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Gauhati High Court
Page No.# 1/32 vs Dr Bijoya Choudhury And Anr on 24 February, 2026
Author: Sanjay Kumar Medhi
Bench: Sanjay Kumar Medhi
Page No.# 1/32
GAHC010056062022
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Cont.Cas(C)/169/2022
TAJ UDDIN LASKAR AND 8 ORS
S/O- JAHIR UDDIN LASKAR, R/O- VILL- SAYEDBOND PART-I, P.O.
KALIBARI BAZAR, P.S. ALGAPUR, DIST.- HAILAKANDI, ASSAM- 788150
2: ZAKIR HUSSAIN BARBHUIYA
S/O- NURUL ISLAM BARBHUIYA
R/O- VILL- VICHINGCHA PART-II
P.O. VICHINGCHA
P.S. AND DIST.- HAILAKANDI
ASSAM- 7888151
3: MONOWARA BEGUM LASKAR
D/O- SAWKAT ALI LASKAR
R/O- VILL- NIAMOTHPUR
P.O. SARBANANDAPUR
DIST.- HAILAKANDI ASSAM- 788163
4: ABDUL KAIYUM LASKAR
S/O- SOMAR UDDIN LASKAR
R/O- VILL- PALOICHERRA PUNJI-III
P.O. SULTANICHERRA
P.S. RAMNATHPUR
DIST.- HAILAKANDI
ASSAM- 788162
5: JAHIR AHMED BARBHUIYA
S/O- NURUL RAHMAN BARBHUIYA
R/O- VILL- RANGPUR PART-III
P.O. RONGPUR SOUTH
P.S. KATLICHERRA
DIST.- HAILAKANDI
ASSAM- 788163
6: SALEHA BEGOM LASKAR
Page No.# 2/32
D/O- ABDUL KHALIQUE TAPADAR
R/O- VILL- WARD NO.4
HAILKANDI TOWN
P.O. VICHINGCHA
P.S. AND DIST.- HAILAKANDI
ASSAM- 788164
7: SAMSUL HOQUE LASKAR
S/O- LALU MIA LASKAR
R/O- VILL- KACHUDARAM PART-II
P.O. KACHUDARAM
DIST.- CACHAR
ASSAM- 788119
8: SABUL ALOM BARBHUIYA
S/O- KUTI MIA BARBHUIYA
R/O- VILL- KACHUDARAM PART-II
P.O. KACHUDARAM
DIST.- CACHAR
ASSAM- 788119
9: SYEDA AMINA ISLAM
D/O- FOKHRUL ISLAM
R/O- VILL- BARENGA
P.O. BARENGA
DIST.- CACHAR
ASSAM- 78800
VERSUS
DR BIJOYA CHOUDHURY AND ANR.
THE DIRECTOR OF ELEMENTARY EDUCATION ASSAM, KAHILIPARA,
GUWAHATI-19.
2:SMTI. SURANJANA SENAPATI
DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
Advocate for the Petitioner : MR. J LASKAR, MR R DAS
Advocate for the Respondent : MR S M T CHISTIE,
Page No.# 3/32
Linked Case : Cont.Cas(C)/312/2022
UJJAL DAS AND 4 ORS.
S/O- RAJBALLAV DAS
VILL.- SOUTH TOKRERCHARA PART-IV
P.O. AND P.S. GOLAKGANJ
DIST. DHUBRI
ASSAM
2: ILLA SARKAR
D/O- GOPAL CH. SARKAR
VILL.- LUMDING SANTIPARA PART-II
P.O. AND P.S. LUMDING
DIST. HOJAI
ASSAM
3: SAFATUN NESSA BARBHUIYA
D/O- LATE ABDUL WAHAB BARBHUIYA
R/O- VILL.- BHABANIPUR
P.O. AMALA
P.S. LALA
DIST. HAILAKANDI
ASSAM
4: RUPAK KANTI DEY
S/O- LATE JATINDRA MOHAN DEY
VILL.- SHYAMA PRASAD ROAD
P.O.
P.S. AND DIST. KARIMGANJ
ASSAM
5: SUTRIPTI MUKHARJEE
W/O- DIPAK KUMAR PAUL
D/O- LATE SHRINIVAS MUKHARJEE
R/O- HARI MOHAN LANE
H/NO. 2
P.O. AND P.S. RANGIRKHARI
DIST. CACHAR
ASSAM
VERSUS
SURANJANA SENAPATI
DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19.
Page No.# 4/32
------------
Advocate for : MR. T A CHOUDHURY
Advocate for : MR S M T CHISTIE appearing for SURANJANA SENAPATI
Linked Case : Cont.Cas(C)/372/2023
AMAR SHEEL AND 2 ORS
S/O-KANTI SHEEL
R/O- VILLAGE DIPRANG
P.S- MAYONG
P.O- BARPAK
PIN-782411
DIST- MORIGAON
ASSAM
2: DIBYAJYOTI BORAH
S/O-NAREN CHANDRA BORAH
R/O- VILLAGE RUPAIBORI
P.S- DHARAMTUL
P.O- AHATGURI
PIN-782412
DIST- MORIGAON
ASSAM
3: EMTAAN HUSSAIN
S/O-ABDUL HAKIM
R/O- VILLAGE SALMARABORI
P.S- DHING
P.O- BECHAMARI
PIN-782123
Page No.# 5/32
DIST- NAGAON
ASSAM
VERSUS
NARAYAN KONWAR AND ANR
SECRETARY TO THE GOVERNMENT OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
DISPUR
GUWAHATI-06
2:SURANJANA SENAPATI
THE DIRECTOR OF ELEMENTARY EDUCATION
KAHILIPARA
GUWAHATI-19
------------
Advocate for : MR. A CHAMUAH
Advocate for : MR. D SAIKIA (R-2) appearing for NARAYAN KONWAR AND ANR
Linked Case : Review.Pet./118/2024
STATE OF ASSAM
THROUGH THE SECRETARY TO THE GOVT. OF ASSAM
DEPTT. OF SCHOOL EDUCATION
DISPUR
KAMRUP (METRO)
ASSAM
PIN- 781006.
2: THE DIRECTOR OF ELEMENTARY EDUCATION
KAHILIPARA
KAMRUP (M)
ASSAM
PIN-781019.
VERSUS
AFZALUR RAHMAN AND 9 ORS.
S/O. HABIBUR RAHMAN
VILL. SAGOLCHARA PART-III
P.S. DHUBRI
DIST. DHUBRI
ASSAM
PIN-783324.
2:ABDUR ROUF SARKER
S/O. SK MOZIBOR ROHMAN
VILL. KHARUABANDHA
Page No.# 6/32
P.S. SOUTH SALMARA
DIST. SOUTH SALMARA MANKACHAR
ASSAM.
3:ZAKIR HUSSAIN
S/O. ABUBAKKAR SIDDIQUE
VILL. ADABARI PART-II
P.S. DHUBRI
DIST. DHUBRI
ASSAM
PIN-783324.
4:PRODIP NATH
S/O. DINARAM NATH
VILL. BARUABARI
P.S. GARMUR
DIST. MAJULI
ASSAM
PIN-785106.
5:SOHRAB AHMED
S/O. MD. AFSAR ALI
VILL. KAWAIMARI EXCESS AREA
P.O. NALIGAON
DIST. BARPETA
ASSAM
PIN-4781352.
6:NAZMUL HOQUE
S/O. ALAUDDIN SHEIKH
VILL. KACHUDOLA PART-II
P.O. KHELUAPARA
DIST. BONGAIGAON
ASSAM.
7:RASHIDUL ISLAM AKAND
S/O. HABIBAR RAHMAN AKAND
VILL. ADABARI PART-II
P.S. DHUBRI
DIST. DHUBRI
ASSAM
PIN-783324.
8:SHAHJAHAN AHMED
S/O. MD. MOHFIZUL HOQUE
VILL. PATHURIA
P.S. MANKACHAR
DIST. SOUTH SALMARA MANKACHAR
Page No.# 7/32
ASSAM
PIN-783131.
9:NURUL ISLAM KHAN
S/O. MOHAR ALI KHAN
VILL. FALIMARI PART-II
P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783325.
10:ASHRAFUZZAMAN SHEIKH
S/O. MD. BAKTOZAMAN SK
VILL. NEW FERAMARI
P.S. SOUTH SALMARA
DIST. SOUTH SALMARA MANKACHAR
ASSAM
PIN-783135.
------------
Advocate for : MR. R MAZUMDAR
Advocate for : MR. J LASKAR (R-4
5) appearing for AFZALUR RAHMAN AND 9 ORS.
Linked Case : Review.Pet./133/2023
THE STATE OF ASSAM
THROUGH THE SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
DISPUR
KAMRPU M ASSAM 781006
2: THE DIRECTOR OF ELEMENTARY EDUCATION
KAMRUP M ASSAM 781004
VERSUS
ANKUR DEV CHOUDHURY
S/O LATE BHUDHAR DEV CHAUDHURY
RESIDENTOF VILLAGE
PO ANS PS PATACHARKUCHI
DIST BARPETA
ASSAM 781326
2:UNION OF INDIA
REPRESENTED BY THE JOINT SECRETARY TO THE GOVT. OF INDIA
Page No.# 8/32
DEPARTMENT OF SCHOOL EDUCATION AND LITERACY
MINISTRY OF HUMAN RESOURCE DEVELOPMENT SASTR BHAWAN
NEW DELHI 100001
------------
Advocate for : MR. U SARMA
Advocate for : MR. S B PRASAD (R-1) appearing for ANKUR DEV CHOUDHURY
Linked Case : Cont.Cas(C)/335/2023
BANYASHREE THAKUR AND 7 ORS
C/O- BIPUL THAKUR
R/O- VILL.- KAILASHPUR PATH
HENGRABARI
P.O. HENGRABARI
DIST. KAMRUP(M)
ASSAM
PIN- 781036.
2: RUMI BHUYAN
S/O- DIGANTA BHUYAN
VILL.- OATING T.E.
P.O. OATING
DIST. GOLAGHAT
ASSAM
PIN- 785603.
3: RATUL DEKA
S/O- DHENU RAM DEKA VILL
MIKIRBHETA
P.O. MIKIRBHETA
DIST. MORIGAON
ASSAM
PIN- 782001.
4: POLI DEKA
C/O- SRI SASDHAR DEKA
VILL.- MADANPUR
P.O. DEUDUAR
P.S. CHANGSARI
DIST. KAMRUP(R)
ASSAM
PIN- 781101.
5: MALABIKA SHARMA
C/O- SADANANDA SARMA
R/O- VILL.- NAKUCHI (RANGIA)
Page No.# 9/32
P.O. MARANJANA (RURAL)
DIST. KAMRUP
ASSAM
PIN- 781354.
6: JAYA NATH
C/O- MAHESHWAR NATH
VILL.- TIPLAI
P.O. TIPLAI
P..S RANGJULI
DIST. GOALPARA
ASSAM
PIN- 783130.
7: JATINDRA KUMAR BHARATI
C/- SABHARAM NATH
VILL.- ALIKUCHI
P.O. ALIKUCHI
P.S. RAHA
DIST. NAGAON
ASSAM
PIN- 782103.
8: CHANDRALEKHA CHOUDHURY
VILL.- CHHAYGAON (CHOUDHURYPARA)
P.O. CHHAYGAON
DIST. KAMRUP
ASSAM
PIN- 781124.
VERSUS
SURANJANA SENAPATI
DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
PIN- 781019.
------------
Advocate for : MR K K MAHANTA (Sr. Advocate)
Advocate for : MR B KAUSHIK appearing for SURANJANA SENAPATI
Linked Case : Review.Pet./89/2024
THE STATE OF ASSAM AND ANR
THROUGH THE SECRETARY
Page No.# 10/32
TO THE GOVT. OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION DISPUR
GUWAHATI
781006.
2: THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI
781019.
VERSUS
NAYAN JYOTI SARMA AND 14 ORS
C/O- LT. DEBENDRA NATH SARMA R/O- VILL.- MAKHIBAHA P.O.-
MAKHIBAHA DIST.- NALBARI ASSAM
PIN.- 781374.
2:GAUTAM BARMAN
S/O LT. KESHAB CH. BARMAN
R/O VILL BAMUNDI
P.O BAMUNDI
DIST KAMRUP
ASSAM
PIN 781103
3:MANGALU BORDOLOI
C/O- BIMAL BORDOLOI
VILL. - KUSHTOLI
P.O. - BARANGANI
DIST. MORIGAON
ASSAM
PIN- 782127
4:CHITTA RANJAN KALITA
S/O
DEBA KANTA KALITA
R/O VILL
KALJHAR
P.O
BARBALA
DIST.
BARPETA
ASSAM
PIN
781316
Page No.# 11/32
5:JAYANTA SAIKIA
S/O
NALIN SAIKIA
R/O- VILL
GONDAI GURI
P.O.
KATHAL GURI
DIST.
DIBRUGARH
ASSAM
PIN
785675
6:SRI SIMANTA SAIKIA
S /O
LATE KESHAB SAIKIA
R/O
VILL
PATIAPAM
P. O.
PATIAPAM
DIST.
HOJAI
ASSAM
PIN
782426.
7:HEMA KANTA BHUMIZ
S/O
LT. BISHAN BHUMIZ
R/O VILL
ATIGAON (KAPILI KAN)
P.O
JAMUNAMUKH
DIST
NAGAON
ASSAM
PIN
782428
8:RIJUMONI BORA
W/O
PRASANTA BORA
Page No.# 12/32
R/O- VILL
KAMAR GAON
P.O.
JAMUNAMUKH
DIST.
HOJAI
ASSAM
PIN
782428.
9:MANOJ TALUKDAR
C/O
PRANAB TALUKDAR
R/O VILL.
DUMURIA
P.O.
BHREKAMARI
DIST.
BARPETA
ASSAM
PIN
781325
10:BIPUL BORAH
C/O
DONDIRAM BORAH
R/O VILL.
MOHIJAN POTIA
P.O.
MOHIJAN
DIST
LAKHIMPUR
ASSAM
PIN
787032.
11:KAKUMONI DAS
C/O
RAMNATH DAS
R/O VILL
GHARMORA
P.O.
GHARMORA
Page No.# 13/32
DIST
LAKHIMPUR
ASSAM
PIN
787032.
12:APURBA DAS
C/O
SRI RAJEN CH. DAS
R/O VILL
BAHANA
P.O
MANAHKUCHI
DIST
KAMRUP
ASSAM
PIN
781104
13:IFTEKAR MONDOL
S/O
SEKANDER ALI MONDOL
R/O VILL
SADULLA BARI
P.O
KALAPANI
DIST
SOUTH SALMARA MANKACHAR
ASSAM
PIN
783131.
14:JYOTISH GOGOI
S/O.
SOMESWAR GOGOI
R/O- VILL
CHETIA GAON
P.O.
CHETIA GAON
DISTRICT
NORTH LAKHIMPUR
ASSAM
PIN
787001.
Page No.# 14/32
15:ABUL HUSSAIN SK
S/O JASMATULLAH SK
R/O- VILL. DEBOTTAR HASDAHA PT-V
P.O. KISMAT HASDAHA
DIST.DHUBRI
ASSAM
PIN-783334
------------
Advocate for : MR. R MAZUMDAR
Advocate for : MR. J LASKAR (R-1
6
8
10) appearing for NAYAN JYOTI SARMA AND 14 ORS
Linked Case : Cont.Cas(C)/373/2023
MD. ABUL KALAM
S/O- ALI AKBAR
R/O- VILLAGE RAIPUR
P.S- BARPETA ROAD
P.O- BALABHITA
PIN-781313
DIST- BARPETA
ASSAM
VERSUS
NARAYAN KONWAR AND ANR
SECRETARY TO THE GOVERNMENT OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
DISPUR
GUWAHATI-06
2:SURANJANA SENAPATI
THE DIRECTOR OF ELEMENTARY EDUCATION
KAHILIPARA
GUWAHATI-19
------------
Advocate for : MR. A CHAMUAH
Advocate for : MR. D SAIKIA (r-2) appearing for NARAYAN KONWAR AND ANR
Page No.# 15/32
Linked Case : Review.Pet./115/2023
STATE OF ASSAM AND ANR.
THROUGH THE SECRETARY TO THE GOVT. OF ASSAM
DEPTT. OF SCHOOL EDUCATION
DISPUR
KAMRUP (METRO)
ASSAM
PIN- 781006.
2: THE DIRECTOR OF ELEMENTARY EDUCATION
KAHILIPARA
KAMRUP(M)
ASSAM
PIN- 786019.
VERSUS
SMTI MRINALINI GHARPHALIA AND ANR.
W/O- SRI JITU DUARAH
R/O- MRIDANGPARA VILLAGE
BARUA NAGAR
P.O.- BARUA NAGAR
P.S.- BORHAT
DIST.- CHARAIDEO
ASSAM
PIN- 785692.
2:THE UNION OF INDIA
REP. BY THE SECRETARY TO THE GOVT. OF INDIA
DEPTT. OF SCHOOL EDUCATION AND LITERACY
MINISTRY OF HUMAN RESOURCES DEVELOPMENT
SHASTRI BHAWAN
NEW DELHI
PIN- 110001.
------------
Advocate for : MR. R MAZUMDAR
Advocate for : appearing for SMTI MRINALINI GHARPHALIA AND ANR.
Linked Case : Review.Pet./4/2024
THE STATE OF ASSAM AND ANR.
THROUGH THE SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
Page No.# 16/32
DISPUR
KAMRUP M ASSAM 781006
2: THE DIRECTOR
ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 781019
VERSUS
AJITA NATH AND 6 ORS
D/O- RAJIB NATH
R/O- VILL- HALGHAT
P.O AND P.S- NILAMBAZAR
DIST- KARIMGANJ
ASSAM
PIN- 788722
2:RAJAUL KARIM
S/O- ABDUL HAQUE
R/O- VILL- NIAMATAKHANI
P.O- MULLAGANJ BAZAR
DIST- KARIMGANJ
ASSAM
PIN- 788179
3:SAFATUN NESSA
D/O- LATEABDUL WAHAB BARBHUIY
R/O- VILL- BHABANIPUR
P.O- AMALA
DIST- HAILAKANDI
ASSAM
PIN- 788164
4:TAPAZUL ALI
S/O- HAJI TAYAB ALI BARBHUIYA
R/O- VILL- MAZUMDER BAZAR
P.O- TARAPUR PT VII
DIST- CACHAR
ASSAM
PIN- 788003
5:MASHUK AHMED MAZUMDER
S/O- MAKRAM ALI MAZUMDER
R/O- VILL- HAILAKANDI TOWN
WARD NO. 4
P.O- HAILAKANDI
DIST- HAILAKANDI
Page No.# 17/32
ASSAM
PIN- 788151
6:ABDUL AZIM BARBHUIYA
S/O- MONIR ALI BARBHUIYA
R/O- VILL BORBOND PART III
P.O- BALIURA
DIST- HAILAKANDI
ASSAM
PIN- 788155
7:H M FAKRUL ALAM LASKAR @ HM FAKRUL BARBHUIYA
S/O- ABDUL WAHAB LASKAR
R/O- VILL BASBARI -I
P.O- BASBARI
DIST- HAILAKANDI
ASSAM
PIN- 788152
------------
Advocate for : MR S M T CHISTIE
Advocate for : MR. O LASKAR (R-3
4) appearing for AJITA NATH AND 6 ORS
Linked Case : Cont.Cas(C)/337/2023
GAUTAM BARMAN AND 5 ORS.
S/O LT. KESHAB CH. BARMAN
R/O VILL-BAMUNDI
P.O. BAMUNDI
DIST-KAMRUP
ASSAM
PIN- 781103
2: SIMANTA SAIKIA
S/O LATE KESHAB SAIKIA
R/O VILL-PATIAPAM P.O.-PATIAPAM
DIST-HOJAI
ASSAM
PIN-782426
3: RIJUMONI BORA
W/O PRASNATA BORA
R/O VILL- KAMAR GAON
P.O.-JAMUNAMUKH DIST- HOJAI ASSAM
PIN-782428
Page No.# 18/32
4: BIPUL BORAH
C/O DONDIRAM BORAH
R/O VILL-MOHIJAN POTIA
P.O.-MOHIJAN
DIST-LAKHIMPUR
ASSAM
PIN-
5: IFTIKAR MONDOL
C/O SIKANDER ALI MONDOL
R/O VILL-SADULLABARI
P.O.-KALAPANI
DIST-SOUTH SALMARA MANKACHAR
6: NAYAN JYOTI SARMA
S/O LATE DEBENDRA NATH SARMA
VILL-MAKHIBHA
P.O.-MAKHIBAHA
DIST-NALBARI
PIN-781374
VERSUS
SMTI. SURANJANA SENAPATI
DIRECTOR OF ELEMENTARY EDUCATION ASSAM
KAHILIPARA
PIN-781019
------------
Advocate for : MR K K MAHANTA (Sr. Advocate)
Advocate for : MR B KAUSHIK appearing for SMTI. SURANJANA SENAPATI
Linked Case : Review.Pet./15/2024
THE STATE OF ASSAM AND ANR
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
EDUCATION (ELEMENTARY) DEPTT.
DISPUR
GHY.- 781006
2: THE DIRECTOR OF ELEMENTARY EDUCATION
KAHILIPARA
ASSAM
GUWAHATI- 781019.
VERSUS
Page No.# 19/32
MOSHAROF ALOM AHMED
S/O- NASIR UDDIN AHMED
R/O- VILL. NO. 1 SOUTH RANGAPANI
P.O. BALDA BAZAR
P.S. BOKO
DIST.- KAMRUP
ASSAM
PIN- 781127.
------------
Advocate for : MR. R MAZUMDAR
Advocate for : appearing for MOSHAROF ALOM AHMED
Linked Case : Review.Pet./134/2023
STATE OF ASSAM AND ANR.
THROUGH THE SECRETARY TO THE GOVT. OF ASSAM DEPARTMENT OF
SCHOOL EDUCATION
DISPUR
KAMRUP M ASSAM 781006
2: THE DIRECTOR
ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 781019
VERSUS
ARUP DAS AND 3 ORS.
SON OF ADHIR KR DAS
RESIDENT OF VILLAGE SADARASHI
PO SADARASHI
DIST KARIMGANJ
ASSAM 788709
2:PRANJAL HAZARIKA
S/O- LATE JATINDRA NATH HAZARIKA
R/O- VILL- KUJIDAH
P.O- HATICHONG
DIST- NAGAON
ASSAM
PIN- 782142
3:SECRETARY TO THE GOVT OF ASSAM
PERSONNEL(B) DEPTT
Page No.# 20/32
DISPUR
GUWAHATI- 781006
4:HE MISSION DIRECTOR
SARBA SIKSHA ABHIYAN (NOW KNOWN AS SAMAGRA SIKSHA ABHIJAN)
ASSAM
KAHILIPARA
GUWAHATI- 781019
------------
Advocate for : MR. U SARMA
Advocate for : MR. S P CHOUDHURY (r-1) appearing for ARUP DAS AND 3 ORS.
Linked Case : Review.Pet./2/2024
THE STATE OF ASSAM AND ANR
THROUGH THE SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
DISPUR
KAMRUP M ASSAM 781006
2: THE DIRECTOR OF ELEMENTARY EDUCATION
KAHILIPARA
KAMRUP M ASSAM 786004
VERSUS
DIPAK SHARMA
S/O PADMALAL SHARMA
RESIDENT OF VILLAGE BAHABARI
PO GANGMOUTHAN
PS BIHALI
DIST BISWANATH
ASSAM 784167
------------
Advocate for : MR. U SARMA
Advocate for : appearing for DIPAK SHARMA
Linked Case : Review.Pet./16/2024
THE STATE OF ASSAM AND ANR.
THROUGH THE SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
Page No.# 21/32
DISPUR
KAMRUP M ASSAM 781006
2: THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI 781019.
VERSUS
BANYASHREE THAKUR AND 21 ORS.
C/O- BIPUL THAKUR
R/O- VILL- KAILASHPUR PATH
HENGRABARI
P.O- HENGRABARI
DIST- KAMRUP(M)
ASSAM
PIN- 781036
2:MRS. RUMI GOSWAMI
C/O- MR. RIPUON SARMAH
VILL- JAMKHALA
P.O.- BHOMORAGURI
P.S.- ULUONI
DIST.-NAGAON
ASSAM
PIN-782143
3:MALABIKA SHARMA
C/O SADANANDA SARMA
R/O- VILL. NAKUCHI (RANGIA)
P.O. MARANJANA (RURAL)
DIST. KAMRUP (RURAL)
ASSAM
PIN. 781354
4:CHANDRALEKHA CHOUDHURY
VILL- CHHAYGAON (CHOUDHURYPARA)
P.O.- CHHAYGAON
DIST.- KAMRUP
ASSAM
PIN- 781124
5:RAMESH CHANDRA KALITA
S/O LT. KONAK CH. KALITA
R/O- VILL. NIZ SARABARI
P.O. DEADHANIGHAT
DIST. DARRANG
Page No.# 22/32
ASSAM
PIN NO. 784147
6:SRI MRINAL CHAKRAVARTY
VILL- BHERUA
P.O-DUNI
DIST.- DARRANG
ASSAM
PIN-784148
7:RAJIB HORE
S/O- SHYAM LAL HORE
VILL- KAMRUP (M)
P.O.- REST CAMP
PANDU
P.S.- JALUKBARI
DIST.- KAMRUP(M)
ASSAM
PIN-781012
8:BHADRA KANTA PATAR
C/O- BHUBAN CH. PATAR
VILL- KUSHTALI
P.O- BARANGANI
DIST- MORIGAON
ASSAM
PIN- 782127
9:SUBHASH CH. BHAGAWATI
VILL ND P.O- AKAYA
DIST- BARPETA
ASSAM
PIN- 781329
10:SEEMA DEVI
C/O- RANJIT BORA
VILL- CHALCHALI
RANGIAGAON
P.O. - CHALCHALI
P.S.- SAMAGURI
DIST. - NAGAON
ASSAM
PIN- 782124.
11:MAMONI SHILL MAZUMDAR
VILL- JAGRATAPARA
P.O. - KRISHNAI
Page No.# 23/32
DIST.-GOALPARA
ASSAM
PIN-783126.
12:RATUL DEKA
S/O- DHENU RAM DEKA VILL MIKIRBHETA P.O. MIKIRBHETA
DIST. MORIGAON
ASSAM PIN-782001
13:HEMANTA DUTTA
C/O- RUDRA DUTTA
VILL- CHOWKHAM GAON
P.O. - SABOTI
P.S. - NORTH LAKHIMPUR
DIST. - LAKHIMPUR
ASSAM
PIN- 787051.
14:SWARNA PRAVHA BORDOLOI
C/O- UTPAL PHUKAN
VILL- KAPAHERA BHAKAT GAON
P.O. - KAPAHERA
P.S.- MIKIRBHETA
DIST. MORIGAON
ASSAM
PIN- 782103.
15:JATINDRA KUMAR BHARATI
C/O- SABHARAM NATH
VILL- ALIKUCHI
P.O.- ALIKUCHI
P.S.- RAHA
DIST.- NAGAON
ASSAM
PIN- 782103.
16:BHABESH BHARALI
C/O- SARAT BHARALI VILL. P.O. - AKAYA DIST. BARPETA
ASSAM PIN- 781329.
17:PADUM RANI BARMAN
C/O- BHABESH LAHKAR
VILL.- BURBURI
GHOGARPAR
DIST.- NALBARI
ASSAM
PIN-781369.
Page No.# 24/32
18:POLI DEKA
C/O- SRI SASDHAR DEKA
VILL- MADANPUR
P.O- DEUDUAR
P.S- CHANGSARI
DIST- KAMRUP (R)
ASSAM
PIN- 781101.
19:AJANTA BORDOLOI
C/O- NARESHWAR BORDOLOI
VILL. - RAJAPATHAR TINIALI
P.O. - SILPUTA TINIALI
DIST. KARBI- ANGLONG
ASSAM
PIN-782482.
20:JAYA NATH
C/O- MAHESHWAR NATH
VILL. - TIPLAI
P.O. - TIPLAI
P.S. - RANGJULI
DIST. - GOALPARA
ASSAM
PIN- 783130.
21:RUMI BHUYAN
C/O- DIGANTA BHUYAN
VILL- OATING T.E
P.O. - OATING
DIST. - GOLAGHAT
ASSAM
PIN-785603.
22:TUTUMANI CHOUDHURY
C/O- MR. PRADIP DAS
VILL. - NAKUL NO.1
P.O. - RANGIA
DIST. - KAMRUP(R)
ASSAM
PIN-781354.
------------
Advocate for : MR. R MAZUMDAR
Advocate for : M K BORAH(R-10) appearing for BANYASHREE THAKUR AND 21
ORS.
Page No.# 25/32
Linked Case : Review.Pet./60/2024
THE STATE OF ASSAM AND ANR
THROUGH THE SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
DISPUR KAMRUP M ASSAM 781006
2: THE DIRECTOR OF ELEMENTARY EDUCATION
KAHILIPARA
GUWAHATI
KAMRUP M ASSAM 781019
VERSUS
SHAHAB UDDIN AHMED
S/O SOHRAB ALI
RESIDENT OF PAHARPUR KATULY
PO HABIDUNGRA
DIST BARPETA
ASSAM 781314
------------
Advocate for : MR. R MAZUMDAR
Advocate for : appearing for SHAHAB UDDIN AHMED
Linked Case : Review.Pet./137/2023
THE STATE OF ASSAM AND ANR.
THROUGH THE SECRETARY TO THE GOVT. OF ASSAM
DEPTT. OF SCHOOL EDUCATION
DISPUR
KAMRUP (METRO)
ASSAM
PIN- 781006.
3: THE DIRECTOR OF ELEMENTARY EDUCATION
KAHILIPARA
KAMRUP(M)
ASSAM
PIN- 786004.
VERSUS
DIPIKA KAKOTY
D/O LATE PRADIP KAKOTY
Page No.# 26/32
R/O TITABOR TINIALI
P.O. AND P.S.- TITABOR
DISTRICT JORHAT
ASSAM
PIN- 785630.
------------
Advocate for : MR. R MAZUMDAR
Advocate for : appearing for DIPIKA KAKOTY
Linked Case : Review.Pet./122/2023
STATE OF ASSAM AND ANR
THROUGH THE SECRETARY TO THE GOVT. OF ASSAM
DEPT. OF SCHOOL EDUCATION
DISPUR
KAMRUP M ASSAM 781006
2: THE DIRECTOR OF ELEMENTARY EDUCATION
KAHILIPARA
KAMRUP M ASSAM 786019
VERSUS
SRI UJJAL DAS
S/O RAJBALLAV DAS
RESIDENT OF VILLAE SOUTH TOKERCHARA PART IV P O GOLAKGANJ PS
GOLAKGANJ DISTRICT DHUBRI ASSAM PIN 783334
2:THE SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPARTMENT
DISPUR GUWAHATI
ASSAM 781006
------------
Advocate for : MR. R MAZUMDAR
Advocate for : MR. P A AHMED (R-1) appearing for SRI UJJAL DAS
Linked Case : Cont.Cas(C)/370/2023
NIRANJAN BORDOLOI
S/O- LATE DANDADHARA BORDOLOI
Page No.# 27/32
R/O- VILLAGE KAKODONGA SABUKDHARA DOLOI GAON
P.S- DERGAON
P.O- NAMKHATUAL
PIN-785626
DIST- GOLAGHAT
ASSAM
VERSUS
NARAYAN KONWAR AND ANR
SECRETARY TO THE GOVERNMENT OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
DISPUR
GUWAHATI-06
2:SURANJANA SENAPATI
THE DIRECTOR OF ELEMENTARY EDUCATION
KAHILIPARA
GUWAHATI-19
------------
Advocate for : MR. A CHAMUAH
Advocate for : MR. R MAZUMDAR (R-2) appearing for NARAYAN KONWAR AND
ANR
Linked Case : Review.Pet./121/2023
STATE OF ASSAM AND ANR
THROUGH THE SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
DISPUR
KAMRUP M ASSAM
781006
2: THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
VERSUS
TAJ UDDIN LASKAR AND ORS
S/O JAHIR UDDIN LASKAR
Page No.# 28/32
L
RESIDENT OF VILLAGE SAYEDBOND PART I
PO KALIBARI BAZAR
PS ALGAPUR
DIST HAILAKANDI
ASSAM 788151
2:ZAKIR HUSSAIN BARBHUIYA
S/O- NURUL ISLAM BARBHUIYA
R/O- VILL- VICHINGCHA PART-II
P.O. VICHINGCHA
P.S. AND DIST.- HAILAKANDI
ASSAM- 7888151
3:MONOWARA BEGUM LASKAR
D/O- SAWKAT ALI LASKAR
R/O- VILL- NIAMOTHPUR
P.O. SARBANANDAPUR
DIST.- HAILAKANDI ASSAM- 788163
4:ABDUL KAIYUM LASKAR
S/O- SOMAR UDDIN LASKAR
R/O- VILL- PALOICHERRA PUNJI-III
P.O. SULTANICHERRA
P.S. RAMNATHPUR
DIST.- HAILAKANDI
ASSAM- 788162
5:JAHIR AHMED BARBHUIYA
S/O- NURUL RAHMAN BARBHUIYA
R/O- VILL- RANGPUR PART-III
P.O. RONGPUR SOUTH
P.S. KATLICHERRA
DIST.- HAILAKANDI
ASSAM- 788163
6:SALEHA BEGOM LASKAR
D/O- ABDUL KHALIQUE TAPADAR
R/O- VILL- WARD NO.4
HAILKANDI TOWN
P.O. VICHINGCHA
P.S. AND DIST.- HAILAKANDI
ASSAM- 788164
7:SAMSUL HOQUE LASKAR
S/O- LALU MIA LASKAR
R/O- VILL- KACHUDARAM PART-II
P.O. KACHUDARAM
Page No.# 29/32
DIST.- CACHAR
ASSAM- 788119
8:SABUL ALOM BARBHUIYA
S/O- KUTI MIA BARBHUIYA
R/O- VILL- KACHUDARAM PART-II
P.O. KACHUDARAM
DIST.- CACHAR
ASSAM- 788119
9:SYEDA AMINA ISLAM
D/O- FOKHRUL ISLAM
R/O- VILL- BARENGA
P.O. BARENGA
DIST.- CACHAR
ASSAM- 788006
------------
Advocate for : MR. R MAZUMDAR
Advocate for : MR. J LASKAR (R-2 TO 8) appearing for TAJ UDDIN LASKAR AND
ORS
Linked Case : Cont.Cas(C)/337/2022
PRODIP NATH AND 9 ORS
S/O LATE DINARAM NATH
R/O VILL- BARUABARI
P.O.-MORITUNI
P.S. GARMUR
DIST. MAJULI
ASSAM
PIN-785106.
2: SOHRAB AHMED
S/O. LATE AFSER ALI
R/O VILL. KAWAIMARI EXCESS AREA
P.O. NALIGAON
DIST. BARPETA
ASSAM
PIN-781352
3: SANKAR MEDHI
S/O- KARENDRA MEDHI
R/O VILL- SIDHABARI
P.O- BAKAITARI
P.S- MATIA
DIST- GOALPARA
Page No.# 30/32
ASSAM
PIN- 783125
4: MAMREZ ALI AHMED
S/O- LATE SHAMEZ UDDIN
R/O VILL- TEMURA
P.O- DAKUA
P.S- BARPETA
DIST- BARPETA
ASSAM
PIN- 781309
5: ALI AKBAR
S/O AMIR UDDIN MUNSHI
VILL- MAMUDPUR PART-II
P.O- DALGOMA
P.S- MATIA
DIST- GOALPARA
ASSAM
PIN- 783125
6: SHAHAB UDDIN AHMED
S/O- LATE SORHAB ALI
R/O VILL- PAHARPUR KATULI
P.O- HABI DONGRA
DIST- BARPETA
ASSAM
PIN- 781308
7: MANOWAR HUSSAIN
S/O- MATIOR RAHMAN
R/O VILL- TELIPARA
P.O- BAGDOBA
P.S- DHUPDHARA
DIST- GOALPARA
ASSAM
PIN- 783123
8: JAHIDA BEGUM
W/O- ZAKIR HUSSAIN
R/O VILL- HALDIA GAON
P.O- GHUGUBARI
DIST- BARPETA
ASSAM
PIN- 781319
9: EUSUF ALI
S/O MURAD ZAMAL
Page No.# 31/32
R/O VILL- KHATANIAPARA
P.O.- DHULA
P.S- DHULA
DIST- DARRANG
ASSAM
PIN-784146
10: ABUL HUSSAIN AHMED
S/O- MUSLEM UDDIN AHMED
R/O- VILL. BAREGARH
P.O. AMBARI
DIST.- BONGAIGAON
ASSAM
PIN-783384
VERSUS
SMTI. SURANJANA SENAPATI
THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
------------
Advocate for : MR. M AHMED
Advocate for : appearing for SMTI. SURANJANA SENAPATI
Linked Case : Cont.Cas(C)/385/2023
SWARNA PRAVA BORDOLOI AND ANR
S/O- UTPAL PHUKAN
R/O- VILL.- KAPAHERA BHAKAT GAON
P.S. MIKIRBHETA
P.O. KAPAHERA
PIN- 782103
DIST. MORIGAON
ASSAM
2: AJANTA BORDOLOI
C/O- NARESHWAR BORDOLOI
R/O- VILL.- RAJAPATHAR TINIALI
P.O. SILPUTA TINIALI
DIST. WEST KARBI ANGLONG
ASSAM
PIN- 782482.
VERSUS
Page No.# 32/32
NARAYAN KONWAR AND ANR
SECRETARY TO THE GOVERNMENT OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
DISPUR
GUWAHATI-781006.
2:SURANJANA SENAPATI
THE DIRECTOR OF ELEMENTARY EDUCATION
KAHILIPARA
GUWAHATI-781019.
------------
Advocate for : MR. A CHAMUAH
Advocate for : MR. R MAZUMDAR (R-1) appearing for NARAYAN KONWAR AND
ANR
BEFORE
HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
ORDER
24.02.2026
On the prayer made on behalf of Shri N.J. Khataniar, learned counsel for
the petitioners, matters are adjourned to be listed on 26.02.2026.
JUDGE
Comparing Assistant
