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Page No.# 1/3 vs Nabami Chetia And 2 Ors
2026 Latest Caselaw 1659 Gua

Citation : 2026 Latest Caselaw 1659 Gua
Judgement Date : 24 February, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Page No.# 1/3 vs Nabami Chetia And 2 Ors on 24 February, 2026

Author: Nelson Sailo
Bench: Nelson Sailo
                                                                     Page No.# 1/3

GAHC010195872025




                                                             undefined

                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : Review.Pet./231/2025

         THE STATE OF ASSAM AND 3 ORS
         REP. BY THE SECY. TO THE GOVT. OF ASSAM, DEPTT. OF SCHOOL
         EDUCATION, DISPUR, GHY 06

         2: THE DIRECTOR OF ELEMENTARY EDUCATION

          ASSAM
          KAHILIPARA
          GUWAHATI 781019

         3: THE DEPUTY INSPECTOR OF SCHOOLS

          DHEMAJI
          DIST. DHEMAJI
          PIN 787057

         4: THE DIST. ELEMENTARY EDUCATION OFFICE

          DHEMAJI
          DIST. DHEMAJI
          PIN 78705

         VERSUS

         NABAMI CHETIA AND 2 ORS
         W/O SRI RADHA NATH CHETIA, R/O VILL. LAKHIMPUR DEORIGAON, P.O.
         AND P.S. RAITING, DIST. DHEMAJI, ASSAM, PIN 787053

         2:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM

          FINANCE DEPTT.
          DISPUR
          GUWAHATI 06
                                                                   Page No.# 2/3

            3:THE TREASURY OFFICER

             DHEMAJI
             PIN 78705

Advocate for the Petitioner   : MR. N J KHATANIAR, MS. S CHUTIA

Advocate for the Respondent : MR A K MAHESWARI, SC, FINANCE




             Linked Case : Cont.Cas(C)/424/2017

            NABAMI CHETIA
            W/O SHRI RADHA NATH CHETIA R/O VILL- LAKHIPUR DEORIGAON
            P.O. RAITING IN THE DISTRICT OF DHEMAJI- 787057
            ASSAM


             VERSUS

            PRITAM SAIKIA and ORS
            COMMISSIONER AND SECRETARY TO GOVT. OF ASSAM
            EDUCATION ELEMENTARY DEPARTMENT
            DISPUR
            GUWAHATI -5
            ASSAM

            2:SHRI SANJIB BHUYAN
            DIRECTOR OF ELEMENTARY EDUCATION
             KAHILIPARA
             GUWAHATI - 781019
            ASSAM

            3:SHRI NARAYAN KONWAR
            THE SECRETARY
            DEPARTMENT OF SCHOOL EDUCATION
            DISPUR
            GUWAHATI-781005

            4:SMTI SUNANJANA SENAPATI
            THE DIRECTOR OF ELEMENTARY EDUCATION
            KAHILIPARA
            GUWAHATI-781019
            ASSAM
                                                                          Page No.# 3/3

           ------------
           Advocate for : MR.A K MAHESWARI
           Advocate for : MR.N PHUKANR appearing for PRITAM SAIKIA and ORS



                                  BEFORE
                      HONOURABLE MR. JUSTICE NELSON SAILO

                                      ORDER

Date : 24.02.2026

The learned counsel for the respondents/writ petitioner submits that he may be given some time to file objections to the review petition.

In view of above and as agreed to by the learned counsel for the parties, list these matters on 10.03.2026.

Objections, if any shall be filed before the next date.

JUDGE

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