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Gauhati High Court
Page No.# 1/7 vs Nazrul Haque on 24 February, 2026
Page No.# 1/7
GAHC010268532025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/4026/2025
KHADEZA KHATUN
D/O LATE NEK JAN BIBI, RESIDENT OF VILLAGE KHOPNIKUCHI , PP
KHOPNIKUCHI, PS HAJO, MOUZA RAMDIA, DIST KAMRUP ASSAM, 781382
2: TAIJUDDIN AHMED
S/O- LATE NEK JAN BIBI
3: RAHIM ALI
S/O- LATE NEK JAN BIBI
4: ) HUSSAIN ALI
S/O- LATE NEK JAN BIBI
5: CHAMIRAN BEGUM
D/O- LATE NEK JAN BIBI
6: BACHIRAN BEGUM
D/O- LATE NEK JAN BIBI
7: FEROZA KHATUN
D/O- LATE NEK JAN BIBI
8: KHORSHED ALI
HUSBAND OF- LATE NEK JAN BIBI. ALL ARE RESIDENT OF
VILLAGEKHOPNIKUCHI
P.O. HAJO
P.S. HAJO
MOUZA- RAMDIA
DISTRICT- KAMRUP
ASSA
VERSUS
NAZRUL HAQUE
Page No.# 2/7
SON OF LATE TAIZUDDIN AHMED
2:SAIFUL ISLAM ALIAS HAQUE
SON OF LATE TAIZUDDIN AHMED
3:SAMSUL HAQUE
SON OF LATE TAIZUDDIN AHMED
4:REJAUL HAQUE
SON OF LATE TAIZUDDIN AHMED
5:ROUJUDDIN AHMED
SON OF LATE TAIZUDDIN AHMED
6:MERAJUL HAQUE
SON OF LATE TAIZUDDIN AHMED
7:TAHIDA BEGUM
D/O LATE TAIZUDDIN AHMED
8:) SAJIDA BEGUM
D/ O LATE TAIZUDDIN AHMED
9:) FARIDA BEGUM
D/O LATE TAIZUDDIN AHMED
10:NARGIS BEGUM
DAUGHTERS OF LATE TAIZUDDIN AHMED AND ALL ARE RESIDENTS OF
VILLAGE- KHOPNIKUCHI
NA- BAMUNBORI
P.O. HAJO
P.S. HAJO
MOUZA- RAMDIA
DISTRICT- KAMRUP
ASSAM
PI
Advocate for the Petitioner : MD. B HUSSAIN, MR A H TOUFIQ
Advocate for the Respondent : ,
Linked Case : RSA/174/2024
Page No.# 3/7
NAZRUL HAQUE AND 9 ORS
S/O LATE TAIZUDDIN AHMED
RESIDENT OF VILLAGE KHOPNIKUCHI (NA-BAMUNBORI)
PO HAJO
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
2: SAIFUL ISLAM @ HOQUE
D/O LATE TAIZUDDIN AHMED
RESIDENT OF VILLAGE KHOPNIKUCHI (NA-BAMUNBORI)
PO HAJO
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
3: SAMSUL HAQUE
S/O LATE TAIZUDDIN AHMED
RESIDENT OF VILLAGE KHOPNIKUCHI (NA-BAMUNBORI)
PO HAJO
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
4: REJAUL HAQUE
S/O LATE TAIZUDDIN AHMED
RESIDENT OF VILLAGE KHOPNIKUCHI (NA-BAMUNBORI)
PO HAJO
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
5: ROUJUDDIN AHMED
S/O LATE TAIZUDDIN AHMED
RESIDENT OF VILLAGE KHOPNIKUCHI (NA-BAMUNBORI)
PO HAJO
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
6: MERAJUL HAQUE
S/O LATE TAIZUDDIN AHMED
RESIDENT OF VILLAGE KHOPNIKUCHI (NA-BAMUNBORI)
PO HAJO
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
Page No.# 4/7
7: TAHIDA BEGUM
D/O LATE TAIZUDDIN AHMED
RESIDENT OF VILLAGE KHOPNIKUCHI (NA-BAMUNBORI)
PO HAJO
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
8: SAJIDA BEGUM
D/O LATE TAIZUDDIN AHMED
RESIDENT OF VILLAGE KHOPNIKUCHI (NA-BAMUNBORI)
PO HAJO
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
9: FARIDA BEGUM
D/O LATE TAIZUDDIN AHMED
RESIDENT OF VILLAGE KHOPNIKUCHI (NA-BAMUNBORI)
PO HAJO
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
10: NARGIS BEGUM
D/O LATE TAIZUDDIN AHMED
RESIDENT OF VILLAGE KHOPNIKUCHI (NA-BAMUNBORI)
PO HAJO
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
VERSUS
KHADEZA KHATUN AND 7 ORS
S/O LATE NEK JAN BIBI
RESIDENT OF VILLAGE KHOPNIKUCHI
PP KHOPNIKUCHI
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
781382
2:TAIJUDDIN AHMED
S/O LATE NEK JAN BIBI
Page No.# 5/7
RESIDENT OF VILLAGE KHOPNIKUCHI
PP KHOPNIKUCHI
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
781382
3:RAHIM ALI
S/O LATE NEK JAN BIBI
RESIDENT OF VILLAGE KHOPNIKUCHI
PP KHOPNIKUCHI
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
781382
4:HUSSEN ALI
S/O LATE NEK JAN BIBI
RESIDENT OF VILLAGE KHOPNIKUCHI
PP KHOPNIKUCHI
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
781382
5:SAMIRAN BEGUM
D/O LATE NEK JAN BIBI
RESIDENT OF VILLAGE KHOPNIKUCHI
PP KHOPNIKUCHI
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
781382
6:BACHIRAN BEGUM
D/O LATE NEK JAN BIBI
RESIDENT OF VILLAGE KHOPNIKUCHI
PP KHOPNIKUCHI
Page No.# 6/7
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
781382
7:FEROZA KHATUN
S/O LATE NEK JAN BIBI
RESIDENT OF VILLAGE KHOPNIKUCHI
PP KHOPNIKUCHI
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
781382
8:KHORSHED ALI
S/O LATE NEK JAN BIBI
RESIDENT OF VILLAGE KHOPNIKUCHI
PP KHOPNIKUCHI
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
781382
------------
Advocate for : MR. N I KHAN
Advocate for : MD. B HUSSAIN appearing for KHADEZA KHATUN AND 7 ORS
BEFORE
HONOURABLE MR. JUSTICE ROBIN PHUKAN
ORDER
24.02.2026
None appears for the applicant on call. However, Mr. A. Das, learned counsel
for all the opposite parties is present.
Mr. Das, learned counsel for all the opposite parties submits that the matter
may be listed after 25.03.2026, as the opposite parties will file an objection in
Page No.# 7/7
this petition.
Prayer allowed.
Registry shall list this matter after 25.03.2026.
In the event of subsequent non-representation of the petitioner, appropriate
order shall follow.
JUDGE
Comparing Assistant
