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Page No.# 1/19 vs On Death Of Ahmmad Ali His Legal Heirs
2026 Latest Caselaw 1464 Gua

Citation : 2026 Latest Caselaw 1464 Gua
Judgement Date : 20 February, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Page No.# 1/19 vs On Death Of Ahmmad Ali His Legal Heirs on 20 February, 2026

                                                                     Page No.# 1/19

GAHC010024652026




                                                               undefined

                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : I.A.(Civil)/522/2026

         MARJAT ALI
         S/O LATE MEHER ALI, R/O VILLAGE GHUNUCHA,, P.O. JAGIROAD, P.S.
         JAGIROAD, DISTRICT MORIGAON, ASSAM, PIN 782410.

         2: MD. HARJAT ALI

          S/O LATE MEHER ALI
          R/O VILLAGE GHUNUCHA

          P.O. JAGIROAD
          P.S. JAGIROAD
          DISTRICT MORIGAON
          ASSAM
          PIN 782410

         VERSUS

         ON DEATH OF AHMMAD ALI HIS LEGAL HEIRS, MD. HUSSAIN ALI
         SON OF AHMMAD ALI, R/O VILLAGE NO.2, DUNGABORI, P.O. JAGIROAD,
         MOUZA GOBA, P.S. JAGIROAD, DISTRICT MORIGAON, ASSAM, PIN 782410.

         2:HASEN BANU

          SON OF AHMMAD ALI
          R/O VILLAGE NO.2
          DUNGABORI
          P.O. JAGIROAD
          MOUZA GOBA
          P.S. JAGIROAD
          DISTRICT MORIGAON
          ASSAM
          PIN 782410.

         3:MUSSTT. ANUWARA BEGUM
                           Page No.# 2/19


D/O LATE AHAMMAD ALI
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

4:MANUWARA BEGUM

DAUGHTER OF AHMMAD ALI
R/O VILLAGE NO.2
DUNGABORI
P.O. JAGIROAD
MOUZA GOBA
P.S. JAGIROAD
DISTRICT MORIGAON
ASSAM
PIN 782410.

5:MUSSTT. FATEMA BEGUM

D/O LATE AHAMMAD ALI
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

6:MUSSTT. HALIMA BEGUM
 D/O LATE AHAMMAD ALI
 RESIDENT OF VILL NO. 2
 DUNGABORI MOUZA GONA
 P.O. JAGIROAD
 P.S. JAGIROAD
 DIST. MORIGAON
ASSAM.

7:MUSSTT. KULSUM BEGUM

D/O LATE AHAMMAD ALI
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
                                       Page No.# 3/19

ASSAM.

8:ON THE DEATH OF HASEN ALI

HIS LEGAL HEIRS ARE

8.1:MD NURUL ALI

S/O LATE HASEN ALI
GRAND SON OF LATE AHAMMAD ALI
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

8.2:MIRAZ ALI

S/O LATE HASEN ALI
GRAND SON OF LATE AHAMMAD ALI
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

8.3:MUSSTT. PAMPI BEGUM

D/O LATE HASEN ALI
GRAND DAUGHTER OF LATE AHAMMAD ALI
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

8.4:MUSSTT. MASUDA BEGUM

DAUGHTER-IN-LAW OF LATE AHAMMAD ALI
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM
                                                                  Page No.# 4/19


Advocate for the Petitioner   : MR H A AHMED,

Advocate for the Respondent : MRS. L N CHOUDHURY,




             Linked Case : I.A.(Civil)/1129/2024

            ON DEATH OF AHMMAD ALI HIS LEGAL HEIRS
            MD. HUSSAIN ALI
            SON OF AHMMAD ALI
            R/O VILLAGE NO.2
            DUNGABORI
            P.O. JAGIROAD
            MOUZA GOBA
            P.S. JAGIROAD
            DISTRICT MORIGAON
            ASSAM
            PIN 782410.

            2: ON THE DEATH OF MUSSTT. HASEN BANU

            (HER LEGAL HEIRS APPELLANTS 3 TO 7 ARE ALREADY ON RECORD)

             3: MUSSTT. ANUWARA BEGUM

            D/O LATE AHAMMAD ALI
            RESIDENT OF VILL NO. 2
            DUNGABORI MOUZA GONA
            P.O. JAGIROAD
            P.S. JAGIROAD
            DIST. MORIGAON
            ASSAM.

             4: ON THE DEATH OF MUSSTT. MANUWARA BEGUM

            D/O LATE AHAMMAD ALI
            HER LEGAL HEIRS ARE

             4.1: MANJUWARA BEGUM

            D/O MANNAS ALI
            W/O BAHARUL ISLAM
            RESIDENT OF VILL NO. 2
                           Page No.# 5/19

DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

4.2: MONURUDDIN
S/O MANNAS ALI
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

4.3: MOHARUDDIN

S/O MANNAS ALI
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

5: MUSSTT. FATEMA BEGUM

D/O LATE AHAMMAD ALI
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

6: MUSSTT. HALIMA BEGUM
D/O LATE AHAMMAD ALI
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

7: MUSSTT. KULSUM BEGUM

D/O LATE AHAMMAD ALI
RESIDENT OF VILL NO. 2
                                       Page No.# 6/19

DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

8: ON THE DEATH OF HASEN ALI

HIS LEGAL HEIRS ARE

8.1: MD NURUL ALI

S/O LATE HASEN ALI
GRAND SON OF LATE AHAMMAD ALI
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

8.2: MIRAZ ALI

S/O LATE HASEN ALI
GRAND SON OF LATE AHAMMAD ALI
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

8.3: MUSSTT. PAMPI BEGUM

D/O LATE HASEN ALI
GRAND DAUGHTER OF LATE AHAMMAD ALI
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

8.4: MUSSTT. MASUDA BEGUM

DAUGHTER-IN-LAW OF LATE AHAMMAD ALI
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
                                           Page No.# 7/19

P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.
VERSUS

MARJAT ALI and 2 ORS.
S/O LATE MEHER ALI
R/O VILLAGE GHUNUCHA

P.O. JAGIROAD
P.S. JAGIROAD
DISTRICT MORIGAON
ASSAM
PIN 782410.

2:MD. HARJAT ALI

S/O LATE MEHER ALI
R/O VILLAGE GHUNUCHA

P.O. JAGIROAD
P.S. JAGIROAD
DISTRICT MORIGAON
ASSAM
PIN 782410.

3:ON THE DEATH POF MUSSTT. GULSHAN BIBI

DAUGHTER OF LATE MEHER ALI
HER LEGAL HEIRS ARE


3.1:SADDAM HUSSAIN
S/O LATE KALU SHEIKH
RESIDENT OF VILL GHUNUCHA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

3.2:HAJERA BEGUM

W/O TAFIKUR RAHMAN
D/O LATE KALU SHEIKH
RESIDENT OF VILL GHUNUCHA
P.O. JAGIROAD
P.S. JAGIROAD
                                                                Page No.# 8/19

DIST. MORIGAON
ASSAM.

3.3:MASHUDA BEGUM

W/O LATE ABUL HUSSAIN
D/O LATE KALU SHEIKH
RESIDENT OF VILL GHUNUCHA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

3.4:MASLIMA BEGUM

W/O MAJNUR ALI
D/O LATE KALU SHEIKH
RESIDENT OF VILL GHUNUCHA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.
------------
Advocate for : MD. M H CHOUDHURY
Advocate for : MR. H A AHMED appearing for MARJAT ALI and 2 ORS.



Linked Case : I.A.(Civil)/1655/2024

ON DEATH OF AHMMAD ALI HIS LEGAL HEIRS- MD. HUSSAIN ALI AND 10
ORS.
MD. HUSSAIN ALI
SON OF LATE AHMMAD ALI
R/O VILLAGE NO.2
DUNGABORI
P.O. JAGIROAD
MOUZA GOBA
P.S. JAGIROAD
DISTRICT MORIGAON
ASSAM
PIN 782410.

2: ON THE DEATH OF MUSSTT. HASEN BANU

(HER LEGAL HEIRS APPELLANTS 3 TO 7 ARE ALREADY ON RECORD)

3: MUSSTT. ANUWARA BEGUM
                                             Page No.# 9/19


D/O LATE AHAMMAD ALI
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

4: ON THE DEATH OF MUSSTT. MANUWARA BEGUM

D/O LATE AHAMMAD ALI
HER LEGAL HEIRS ARE

4.1: MANJUWARA BEGUM

D/O MANNAS ALI
W/O BAHARUL ISLAM
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

4.2: MONURUDDIN
S/O MANNAS ALI
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

4.3: MOHARUDDIN

S/O MANNAS ALI
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

5: MUSSTT. FATEMA BEGUM

D/O LATE AHAMMAD ALI
RESIDENT OF VILL NO. 2
                                 Page No.# 10/19

DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

6: MUSSTT. HALIMA BEGUM
D/O LATE AHAMMAD ALI
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

7: MUSSTT. KULSUM BEGUM

D/O LATE AHAMMAD ALI
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

8: ON THE DEATH OF HASEN ALI

HIS LEGAL HEIRS ARE

8.1: MD NURUL ALI

S/O LATE HASEN ALI
GRAND SON OF LATE AHAMMAD ALI
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

8.2: MIRAZ ALI

S/O LATE HASEN ALI
GRAND SON OF LATE AHAMMAD ALI
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
                                           Page No.# 11/19

DIST. MORIGAON
ASSAM.

8.3: MUSSTT. PAMPI BEGUM

D/O LATE HASEN ALI
GRAND DAUGHTER OF LATE AHAMMAD ALI
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

8.4: MUSSTT. MASUDA BEGUM

DAUGHTER-IN-LAW OF LATE AHAMMAD ALI
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.
VERSUS

MARJAT ALI and ORS.
S/O LATE MEHER ALI
R/O VILLAGE GHUNUCHA

P.O. JAGIROAD
P.S. JAGIROAD
DISTRICT MORIGAON
ASSAM
PIN 782410.

2:MD. HARJAT ALI

S/O LATE MEHER ALI
R/O VILLAGE GHUNUCHA

P.O. JAGIROAD
P.S. JAGIROAD
DISTRICT MORIGAON
ASSAM
PIN 782410.

3:ON THE DEATH POF MUSSTT. GULSHAN BIBI
                                                    Page No.# 12/19

DAUGHTER OF LATE MEHER ALI
HER LEGAL HEIRS ARE


3.1:SADDAM HUSSAIN
S/O LATE KALU SHEIKH
RESIDENT OF VILL GHUNUCHA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

3.2:HAJERA BEGUM

W/O TAFIKUR RAHMAN
D/O LATE KALU SHEIKH
RESIDENT OF VILL GHUNUCHA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

3.3:MASHUDA BEGUM

W/O LATE ABUL HUSSAIN
D/O LATE KALU SHEIKH
RESIDENT OF VILL GHUNUCHA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

3.4:MASLIMA BEGUM

W/O MAJNUR ALI
D/O LATE KALU SHEIKH
RESIDENT OF VILL GHUNUCHA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.
------------
Advocate for : MR M H CHOUDHURY
Advocate for : appearing for MARJAT ALI and ORS.



Linked Case : RSA/203/2013
                                                      Page No.# 13/19


ON DEATH OF AHMMAD ALI HIS LEGAL HEIRS- MD. HUSSAIN ALI SON and
10 ORS.


2: HASEN BANU
WIFE


3: ANUWARA BEGUM
DAUGHTER


4: MANUWARA BEGUM
DAUGHTER


5: FATEMA BEGUM
DAUGHTER


6: HALIMA BEGUM
DAUGHTER


7: KULSUM BEGUM
DAUGHTER


8: ON DEATH OF HASEN ALI

S/O LATE AHMMAD ALI HIS LEGAL HEIRS ARE AMD. NURUL ALI
GRANDSON B MD.MIRAZ ALI
DO C MUSSTT. PAMPI BEGUM
GRAND DAUGHTER D MUSST. MASUDA BEGUM
DAUGHTER IN LAW THE PETITITONER APPELLANT NO. 8 A
8 B AND 8 C ARE MINORS WHO ARE REPRESENTED BY THEIR MOTHER
APPELLANT NO. 8 D ALL ARE RESIDENT OF VILL.NO. 2 DUNGABORI
P.O. JAGIROAD
MOUZA GONA
P.S.JAGIROAD
DIST.MORIGAON
ASSAM.
VERSUS

MARJAT ALI and 2 ORS.
                                                      Page No.# 14/19

2:MD. HARJAT ALI

BOTH ARE SONS OF LATE MEHER ALI

3:MUSTT. GULSHAN BIBI

D/O LT. MEHER ALI
ALL ARE RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.
------------
Advocate for : MS.F AHMED
Advocate for : appearing for MARJAT ALI and 2 ORS.



Linked Case : I.A.(Civil)/1133/2024

ON DEATH OF AHMMAD ALI HIS LEGAL HEIRS
MD. HUSSAIN ALI
SON OF AHMMAD ALI
R/O VILLAGE NO.2
DUNGABORI
P.O. JAGIROAD
MOUZA GOBA
P.S. JAGIROAD
DISTRICT MORIGAON
ASSAM
PIN 782410.

2: ON THE DEATH OF MUSSTT. HASEN BANU

(HER LEGAL HEIRS APPELLANTS 3 TO 7 ARE ALREADY ON RECORD)

3: MUSSTT. ANUWARA BEGUM

D/O LATE AHAMMAD ALI
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

4: ON THE DEATH OF MUSSTT. MANUWARA BEGUM
                           Page No.# 15/19


D/O LATE AHAMMAD ALI
HER LEGAL HEIRS ARE

4.1: MANJUWARA BEGUM

D/O MANNAS ALI
W/O BAHARUL ISLAM
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

4.2: MONURUDDIN
S/O MANNAS ALI
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

4.3: MOHARUDDIN

S/O MANNAS ALI
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

5: MUSSTT. FATEMA BEGUM

D/O LATE AHAMMAD ALI
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

6: MUSSTT. HALIMA BEGUM
D/O LATE AHAMMAD ALI
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
                                      Page No.# 16/19

P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

7: MUSSTT. KULSUM BEGUM

D/O LATE AHAMMAD ALI
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

8: ON THE DEATH OF HASEN ALI

HIS LEGAL HEIRS ARE

8.1: MD NURUL ALI

S/O LATE HASEN ALI
GRAND SON OF LATE AHAMMAD ALI
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

8.2: MIRAZ ALI

S/O LATE HASEN ALI
GRAND SON OF LATE AHAMMAD ALI
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

8.3: MUSSTT. PAMPI BEGUM

D/O LATE HASEN ALI
GRAND DAUGHTER OF LATE AHAMMAD ALI
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
P.O. JAGIROAD
                                           Page No.# 17/19

P.S. JAGIROAD
DIST. MORIGAON
ASSAM.

8.4: MUSSTT. MASUDA BEGUM

DAUGHTER-IN-LAW OF LATE AHAMMAD ALI
RESIDENT OF VILL NO. 2
DUNGABORI MOUZA GONA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
ASSAM.
VERSUS

MARJAT ALI and 2 ORS.
S/O LATE MEHER ALI
R/O VILLAGE GHUNUCHA

P.O. JAGIROAD
P.S. JAGIROAD
DISTRICT MORIGAON
ASSAM
PIN 782410.

2:MD. HARJAT ALI

S/O LATE MEHER ALI
R/O VILLAGE GHUNUCHA

P.O. JAGIROAD
P.S. JAGIROAD
DISTRICT MORIGAON
ASSAM
PIN 782410.

3:ON THE DEATH POF MUSSTT. GULSHAN BIBI

DAUGHTER OF LATE MEHER ALI
HER LEGAL HEIRS ARE


3.1:SADDAM HUSSAIN
S/O LATE KALU SHEIKH
RESIDENT OF VILL GHUNUCHA
P.O. JAGIROAD
P.S. JAGIROAD
DIST. MORIGAON
                                                                       Page No.# 18/19

         ASSAM.

         3.2:HAJERA BEGUM

        W/O TAFIKUR RAHMAN
        D/O LATE KALU SHEIKH
        RESIDENT OF VILL GHUNUCHA
        P.O. JAGIROAD
        P.S. JAGIROAD
        DIST. MORIGAON
        ASSAM.

         3.3:MASHUDA BEGUM

        W/O LATE ABUL HUSSAIN
        D/O LATE KALU SHEIKH
        RESIDENT OF VILL GHUNUCHA
        P.O. JAGIROAD
        P.S. JAGIROAD
        DIST. MORIGAON
        ASSAM.

         3.4:MASLIMA BEGUM

        W/O MAJNUR ALI
        D/O LATE KALU SHEIKH
        RESIDENT OF VILL GHUNUCHA
        P.O. JAGIROAD
        P.S. JAGIROAD
        DIST. MORIGAON
        ASSAM.
        ------------
        Advocate for : MD. M H CHOUDHURY
        Advocate for : MR. H A AHMED appearing for MARJAT ALI and 2 ORS.



                               BEFORE
                  HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                    ORDER

20.02.2026 Heard Mr. R. Baruah, learned counsel for the applicant.

None appears for the opposite parties on call.

Page No.# 19/19

The learned counsel for the appellant submits that the matter may be adjourned, as negotiation between the parties is going on to settle the matter amicably.

Prayer allowed.

Registry shall list this matter after 2 (two) weeks.

JUDGE

Comparing Assistant

 
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