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Gauhati High Court
Sri Simanta Bora vs The State Of Assam And 6 Ors on 24 February, 2026
Author: Nelson Sailo
Bench: Nelson Sailo
Page No.# 1/5
GAHC010257452025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/7052/2025
SRI SIMANTA BORA
SON OF LATE BOGAI BORA, RESIDENTOF VILLAGE-KHERONI, P.O.-SIMEN
CHAPORI,DISTRICT-DHEMAJI, ASSAM, PIN-787061
VERSUS
THE STATE OF ASSAM AND 6 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM, PERSONNEL DEPARTMENT, DISPUR, GUWAHATI-781006
2:THE STATE LEVEL COMMITTEE (SLC)
FOR APPOINTMENT ON COMPASSIONATE GROUND
REPRESENTED BY ITS CHAIRMAN-CUM-CHIEF SECRETARY
GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006
3:THE SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
DISPUR
GUWAHATI-781006.
4:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-781019.
5:THE DISTRICT ELEMENTARY EDUCATION OFFICER (DEEO)
Page No.# 2/5
DHEMAJI
ASSAM
PIN-787057.
6:THE DEPUTY INSPECTOR OF SCHOOLS
JONAI
DIST. DHEMAJI
ASSAM
PIN-787060.
7:THE DISTRICT COMMISSIONER DHEMAJI-CUM-CHAIRMAN
DISTRICT LEVEL COMMITTEE (DLC)
FOR COMPASSIONATE APPOINTMENT
DHEMAJI
ASSAM
PIN-78705
Advocate for the Petitioner : MR. D BHUYAN,
Advocate for the Respondent : GA, ASSAM, SC, ELEM. EDU
Linked Case : WP(C)/6967/2025
SRI PRASANNA RABHA
S/O LATE RANJIT RABHA
RESIDENT OF VILL- LAKHIMPUR
P.O. TELEM
DIST. DHEMAJI
ASSAM
PIN-787061
VERSUS
THE STATE OF ASSAM AND 5 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
PERSONNEL DEPARTMENT
DISPUR
GUWAHATI-781006.
Page No.# 3/5
2:THE STATE LEVEL COMMITTEE (SLC)
FOR APPOINTMENT ON COMPASSIONATE GROUND
REPRESENTED BY ITS CHAIRMAN-CUM- CHIEF SECRETARY
GOVT. OF ASSAM
DISPUR
GUWAHATI-781006.
3:THE SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
DISPUR
GUWAHATI- 781006.
4:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHHILIPARA
GUWAHATI-781019.
5:THE DISTRICT ELEMENTARY EDUCATION OFFICER (DEEO)
DHEMAJI
ASSAM
PIN-787057
6:THE DISTRICT COMMISSIONER
DHEMAJI -CUM-CHAIRMAN
DIST. LEVEL COMMITTEE (DLC) FOR COMPASSIONATE APPOINTMENT
DHEMAJI
ASSAM
PIN-787057
------------
Advocate for : MR. D BHUYAN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS.
Linked Case : WP(C)/6839/2025
SRI ANJALU BORO
SON OF LATE SANESWAR BORO
RESIDENT OF VILL- MANIKPUR
P.O. MANIKPUR
DIST. DHEMAJI
ASSAM
Page No.# 4/5
PIN- 787059
VERSUS
THE STATE OF ASSAM AND 5 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
PERSONNEL DEPARTMENT
DISPUR
GUWAHATI-781006.
2:THE STATE LEVEL COMMITTEE (SLC)
FOR APPOINTMENT ON COMPASSIONATE GROUND
REPRESENTED BY ITS CHAIRMAN- CUM- CHIEF SECRETARY
GOVT. OF ASSAM
DISPUR
GUWAHATI-781006.
3:THE SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
DISPUR
GUWAHATI-781006.
4:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-781019.
5:THE DISTRICT ELEMENTARY EDUCATION OFFICER (DEEO)
DHEMAJI
ASSAM
PIN-787057.
6:THE DISTRICT COMMISSIONER
DHEMAJI -CUM- CHAIRMAN
DISTRICT LEVEL COMMITTEE (DLC) FOR COMPASSIONATE APPOINTMENT
DHEMAJI
ASSAM
PIN-787057
------------
Advocate for : MR. D BHUYAN
Advocate for : GA
Page No.# 5/5
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS.
BEFORE
HONOURABLE MR. JUSTICE NELSON SAILO
ORDER
Date : 24.02.2026
On a prayer made on behalf of Mr. D. Bhuyan, learned counsel for the
petitioners and not objected to by the other side, these matters stands
adjourned, to be listed again on 12.03.2026.
JUDGE
Comparing Assistant
