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Gauhati High Court
Page No.# 1/29 vs The State Of Assam And 4 Ors on 19 February, 2026
Page No.# 1/29
GAHC010188552025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Review.Pet./275/2025
ABDUL MANAF BARBHUIYA AND 10 ORS.
SON OF LATE ABDUL LATIF BARBHUIYA, VILLAGE- DAKSHIN JASNABAD
PART-I, DIST- HAILAKANDI, PIN-788163.
2: AZIZUR RAHMAN LASKAR
S/O LT. MUHIBUR RAHMAN LASKAR
VILL. NARRAINPUR PART 1
P.O. CHANDIPUR WEST
P.S. AND DIST. HAILAKANDI
PIN 788155
3: KABOKLEI SINGHA
W/O NONI BABU SINGHA
VILL. PURBOKITTERBOND PT II
P.O. PURBOKITTERBOND
P.S. LALA
DIST. HAILAKANDI
PIN 788163
4: RAJENDRA KUMAR SINGHA
S/O LT. GOPAL SINGHA
VILL. NIMAICHANDPUR PT-II
P.O. NIMAICHANDPUR
P.S. LALA
DIST. HAILAKANDI
PIN 788168
5: MOINUL HAQUE MAZUMDAR
S/O LATE HAZI RASHID MAZUMDAR
VILL. BHATERKUPA PART 1
Page No.# 2/29
P.O. CHANDIPUR
DIST. HAILAKANDI
PIN 788150
6: SAHAB UDDIN LASKAR
S/O LATE TAHIR ALI LASKAR
BASHDHAR PART-1
P.O. MATIJURI
P.S. HAILAKANDI
DIST. HAILAKANDI
PIN 788155
7: GITA RANJAN NATH
S/O LT. GOLAK CHANDRA NATH
VILL. AND P.O. UMEDNAGAR
DIST. HAILAKANDI
P.S. LALA
PIN 788183
8: MUMTAZ BEGUM CHOUDHURY
W/O MAINUL HAQUE LASKAR
VILL. AND P.O. PURBO SUNAPUR
P.S. AND DIST. HAILAKANDI
PIN 788155
9: NAZRUL ISLAM LASKAR
S/O LT. MUBESSIN ALI LASKAR
VILL. BOALIPAR BAZAR
AND DIST. HAILAKANDI
PIN 788155
10: ABDUL JALIL CHOUDHURY
S/O LT. GOLAM AZDANI CHOUDHURY
VILL. NOBINSUNAPUR
P.O. KALIBARI BAZAR
P.S. ALGAPUR
DIST. HAILAKANDI
PIN 788150
11: MOHIBUR RAHMAN LASKAR
S/O LT. ABID RAJA LASKAR
VILL. NORTH NARAINPUR PT-I
Page No.# 3/29
P.O. NORTH NARAINPUR
P.S. ALGAPUR
DIST. HAILAKANDI
PIN 78880
VERSUS
THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM EDUCATION DEPARTMENT OF ELEMENTARY EDUCATION,
ASSAM, GUWAHATI-6.
2:THE CHIEF SECY. TO THE GOVT. OF ASSAM
GUWAHATI 6
3:THE SECY. FINANCE DEPTT. (BUDGET)
DISPUR
GUWAHATI 6
4:THE SECY. PENSION AND GRIEVANCE DEPTT.
DISPUR
GUWAHATI 6
5:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI
Advocate for the Petitioner : TAHER AHMED CHOUDHURY, MR. T A CHOUDHURY,J NABI
Advocate for the Respondent : , SC, EDU,SC, FINANCE DEPTT.
Linked Case : WA/300/2025
INDRESWAR GOGOI AND 2 ORS.
SON OF LATE BHADRESWAR GOGOI
R/O VILLAGE AND P.O- CHARAIMORIA
P.S- BOGINADI
DISTRICT- LAKHIMPUR
ASSAM.
Page No.# 4/29
2: TILAK CH. LAHON
S/O LATE DAMUDOR LAHON
R/O VILL. GUBURIHALI
P.S. NORTH LAKHIMPUR
DIST. LAKHIMPUR
ASSAM.
3: RINAMONI CHANGMAI
W/O SRI BULTON GOGOI
R/O VILL. SANTAPUR
P.O. BIHPURIA
DIST. LAKHIMPUR
VERSUS
THE STATE OF ASSAM AND 7 ORS.
THROUGH THE SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
DISPUR
GUWAHATI-6.
2:THE SECY. TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GUWAHATI
6
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI 19
4:THE INSPECTOR OF SCHOOLS
LAKHIMPUR
DIST. CIRCLE
LAKHIMPUR
DIST. LAKHIMPUR.
5:THE HEADMASTER
KADAM HIGH SCHOOL
LAKHIMPUR
P.O. CHARAIMORIA
Page No.# 5/29
DIST. LAKHIMPUR
PIN 787032
6:THE HEADMASTER
STK HIGH SCHOOL
P.O. AND DIST. LAKHIMPUR
PIN 787001
7:THE HEADMASTER
TATIBAHAR HIGH SCHOOL
P.O. PODMAPUR
P.S. BIHPURIA
DIST. LAKHIMPUR
ASSAM
PIN 784164
------------
Advocate for : MR. K R PATGIRI
Advocate for : appearing for THE STATE OF ASSAM AND 7 ORS.
Linked Case : WP(C)/1383/2022
MD. FARIZ UDDIN LASKAR AND ANR
S/O. LT. MOUR UDDIN LASKAR
VILL. AND P.O. KAZIDAHAR PT.I
DIST. CACHAR
ASSAM.
2: SIRAJUL HOQUE
S/O. LT. NUR HUSSAIN
VILL. AND P.O. DHUNIAVETI
DIST. NAGAON
ASSAM.
VERSUS
THE STATE OF ASSAM AND 4 ORS
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF SSAM
SECONDARY EDUCATION DEPTT.
DISPUR
GUWAHATI-781006.
2:THE SECRETARY
TO THE GOVT. OF ASSAM
FINANCE (BUDGET) DEPTT.
Page No.# 6/29
DISPUR
GUWAHATI-781006.
3:THE DIRECTOR
SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-781019.
4:THE INSPECTOR OF SCHOOLS
CDC
CACHAR
SILCHAR
PIN-788001.
5:THE INSPECTOR OF SCHOOLS
NAGAON
ASSAM
PIN-782001.
------------
Advocate for : MR. N H BARBHUIYA
Advocate for : SC
EDU appearing for THE STATE OF ASSAM AND 4 ORS
Linked Case : WA/185/2023
BHADRA KANTA BORAH AND 6 ORS.
S/O. LT. KHUMAN CHANDRA BORAH
VILL. SRIMANTA PUR
P.O. POTHALIPAM
DIST. LAKHIMPUR
PIN-787034
ASSTT. TEACHER
S.B. BODO HIGH SCHOOL.
2: GHANAKANTA DOLEY
S/O. LT. PUNAI DOLEY
VILL. MOHAOUI CAMP
P.O. UKHAMATI
DIST. DHEMAJI
PIN-787056
ASSTT. TEACHER
JONAI HIGHER SECONDARY SCHOOL.
Page No.# 7/29
3: GAGAN KATUWAL CHETRY
S/O. SRI DURGA KATUAL CHETRY
VILL. MOHARI CAMP
P.O. UKHAMATI
DIST. DHEMAJI
PIN-787056
ASSTT. TEACHER
S.B. BODO HIGH SCHOOL.
4: PRAFULLA PEGU
S/O. LT. UMAKANTA PEGU
VILL. UALAMGURI
P.O. MINGMANG
DIST. DHEMAJI
PIN-787034
ASSTT. TEACHER
TELEM TRIBAL HIGH SCHOOL.
5: MANOJ KR. CHETRY
S/O. LT. NARA BAHADUR CHETRY
VILL. MOHARI CAMP
P.O. UKHAMATI
DIST. DHEMAJI
PIN-787056
ASSTT. TEACHER
SISSIMUKH H.S. SCHOOL.
6: MUHIRAM BORGOHAIN
S/O. LT. GOLAP GORGOHAIN
VILL. KACHUTALI MAJGAON
P.O. UKHAMATI
P.S. GOGAMUKH
DIST. DHEMAJI
PIN-787056
ASSTT. TEACHER
CHEMENMUKH HIGH SCHOOL.
7: DINA NATH MILI
S/O. LT. MOHEN MILI
VILL. KACHUTALI
P.O. UKHAMATI
DIST. DHEMAJI
PIN-787056
ASSTT. TEACHER
KACHUTALI HIGH SCHOOL.
VERSUS
Page No.# 8/29
THE STATE OF ASSAM AND 4 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
EDUCATION DEPTT.
DISPUR
GUWAHATI-06.
2:THE SECRETARY
TO THE GOVT. OF ASSAM
FINANCE (BUDGET) DEPTT.
DISPUR
GUWAHATI-06.
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19.
4:INSPECTOR OF SCHOOLS
DHEMAJI DISTRICT CIRCLE
DHEMAJI.
5:THE COMMISSIONER AND SECY.
PENSIONB AND PUBLIC GRIEVANCE DEPTT.
DISPUR
GUWAHATI-06.
------------
Advocate for : MRS. K DEVI
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 4 ORS.
Linked Case : WA/200/2023
SALIMA KHATUN BARBHUIYA AND 4 ORS.
D/O. HAJI HABIB ALI
W/O. SHARAF UDDIN
ASSTT. TEACHER OF JANAKAI BAJAR BASIC SCHOOL
HAILAKANDI
VILL. NIZ JALALPUR
P.O. JALALPUR
P.S. KATIGORH
DIST. CACHAR
ASSAM
PIN-788815.
Page No.# 9/29
2: J. MANGIEN SINGHA
S/O. J. BACHADHON SINGHA
ASSTT. TEACHER OF LAISHRANKUN METHEI M.E. SCHOOL
HAILAKANDI
VILL. RAJYESWARPUR PART-I
P.O. BORBOND-MONACHERRA
P.S. LALA
DIST. HAILAKANDI
ASSAM
PIN-788164.
3: ALI AHMED LASKAR
S/O. LT. TURAB ALI LASKAR
ASSTT. TEACHAR OF DHOLAI MOLAI M.E. SCHOOL
VILL. DHOLAI PART II
P.O.
DHOLAI MOLAI (VIA-KATLICHERRA)
P.S. KATLICHERRA
DIST. HAILAKANDI
ASSAM
PIN-788161.
4: MD ABDUL KAYUM CODHURY
S/O. LATE ABDUR ROHMAN CHOUDHURY
ASSTT. TEACHER OF CHIPOR SANGAN M.E. SCHOOL
VILL. NORTH NARAINPUR PART-II
P.O. NORTH NARAINPUR
P.S. ALGAPUR
DIST. HAILAKANDI
ASSAM
PIN-788801.
5: MOIN UDDIN
S/O. LATE JUNAB ALI
ASSTT. TEACHER OF SOMAJ KALYAN M.E. SCHOOL
VILL. NITAINAGAR PART-I
P.O. PURBOSUNAPUR
P.S. HAILAKANDI
DIST. HAILAKANDI
ASSAM
PIN-788155.
VERSUS
THE STATE OF ASSAM AND 4 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
Page No.# 10/29
EDUCATION (ELEMENTARY) DEPTT.
DISPUR
GUWAHATI- 6.
2:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GUWAHATI- 6.
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 19.
4:THE DISTRICT ELEMENTARY OFFICER
CACHAR
P.O. SILCHAR
ASSAM.
5:THE DISTRICT ELEMENTARY EDUCATION OFFICER
HAILAKANDI
P.O. HAILAKANDI
DIST. HAILAKANDI
ASSAM.
------------
Advocate for : MRS. K DEVI
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM AND 4 ORS.
Linked Case : WA/175/2023
PRANJAL PEGU AND 6 ORS.
S/O- LATE PHULSON PEGU
R/O- DAKHIN CHAPARI
P.O. GOBINDAPUR
DIST.- LAKHIMPUR
ASSAM
PIN- 784161. (WORKING AS ASSISTANT TEACHER IN BONGALMORA H.S.
SCHOOL)
2: ABU BAKKAR SIDDIQUE
S/O- LT. INTAZ ALI
R/O- KUTUBPUR
Page No.# 11/29
P.O. KUTUBPUR
DIST.- LAKHIMPUR
ASSAM
PIN- 784161 (WORKING AS ASSTT. TEACHER IN BONGALMORA H.S.
SCHOOL)
3: KHAGEN PEGU
S/O- LT. SUNESWAR PEGU
R/O- KACHUTALI
P.O. KACHUTALI
DIST.- LAKHIMPUR
ASSAM
PIN- 784161 (WORKING AS ASSTT. TEACHER IN MORI DIKRONG H.S.
SCHOOL)
4: PULIN DOLEY
S/O- LT. PADMESWAR DOLEY
R/O- DAKHIN CHAPARI
P.O. GOBINDAPUR
DIST.- LAKHIMPUR
ASSAM
PIN- 784161 (WORKING AS ASSTT. TEACHER IN JUGISUTI HIGH SCHOOL)
5: NIZARA DOLEY
D/O- BISWANATH DOLEY
R/O- ALIMUR DANGSHARA GAON
P.O. DHAKUAKHANA
DIST.- LAKHIMPUR
ASSAM
PIN- 784161 (WORKING AS ASSTT. TEACHER IN ALL ASSAM MIRI H.S.
SCHOOL)
6: KIRAN PEGU
S/O- ALIBOR PEGU
R/O- DHITAIPUKHURI
P.O. DHITAIPUKHURI
DIST.- SIVASAGAR
ASSAM
PIN- 785685 (WORKING AS CRAFT TEACHER IN DHITAIPUKHURI HIGH
SCHOOL)
7: NAMANJALI BARUAH
W/O- JIBAN BARUAH
R/O- NOWBOICHA
P.O. NOWBOICHA
DIST.- LAKHIMPUR
ASSAM
(WORKING AS ASSTT. TEACHER IN KANAKLATA MODEL GIRLS HIGH
Page No.# 12/29
SCHOOL)
VERSUS
THE STATE OF ASSAM AND 4 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPTT.
DISPUR
GUWAHATI- 6.
2:THE SECRETARY TO THE GOVT. OF ASSAM
FINANCE (BUDGET) DEPTT.
DISPUR
GUWAHATI- 6
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 19.
4:THE INSPECTOR OF SCHOOLS
LAKHIMPUR DISTRICT CIRCLE
DIST.- LAKHIMPUR
ASSAM
5:THE INSPECTOR OF SCHOOLS
SIVASAGAR DISTRICT CIRCLE
DIST.- SIVASAGAR
ASSAM
------------
Advocate for : MR. U K NAIR
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 4 ORS.
Linked Case : WA/231/2023
KARTIK SAHU AND ANR.
S/O LATE SAMBHU SAHU RESIDENT OF NORTH GORUNGA TEA ESTATE NO.
PO HAUTOLY
PS AND DIST GOLAGHAT
ASSAM
2: SMTI RANI DIHINGIA
W/O SRI UMA KANTA GOGOI
RESIDENT OF BURALIKSAON GAON
Page No.# 13/29
PO PUB KOTHALGURI
PS KOMARGAON
DIST GOLAGHAT
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
EDUCATION ELEMENTARY DEPARTMENT
DISPUR
GUWAHATI 06
2:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI 06
3:THE DIRECTOR
ELEMENTARY EDUCATION ASSAM
KAHILIPARA
GUWAHATI 19
4:THE INSPECTOR OF SCHOOLS
GOLAGHAT
ASSAM
------------
Advocate for : MR. P J SAIKIA
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WA/176/2023
MAHANANDA TALUKDAR
S/O- LATE UBHESWAR TALUKDAR
R/O- DURAMARI
P.O. SORBHAG
DIST.- BARPETA
ASSAM
PIN- 781317 (WORKING AS LOWER DIVISIONAL ASSTT. IN RUPOSI HIGH
SCHOOL)
VERSUS
Page No.# 14/29
THE STATE OF ASSAM AND 4 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPTT.
DISPUR
GUWAHATI- 6.
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
FINANCE (BUDGET) DEPARMTENT
DISPUR GUWAHATI- 6.
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 19.
4:THE DEPUTY DIRECTOR SECONDARY EDUCATION ASSAM
KAHILIPARA
GUWAHATI- 19.
5:THE INSPECTOR OF SCHOOLS
BARPETA
DISTRICT CIRCLE
DISTRICT BARPETA
ASSAM.
------------
Advocate for : MRS. K DEVI
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 4 ORS.
Linked Case : WA/181/2023
ABUL HASHIM
S/O- LATE HAJARAT ALI
R/O- AHMEDPUR BLOCK
P.O. KUTUBPUR
DIST. NORTH LAKHIMPUR
PIN- 781123. (WORKING AS ARABIC TEACHER IN DAULATPUR MADRASSA
HIGHER SECONDARY SCHOOL.
VERSUS
THE STATE OF ASSAM AND 3 ORS.
Page No.# 15/29
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPARTMENT
DISPUR
GUWAHATI-6.
2:THE SECRETARY TO THE GOVT. OF ASSAM
FINANCE (BUDGET) DEPARTMENT
DISPUR
GUWAHATI-6.
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19.
4:THE INSPECTOR OF SCHOOLS
NORTH LAKHIMPUR
DIST. NORTH LAKHIMPUR
ASSAM
------------
Advocate for : MRS. K DEVI
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WA/177/2023
MANIK CHANDRA KULI AND 3 ORS.
S/O- LATE MATILAL KULI R/O- BORMUKALI KULIGAON P.O- SISSIBOR
GAON DIST- DHEMAJI ASSAM (WORKING AS ASSISTANT TEACHER IN
PACHIM DHEMAJI HIGH SCHOOL).
2: GHANA KANTA GOGOI
S/O- LATE BHUDDESWAR GOGOI
R/O- KAWOIMARI
P.O- KALAKATA
DIST- DHEMAJI
ASSAM
(WORKING AS ASSISTANT TEACHER IN PACHIM DHEMAJI HIGH SCHOOL)
3: SANJIB MUKAR BORAH
S/O- SEDDHESWAR BORAH
R/O- RATANPUR
P.O AND DIST- DHEMAJI
PIN-787056
ASSAM
(WORKING AS ASSISTANT TEACHER IN SRIPANI HIGH SCHOOL)
Page No.# 16/29
4: RABIN GOGOI
S/O- LATE LARAM GOGOI
R/O- MAJGAON
P.O- GUTTONG
DIST- DHEMAJI
ASSAM
(WORKING AS HINDI TEACHER IN MARIDHAL HIGH SCHOOL)
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
EDUCATION (SECONDARY) DEPARTMENT
ASSAM
DISPUR
GUWAHATI- 6.
2:THE SECRETARY
TO THE GOVERNMENT OF ASSAM
FINANCE (BUDGET) DEPARTMENT
ASSAM
DISPUR
GUWAHATI-06
3:THE DIRECTOR
OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
4:THE INSPECTOR OF SCHOOLS
DHEMAJI DISTRICT CIRCLE
DIST- DHEMAJI
ASSAM
------------
Advocate for : MRS. K DEVI
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WA/209/2023
GIREN CHANDRA BISWAS AND 3 ORS.
S/O LATE GAYANATH BISWAS
ASSISTANT TEACHER OF HAIBARGAON P.B M.E SCHOOL
MORIGAON
Page No.# 17/29
VILLAGE HAIBARGAON
P.O BARALIMARI
P.S BHURAGAON
DIST- MORIGAON
ASSAM.
2: ANJUMA DEKA
D/O LATE RAMANI BARMAN
ASSISTANT TEACHER OF SIALMARI M.V. SCHOOL
MORIGAON
VILLAGE GHUNUCHAGAON
JAGIROAD
P.O. JAGIROAD
P.S JAGIROAD
DIST- MORIGAON
ASSAM.
3: PURNIAM GOGOI
D/O SRI SUKUMAL KAKATI
ASSISTANT TEACHER OF MOHONA M.E. SCHOOL
VILLAGE
BANGTHAI GAON
P.O JAGIBHAKAT GAON
P.S JAGIROAD
DIST- MORIGAON
ASSAM.
4: BISHNU DUTTA
S/O LATE KRISHNA DUTTA
ASSISTANT TEACHER OF DORGABORI HIGHER SECONDARY SCHOOL
MORIGAON
VILLAGE KONABORI
P.O - JAGIROAD
P.S. JAGIROAD
DIST- MORIGAON
ASSAM.
VERSUS
THE STATE OF ASSAM AND 6 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
EDUCATION (ELEMENTARY) DEPARTMENT
DISPUR GUWAHATI- 6.
2:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
Page No.# 18/29
SECONDARY EDUCATION DEPARTMENT
DISPUR GUWAHATI-6.
3:THE COMMISSIONER AND SECRETARY
TO THE GOVT OF THE ASSAM
FINANCE DEPARTNENT
DISPUR GUWAHATI-6
4:THE DIRECTOR
SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
5:THE DIRECTOR
ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 19
6:THE ACCOUNTANT GENERAL
ASSAM
GUWAHATI.
7:THE DISTRICT ELEMENTARY EDUCATION OFFICER
MORIGAON DISTRICT
ASSAM.
------------
Advocate for : MR. A M BARBHUIYA
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/1837/2022
MOMTAZ BEGUM LASKAR
W/O- ROFIQUERE RAHMAN LASKAR
VILL. AND P.O. SATKARAKANDI PT.-I
DIST. CACHAR
ASSAM
VERSUS
Page No.# 19/29
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
SECONDARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI-781006.
2:THE SECRETARY TO THE GOVERNMENT OF ASSAM
FINANCE (BUDGET) DEPARTMENT
DISPUR
GUWAHATI-781006.
3:THE DIRECTOR
SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-781019.
4:THE INSPECTOR OF SCHOOLS
CDC
CACHAR
SILCHAR
PIN- 788001.
------------
Advocate for : MR. N H BARBHUIYA
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WA/184/2023
KANAK CHANDRA DEKA AND 2 ORS.
S/O SUKLASWAR DEKA R/O DHEKIPARA P.O. DHEKIPARA DIST. DARRANG
ASSAM PIN-784145 (WORKING AS ASSISTANT TEACHER IN KARCHARIDAL
HIGH SCHOOL)
2: PRATUL SARMA
S/O MAKI NATH SARMA
R/O GOPALPUK
P.O. SIPAJHAR
DIST. DARRANG
ASSAM
PIN-784145
(WORKING AS ASSISTANT TEACHER IN DAHI GIRLS HIGH SCHOOL)
Page No.# 20/29
3: KUL BAHADUR CHETRY
S/O LATE PREM BAHADUR CHETRY
R/O BARNAGAON
P.O. BARNAGAON
DIST. UDALGURI
ASSAM
PIN-784509
(WORKING AS ASSISTANT TEACHER IN BACHIMARI H.S. SCHOOL)
VERSUS
THE STATE OF ASSAM AND 4 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPARTMENT
DISPUR
GUWAHATI-6.
2:THE SECRETARY TO THE GOVT. OF ASSAM
FINANCE (BUDGET) DEPARTMENT
DISPUR
GUWAHATI-6.
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19.
4:THE INSPECTOR OF SCHOOLS
DARRANG DISTRICT CIRCLE
DIST. DARRANG
ASSAM
5:THE INSPECTOR OF SCHOOL
UDALGURI DISTRICT CIRCLE
DISTRICT- UDALGURI
ASSAM
------------
Advocate for : MRS. K DEVI
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 4 ORS.
Page No.# 21/29
Linked Case : WA/187/2023
ABDUS SATTAR AND 4 ORS.
S/O LATE SADAGAR ALI
R/O BHERBHERY
P.O.- KHAILSABHITA
P.S.- LAKHIPUR
DIST.- GOALPARA
ASSAM
PIN- 78330.(WORKING AS ASSISTANT TEACHER IN GAROJAN M.E.
MADRASSA).
2: GOLAWARA KHATUN
W/O ABDUL WAHAB
R/O MESERBHITA
P.O.- MESERBHITA
P.S.- LAKHIPUR
DIST.- GOALPARA
ASSAM
PIN- 783129.
(WORKING AS ASSISTANT TEACHER IN MESERBHITA M.E. MADRASSA).
3: SAMSUL HOQUE
S/O LATE ABU TALEB
R/O GHUGUDOBA
P.O.- RAJMITA
P.S.- LAKHIPUR
DIST.- GOALPARA
ASSAM
PIN- 783129.
(WORKING AS ASSISTANT TEACHER IN GOURNAGAR HIGH MADRASSA).
4: NOWSAD ALI
S/O JOYNAL ABEDIN
R/O MANASH PARA RESERVE
P.O.- RAJMITA
P.S.- LAKHIPUR
Page No.# 22/29
DIST.- GOALPARA
ASSAM
PIN- 783129.
(WORKING AS ASSISTANT TEACHER IN BAISA M.E. MADRASSA).
5: ATAUR RAHMAN MANDAL
S/O ABDUL BARI MANDAL
R/O KUSHBARI
P.O.- AIRKATA
P.S.- FAKIRGANJ
DIST.- GOALPARA
ASSAM
PIN- 78330.
(WORKING AS ASSISTANT TEACHER IN AMBARI KARTIMARI HIGH
MADRASSA).
VERSUS
THE STATE OF ASSAM AND 4 ORS.
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
EDUCATION (ELEMENTARY) DEPTT.
DISPUR
GUWAHATI- 6.
2:THE SECRETARY
TO THE GOVT. OF ASSAM
FINANCE (BUDGET) DEPTT. DISPUR
GUWAHATI- 6.
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 19.
4:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 19.
5:THE INSPECTOR OF SCHOOLS
GOALPARA CIRCLE
DIST.- GOALPARA
ASSAM.
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Page No.# 23/29
Advocate for : MRS. K DEVI
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 4 ORS.
Linked Case : WA/168/2025
ABDUL KUDDUS MIAH AND ANR
S/O- LT. ROHIZ UDDIN
VILL- MAYERCHAR PT.-II
P.O. NAYER ALGA
P.S. BILASIPARA
DIST.- DHUBRI
ASSAM
PIN- 783348
ASSTT. TEACHER OF KILLAHARA M.E. MADRASSA UNDER LAKHIPUR
EDUCATION BLOCK OF GOALPARA DISTRICT.
2: SHIRAJUL ISLAM
S/O- LT. TAZUDDIN AHMED
VILL- BODO NICHINPUR
P.O. MEDORTARI
P.S. FAKIRGANJ
DIST.- DHUBRI
ASSAM
PIN- 783333 ASSTT. TEACHER OF AOLATOLI AMALGAMATED HIGH
MADRASSA UNDER G.D.C.
GOALPARA OF GOALPARA DISTRICT
VERSUS
THE STATE OF ASSAM AND ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
EDUCATION (SECONDARY) DEPTT.
DISPUR
GHY-06
2:THE COMM. AND SECY. TO THE GOVT. OF ASSAM
EDUCATION (ELEMENTARY) DEPTT.
DISPUR
GHY-06
3:THE SECY. TO THE GOVT. OF ASSAM
FINANCE (BUDGET) DEPTT.
DISPUR
GHY-06
Page No.# 24/29
4:THE SECY. TO THE GOVT. OF ASSAM
PENSION AND PUBLIC GRIEVANCE DEPTT.
DISPUR
GHY-06
5:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
6:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
7:THE INSPECTOR OF SCHOOLS
G.D.C.
GOALPARA (ASSAM)
PIN- 783301
8:THE DISTRICT ELEMENTARY EDUCATION OFFICER
GOALPARA
ASSAM
PIN- 783301
------------
Advocate for : MRS. K DEVI
Advocate for : appearing for THE STATE OF ASSAM AND ORS
Linked Case : WP(C)/1789/2022
KHALILUR RAHMAN DEWAN
VILL-KOKILA MACHPARA
P.O.-KOKILA BAZAR
DIST-BONGAIGAON
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
SECONDARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI-781006
Page No.# 25/29
2:THE SECRETARY TO THE GOVERNMENT OF ASSAM
FINANCE (BUDGET) DEPARTMENT
DISPUR
GUWAHATI-781006
3:THE DIRECTOR
SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-781019
4:THE INSPECTOR OF SCHOOLS
B.D.C.
BONGAIGAON
PIN-783380
------------
Advocate for : MR. N H BARBHUIYA
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WA/180/2023
BHOGIRAM KUMAR
S/O LATE GAJENDRA KUMAR
R/O DEOCHAR
P.O.-PONERY
DIST-KAMRUP
ASSAM
PIN-781123 (WORKING AS CRAFT TEACHER IN D.N.D. ANCHALIK HIGH
SCHOOL)
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
EDUCATION (SECONDARY) DEPARTMENT DISPUR
GUWAHATI-6
2:THE SECRETARY TO THE GOVT. OF ASSAM
FINANCE (BUDGET) DEPARTMENT
DISPUR
GUWAHATI-6
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
Page No.# 26/29
KAHILIPARA
GUWAHATI-19
4:THE INSPECTOR OF SCHOOLS
KAMRUP CIRCLE
DIST-KAMRUP
ASSAM
------------
Advocate for : MRS. K DEVI
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WA/171/2023
KHIREN MAHANTA
S/O LATE HIRA MAHANTA
RESIDENT OF LOMATI
P.O.- DIGARU
DIST.- KAMRUP ASSAM 782401. (WORKING AS ASSISTANT TEACHER
DIMORIA HIGH SCHOOL)
VERSUS
THE STATE OF ASSAM AND 4 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
EDUCATION (SECONDARY) DEPARTMENT
DISPUR
GUWAHATI- 6.
2:THE SECRETARY TO THE GOVT. OF ASSAM
FINANCE (BUDGET) DEPARMTENT
DISPUR GUWAHATI 06
3:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI 19
4:THE INSPECTOR OF SCHOOLS
KAMRUP DISTRICT CIRCLE
DIST KAMRUP ASSAM
Page No.# 27/29
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Advocate for : MRS. K DEVI
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 4 ORS.
Linked Case : WA/156/2023
DIPIKA TALUKDAR AND ANR.
D/O THIRESWAR DAS
VILL- METUAKUCHI
P.O.-BARPETA
P.S.-BARPETA
DIST- BARPETA
ASSAM.
2: MUSTAFA KAMAL
S/O LATE BHOGI SHEK
VILL- ISLAMPUR
P.O.-DALGAON
P.S.-DALGAON
DIST- DARRANG
ASSAM
VERSUS
THE STATE OF ASSAM AND 5 ORS.
TO BE REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVT. OF ASSAM
EDUCATION (ELEMENTARY) DEPARTMENT
DISPUR
GUWAHATI- 6.
3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI-6
4:THE DIRECTOR
ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
5:THE ACCOUNTANT GENERAL
ASSAM
GUWAHATI
Page No.# 28/29
6:THE DISTRICT ELEMENTARY EDUCATION OFFICER
BARPETA
P.O.-BARPETA
P.S.-BARPETA
DIST-BARPETA
ASSAM
7:THE DISTRICT ELEMENTARY EDUCATION OFFICER
DARRANG
P.O.-DALGAON
P.S.-DALGAON
DIST-DARRANG
ASSAM
------------
For petitioner/appellant(s) :Mr. A. M. Barbhuiya, Advocate
Mr. A. Y. Choudhury, Advocate
Mr. K. Devi, Advocate
For respondent(s) :Ms. K. Das, SC, Education
Mr. R. Borpujari, SC, Finance
Mr. B. Chakraborty, SC, AG
Mr. R. K. Talukdar, SC, AG
Mr. Hrishikesh Das, Advocate
- BEFORE -
HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR
HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY
19.02.2026
(Ashutosh Kumar, CJ)
Let these cases be listed on 24.03.2026 under the appropriate
heading of "Admission".
Mr. R. Borpujari, learned Standing Counsel, Finance, submits that
Page No.# 29/29
some more appeals have been filed by the appellants/State of Assam,
but the same are yet to be listed.
Registry to process the appeals said to have been filed by the
appellants and, if found defect-free, list those appeals along with this set
of appeals.
The names of all the Advocates appearing in these matters be reflected
in the Cause-list henceforth.
JUDGE CHIEF JUSTICE
Comparing Assistant
