Page No.# 1/3 vs The State Of Assam And 3 Ors
2026 Latest Caselaw 1648 Gua

Gauhati High Court

Page No.# 1/3 vs The State Of Assam And 3 Ors on 24 February, 2026

Author: Nelson Sailo

Bench: Nelson Sailo

                                                               Page No.# 1/3

GAHC010279302023




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                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/7278/2023

         MANUARA BEGUM AND 4 ORS
         WIFE OF BASED ALI,
         RESIDENT OF NIZKATHIATOLI,
         P.S.- KAMPUR,
         DIST.- NAGAON, ASSAM.

         2: MAITREE BANIK
         WIFE OF SHRI BADAL DAS GUPTA

         RESIDENT OF SONARIBARI

         P.O. AND P.S.- SAMAGURI

         DIST.- NAGAON
         ASSAM.

         3: GITA BORAH
         W/O- SURENDRA BARUAH

         RESIDENT OF HAIBORGAON

         P.O.
          P.S. AND DIST.- NAGAON

         ASSAM.

         4: NAZRINA BEGUM
          D/O- LATE ADIL HUSSAIN

         R/O- SADAR THANA ROAD

         P.O.
          P.S. AND DIST.- NAGAON
                                                                          Page No.# 2/3

            ASSAM.

            5: KHALID AHMED
             S/O- LATE ATAUAR RAHMAN

            R/O- ADP ROAD
            NAGAON

            P.O.
             P.S. AND DIST.- NAGAON

            ASSAM

            VERSUS

            THE STATE OF ASSAM AND 3 ORS
            REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
            OF ASSAM,
            ELEMENTARY EDUCATION DEPARTMENT,
            DISPUR, ASSAM, PIN- 781006.

            2:THE DIRECTOR OF ELEMENTARY EDUCATION
            ASSAM
             KAHILIPARA
             GUWAHATI- 781019.

            3:THE DISTRICT ELEMENTARY EDUCATION OFFICER
             NAGAON
            ASSAM
             PIN- 782001.

            4:THE INSPECTOR OF SCHOOLS
             NAGAON
            ASSAM. PIN- 782001.

            5:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
            ASSAM

             FINANCE DEPARTMENT
             DISPUR
             GUWAHATI-06

Advocate for the Petitioner   : MR. K BORUAH, MR. P BORDOLOI,MS P DAS,MR. M ALAM

Advocate for the Respondent : SC, ELEM. EDU, SC, FINANCE DEPTT.,MR. R BORPUJARI (R-
5),MR P N SARMA
                                                                        Page No.# 3/3




                                       BEFORE
                      HON'BLE MR. JUSTICE NELSON SAILO
                                      O R D E R

24.02.2026

As prayed for by the learned counsel for the petitioner, list the matter on 13.03.2026.

Learned counsel for the petitioner shall produce a copy of the judgment and order dated 01.09.2003 passed in Civil Rule No.1571/1998 for perusal of the Court on the next date.

JUDGE

Comparing Assistant