Tribeni Metalloys Pvt. Ltd vs Assam Power Distribution Company ...
2026 Latest Caselaw 1649 Gua

Gauhati High Court

Tribeni Metalloys Pvt. Ltd vs Assam Power Distribution Company ... on 24 February, 2026

Author: K.R. Surana

Bench: Kalyan Rai Surana

                                                                    Page No.# 1/3

GAHC010252122025




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                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : WA/28/2026

         TRIBENI METALLOYS PVT. LTD.
         A COMPANY DULY INCORPORATED UNDER THE COMPANLES ACT, 1956
         HAVING ITS OFFICE AT 4TH FLOOR, S.S. COMPLEX, S, J, ROAD, ATHGAON,
         GUWAHATI - I AND HAVING ITS INDUSTRY/FACTORY AT SILA
         INDUSTRIAL COMPLEX - II, CHANGSARI, GUWAHATI - 781101, KAMRUP R,
         ASSAM, RERPRESENTED BY ONE OF ITS AUTHORIZED DIRECTOR SRI
         PRADYUMNA JALAN, S/O SRI DINDAYAL JALAN.



         VERSUS

         ASSAM POWER DISTRIBUTION COMPANY LIMITED AND 3 ORS
         A GOVERNMENT OF ASSAM UNDERTAKING DULY INCORPORATED
         UNDER THE COMPANIES ACT, 1956 HAVING ITS OFFICE AT BIJULEE
         BHAWAN, PALTAN BAZAR, GUWAHATI - 781001, DULY REPRESENTED BY
         ITS CHAIRMAN-CUMMANAGING DIRECTOR

         2:THE CHIEF EXECUTIVE OFFICER

          GUWAHATI ELECTRICAL CIRCLE II
          APDCL
          AMINGAON
          ASSAM.

         2:THE CHIEF EXECUTIVE OFFICER
          GUWAHATI ELECTRICAL CIRCLE - II
         APDCL
         AMINGAON
         ASSAM

         3:THE ASSTT .GENERAL MANAGER

          T AND C DIVISION
                                                                         Page No.# 2/3

             GEC II
             APDCL
             AMINGAON
             ASSAM.

            3:THE ASSTT GENERAT MANAGER
            T AND C DIVISION
             GEC - II
            APDCL
            AMINGAON
            ASSAM.

            4:THE AREA MANAGER
            AND IRCA II
            APDCL I.AR
             GU BYPASS
             GARIGAON
             JALUKBARI
             GUWAHATI - 781014

            4:THE AREA MANAGER

             IRCA-II
             APDCL (LAR)
             GU BYPASS
             GARIGAON
             JALUKBARI
             GUWAHATI 78101

Advocate for the Petitioner   : MS DIMPI DUTTA, MR. A BORPUZARI,MR. M MORE

Advocate for the Respondent : SC, APDCL,




                                  BEFORE
                 HONOURABLE MR. JUSTICE KALYAN RAI SURANA
               HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                           ORDER

24.02.2026 (K.R. Surana, J)

The reply submission of Mr. P. K. Sarmah, learned counsel for the petitioner is concluded.

Page No.# 3/3

2. Few points has been urged during reply submissions. Hence, the Court proposes to hear the respondents on the next date fixed.

3. List on 26.02.2026.

                                 JUDGE                 JUDGE




Comparing Assistant