DISTRICT- BONGAIGAON
PIN 783380 ASSAM

12: UJJALA SEN
DAUGHTER LT. JOGENDRA CHAKRABORTY
NATH RESIDENT OF WARD NO.9
NETAJI NAGAR
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM

13: MADHAB CHANDRA TALUKDAR
SON OF LT. DINA BANDHU TALUKDAR
RESIDENT OF VILLAGE BHAKRAPARA NO.1
WARD NO. 21
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM

14: MD. MASADAT ALI
SON OF LT. ABDUL MOTLEB
RESIDENT OF VILLAGE UJANPARA
DOLAIGAON
P.O.-BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM

15: NABA KUMAR DAS
SON LT. PRAHLAD CHANDRA DAS
RESIDENT OF VILLAGE METUAKUCHI
BHAKTARKUR
P.O.-BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 781301 ASSAM
                                      Page No.# 56/67

16: DIBENDRA CHANDRA RAY
SON OF LT. MAYA RAM RAY
RESIDENT OF HOUSE NO.23
WARD NO. 23
BHAKRAPARA PART-2
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM

17: BABUL CHANDRA MONDAL
SON OF LT. JITENDRA CHANDRA MONDAL
RESIDENT OF HOUSE NO. 37/16
NATUNPARA MISSION ROAD
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM

18: ABDUL KARIM AHMED
RESIDENT OF WARD NO.13
GARU NANAK NAGAR
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM

19: BALEN CHANDRA TAHABILDER
SON OF LT. SARBA NANDA TAHABILDER
RESIDENT OF WARD NO. 20
BAKHRAPARA PART-1
P.O.- BONGAIGAON
DISTRICT- BONGAIGAON
PIN-783380
ASSAM

20: ASHIT BARMAN CHOUDHURY
SON OF LT. BISWESWAR CHOUDHURY
RESIDENT OF HOUSE NO. 91/A
WARD NO. 9
NETAJI NAGAR
P.O.- BONGAIGAON
DISTRICT- BONGAIGAION
PIN- 783380
ASSAM

21: KAMINI BRAHMA
SON OF LT. SUNILAL BRAHMA
                                     Page No.# 57/67

RESIDENT OF WARD NO. 5
MAIBONG NWGWR
P.O.- KOKRAJHAR
DISTRICT- KOKRAJHAR
PIN- 783370
ASSAM

22: NIREN CHANDRA DAS
SON OF LT. UZMA RAM DAS
RESIDENT OF NEAR CHILARAI STADIUM
P.O.- BONGAIGAION
DISTRICT- BONGAIGAION
PIN- 783380
ASSAM

23: SANKAR LAL DAS
SON OF NANI GOPAL DAS
RESIDENT OF HOUSE NO. 17
SNEHA LATA BHAWAN
VIP COLONY
BOC GATE
P.O- BONGAIGAION
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM

24: SAMESH BASUMATARY
SON OF LT. MAHANSING BASUMATARY
RESIDENT OF WARD NO. 4
HOUSE NO. 1266
GWJWNPURI
1 NO. P.O.- CHAPAGURI
DISTRICT- CHIRANG
PIN- 783380
ASSAM

25: SHYAM CHANDRA SARKAR
SON OF KARTIK CH. SARKAR
RESIDENT OF SHIVAM NAGAR
NORTH BONGAIGAION
P.O.- BONGAIGAON
DISTRICT- BONGAIGAION
PIN- 783380
ASSAM

26: LUREN CHANDRA ROY
SON OF LT. GANYA PRASAD ROY
RESIDENT OF NEAR DEEO OFFICE
                                  Page No.# 58/67

BONGAIGAION
P.O.-BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM

27: KALYAN KUMAR DAS
SON OF LT. KAILASH CHANDRA DAS
RESIDENT OF WARD NO. 3
P.O.- SARUPATHAR TOWN
NEAR SDO OFFICE
DISTRICT- GOLAGHAT
PIN- 785601
ASSAM

28: NRIPENDRA CH. CHOUDHURY
SON OF LT. DINESWAR CHOUDHURY
RESIDENT OF MAJPARA
DOLAIGAON
P.O..- BONGAIGAION
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM

29: KAMALA KANTA ROY
SON OF LT. RAMESH CHANDRA ROY
RESIDENT OF WARD NO. 24
BAGESWAR PARA
BAKHRAPARA PART 2
P.O.- BONGAIGAION
DISTRICT- BONGAIGAON
PIN-783380
ASSAM

30: AJIT KUMAR CHAKRAVARTY
SON OF LTD. SUBODH CHAKRAVARTY
RESIDENT OF VILLAGE JYOTINAGAR
NORTH BONGAIGAON
P.O.BONGAIGAON
DISTRICT- BONGAIGAON
PIN-783380
ASSAM

31: GOPINATH DAS
SON OF LT. DHARANI DHAR DAS
RESIDENT OF WARD NO. 14
BAKHRAPARA
P.O..- BONGAIGAON
                                    Page No.# 59/67

11 DISTRICT- BONGAIGAON
PIN- 783380
ASSAM

32: JITENDRA NATH DAS
SON OF LT. DAMODAR DAS
RESIDENT OF WARD NO.21
NEAR HARI MANDIR
BAKHRAPARA
P.O..- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM

33: PHUKAN CHANDRA BARMAN
SON OF LT. CHANDRA KANTA BARMAN
RESIDENT OF WARD NO.20
BAKHRAPARA
P.O..- BONGAIGAON
DISTRICT- BONGAIGAON
PIN-783380
ASSAM

34: MAHINDRA NATH ROY
SON OF LT. LALIT CHANDRA ROY
RESIDENT OF WARD NO.9
P.O.- GAURIPUR
DISTRICT- DHUBRI
PIN- 783331
ASSAM

35: MOSADDEQUE ALFARUQUE
SON OF LT. ABDUL MASUD ALFARUQUE
RESIDENT OF WARD NO. 7
N.S. ROAD
NEW MARKET
P.O..- DHUBRI
DISTRICT- DHUBRI
PIN- 783301
ASSAM

36: TANGKARESH DAS
SON OF RATNESWAR DAS
RESIDENT OF HOUSE NO. 17
WARD NO. 24
P.O..- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
                                    Page No.# 60/67

ASSAM

37: MINATI KARMAKAR
DAUGHTER LT. PRAN GOPAL KARMAKAR
RESIDENT OF WARD NO.15
COLLEGE ROAD
P.O..- BONGAIGAON
DISTRICT- BONGAIGAON
PIN-783380
ASSAM

38: DIMBESWAR BARMAN
SON OF LT. BISWANATH BARMAN
RESIDENT OF DIGDARI
P.O..- KAKRAGAON
DISTRICT- BONGAIGAON
PIN- 783372
ASSAM

39: NARAYAN CH. KAKOTI
SON OF LT. DEBESWAR KAKOTI
RESIDENT OF WARD NO. 4
MILONPUR
P.O..- PATHSALA
DISTRICT- BAJALI
PIN-781325
ASSAM

40: ABDUL MATLEB ALI
SON OF DEWAN ALI MUNSHI
RESIDENT OF KHALILPUR
BIDYAPARA PT2
P.O..- DHUBRI
DISTRICT- DHUBRI
PIN- 783324
ASSAM

41: CHANCHAL KUMAR SAHA
SON OF LT. DWIJENDRA LAL SAHA
RESIDENT OF WARD NO. 25
SALBARI
P.O..- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM

42: ABDUL HYE SARKAR
SON OF RAMJAN ALI SARKAR
                                   Page No.# 61/67

RESIDENT OF WARD NO. 14
PRAGATI NAGAR
P.O..- KHALILPUR
DISTRICT- DHUBRI
PIN- 783325
ASSAM

43: PRABIR KUMAR SHARMA
SON OF LT. MADHAB CHANDRA SARMA
RESIDENT OF WARD NO.-03
BAKHRAPARA PART-2
P.O.BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM

44: RAM KRISHNA CHOUDHURY
SON OF LT. GOPINATH CHOUDHURY
RESIDENT OF MILON NAGAR
BIDYAPUR
P.O..- SIMLAGURI
DISTRICT- BARPETA
PIN- 781313
ASSAM

45: PARTHA SARATH PRAMANIK
SON OF GOPINATH PRAMANIK
RESIDENT OF WARD NO. 2
P.O..- ABHYAPURI
DISTRICT- BONGAIGAON
PIN- 783384
ASSAM

46: DHANANJOY OJAH
SON OF LT. JAGABANDHU OJAH
RESIDENT OF WARD NO. 13
P.O..- SUNDARIDIA KALAYAHATI
DISTRICT- BARPETA
PIN- 781314
ASSAM

47: RATNESWAR TALUKDAR
SON OF LT. MAHENDRA TALUKDAR
RESIDENT OF JAPARKUCHI
MAHAT NAGAR
DISTRICT- NALBARI
PIN- 781334
ASSAM
                                  Page No.# 62/67


48: JAGDISH BARMAN
SON OF SUSHIL MOHAN BARMAN
RESIDENT OF WARD NO. 14
DOLAIGAON
P.O..- BONGAIGAON
DISTRICT- BONGAIGAON
PIN- 783380
ASSAM

49: MANORANJAN DEURI
SON OF LT. GHANADSHYAM DEURI
RESIDENT OF MOUTUPURI
P.O..- HOWLY
DISTRICT- BARPETA
PIN- 781316
ASSAM

50: BUJAN ALI
SON OF LT. ALIMSHA ALI
RESIDENT OF WARD NO. 8
BYE LANE3
JYOTINAGAR
DISTRICT- NALBARI
PIN-781335
ASSAM

51: HIRANYA KUMAR BRAHMA
SON OF LT. MOTILAL BRAHMA
RESIDENT OF SILPOTAGAON
P.O..- KAJALGAON
DISTRICT- CHIRANG
PIN- 783385
ASSAM

52: DILIP DUTTA
SON OF LT. MANIK DUTTA
RESIDENT OF TARAJAN GAYANGAON
BORACHUK JORHAT
DISTRICT-JORHAT
PIN- 785001
ASSAM

53: KALYAN KUMAR DAS
SON OF LT. KAILASH CHANDRA DAS
RESIDENT OF WARD NO. 3
SARUPATHAR TOWN
SARUPATHAR
                                         Page No.# 63/67

GOLAGHAT
P.O. GOLAGHAT
DISTRICT- GOLAGHAT
PIN- 785601
ASSAM

54: SARBESWAR PATHAK
SON OF LT. MATI RAM PATHAK
RESIDENT OF HOUSE NO. 35
LAKHI MANDIR PATH
LUIT PATH BYLANE- 1 LALMATI GUWAHATI
DISTRICT- KAMRUP(M)
PIN- 781029
ASSAM

55: NIREN DEORI
SON OF LT. LABHESWAR DEORI
RESIDENT OF LESIAGAON KALIMONDIR PATH
PATORKUCHI
BASISTHA CHARIALI
DISTRICT-KAMRUP(M)
PIN-781029
ASSAM. GUWAHATI

56: BARUN KUMARSAHARIA
SON OF LT. PITAMBAR SAHARIA
57. RESIDENT OF WARD NO.8
SANKAR NAGAR
MANGALDAI
DARRANG
DISTRICT- DARRANG
PIN- 784125
ASSAM

57: SUNAHAR ALI
SON OF LT. SAFICUL HAQUE
RESIDENT OF WARD NO.2
HATMENT ROAD SARALKHA ROAD
SETTLEMENT ROAD
KARIMGANJ
DISTRICT- KARIMGANJ
PIN- 788712
ASSAM

58: RATI RAM BAGLARY
SON OF LT. NAOUN CHANDRA BAGLARY
RESIDENT OF KACHARIGAON
KATHIATOLI CHARIALI
                                  Page No.# 64/67

KAMPUR
NAGAON
DISTRICT- NAGAON
PIN- 782427
ASSAM

59: DHANESHWAR DAS
SON OF LT. MOHAN CHANDRA DAS
RESIDENT OF HOUSE NO.2
TETELIA
NEAR SOMNATH MANDIR
GOTANAGAR
GUWAHATI
DISTRICT- KAMRUP(M)
PIN- 781011
ASSAM

60: MATI RAM DEKA
SON OF LT. NABIN CHANDRA DEKA
RESIDENT OF HOUSE NO. 7
NAMGARH PATH
DARAKA NAGAR
KHANAPARA
61. 17 GUWAHATI
DISTRICT- KAMRUP(M)
PIN-781022
ASSAM

61: AKAN CHANDRA NATH
SON OF LT. GHANA KANTA NATH
RESIDENT OF HOUSE NO. 10/A
FLAT NO. 301/B
BASISTHA ENCLAVE
BASISTHAPUR BYELANE NO.2
BELTOLA
GUWAHATI
DISTRICT- KAMRUP(M)
PIN-781028

62: BONTI KAKOTI
DAUGHTER OF LT. ABANI HAZARIKA
WIFE OF MR. BIDYA KAKOTI
RESIDENT OF HOUSE NO.9
BYE LANE KRISHNACHURA LOKHRA
PATH GUWAHATI
BAMUNPARA
DISTRICT- KAMRUP(M)
PIN- 781040
                                                    Page No.# 65/67

ASSAM

63: BISWAJIT DAS
SON OF LT. AUROBINDO KR. DAS
RESIDENT OF NIGHTINGLE APARTMENT B 404
NORTH HARBOURGAON
P.O. KHUTIKATIA
NAGAON
DISTRICT- NAGAON
PIN- 782002
ASSAM

64: ANANDA CHANDRA NATH
SON OF LT. PADMA KANTA NATH
RESIDENT OF BANK COLONY RAZAGAON
RAHA
NAGAON
P.O..- RAHA
DISTRICT- NAGAON
PIN- 782103
ASSAM

65: CHAKRADHAR BARMAN
SON OF LT MADHAB CHANDRA BARMAN
RESIDENT OF ABHOYPUR
AMINGAON
KAMRUP
P.O..- AMINGAON
DISTRICT- KAMRUP
PIN- 781031
ASSAM
VERSUS

THE UNION OF INDIA
MINISTRY OF LABOUR AND EMPLOYMENT AND 4 ORS.
REPRESENTED BY SECRETARY
SHRAM SHAKTI BHAWAN
RAFI MARG
NEW DELHI-110001

2:THE CENTRAL PROVIDENT
THE EMPLOYEES PROVIDENT FUND ORGANISATION FUND
COMMISSIONER

MINISTRY OF LABOUR AND EMPLOYMENT GOVT. OF INDIA
BHAVISHYA NIDHI BHAWAN
14
BHIKAJI CAMA PLACE
                                                                  Page No.# 66/67

          NEW DELHI- 110066

          3:THE REGIONAL PROVIDENT FUND COMMISSIONER
          MINISTRY OF LABOUR AND EMPLOYMENT
          GOVT. OF INDIA
          G.S. ROAD
          BHANGAGARH
          GUWAHATI - 780005

           4:INDIAN OIL CORPORATION LIMITED (REFINERIES DIVISION)
          EMPLOYEES PROVIDENT FUND
          (EXEMPTED BY THE REGIONAL PROVIDENT FUND COMMISSIONER
           NEW DELHI AND APPROVED BY THE COMMISSIONER OF INCOME TAX
           NEW DELHI) CORE-2
           SCOPE COMPLEX
           7
           INSTITUTIONAL AREA
           LODHI ROAD
           NEW DELHI- 110003

          5:INDIAN OIL CORPORATION LIMITED BONGAIGAON REFINERY
          DISTRICT- CHIRANG
          PIN- 783385
          ASSAM
          ------------
          Advocate for : MR A DASGUPTA
          Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA
          MINISTRY OF LABOUR AND EMPLOYMENT AND 4 ORS.



                                BEFORE
                 HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                   ORDER

26.02.2026

Heard Mr. A Dasgupta, learned Senior Counsel assisted by Ms. S Das,

learned counsel for the petitioner. Also heard Ms. J Sarma, learned CGC, Mr. D

Chutia, learned counsel for the respondents no. 5 & 6 and Mr. Siddharth,

learned Standing Counsel, PF.

Page No.# 67/67

As agreed to by the learned counsel for the parties, list the matters again on

31.03.2026 for further hearing.

JUDGE

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