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Page No.# 1/3 vs The Union Of India And 7 Ors
2026 Latest Caselaw 1642 Gua

Citation : 2026 Latest Caselaw 1642 Gua
Judgement Date : 24 February, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Page No.# 1/3 vs The Union Of India And 7 Ors on 24 February, 2026

Author: K.R. Surana
Bench: Kalyan Rai Surana
                                                                 Page No.# 1/3
                                                                       2014:GAU-AS:16105
GAHC010198232013




                                                           2014:GAU-AS:16105

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/7388/2013

         HENJEN NARZARY and 2 ORS
         S/O SRI ANANDA NARZARY

         2: SRI TIJEN NARZARY
          S/O SRI ANANDA NARZARY

         3: SRI SAMSON NARZARY
          S/O LT. RENJEN NARZARY ALL ARE RESIDENTS OF VILL- RAIDWNGBARI
          P.O. RANIPUR
          P.S. RUNIKHAT
          DIST. CHIRANG BTC
         ASSAM

         VERSUS

         THE UNION OF INDIA and 7 ORS
         REP. BY SECRETARY DEFENCE, GOVT. OF INDIA, NEW DELHI.

         2:THE G.O.C. EASTERN COMMANDAND

          NARENGI
          GUWAHATI.

         3:THE COMMANDANDING OFFICER

          18TH RAJPUT REGIMENT KAJALGAON BASED CAMP
          P.S. DHALIGAON
          DIST. CHIRANG
          BTAD
          ASSAM.

         4:THE SUB-COMMANDING OFFICER

          18TH RAJPUT REGIMENT SUB-CAMP RUNIKHATA
                                                                         Page No.# 2/3
                                                                               2014:GAU-AS:16105
             OPPOSITE RUNIKHATA P.S. RUNIKHATA DIST. CHIRANG
             BTAD
             ASSAM.

            5:THE STATE OF ASSAM

             REP. BY THE COMMISSIONER AND SECRETARY
             HOME DISPUR
             GUWAHATI- 781006.

            6:THE DIRECTOR GENERAL OF POLICE
            ASSAM POLICE HEADQUARTERS
             ULUBARI
             GUWAHATI- 781007.

            7:THE SUPERINTENDENT OF POLICE

             DIST. CHIRANG BTAD
             ASSAM.

            8:THE OFFICER-IN-CHARGE

             RUNIKHATA POLICE STATION
             DIST. CHIRANG
             BTAD
             ASSAM

Advocate for the Petitioner   : MR.A CHOUDHURY, MR.P K DAS,MR.B K MAHAJAN,MR.R
ALI,MRN J DAS

Advocate for the Respondent : ASSTT.S.G.I., ,GA, ASSAM,MR.K N CHOUDHURY,MS.R
KAKATI




                                  BEFORE
                 HONOURABLE MR. JUSTICE KALYAN RAI SURANA
               HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                        ORDER

24.02.2026 (K.R. Surana, J)

Both sides are represented.

2. Due to paucity of time, the matter could not be taken up today.

Page No.# 3/3 2014:GAU-AS:16105

3. Both the sides are given liberty to make a mention for upgrading the matter.

4. List again on 26.03.2026.

JUDGE JUDGE

Comparing Assistant

 
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